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Kunwarpal Singh vs The State Of M.P.
2021 Latest Caselaw 8421 MP

Citation : 2021 Latest Caselaw 8421 MP
Judgement Date : 7 December, 2021

Madhya Pradesh High Court
Kunwarpal Singh vs The State Of M.P. on 7 December, 2021
Author: Anil Verma
       HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE

                                    Cr.A. No.1254/1998
                             Kunwarpal Singh and others
                                          Vs.
                                State of M.P. and others

     Indore, dated 11/11/2021
                  Shri Manish Yadav, learned counsel for the appellants.

                  Shri Sanjay Karanjaywala, learned counsel for the
     respondent/State

Final arguments of both the parties are heard.

The case is reserved for orders.

(Anil Verma) Judge

Indore, dated 07/12/2021

Judgment delivered, signed and dated separately.

(Anil Verma) Judge

N.R.

Digitally signed by NARENDRA KUMAR RAIPURIA Date: 2021.12.08 18:42:26 +05'30'

 
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