General Manager vs General Secretary
2021 Latest Caselaw 8420 MP

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THE HIGH COURT OF JUDICATURE FOR MADHYA PRADESH,
                   AT JABALPUR

                                   (DIVISION BENCH)
                                  W.A. No. 1265 of 2017

                     General Manager                                     ....Appellant

                     `                       -Versus-
                     General Secretary                                   ...Respondent
            ---------------------------------------------------------------------------------
            Coram :
                    Hon'ble Mr. Justice Ravi Malimath, Chief Justice.
                    Hon'ble Mr. Justice Vijay Kumar Shukla, Judge.
            ---------------------------------------------------------------------------------
            Presence :
                     Shri Anoop Nair, Advocate for the appellant.
            ---------------------------------------------------------------------------------

                                    JUDGMENT(Oral)

(07/12/2021)

Per : Ravi Malimath, Chief Justice

The appellant's counsel submits that in view of the subsequent

development, he may be permitted to withdraw this appeal.

At the request of appellant's counsel, the appeal is dismissed as

withdrawn.

Pending interlocutory applications, if any, are also disposed of.

             (RAVI MALIMATH)                           (VIJAY KUMAR SHUKLA)
              CHIEF JUSTICE                                    JUDGE

PK

  Digitally signed
  by PARITOSH
  KUMAR
  Date: 2021.12.08
  12:04:18 +05'30'