Chandra Bhan vs The State Of M.P.
2021 Latest Caselaw 8142 MP

                                                                        1                                 CRA-662-2000
                                              The High Court Of Madhya Pradesh
                                                        CRA No. 662 of 2000
                                                       (CHANDRA BHAN AND OTHERS Vs THE STATE OF M.P.)

                                                                  CRA No. 666 of 2000
                                                      (RAJ KUMAR SINGH AND OTHERS Vs THE STATE OF M.P.)



                  Gwalior, Dated : 02-12-2021
                                             Shri J.P. Mishra & Shri Sushil Goswami, learned counsel for the
                 appellants in Cr.A. No.662 of 2000.
                                             Shri D.R. Sharma & Shri Sushil Goswami, learned counsel for
                 appellants in Cr.A. No.666 of 2000.

                                             Shri C.P. Singh, learned Panel Lawyer for respondent/State in

both the appeals.

Heard arguments.

Judgment reserved.

(RAVI MALIMATH) (DEEPAK KUMAR AGARWAL) CHIEF JUSTICE JUDGE

pd

Digitally signed by PAWAN DHARKAR

PAWAN DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh,

DHARK 2.5.4.20=5da1b3ce5c6aee672b1f51a5c ff5661c113046ab7ebb8031c36dcac447 2c040a, pseudonym=22FE9CB9F7CF0345E7FFA C9031E38DF6A29B4C10,

AR serialNumber=C72B9531562BC6028F5 D6E42E82477C85878470B30E4A7672C CA523E83C0BCB9, cn=PAWAN DHARKAR Date: 2021.12.03 10:34:49 +05'30'