Ku. Padamshri Jain vs The State Of Madhya Pradesh
2021 Latest Caselaw 8084 MP

                                                                         1                               WP-25816-2021
                                              The High Court Of Madhya Pradesh
                                                       WP No. 25816 of 2021
                                           (KU. PADAMSHRI JAIN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)


                                     Jabalpur, Dated : 01-12-2021
                                             Shri Shakti Kumar Soni, learned counsel for the petitioners.

                                             Shri Akshit Arjariya, learned Panel Lawyer for the respondents/State.

Learned counsel appearing for the petitioners prays for a short time to go through the judgments passed by the co-ordinate Bench, whereby considering the fact that the petitioner has foregone the promotion therefore,

he is not entitlement to the benefits of Kramonati.

List in the next week.

(VISHAL MISHRA) JUDGE

Sha

Signature Not Verified SAN

Digitally signed by SHALINI LANDGE Date: 2021.12.02 10:18:30 IST