Mukesh Gupta vs The State Of Madhya Pradesh
2021 Latest Caselaw 8079 MP

                                                       1                           MCRC-28665-2021
                              The High Court Of Madhya Pradesh
                                      MCRC No. 28665 of 2021
                                       (MUKESH GUPTA Vs THE STATE OF MADHYA PRADESH)


                      Jabalpur, Dated : 01-12-2021
                            Ms. Indu Pandey, learned counsel for applicant.

                            Mr. P.Mishra, learned PL for respondent State.

Learned counsel for applicant prays for short time to file copies of judgment, in which, the applicant has been acquitted in cases registered against him.

Prayer is allowed.

List this matter after two weeks.

                                                                              (VISHAL DHAGAT)
                                                                                   JUDGE

                      nd




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