In Refrance vs Yogesh Nath @ Jogesh Nath
2021 Latest Caselaw 4768 MP

Citation : 2021 Latest Caselaw 4768 MP
Judgement Date : 26 August, 2021

Madhya Pradesh High Court

In Refrance vs Yogesh Nath @ Jogesh Nath on 26 August, 2021

Author: Gurpal Singh Ahluwalia

                                                         1

                                 THE HIGH COURT OF MADHYA PRADESH
                                                CRRFC-5-2020
                                  In Reference Vs. Yogesh Nath @ Jogesh Nath


                       Gwalior, Dated: 26.08.2021

                              Shri Rajesh Shukla along-with Shri Rajiv Upadhyay, counsel

                       for the State.

                              Shri Vivek Jain along-with Shri S.S. Kushwah, counsel for the

                       respondent.

Arguments heard.

Reserved for judgment.


                       (G.S. Ahluwalia)                      (Rajeev Kumar Shrivastava)
                           Judge                                       Judge

Aman
 AMAN TIWARI

2021.08.26 17:23:16 +05'30'

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