Neeraj Pawar vs The State Of Madhya Pradesh
2021 Latest Caselaw 4641 MP

Citation : 2021 Latest Caselaw 4641 MP
Judgement Date : 24 August, 2021

Madhya Pradesh High Court

Neeraj Pawar vs The State Of Madhya Pradesh on 24 August, 2021

Author: Sushrut Arvind Dharmadhikari

                                    1                           MCRC-41458-2021
            The High Court Of Madhya Pradesh
                      MCRC-41458-2021
                    (NEERAJ PAWAR Vs THE STATE OF MADHYA PRADESH)

1
Gwalior, Dated : 24-08-2021
         Shri Ravi Dwivedi, learned counsel for the applicant       through Video
Conferencing.
         Shri Vijay Sundram, learned Panel Lawyer for the respondent-State.

Counsel for the applicant submits that he has filed judgments of acquittal bearing docket No. 5616/2021 which is not available on record.

Office is directed to verify the same and place on record. List this matter in the next week.

(S. A. DHARMADHIKARI) JUDGE

Prachi

PRACHI MISHRA 2021.08.25 10:31:57 +05'30'

Download the LatestLaws.com Mobile App