Gabbar Singh vs Smt. Leelabai
2021 Latest Caselaw 4640 MP

1 SA-931-2021 The High Court Of Madhya Pradesh SA-931-2021 (GABBAR SINGH AND OTHERS Vs SMT. LEELABAI AND OTHERS)

Gwalior, Dated : 24-08-2021 Shri Arshad Ali, Advocate for the appellants. Heard on I.A. No. 3609/2021, an application under section 5 of Limitation Act.

According to the office report, the instant appeal has been filed within time by granting COVID -2019 relaxation in the light of judgment passed by

the Apex Court.

Accordingly, I.A. No. 3609/2021 stands closed. Let record of both the courts below be called for. List this matter immediately after receipt of the record.

(S. A. DHARMADHIKARI) JUDGE

Durgekar

SANJAY N Digitally signed by SANJAY N DURGEKAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR,

DURGEKA ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh,

R 2.5.4.20=148d33096a059f4adb584e1b 0b1d3a3616b3e020c6aff92108afad47 6190e841, cn=SANJAY N DURGEKAR Date: 2021.08.25 10:41:56 +05'30'