Nandu vs State Of M.P.
2021 Latest Caselaw 4572 MP

Citation : 2021 Latest Caselaw 4572 MP
Judgement Date : 23 August, 2021

Madhya Pradesh High Court

Nandu vs State Of M.P. on 23 August, 2021

Author: Gurpal Singh Ahluwalia

                                             1
                    THE HIGH COURT OF MADHYA PRADESH
                                CRA-499-2006
                             Nandu vs. State of M.P.

         Gwalior, Dated: 23.08.2021

              Shri Anoop Nigam, Counsel for the appellant.

              Shri B.P.S. Chauhan, Public Prosecutor for the respondent/State.

Heard finally.

Reserved for judgment.




         (G.S. Ahluwalia)                           (Rajeev Kumar Shrivastava)
             Judge                                           Judge

(alok)




   ALOK KUMAR

2021.08.23 17:29:16 +05'30'

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