M/S Arvinder Singh Bindra ... vs Union Of India
2021 Latest Caselaw 4495 MP

                     The High Court of Madhya Pradesh
                                    Bench at Indore


                                    W.P. No.13648/2021


            Indore: 18.08.2021
                    Shri Arpit Oswal, learned counsel for the petitioners.
                    Shri   Himanshu      Joshi,    learned     counsel       for   the
            respondent/Union of India.

Shri R.C. Sinhal, learned counsel for the respondent Nos.3 and

4. Learned counsel for the petitioners prays for time to file relevant circular.

In turn, Shri Sinhal, learned counsel also undertakes to file relevant circular, judgments, orders etc. by Monday i.e, 23/08/2021.

As prayed, list the matter on 24/08/2021.

                 (Sujoy Paul)                                  (Anil Verma)
                    Judge                                         Judge


            pn



PREETHA NAIR
2021.08.18
17:06:29 +05'30'