Prashant Gwaliory Jain vs The State Of Madhya Pradesh
2021 Latest Caselaw 4494 MP

Citation : 2021 Latest Caselaw 4494 MP
Judgement Date : 18 August, 2021

Madhya Pradesh High Court

Prashant Gwaliory Jain vs The State Of Madhya Pradesh on 18 August, 2021

Author: Sujoy Paul

HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE

W.P. No.14992/2021

Indore, dated 18/08/2021 Petitioner prays for time to go through the judgment delivered in the case of Surendra Pratap Singh Vs. State of M.P., 2019 (1) MPLJ, 75 and argue the matter.

List in the next week.




        (Sujoy Paul)                                         (Anil Verma)
           Judge                                               Judge


       N.R.

Digitally signed by
NARENDRA KUMAR
RAIPURIA
Date: 2021.08.18
18:33:45 +05'30'

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