Citation : 2021 Latest Caselaw 4440 MP
Judgement Date : 17 August, 2021
THE HIGH COURT OF MADHYA PRADESH CRA-73-2004 Pehlwan Singh @ Chimme Vs. State of M.P.
Gwalior, Dated: 17.08.2021
Shri A.K.Jain, Counsel for the appellant.
Shri Lokendra Shrivastava, Counsel for the State.
Heard finally.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Pj'S/-
PRINCEE BARAIYA
2021.08.17
18:43:38 +05'30'
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!