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Indrapal Singh vs State Of M.P. Thru P.S. Indragarh
2021 Latest Caselaw 4381 MP

Citation : 2021 Latest Caselaw 4381 MP
Judgement Date : 16 August, 2021

Madhya Pradesh High Court
Indrapal Singh vs State Of M.P. Thru P.S. Indragarh on 16 August, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH CRA-609-2003 Indrapal Singh Vs. State of MP

Gwalior, Dated: 16.08.2021

Shri S.S. Sikarwar, Counsel for the appellant through video

conferencing.

Shri C.P. Singh, Counsel for the State through video

conferencing.

Heard finally.

Reserved for judgment.




             (G.S. Ahluwalia)                     (Rajeev Kumar Shrivastava)
                 Judge                                      Judge

Abhi
       ABHISHEK
       CHATURVEDI
       2021.08.17
       11:44:22
       +05'30'
 

 
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