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Praveen & Anr. vs The State Of M.P.
2021 Latest Caselaw 4351 MP

Citation : 2021 Latest Caselaw 4351 MP
Judgement Date : 16 August, 2021

Madhya Pradesh High Court
Praveen & Anr. vs The State Of M.P. on 16 August, 2021
Author: Vivek Rusia
                                                                      1                                CRA-927-2002
                     The High Court Of Madhya Pradesh
                                CRA-927-2002
                                                    (PRAVEEN & ANR. AND OTHERS Vs THE STATE OF M.P.)

     14
     Indore, Dated : 16-08-2021
                Shri Satyendra Kumar Vyas, learned senior counsel with Shri
     Harshvardhan Pathak appearing on behalf of Ls.Chandiramani.
                Shri Amit Singh Sisodia,                                    learned    Govt. Advocate for the
     respondent/State.

Shri Vyas, learned counsel submits that he would be appearing for

appellant no.1 Praveen and Uma Sharma though she is wife of appellant no.1 but she had taken the file from his office in the year 2004. Thereafter, Ms. Sonali Gupta, advocate filed the vakalatnama on behalf of appellant no.2 but she had also stopped appearing for the appellant no.2. Thereafter, Mr. Bourasi, advocate was appointed by the Legal Service Authority for appellant no.2. Since he did not appeared hence Ms. Vaishali Jain, learned counsel engaged by the legal aid authorities to represent appellant no.2 Uma Sharma but she is not having 10 years of practice in the Bar in view of the judgment passed by the Apex Court she cannot appear through legal aid therefore, Ms.

Vaishali Jain is directed to hand over the paperbook to Ms. Seema Sharma, advocate.

Office is directed to reflect the name of Ms. Seema Sharma, Legal Aid Authority is directed to issue authority letter to Ms. Seema Sharma, advocate to represent the appellant no.2 Uma Sharma.

List the matter in the next week.

            (VIVEK RUSIA)                                                               (SHAILENDRA SHUKLA)
                JUDGE                                                                             JUDGE


     ajit




AJIT

Digitally signed by AJIT KAMALASANAN DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=HIGH COURT OF MADHYA PRADESH BENCH INDORE, postalCode=452001,

KAMALASA st=Madhya Pradesh, 2.5.4.20=156c9cedca1b74d671db9f220a5e3ed6cba2 41effad892107d95ef0a1afc55b4, pseudonym=CFDFD9C36711CA738F527A5D61A1EE 901C09EF29,

NAN serialNumber=7F0BEE2D78BD57DA058F3247441C8 7E7E0817FB61F5E2ABCAEE63CAAA7B3B9FF, cn=AJIT KAMALASANAN Date: 2021.08.18 17:35:31 +05'30'

 
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