Sangeeta Rawat vs Thethe State Of Madhya Pradesh
2021 Latest Caselaw 4340 MP

                                                                         1      WP-14932-2021
              The High Court Of Madhya Pradesh
                         WP-14932-2021
                 (SANGEETA RAWAT Vs THETHE STATE OF MADHYA PRADESH AND OTHERS)

       2
       Indore, Dated : 13-08-2021
             Heard through Video Conferencing.
             Shri Manoj Manav, learned counsel for the petitioner.
             Shri Sanjay Kumar Karanjawala, learned Govt. Advocate for the
      respondent/State.

Shri Manav prays for and is granted time to examine the judgment

passed by this Court reported in M.P.L.J. Vol.II 2015 Malkan Singh and others V/s State of M.P.

List on 16.08.2021.

(VIVEK RUSIA) JUDGE

ajit

Digitally signed by AJIT KAMALASANAN DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH

AJIT INDORE, ou=HIGH COURT OF MADHYA PRADESH BENCH INDORE, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=156c9cedca1b74d671db9f220a5e3ed6cba241effad892 107d95ef0a1afc55b4,

KAMALASANAN pseudonym=CFDFD9C36711CA738F527A5D61A1EE901C09EF29 , serialNumber=7F0BEE2D78BD57DA058F3247441C87E7E0817FB 61F5E2ABCAEE63CAAA7B3B9FF, cn=AJIT KAMALASANAN Date: 2021.08.13 16:04:23 +05'30'