Citation : 2021 Latest Caselaw 4337 MP
Judgement Date : 13 August, 2021
THE HIGH COURT OF MADHYA PRADESH Cr.A. No. 482/2008 (KAILASH AND ANOTHER Vs STATE OF M.P.)
Gwalior, Dated : 13/08/2021
Shri Dharmendra Rishishwar, Advocate for appellants.
Shri C.P. Singh, Advocate for State.
Heard finally.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Aman
AMAN TIWARI
2021.08.17
17:14:41 +05'30'
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