Mohan Prasad Sharma vs Om Prakash Rathor
2021 Latest Caselaw 4269 MP

                        HIGH COURT OF MADHYA PRADESH,
                              BENCH AT GWALIOR

                                     M.A.No.3420/2018
                    [ Mohan Prasad Sharma Vs.Omprakash Rathor and others ]
                                               (1)

            Gwalior, dated : 12.08.2021

                    Shri Mahesh Goyal,, learned counsel for the appellant.

                    Shri Ravi Gupta, learned counsel for respondents No.1 to 4.

Shri G.K.Agrawal, learned Government Advocate for the

respondent No.5/State.

Learned counsel for the appellants submits that the trial court

has started proceeding in spite of the interim order passed by this

court, in the light of the judgment passed by the Apex Court in the

case of Asian Resurfacing of Road Agency P. Ltd. And another

Vs. Central Bureau of Investigation (Cr.A.No.1375-1376 of

2013), therefore, he prays for time to file appropriate application.

List this case in the month of September 2021.

(S.A.Dharmadhikari) Judge SP SANJEEV KUMAR PHANSE 2021.08.13 10:50:19 +05'30'