Babu & Ors. vs The State Of M.P.
2021 Latest Caselaw 3921 MP

Citation : 2021 Latest Caselaw 3921 MP
Judgement Date : 3 August, 2021

Madhya Pradesh High Court

Babu & Ors. vs The State Of M.P. on 3 August, 2021

Author: Vivek Rusia

                                           1                              CRA-1066-2003
            The High Court Of Madhya Pradesh
                       CRA-1066-2003
                          (BABU & ORS. AND OTHERS Vs THE STATE OF M.P.)




Indore, Dated : 03-08-2021
         Ms.Purnima Kanungo, learned counsel for the appellants.
         Shri Sudhanshu Vyas, learned GA for the State.
         Arguments heard.
         Reserved for judgment.


      (VIVEK RUSIA)                                          (SHAILENDRA SHUKLA)
          JUDGE                                                        JUDGE
hk/

10.08.2021

Judgment delivered, signed and dated.


      (VIVEK RUSIA)                                          (SHAILENDRA SHUKLA)
          JUDGE                                                        JUDGE