The State Of Madhya Pradesh vs Veeram
2021 Latest Caselaw 3918 MP

                                        1            M.Cr.C.No.19048/2021

             HIGH COURT OF MADHYA PRADESH
                   BENCH AT GWALIOR


                           DIVISION BENCH


                    JUSTICE SHEEL NAGU
                             &
                   JUSTICE ANAND PATHAK


     MISCELLANEOUS CRIMINAL CASE NO.19048/2021


                     State of Madhya Pradesh
                              Versus
                              Veeram


==================================================
Shri Manish Nayak, learned Panel Lawyer for the applicant/State.
==================================================

                           ORDER

{Passed on 3rd day of August, 2021}

Per Justice Anand Pathak, J.:

1. This is an application by State seeking leave to appeal under

Section 378 (3) of the Code of Criminal Procedure, 1973 against

the judgment dated 23-01-2021 passed by Special Judge

(POCSO)/Second Additional Sessions Judge, Guna whereby the

respondent/accused -Veeram has been acquitted by the trial

Court in S.S.T. No.83/2014 for offence under Section 6 of the

Protection of Children from Sexual Offences Act, 2012 and

Sections 376(1) and 506 (Part II) of IPC.

2. Since accusation of rape was alleged against the

respondent/accused, as a result of which, prosecutrix conceived

and prosecutrix and her parents supported the prosecution story,

therefore, issue notice to the respondent on payment of process

fee within seven days by RAD mode. Notice be made returnable

within six weeks.

3. List after service of notice.

                                 (Sheel Nagu)                         (Anand Pathak)
                                    Judge                                 Judge
Anil*                             03/08/2021                            03/08/2021

ANIL

Digitally signed by ANIL KUMAR CHAURASIYA DN: c=IN, o=HIGH COURT OF MADHYA

KUMAR PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001,

CHAURASIY st=Madhya Pradesh, 2.5.4.20=8512f40a1a9eaa50b6802d06 8b51dae27e84c266b09d283f0799e67

A cdc7df50f, cn=ANIL KUMAR CHAURASIYA Date: 2021.08.04 07:51:55 -07'00'