Jay Shankar Kapoor vs Bharat Petroleum Corporation ...
2021 Latest Caselaw 3913 MP

                                                         1                              WP-27842-2019
                              The High Court Of Madhya Pradesh
                                         WP-27842-2019
                            (JAY SHANKAR KAPOOR Vs BHARAT PETROLEUM CORPORATION LTD. AND OTHERS)

                      9
                      Jabalpur, Dated : 03-08-2021
                            Heard through Video Conferencing.
                            Shri Ashok Lalwani, learned counsel for the petitioner.
                            Shri Kapil Jain, learned counsel for the respondent No.1.

Shri Aditya Khandekar, learned counsel for the respondent No.2. Shri Sankalp Kochar, learned counsel for the intervener.

Counsel appearing for intervener has filed I.A. No. 8740/2020 for review/recall of order dated 07.10.2020.

As per Rule 13(1)(a) of the Madhya Pradesh High Court Rules, 2008, an application for review, clarification or modification of a judgment, decree or final order, passed by a Judge or Judges shall be heard by the same Judge or Judges. Provided that such application filed in respect of an interlocutory order in a pending case shall be posted before the regular bench.

Counsel appearing for the petitioner submitted that order dated 07.10.2020 is final in nature so far as intervener is concerned. Therefore,

matter is to be posted before regular bench.

As per the Madhya Pradesh High Court Rules, 2008, if the order under review is interlocutory in nature then it is to be posted before regular bench. In this case, order regarding which clarification is sought is final in nature. In view of M.P. High Court Rules and Orders, matter is to be listed before the same bench which passed order dated 07.10.2020.

Counsel appearing for the petitioner makes a prayer that matter may be posted for hearing in next week.

List the matter in next week.

                                                                               (VISHAL DHAGAT)
                                                                                    JUDGE

Signature
 SAN      Not         vkt
Verified

Digitally signed by
VINOD KUMAR
TIWARI
Date: 2021.08.05
09:40:16 IST
                       2   WP-27842-2019




Signature
 SAN      Not
Verified

Digitally signed by
VINOD KUMAR
TIWARI
Date: 2021.08.05
09:40:16 IST