Irfan Khan vs The State Of Madhya Pradesh
2021 Latest Caselaw 3869 MP

Citation : 2021 Latest Caselaw 3869 MP
Judgement Date : 2 August, 2021

Madhya Pradesh High Court

Irfan Khan vs The State Of Madhya Pradesh on 2 August, 2021

Author: Sanjay Dwivedi

                                        1                              MCRC-33781-2021
              The High Court Of Madhya Pradesh
                        MCRC-33769-2021
                         (ASLAM KHAN Vs THE STATE OF MADHYA PRADESH)

                                     MCRC/33781/2021
  3
  Jabalpur, Dated : 02-08-2021
             Heard through Video Conferencing.
             Mr. Ahadulla Usmani, Advocate for the applicants.
             Mr. Ritwik Parasar, Government Advocate for the respondent/State.

Learned counsel for the applicants submits that since the case is fixed

for final judgment on 03.08.2021 before the trial Court, therefore, the matter may be taken up in the next week.

As prayed, list in the next week.

(SANJAY DWIVEDI) JUDGE

Devashish DEVASHISH MISHRA 2021.08.03 10:54:32 +05'30'

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