Smt Sudha Pawar vs The State Of Madhya Pradesh
2021 Latest Caselaw 1390 MP

Citation : 2021 Latest Caselaw 1390 MP
Judgement Date : 7 April, 2021

Madhya Pradesh High Court

Smt Sudha Pawar vs The State Of Madhya Pradesh on 7 April, 2021

Author: Sushrut Arvind Dharmadhikari

                                      1                               WP-7975-2021
           The High Court Of Madhya Pradesh
                      WP-7975-2021
         (SMT SUDHA PAWAR AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

1
Gwalior, Dated : 07-04-2021
          Shri Abhisehk Singh Bhadauria, learned counsel for the Petitioner.
          Shri N.S. Tomar, learned Government Advocate for the respondent-

State.

Counsel for the petitioner prays for time to go through the judgment of this Court passed in WP No.22795/2019 as well as WA No. 515/2020 which

covers the issue.

List this matter in the next week.

(S. A. DHARMADHIKARI) JUDGE

Prachi

PRACHI MISHRA 2021.04.07 16:52:22 +05'30'

Download the LatestLaws.com Mobile App