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Adarsh Ahuja vs The State Of Madhya Pradesh
2021 Latest Caselaw 1336 MP

Citation : 2021 Latest Caselaw 1336 MP
Judgement Date : 6 April, 2021

Madhya Pradesh High Court
Adarsh Ahuja vs The State Of Madhya Pradesh on 6 April, 2021
Author: Prakash Shrivastava

1 WP-2608-2021 The High Court Of Madhya Pradesh WP-2608-2021 (ADARSH AHUJA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Jabalpur, Dated : 06-04-2021 Shri R.B. Sahu, learned counsel for the petitioner. Shri A.P. Singh, learned counsel for the State. Learned counsel for the petitioner submits that the judgment of the larger bench on the issue is awaited and prays for adjournment.

List this matter in the week commencing 19.4.2021.


                                              (PRAKASH SHRIVASTAVA)                               (VIRENDER SINGH)
                                                     JUDGE                                                JUDGE


                                        P/-




Signature Not Verified
  SAN




Digitally signed by MRS PREETI TIWARI Date: 2021.04.07 17:43:59 IST

 
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