Vijay Gupta vs The State Of Madhya Pradesh
2021 Latest Caselaw 1274 MP

1 WP-2452-2021 The High Court Of Madhya Pradesh WP-2452-2021 (VIJAY GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Jabalpur, Dated : 05-04-2021 Shri Manish Upadhayay, learned counsel for the petitioner. Shri A.P. Singh, learned counsel for the State submits that the issue involved in this case has been heard by the Larger Bench on 25.3.2021 and the judgment is expected in this week.

List on 9.4.2021.

                           (PRAKASH SHRIVASTAVA)                               (VIRENDER SINGH)
                                  JUDGE                                                JUDGE


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Date: 2021.04.08
11:05:04 IST