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Kerala High Court
Dual Core Apartment Owners Association vs District Collector on 5 January, 2026
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
WP(C) Nos.37115, 37915 &
38443 OF 2024 1
2026:KER:130
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 5TH DAY OF JANUARY 2026 / 15TH POUSHA, 1947
WP(C) NO. 37915 OF 2024
PETITIONER/S:
1 MOON WATERS OWNERS ASSOCIATION,
REG. NO: EKM/TC/40/2019, AQUACITY, ADUVATHURUTH,
KARUMALOOR, ALANGAD P.O., REP BY ITS SECRETARY
MADHAVAN UNNI, S/O.NARAYANAN KUTTY NAIR, AGED 64
YEARS, FLAT NO. 21D, MOON WATERS, AQUACITY,
ADUVATHURUTH, KARUMALOOR , ALANGAD P.O.,, PIN -
683511
2 AQUACITY PALMBAY VILLAS OWNERS /RESIDENTS ASSOCIATION
AQUACITY, KOTTAPPURAM,
ALANGAD P.O., ALUVA-683511 REPRESENTED BY ITS
AUTHORISED EXECUTIVE MEMBER , PAUL KURIAN, AGED 74,
S/O KORA KURIAN ANGADIATH, VILLA NO: 22, PALMBAY
VILLAS AQUACITY, ADUVATHURUTH, ALANGAD, P.O.
KOTTAPPURAM
3 TETRACORE 22 FLAT OWNERS ASSOCIATION (TTCOA),
REG: NO: TC/EKM/638/2019 AQUACITY, KOTTAPPURAM,
ALANGAD P.O., ALUVA-683511, REPRESENTED BY ITS
PRESIDENT EDMOND FERNANDEZ, AGED 50, S/O GEORGE
FERNANDEZ, PALLIPPARAMBA, PARAKKAL, MAHE, PIN CODE-
673310 NOW RESIDING AT OASIS ,TC12/1749,MPRA 101,
MADANKOVIL LANE, MUTTADA, THIRUVANANTHAPURAM, PIN -
695025
BY ADVS.
SHRI.P.K.SREEVALSAKRISHNAN
SRI.R.LAKSHMI NARAYAN (SR.)
RESPONDENT/S:
1 THE DISTRICT COLLECTOR, ERNAKULAM,
WP(C) Nos.37115, 37915 &
38443 OF 2024 2
2026:KER:130
ERNAKULAM DISTRICT, COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682030
2 REVENUE DIVISIONAL OFFICER,
REVENUE DIVISIONAL OFFICE, FORT KOCHI, FIRST FLOOR,
KB JACOB RD, FORT KOCHI, KOCHI, PIN - 682001
3 KERALA STATE POLLUTION CONTROL BOARD
KADAVANTHARA, MIG AND HIG COLONY, GANDHI NAGAR,
ELAMKULAM REP.BY ITS CHAIRMAN, PIN - 682020
4 DISTRICT FIRE OFFICER,
DISTRICT FIRE OFFICE, FIRE AND RESCUE,
KADAVANTHARA.P.O, ERNAKULAM, PIN - 682020
5 THE KARUMALOOR GRAMA PANCHAYAT,
PANCHAYAT OFFICE, KARUMALOOR, ERNAKULAM, REP BY ITS
SECRETARY, PIN - 683511
6 M/S SHWAS HOMES PRIVATE LTD.,
OFFICE AT MYSTIC HEIGHTS FACE 1, GROUND FLOOR ,
KANIYAMPUZHA ROAD, VYTTILA, EROOR P.O. ERNAKUALAM
REPRESENTED BY ITS MANAGING DIRECTOR SREENI
PARAMESHWARAN, AGED 44 S/O PARAMESHWARAN NAIR,
RESIDING AT DOOR NO: 7/42-B5,VILLA NO:1,MYSTIC BELLS,
KANIYAMPUZHA, EROOR P.O.,, PIN - 682306
7 DISASTER MANAGEMENT AUTHORITY, ERNAKULAM,
REPRESENTED BY ITS CHAIRMAN/ DISTRICT COLLECTOR, PIN
- 683501
8 DISTRICT MEDICAL OFFICER,
DISTRICT MEDICAL OFFICE (H), PARK AVENUE, ERNAKULAM,
PIN - 682011
BY ADV SRI.S.S.ARAVIND, SRI.RIYAL DEVASSY,GP,
SRI.T.NAVEEN, C, SRI.C.ANILKUMAR, SC,
SRI.LAKSHMINARAYANAN,(SR)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.01.2026, ALONG WITH WP(C).37115/2024, 38443/2024, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.37115, 37915 &
38443 OF 2024 3
2026:KER:130
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 5TH DAY OF JANUARY 2026 / 15TH POUSHA, 1947
WP(C) NO. 37115 OF 2024
PETITIONER/S:
M/S.SHWAS HOMES PVT LTD., REPRESENTED BY ITS MANAGING
DIRECTOR SREENI PARAMESWARAN,
AGED 49 YEARS
S/O M.G. PARAMESWARAN NAIR, GROUND FLOOR MYSTIC
HEIGHTS PHASE I, KANIYAMPUZHA EROOR, ERNAKULAM, PIN -
682306
BY ADVS.
SRI.S.S.ARAVIND
SHRI.TINU ABRAHAM
SHRI.P.B.KRISHNAN (SR.)
RESPONDENT/S:
1 SECRETARY, KARUMALLOOR GRAMA PANCHAYAT,
KARUMALLOOR P.O., ERNAKULAM, PIN - 683511
BY ADV SRI.MILLU DANDAPANI,SRI.RIYAL DEVASSY, GP,
SRI.C.ANILKUMAR, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.01.2026, ALONG WITH WP(C).37915/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.37115, 37915 &
38443 OF 2024 4
2026:KER:130
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 5TH DAY OF JANUARY 2026 / 15TH POUSHA, 1947
WP(C) NO. 38443 OF 2024
PETITIONER/S:
DUAL CORE APARTMENT OWNERS ASSOCIATION,
REG: NO: TC/EKM/569/2019, DUAL CORE APARTMENT,
AQUACITY, KOTTAPPURAM, ALANGAD P.O., ALUVA,
REPRESENTED BY ITS SECRETARY ABDULLAKUTTY, AGED 53,
S/O.KUNJUMUHAMMED, RESIDING AT 9 DEF ,DUAL CORE,
AQUACITY, ADUVATHURUTH, ALANGAD, P.O. KOTTAPPURAM
REPRESENTED BY ITS SECRETARY, PIN - 683511
BY ADVS.
SHRI.P.K.SREEVALSAKRISHNAN
SHRI.K.R.PRATHISH
RESPONDENT/S:
1 DISTRICT COLLECTOR,
THE DISTRICT COLLECTOR, ERNAKULAM DISTRICT,
COLLECTORATE, KAKKANAD, ERNAKULAM, PIN - 682030
2 REVENUE DIVISIONAL OFFICER,
REVENUE DIVISIONAL OFFICE, FORT KOCHI, FIRST FLOOR,
KB JACOB RD, FORT KOCHI, KOCHI, PIN - 682001
3 KERALA STATE POLLUTION CONTROL BOARD,
KADAVANTHARA, MIG AND HIG COLONY, GANDHI NAGAR,
ELAMKULAM,REPRESENTED BY ITS CHAIRMAN, PIN - 682020
WP(C) Nos.37115, 37915 &
38443 OF 2024 5
2026:KER:130
4 DISTRICT FIRE OFFICER,
DISTRICT FIRE OFFICE, FIRE AND RESCUE,
KADAVANTHARA.P.O, ERNAKULAM, KOCHI, PIN - 682020
5 THE KARUMALOOR GRAMA PANCHAYAT,
PANCHAYAT OFFICE, KARUMALOOR, ERNAKULAM REP BY ITS
SECRETARY, PIN - 683511
6 M/S SHWAS HOMES PRIVATE LTD.,
OFFICE AT MYSTIC HEIGHTS FACE 1,GROUND FLOOR ,
KANIYAMPUZHA ROAD, VYTTILA, EROOR P.O. ERNAKUALAM
REPRESENTED BY ITS MANAGING DIRECTOR SREENI
PARAMESHWARAN, AGED 44 S/O PARAMESHWARAN NAIR,
RESIDING AT DOOR NO: 7/42-B5,VILLA NO:1,MYSTIC BELLS,
KANIYAMPUZHA, EROOR P.O,, PIN - 682306
7 DISASTER MANAGEMENT AUTHORITY,
ERNAKULAM REPRESENTED BY ITS CHAIRMAN/ DISTRICT
COLLECTOR, PIN - 683501
8 DISTRICT MEDICAL OFFICER,
DISTRICT MEDICAL OFFICE (H), PARK AVENUE, ERNAKULAM,
PIN - 682011
SRI.RIYAL DEVASSY, SC, SRI.T.NAVEEN, SC,
SRI.C.ANILKUMAR, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.01.2026, ALONG WITH WP(C).37915/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.37115, 37915 &
38443 OF 2024 6
2026:KER:130
P.V.KUNHIKRISHNAN, J
--------------------------------------
W.P.(C) Nos. 37115, 37915
& 38443 of 2024
---------------------------------------------
Dated this the 5th day of January, 2026
JUDGMENT
These three writ petitions are connected and therefore,
I am disposing these three writ petitions by a common
judgment.
2. The petitioners are various Residents'
Association formed by the residents and owners of several
apartments and villas. The petitioners are challenging a notice
issued by the Secretary, Karumalloor Grama Panchayat, by
which the occupancy certificate was suspended because there
was no fire NOC and Sewage Treatment Plant (STP). According
to the petitioners, the builder is supposed to finish the work as
far as the STP and fire NOC are concerned. Now, as per the
impugned notices, the occupancy certificate is cancelled and
WP(C) Nos.37115, 37915 &
2026:KER:130
several persons who are occupying the apartments are in
trouble. After hearing both sides, I am of the considered
opinion that these writ petitions need not be retained here. The
impugned orders in these writ petitions are passed by the
Secretary to the Panchayat. The petitioners in these writ
petitions can be allowed to file a representation before the
Panchayat Committee within a time frame and there can be a
direction to the Panchayat Committee to consider the same
and till then, the impugned order passed can be kept in
abeyance.
Therefore, these writ petitions are disposed of with the
following directions :
1) The petitioners in these writ petitions are free to file a
representation before the Panchayat Committee of
Karumalloor Grama Panchayat within two weeks from the
date of receipt of a certified copy of this judgment.
2) Once such a representation is received, the Panchayat
Committee will consider the same, after giving an
opportunity of hearing to a representative of the
WP(C) Nos.37115, 37915 &
2026:KER:130
petitioners and other affected parties, if any, as
expeditiously as possible.
3) Till final orders are passed in the representation (on
condition that the representations are submitted as
directed above), the impugned orders in these writ
petitions shall be kept in abeyance.
SD/-
P.V.KUNHIKRISHNAN
JUDGE
SKS
Judgment reserved NA
Date of Judgment 05.01.26
Judgment dictated 05.01.26
Draft judgment placed 05.01.26
Final judgment uploaded 07.01.26
WP(C) Nos.37115, 37915 &
2026:KER:130
APPENDIX OF WP(C) NO. 37915 OF 2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE EXTRACTS OF THE MINUTES OF
THE MEETING DATED 07.09.2024 OF 1ST
PETITIONER ASSOCIATION
Exhibit P2 TRUE COPY OF THE EXTRACTS OF THE MINUTES OF
THE MEETING DATED 25.09.2024 OF 2ND
PETITIONER ASSOCIATION
Exhibit P3 TRUE COPY OF THE EXTRACTS OF THE MINUTES OF
THE MEETING DATED 24.09.2024 O F 3RD
PETITIONER ASSOCIATION
Exhibit P4 TRUE COPY OF THE AUDIT REPORTS DATES
04.10.2019 AND 26-08-2019 FROM THE FIRE &
SAFETY DEPARTMENT
Exhibit P5 TRUE COPY OF THE SHOW CAUSE NOTICE DATED
17-10-2019 FROM THE POLLUTION CONTROL BOARD
Exhibit P6 TRUE COPY OF THE COMPLAINT DATED 12-10-2020
ALONG WITH RECEIPT GIVEN BY THE PETITIONERS
TO THE PANCHAYAT AND OTHER ASSOCIATIONS OF
AQUACITY TO PANCHAYATH
Exhibit P7 TRUE COPY OF THE COMPLAINT DATED 14-12-2020
GIVEN TO THE MEDICAL OFFICER OF 5TH
RESPONDENT PANCHAYAT ALONG WITH RECEIPT
Exhibit P8 TRUE COPY OF THE CONSENT REFUSAL ORDER
DATED 24-06-2021 ISSUED BY THE 3RD
RESPONDENT
Exhibit P9 TRUE COPY OF THE RIGHT TO INFORMATION REPLY
DATED 03-08-2021 ISSUED BY THE 3RD
RESPONDENT ALONG WITH QUESTIONS SUBMITTED
Exhibit P10 TRUE COPY OF THE RIGHT TO INFORMATION REPLY
DATED 16-08-2021 ISSUED BY THE FIRE &
SAFETY DEPARTMENT ALONG WITH QUESTIONS
SUBMITTED
Exhibit P11 TRUE COPY OF COMPLAINT DATED 01-09-2022
GIVEN BY THE APEX BODY OF PETITIONERS
BEFORE THE 5TH RESPONDENT PANCHAYAT ALONG
WITH RECEIPT
Exhibit P12 TRUE COPY OF THE COMPLAINT FILED BY THE
RESIDENTS OF WARD 7 OF 5TH RESPONDENT
WP(C) Nos.37115, 37915 &
2026:KER:130
PANCHAYAT, DATED 08-09-2023
Exhibit P13 TRUE COPY OF THE MAHAZAR DATED 09-11-2023
ALONG WITH TYPED COPY
Exhibit P14 TRUE COPY OF THE REPORT DATED 28-11-2023
SUBMITTED BY THE HEALTH INSPECTOR TO THE
5TH RESPONDENT
Exhibit P15 TRUE COPY OF THE NOTICE DATED 15-12-2023
ISSUED BY THE 5TH RESPONDENT TO THE MANAGER
OF 6TH RESPONDENT
Exhibit P16 TRUE COPY OF THE COMPLAINT DATED 06-06-2024
FILED BY THE 5TH RESPONDENT TO THE 2ND
RESPONDENT
Exhibit P17 TRUE COPY OF THE REPORT SUBMITTED BY THE
HEALTH INSPECTOR DATED 06-06-2024
Exhibit P18 TRUE COPY OF THE FIRE AND SAFETY REPORT
SUBMITTED BY THE STATION OFFICER FIRE
&RESCUE ALUVA, DATED 19-06-2024
Exhibit P19 TRUE COPY OF THE ORDER DATED 21-06-2024
PASSED BY THE 2ND RESPONDENT TO THE 6TH
RESPONDENT
Exhibit P20 TRUE COPY OF THE CLOSURE INTENTION NOTICE
DATED 10-07-2024 ISSUED BY THE 3RD
RESPONDENT
Exhibit P21 TRUE COPY OF THE REPLY DATED 11-07-2024
GIVEN BY 6TH RESPONDENT TO THE SENIOR
ENVIRONMENTAL ENGINEER OF 3RD RESPONDENT
Exhibit P22 TRUE COPY OF THE MINUTES OF THE MEETING
DATED 15-07-2024 CONDUCTED AT PANCHAYAT
Exhibit P23 TRUE COPY OF THE NOTICE ISSUED BY THE 5TH
RESPONDENT PANCHAYAT DATED 26-07-2024
Exhibit P24 TRUE COPY OF THE REPLY DATED 09-08-2024
GIVEN BY THE PETITIONERS AND OTHER
ASSOCIATIONS TO THE 2ND RESPONDENT
Exhibit P25 TRUE COPY OF THE FINAL ORDER PASSED BY THE
REVENUE DIVISIONAL OFFICER FORT KOCHI DATED
11-09-2024
Exhibit P26 TRUE COPY OF THE LETTER DATED 24-09-2024
ISSUED BY THE 1ST RESPONDENT TO THE JOINT
DIRECTOR LSGD ERNAKULAM
Exhibit P27 TRUE COPY OF THE ORDER DATED 15-10-2024
PASSED BY THE 5TH RESPONDENT PANCHAYAT
WP(C) Nos.37115, 37915 &
2026:KER:130
Exhibit P28 TRUE COPY OF THE EVACUATION NOTICE ISSUED
BY THE 5TH RESPONDENT PANCHAYAT DATED 15-
10-2024
RESPONDENT EXHIBITS
Exhibit R5(a) A statement prepared based on the Sanchaya
online assessment register
Exhibit R5(b) true copy of the report dated 28.11.2023
submitted by the Health Inspector of Family
Health Centre, Karumaloor to this
respondent
Exhibit R5(c) A true copy of the Mahazer dated 09.11.2023
prepared by the Panchayath Secretary after
conducting inspection
Exhibit R5(d) A true copy of the notice dated 15.12.2023
issued to the residents of Alpine Suits
Exhibit R5(f) true coy of the notice dated 12.06.2024
issued by the 5th respondent to Alpine
Suits
Exhibit R5(g) A true copy of the letter dated 06.06.2024
submitted by the President, Karumaloor
Grama Panchayat before the RDO, Fort Kochi
Exhibit R5(h) A copy of the detailed report submitted by
this respondent in MC No.632/2024
Exhibit R5(k) A true copy of the letter submitted by the
District Fire Officer to the Chairman,
Disaster Management Authority
Exhibit R5(m) A true copy of the decision No. 1of 1 dated
25.09.2024 of the panchayat committee
Exhibit R5(n) A true copy of the report dated 27.09.2024
submitted by this respondent to the RDO
Exhibit R5(o) A true copy of the letter No.
DCEKM/7130/2024-D4 dated 24.09.2024 issued
by the District Collector, Ernakulam
Exhibit R5(p) A true copy of the letter issued by the
Joint Director of LSGD, Ernakulam having
No. LSGD/JD/EKM/8206/2024-F6 dated
09.10.2024
Exhibit R5(e) A true copy of the report filed by the
Health Inspector dated 06.06.2024
Exhibit R5(i) A true copy of the notice dated 10.07.2024
WP(C) Nos.37115, 37915 &
2026:KER:130
issued by the Environmental Engineer to the
6th respondent
Exhibit R5(l) A true copy of the notice dated 20.07.2024
issued to the 6th respondent by the 5th
respondent
Exhibit R5(j) A true copy of report submitted by the
Station House officer, Aluva Fire station
to the District Fire Officer dated
19.06.2024
WP(C) Nos.37115, 37915 &
2026:KER:130
APPENDIX OF WP(C) NO. 37115 OF 2024
PETITIONER EXHIBITS
Exhibit-P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY
THE RESPONDENT DATED 18/12/2007
Exhibit -P1(a) TRUE COPY OF BUILDING PERMIT ISSUED BY THE
RESPONDENT DATED 26/11/2010
Exhibit -P1(b) TRUE COPY OF THE BUILDING PERMIT ISSUED BY
THE RESPONDENT DATED 15/02/2014
Exhibit-P1(c) TRUE COPY OF THE BUILDING PERMIT ISSUED BY
THE RESPONDENT DATED 25/07/2017
Exhibit -P2 TRUE COPY OF THE EXCEL SHEET SHOWING THE
ABSTRACT DETAILS OF THE AREA, AND NUMBER OF
FLATS SOLD IN THE PROJECT
Exhibit -P3 TRUE COPY OF THE CERTIFICATE ISSUED BY THE
RESPONDENT TO APARTMENT MOON WATERS DATED
06/10/2020
Exhibit -P3(a) TRUE COPY OF THE CERTIFICATE ISSUED BY THE
RESPONDENT TO APARTMENT MAGIC LILLY DATED
23/12/2020
Exhibit -P3(b) TRUE COPY OF THE CERTIFICATE ISSUED BY THE
RESPONDENT TO THE TOWER ALPINE SUITS DATED
23/12/2020
Exhibit -P3(c) TRUE COPY OF THE CERTIFICATE ISSUED BY THE
RESPONDENT TO THE DUAL CORE DATED
23/12/2020
Exhibit -P3(d) TRUE COPY OF THE CERTIFICATE ISSUED BY THE
RESPONDENT TO TRICORE DATED 23/12/2020
Exhibit -P3(e) TRUE COPY OF THE CERTIFICATE ISSUED BY THE
RESPONDENT TO TETRA CORE DATED 23/12/2020
Exhibit -P4 TRUE COPY OF THE MAIL COMMUNICATION
ASSOCIATION MEETING OF THE TOWER MOON
WATERS DATED 02/05/2022
Exhibit -P4(a) TRUE COPY OF THE MEMORANDUM OF
UNDERSTANDING(MOU) ENTERED INTO WITH THE
TOWER MAGIC LILLY DATED 01/05/2022
Exhibit -P4(b) TRUE COPY OF THE ASSOCIATION MEETING OF THE
TOWER DUAL CORE DATED 04/01/2020
Exhibit -P4(c) TRUE COPY OF THE ASSOCIATION MEETING OF THE
WP(C) Nos.37115, 37915 &
2026:KER:130
TOWER TETRA CORE DATED 26/01/2020
Exhibit -P4(d) TRUE COPY OF THE ASSOCIATION MEETING OF THE
TOWER TRICORE DATED 08/01/2021
Exhibit -P5 TRUE COPY OF THE CONSENT TO ESTABLISH DATED
13/07/2009
Exhibit -P5(a) TRUE COPY OF THE INTEGRATED CONSENT TO
ESTABLISH DATED 04/01/2013
Exhibit -P6 TRUE COPY OF THE MEMORANDUM OF W.P(C)
NO.25337/2021 DATED 11/11/2021
Exhibit -P7 TRUE COPY OF THE APPLICATION FOR CONSENT TO
OPERATE DATED 27/09/2024
Exhibit -P8 TRUE COPY OF THE CONSENT TO OPERATE DATED
26/11/2018
Exhibit -P9 TRUE COPY OF THE FIRE NOC OF MOON WATER
APARTMENT DATED 28/02/2022
Exhibit -P9(a) TRUE COPY OF THE FIRE NOC OF ALPHINE SUITS
APARTMENT DATED 14/11/2018
Exhibit -P9(b) TRUE COPY OF THE FIRE NOC OF TRI CORE
APARTMENT DATED 03/12/2018
Exhibit -P9(c) TRUE COPY OF THE FIRE NOC OF TETRA CORE
APARTMENT DATED 08/04/2019
Exhibit -P10 TRUE COPY OF THE COMMUNICATION DATED
28/06/2024
Exhibit -P11 TRUE COPY OF THE ORDER ISSUED BY SUB
DIVISIONAL MAGISTRATE(SDM) DATED 11/09/2024
Exhibit -P12 TRUE COPY OF THE ORDER ISSUED BY THE
PANCHAYAT DATED 15/10/2024
Exhibit -P13 TRUE COPY OF THE ORDER DATED 15/10/2024
DIRECTION TO DISCONNECT THE ELECTRICITY
RESPONDENT EXHIBITS
Exhibit R1(a) A statement prepared based on the Sanchaya
online assessment register
Exhibit R1(b) A true copy of the report dated 28.11.2023
submitted by the Health Inspector of Family
Health Centre, Karumaloor to this
respondent
Exhibit R1(c) A true copy of the Mahazer dated 09.11.2023
prepared by the Panchayath Secretary after
conducting inspection
WP(C) Nos.37115, 37915 &
2026:KER:130
Exhibit R1(d) A true copy of the notice dated 15.12.2023
issued to the residents of Alpine Suits
Exhibit R1(e) A true copy of the report submitted by the
Health inspector dated 06.06.2024 along
with its attachments
Exhibit R1(f) A true copy of the notice dated 12.06.2024
was issued to Alpine Suits, as provided by
plastic bylaws of the Karumaloor Grama
Panchayat
Exhibit R1(g) A true copy of the letter dated 06.06.2024
submitted by the President, Karumaloor
Grama Panchayat before the RDO, Fort Kochi
Exhibit R1(h) copy of the detailed report submitted by
this respondent in MC No. 632/2024
Exhibit R(i) A copy of the notice dated 10.07.2024
issued by the Environmental Engineer to the
petitioner
Exhibit R(j) A true copy of the report dated 19.06.2024
submitted by the Station Officer, Aluva
Fire Station to the District Fire Officer,
Ernakulam
Exhibit R1(k) true copy of the letter submitted by the
District Fire Officer to the Chairman,
Disaster Management Authority
Exhibit R(l) true copy of the notice dated 20.07.2024
issued to the petitioner
Exhibit R1(m) true copy of the decision No. 1of 1 dated
25.09.2024 of the panchayat committee
Exhibit R1(n) true copy of the report dated 27.09.2024
submitted by this respondent to the RDO
Exhibit R1(o) true copy of the letter No.
DCEKM/7130/2024-D4 dated 24.09.2024 issued
by the District Collector, Ernakulam
Exhibit R1(p) A true copy of the letter No.
LSGD/JD/EKM/8206/2024-F6 issued by the
Joint Director of LSGD, Ernakulam dated
09.10.2024
WP(C) Nos.37115, 37915 &
2026:KER:130
APPENDIX OF WP(C) NO. 38443 OF 2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE EXTRACTS OF THE MINUTES OF
THE MEETING DATED 28.08.2024 PETITIONER
ASSOCIATION
Exhibit P2 TRUE COPY OF THE AUDIT REPORT DATED 4-10-
2019 FROM THE FIRE & SAFETY DEPARTMENT
Exhibit P3 TRUE COPY OF THE SHOW CAUSE NOTICE DATED
17-10-2019 FROM THE POLLUTION CONTROL BOARD
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 12-10-2020
GIVEN BY THE PETITIONERS AND OTHER
ASSOCIATIONS OF AQUACITY TO PANCHAYATH
Exhibit P5 TRUE COPY OF THE COMPLAINT DATED 14-12-2020
GIVEN TO THE MEDICAL OFFICER OF 5TH
RESPONDENT PANCHAYAT
Exhibit P6 TRUE COPY OF THE CONSENT REFUSAL ORDER
DATED 24-06-2021 ISSUED BY THE 3RD
RESPONDENT
Exhibit P7 TRUE COPY OF THE RIGHT TO INFORMATION REPLY
DATED 30-08-2021 ISSUED BY THE 3RD
RESPONDENT ALONG WITH QUESTIONS SUBMITTED
Exhibit P8 TRUE COPY OF THE RIGHT TO INFORMATION REPLY
DATED 16-08-2021 ISSUED BY THE FIRE &
SAFETY DEPARTMENT ALONG WITH QUESTIONS
SUBMITTED
Exhibit P9 TRUE COPY OF COMPLAINT DATED 01-09-2022
GIVEN BY THE APEX BODY OF PETITIONERS
BEFORE THE 5TH RESPONDENT PANCHAYAT ALONG
WITH RECEIPT
Exhibit P10 TRUE COPY OF THE COMPLAINT FILED BY THE
RESIDENTS OF WARD 7 OF 5TH RESPONDENT
PANCHAYAT, DATED 08-09-2023
Exhibit P 11 TRUE COPY OF THE MAHAZAR DATED 09-11-2023
ALONG WITH TYPED COPY.
Exhibit P12 TRUE COPY OF THE REPORT DATED 28-11-2023
SUBMITTED BY THE HEALTH INSPECTOR TO THE
5TH RESPONDENT.
Exhibit P13 TRUE COPY OF THE NOTICE DATED 15-12-2023
ISSUED BY THE 5TH RESPONDENT TO THE MANAGER
OF 6TH RESPONDENT
Exhibit P14 TRUE COPY OF THE COMPLAINT DATED 06-06-2024
WP(C) Nos.37115, 37915 &
2026:KER:130
FILED BY THE 5TH RESPONDENT TO THE 2ND
RESPONDENT
Exhibit P15 TRUE COPY OF THE REPORT SUBMITTED BY THE
HEALTH INSPECTOR DATED 06-06-2024
Exhibit P16 TRUE COPY OF THE FIRE AND SAFETY REPORT
SUBMITTED BY THE STATION OFFICER FIRE
&RESCUE ALUVA, DATED 19-06-2024
Exhibit P 17 TRUE COPY OF THE ORDER DATED 21-06-2024
PASSED BY THE 2ND RESPONDENT TO THE 6TH
RESPONDENT
Exhibit P18 TRUE COPY OF THE CLOSURE INTENTION NOTICE
DATED 10-07-2024 ISSUED BY THE 3RD
RESPONDENT
Exhibit P 19 TRUE COPY OF THE REPLY DATED 6-07-2024
GIVEN BY 6TH RESPONDENT TO THE SENIOR
ENVIRONMENTAL ENGINEER OF 3RD RESPONDENT
Exhibit P20 TRUE COPY OF THE MINUTES OF THE MEETING
DATED 15-07-2024 CONDUCTED AT PANCHAYAT
Exhibit P 21 TRUE COPY OF THE NOTICE ISSUED BY THE 5TH
RESPONDENT PANCHAYAT DATED 26-07-2024
Exhibit P 22 TRUE COPY OF THE REPLY DATED 09-08-2024
GIVEN BY THE PETITIONERS AND OTHER
ASSOCIATIONS TO THE 2ND RESPONDENT
Exhibit P23 TRUE COPY OF THE FINAL ORDER PASSED BY THE
REVENUE DIVISIONAL OFFICER FORT KOCHI DATED
11-09-2024
Exhibit P24 TRUE COPY OF THE LETTER DATED 24-09-2024
ISSUED BY THE 1ST RESPONDENT TO THE JOINT
DIRECTOR LSGD ERNAKULAM
Exhibit P25 TRUE COPY OF THE ORDER DATED 15-10-2024
PASSED BY THE 5TH RESPONDENT PANCHAYAT
Exhibit P26 TRUE COPY OF THE EVACUATION NOTICE ISSUED
BY THE 5TH RESPONDENT PANCHAYAT DATED 15-
10-2024
RESPONDENT EXHIBITS
Exhibit R5(a) A statement prepared based on the Sanchaya
online assessment register
Exhibit R5(b) true copy of the report dated 28.11.2023
submitted by the Health Inspector of Family
Health Centre, Karumaloor to this
respondent
WP(C) Nos.37115, 37915 &
2026:KER:130
Exhibit R5(c) A true copy of the Mahazer dated 09.11.2023
prepared by the Panchayath Secretary after
conducting inspection
Exhibit R5(d) A true copy of the notice dated 15.12.2023
issued to the residents of Alpine Suits
Exhibit R5(e) A true copy of the filed by the Health
Inspector dated 06.06.2024
Exhibit R5(f) true coy of the notice dated 12.06.2024
issued by the 5th respondent to Alpine
Suits
Exhibit R5(g) A true copy of the letter dated 06.06.2024
submitted by the President, Karumaloor
Grama Panchayat before the RDO, Fort Kochi
Exhibit R5(i) A copy of the notice dated 10.07.2024
issued by the Environmental Engineer to the
petitioner
Exhibit R5(j) A true copy of report submitted by the
Station House officer, Aluva Fire station
to the District Fire Officer dated
19.06.2024
Exhibit R5(k) A true copy of the letter submitted by the
District Fire Officer to the Chairman,
Disaster Management Authority
Exhibit R5(l) A true copy of the notice dated 20.07.2024
issued to the 6th respondent
Exhibit R5(m) A true copy of the decision No. 1of 1 dated
25.09.2024 of the panchayat committee
Exhibit R5(n) A true copy of the report dated 27.09.2024
submitted by this respondent to the RDO
Exhibit R5(o) A true copy of the letter No.
DCEKM/7130/2024-D4 dated 24.09.2024 issued
by the District Collector, Ernakulam
Exhibit R5(p) A true copy of the letter issued by the
Joint Director of LSGD, Ernakulam having
No. LSGD/JD/EKM/8206/2024-F6 dated
09.10.2024
Exhibit R5(h) A copy of the detailed report submitted by
this respondent in MC No. 632/2024 dated
27.06.2024
