Sebastian.K.G vs Manju Joban
2026 Latest Caselaw 2197 Ker

Kerala High Court

Sebastian.K.G vs Manju Joban on 27 February, 2026

OP(C)No.1918 of 2019




                                                        2026:KER:17692
                                     1
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR

     FRIDAY, THE 27TH DAY OF FEBRUARY 2026 / 8TH PHALGUNA, 1947

                          OP(C) NO. 1918 OF 2019

          AGAINST THE ORDER DATED 13.06.2018 IN IA NO.28/2017 IN OS

NO.13 OF 2017 OF MUNSIF COURT, KANJIRAPPALLY

PETITIONER:

              SEBASTIAN.K.G. AGED 44 YEARS
              S/O.GEORGE THOMAS,KALATHIL HOUSE,
              PONKUNNAM,20TH MILE KARA,CHIRAKKADAVU VILLAGE,
              KANJIRAPPALLY TALUK,PIN-686506.


              BY ADV SRI.RENJIT GEORGE


RESPONDENTS:

      1       MANJU JOBAN, AGED 36 YEARS
              W/O.JOBAN THOMAS,ATHIYALIL HOUSE,
              NEAR SANTHINIKETHAN HOSPITAL,
              PONKUNNAM.P.O,CHIRAKKADAVU VILLAGE,
              KANJIRAPPALLY TALUK,PIN-686506.

      2       ALDEN JOBAN,
              S/O.JOBAN THOMAS,ATHIYALIL HOUSE,
              NEAR SANTHINIKETAN HOSPITAL,PONKUNNAM.P.O,
              CHIRAKKADAVU VILLAGE,KANJIRAPPALLY TALUK,
              REPRESENTED BY GUARDIAN AND NEXT FRIEND 1ST
              DEFENDANT,MANJU JOBAN,AGED 36 YEARS,
              W/O.JOBAN THOMAS,ATHIYALIL HOUSE,
              NEAR SANTHINIKETHAN HOSPITAL,PONKUNNAM.P.O,
              CHIRAKKADAVU VILLGE,
              KANJIRAPPALLY TALUK, PIN-686506.

      3       EDWIN JOBAN, AGED 2 YEARS
              S/O.JOBAN THOMAS,ATHIYALIL HOUSE,
              NEAR SANTHINIKETAN HOSPITAL,PONKUNNAM.P.O,
              CHIRAKKADAVU VILLAGE,KANJIRAPPALLY TALUK,
              REPRESENTED BY GUARDIAN AND NEXT FRIEND 1ST
 OP(C)No.1918 of 2019




                                                       2026:KER:17692
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             DEFENDANT,MANJU JOBAN,AGED 36 YEARS,
             W/O.JOBAN THOMAS,ATHIYALIL HOUSE,
             NEAR SANTHINIKETHAN HOSPITAL,PONKUNNAM.P.O,
             CHIRAKKADAVU VILLGE,
             KANJIRAPPALLY TALUK, PIN-686506.


             BY ADVS.
             SRI.KURIAN ANTONY EDASSERY
             SMT.ANN EMIL JOSEPH



      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 27.02.2026,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C)No.1918 of 2019




                                                        2026:KER:17692
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                           P.KRISHNA KUMAR, J
                      -----------------------------
                           OP(C)No.1918 of 2019
                 --------------------------------------
                Dated this the 27th day of February, 2026



                                JUDGMENT

When the matter was taken up on 08.01.2026, there was

no representation for the petitioner. Today also, there is no

representation. Hence, the original petition is dismissed for

non-prosecution.

Sd/-

P.KRISHNA KUMAR, JUDGE dlk/27/2/

2026:KER:17692

APPENDIX OF OP(C) NO. 1918 OF 2019

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE PLAINT IN O.S.NO.13/2017 ON THE FILES OF THE MUNSIFF'S COURT,KANJIRAPPALLY.

EXHIBIT P2 TRUE COPY OF THE IA NO.28/2017 IN O.S.NO.13/2017 ON THE FILES OF THE MUNSIFF'S COURT,KANJIRAPPALLY.

EXHIBIT P3 TRUE COPY OF THE WILL RELIED ON BY THE 1ST DEFENDANT.

EXHIBIT P4 TRUE COPY OF THE OBJECTION FILED BY THE 1ST DEFENDANT IN O.S.O.13/2017 ON THE FILES OF THE MUNSIFF'S COURT,KANJIRAPPALLY. EXHIBIT P5 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE 1ST DEFENDANT IN O.S.NO.13/2017 ON THE FILES OF THE MUNSIFF'S COURT,KANJIRAPPALLY. EXHIBIT P6 TRUE COPY OF THE ORDER IN I.A.NO.28/2017 IN OS pNO.13/2017 ON THE FILES OF THE MUNSIFF'S COURT,KANJIRAPPALLY.