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Kerala High Court
K. Velayudhan vs District Collector on 10 April, 2026
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
-1-
2026:KER:32584
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 10TH DAY OF APRIL 2026 / 20TH CHAITHRA, 1948
WP(C) NO. 14957 OF 2026
PETITIONER(S):
JAYADASAN P.K.,
AGED 52 YEARS,
S/O. KUMARAN, PULIKKAL (H), KALIKAVU,
CHERUKULAM P.O., PALAKKAD, PIN - 678 572.
BY ADVS.
SRI.L.RAJESH NARAYAN
SMT.KEERTHANA SARIGA T.S.
RESPONDENT/S:
1 DISTRICT COLLECTOR,
COLLECTORATE KENATHUPARAMBU, KUNATHURMEDU,
PALAKKAD, KERALA, PIN - 678013
2 REVENUE DIVISIONAL OFFICER,
PARAKKUNNAM, VIDYUT NAGAR, PALAKKAD,
KERALA, PIN - 678 001.
3 ADDITIONAL DISTRICT MAGISTRATE,
COLLECTORATE CIVIL STATION,
PALAKKAD, PIN - 678 001.
4 DEPUTY CHIEF CONTROLLER OF EXPLOSIVES,
PETROLEUM AND EXPLOSIVES SAFETY
ORGANISATION(PESO) KENDRIYA BHAVAN, KAKKANAD,
ERNAKULAM, PIN - 682 037.
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
-2-
2026:KER:32584
OTHER PRESENT:
SR.GP.SMT.DEEPA NARAYANAN
CGC-SRI.AMAL PARTHASARADHY.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 10.04.2026, ALONG WITH WP(C).14982/2026,
15021/2026 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
-3-
2026:KER:32584
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 10TH DAY OF APRIL 2026 / 20TH CHAITHRA, 1948
WP(C) NO. 14982 OF 2026
PETITIONER(S):
K.P. RAMDAS,
AGED 58 YEARS,
S/O. K.R. PADMANABHAN, KUNNAMPULLI (H),
PANANGATTIRI, KOLLENGODE P.O.,
PALAKKAD, PRESIDENT,
KOOTHANDA VELA COMMITTEE, PIN - 678 506.
BY ADVS.
SRI.L.RAJESH NARAYAN
SMT.KEERTHANA SARIGA T.S.
RESPONDENT(S):
1 DISTRICT COLLECTOR,
COLLECTORATE KENATHUPARAMBU, KUNATHURMEDU,
PALAKKAD, KERALA, PIN - 678 013.
2 REVENUE DIVISIONAL OFFICER,
O/O. THE REVENUE DIVISIONAL OFFICER PARAKKUNNAM,
VIDYUT NAGAR, PALAKKAD, KERALA, PIN - 678 001.
3 ADDITIONAL DISTRICT MAGISTRATE,
COLLECTORATE CIVIL STATION,
PALAKKAD, PIN - 678 001.
4 DEPUTY CHIEF CONTROLLER OF EXPLOSIVES,
PETROLEUM AND EXPLOSIVES SAFETY
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
-4-
2026:KER:32584
ORGANISATION(PESO) KENDRIYA BHAVAN,
KAKKANAD, ERNAKULAM, PIN - 682 037.
OTHER PRESENT:
CGC-SRI.AMAL PARTHASARADHY.
GP-SRI.AJITH VISWANATHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 10.04.2026, ALONG WITH WP(C).14957/2026 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
-5-
2026:KER:32584
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 10TH DAY OF APRIL 2026 / 20TH CHAITHRA, 1948
WP(C) NO. 15021 OF 2026
PETITIONER(S):
PARTHASARATHY M.K.,
AGED 40 YEARS,
S/O. E.A. VARMA, IT VIHAR, KALLAMPAD,
MELARCODE P.O., PALAKKAD, PIN - 678 703.
BY ADVS.
SRI.L.RAJESH NARAYAN
SMT.KEERTHANA SARIGA T.S.
RESPONDENT(S):
1 DISTRICT COLLECTOR,
COLLECTORATE KENATHUPARAMBU, KUNATHURMEDU,
PALAKKAD, KERALA, PIN - 678 013.
2 REVENUE DIVISIONAL OFFICER,
O/O. THE REVENUE DIVISIONAL OFFICER PARAKKUNNAM,
VIDYUT NAGAR, PALAKKAD, KERALA, PIN - 678 001.
3 ADDITIONAL DISTRICT MAGISTRATE,
COLLECTORATE CIVIL STATION,
PALAKKAD, PIN - 678 001.
4 DEPUTY CHIEF CONTROLLER OF EXPLOSIVES,
PETROLEUM AND EXPLOSIVES SAFETY
ORGANISATION(PESO) KENDRIYA BHAVAN, KAKKANAD,
ERNAKULAM, PIN - 682 037.
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
-6-
2026:KER:32584
OTHER PRESENT:
SR.GP-SMT.DEEPA NARAYANAN
CGC-HARIKRISHNAN.P.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 10.04.2026, ALONG WITH WP(C).14957/2026 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
-7-
2026:KER:32584
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 10TH DAY OF APRIL 2026 / 20TH CHAITHRA, 1948
WP(C) NO. 15054 OF 2026
PETITIONER(S):
PRADHEESHKUMAR,
AGED 46 YEARS,
S/O KRISHNANKUTTY, BINDU NIVAS,
VINAYAKA STREET VADAKKENCHERRY,
PALAKKAD, PIN - 678 683.
BY ADVS.
SRI.L.RAJESH NARAYAN
SMT.KEERTHANA SARIGA T.S.
RESPONDENT(S):
1 DISTRICT COLLECTOR,
COLLECTORATE KENATHUPARAMBU, KUNATHURMEDU,
PALAKKAD, KERALA, PIN - 678 013.
2 REVENUE DIVISIONAL OFFICER,
O/O THE REVENUE DIVISIONAL OFFICER PARAKKUNNAM,
VIDYUT NAGAR, PALAKKAD, KERALA, PIN - 678 001.
3 ADDITIONAL DISTRICT MAGISTRATE
COLLECTORATE CIVIL STATION,
PALAKKAD, PIN - 678 001.
4 DEPUTY CHIEF CONTROLLER OF EXPLOSIVES
PETROLEUM AND EXPLOSIVES SAFETY
ORGANISATION(PESO) KENDRIYA BHAVAN, KAKKANAD,
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
-8-
2026:KER:32584
ERNAKULAM, PIN - 682 037.
OTHER PRESENT:
GP.SRI.AJITH VISWANATHAN
CGC-HARIKRISHNAN.P.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 10.04.2026, ALONG WITH WP(C).14957/2026 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
-9-
2026:KER:32584
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 10TH DAY OF APRIL 2026 / 20TH CHAITHRA, 1948
WP(C) NO. 15062 OF 2026
PETITIONER(S):
K. VELAYUDHAN,
AGED 76 YEARS,
S/O. KOMBI, KUNDANMARI, PULINELI KOTTAYI-II,
PALAKKAD PRESIDENT, PULINELLY ERATTAKULANGARA
ANJUMOORTHY KSHETHRA VISHU VELA COMMITTEE,
PIN - 678 572.
BY ADVS.
SRI.L.RAJESH NARAYAN
SMT.KEERTHANA SARIGA T.S.
RESPONDENT(S):
1 DISTRICT COLLECTOR,
COLLECTORATE KENATHUPARAMBU, KUNATHURMEDU,
PALAKKAD, KERALA, PIN - 678 013.
2 REVENUE DIVISIONAL OFFICER,
O/O THE REVENUE DIVISIONAL OFFICER PARAKKUNNAM,
VIDYUT NAGAR, PALAKKAD, KERALA, PIN - 678 001.
3 ADDITIONAL DISTRICT MAGISTRATE,
COLLECTORATE CIVIL STATION,
PALAKKAD, PIN - 678 001.
4 DEPUTY CHIEF CONTROLLER OF EXPLOSIVES
PETROLEUM AND EXPLOSIVES SAFETY
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
-10-
2026:KER:32584
ORGANISATION(PESO) KENDRIYA BHAVAN, KAKKANAD,
ERNAKULAM, PIN - 682 037.
OTHER PRESENT:
GP-SRI.AJITH VISWANATHAN
CGC-HARIKRISHNAN.P.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 10.04.2026, ALONG WITH WP(C).14957/2026 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
-11-
2026:KER:32584
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
FRIDAY, THE 10TH DAY OF APRIL 2026 / 20TH CHAITHRA, 1948
WP(C) NO. 15153 OF 2026
PETITIONER(S):
SURAJ KUMAR,
AGED 52 YEARS,
S/O CHATHUMENON, DEVI VILASAM, PUZHAKKALIDAM
VADAKKENCHERRY, PALAKKAD, SECRETARY NAGASAHAYAM
VISH VELA COMMITTEE, PIN - 678 583.
BY ADVS.
SRI.L.RAJESH NARAYAN
SMT.KEERTHANA SARIGA T.S.
RESPONDENT(S):
1 DISTRICT COLLECTOR,
COLLECTORATE KENATHUPARAMBU, KUNATHURMEDU,
PALAKKAD, KERALA, PIN - 678 013.
2 REVENUE DIVISIONAL OFFICER,
O/O THE REVENUE DIVISIONAL OFFICER PARAKKUNNAM,
VIDYUT NAGAR, PALAKKAD, KERALA, PIN - 678 001.
3 ADDITIONAL DISTRICT MAGISTRATE
COLLECTORATE CIVIL STATION,
PALAKKAD, PIN - 678 001.
4 DEPUTY CHIEF CONTROLLER OF EXPLOSIVES
PETROLEUM AND EXPLOSIVES SAFETY
ORGANISATION(PESO) KENDRIYA BHAVAN, KAKKANAD,
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
-12-
2026:KER:32584
ERNAKULAM, PIN - 682 037.
OTHER PRESENT:
SR.GP-SMT.DEEPA NARAYANAN.
CGC-SRI.AMAL PARTHASARADHY.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 10.04.2026, ALONG WITH WP(C).14957/2026 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
-13-
2026:KER:32584
JUDGMENT
In all these cases, the respective petitioners are
aggrieved by the Orders issued by the District Collector,
Palakkad, refusing permission for use of fireworks in
connection with the respective events mentioned in the
separate Writ Petitions.
2. Having heard the learned counsel for the petitioners
and the learned Government Pleader on behalf of the
respondents, this Court notice that the reasons stated in
all these impugned Orders are one and the same, which are
to the following effect:
(a) The first objection is that the petitioners are
entitled to use only those fireworks authorised by the
Deputy Chief Controller of Explosives. This Court fails
to understand as to how that can be posed as an
objection, inasmuch as a finding, to the effect that the
petitioners are intend to use crackers other than those
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
authorised in terms of Rule 107(8) of the Explosive
Rules, cannot be arrived at this stage.
(b) The second objection is with respect to the fact that
the details of the crackers have not been provided. The
same can be directed to be provided by the petitioners;
and on that ground, the permission is not liable to be
refused.
(c) The third is the absence of a permanent magazine, in
respect of which aspect, this Court has penned several
judgments, stating that a temporary magazine would
suffice for a temporary event like the one mentioned in
the various Writ Petitions.
(d) The fourth is the absence of time for sampling, which
can be taken care of by giving appropriate directions.
3. This Court also notice that the subject matter of
the impugned Orders are squarely covered by the judgments
produced at Exts.P10 to P13 in W.P.(C).No.14677/2026.
4. In the circumstances, the impugned Orders will
stand set aside. There will be a direction to the
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
District Collector to grant permission to the respective
petitioners for the respective events mentioned in their
applications, subject to the following conditions:
(i) The respective petitioners shall produce
portable magazine/magazines to the
satisfaction of the authorities for the
storage of the fire works.
(ii) The petitioners shall satisfy all other
requisite conditions for fireworks display
under LE-6 license to the satisfaction of the
authorities.
(iii) Before commencement of the fireworks
display, barricades shall be put up at a
distance of 100 metres of the display point
on all sides and no one except the persons
who are performing fireworks display shall be
permitted into the prohibited area of 100
metres.
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
(iv) The quantity of the fireworks shall be
limited to 15 kilograms.
(v) The police department and other statutory
authorities shall supervise the
entire fireworks display and issue necessary
directions, if necessary.
(vi) In case of violation of any of the
conditions, it will be open to the ADM or
other competent officials to take
appropriate action in accordance with law.
5. As regards the inspection of the samples, the
petitioners in all cases will produce the same before the
District Collector today itself by 05.00 p.m. The
District Collector will stand directed to receive the
samples, and do the needful for testing/identification of
the same and to ascertain whether there is any
objectionable material in the crackers. The above
exercise shall be completed by 05.00 p.m. on 13.04.2026
(Monday). The license to be granted as per the directions
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
of this Court will be subject to the result of
testing/verification.
6. The learned Government Pleader will inform the gist of
the judgment to the District Collector forthwith.
These Writ Petitions will stand allowed, as indicated
above.
Sd/-
C. JAYACHANDRAN, JUDGE
ak
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
APPENDIX OF WP(C) NO. 14957 OF 2026
PETITIONER EXHIBITS:-
Exhibit P1 TRUE COPY OF THE APPLICATION FORM NO.
AE-6 SUBMITTED BY THE PETITIONER BEFORE
THE 3RD RESPONDENT DATED NIL.
Exhibit P2 TRUE COPY OF THE LICENSE IN FORM LE1
DATED 29.4.2024.
Exhibit P3 TRUE COPY OF THE FIREWORKS DISPLAY
OPERATOR LICENSE NO. IN FORM LE-11A
ISSUED BY THE 4TH RESPONDENT DATED
7.1.25 NO. E/SE/KL/FWD/AS/02.
Exhibit P4 TRUE COPY OF THE FIREWORKS DISPLAY
OPERATOR/FIREWORKS DISPLAY ASSISTANT
CERTIFICATE DATED 7.1.2025 NO.
E/SE/KL/FWD/OP/03 ISSUED BY THE 4TH
RESPONDENT.
Exhibit P5 TRUE COPY OF THE ONSITE PLAN FOR
FIREWORKS DISPLAY ON 11.4.2026.
Exhibit P6 TRUE COPY OF THE ONSITE EMERGENCY PLAN
FOR THE FIREWORKS DISPLAY ON 11.4.2026.
Exhibit P6(a) TRUE COPY OF THE REPORT OF THE VILLAGE
OFFICER, KOTTAYI-I VILLAGE.
Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE
INSURANCE POLICY DATED 06.04.26.
Exhibit P8 TRUE COPY OF THE ORDER DATED 08.04.2026
NO. DCPKD/2132/2026-D3 OF THE 1ST
RESPONDENT.
Exhibit P9 TRUE COPY OF THE JUDGMENT DATED
24.2.2020 IN W.P (C) NO.5261/2020.
Exhibit P10 TRUE COPY OF THE JUDGMENT DATED
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
28.6.2024 IN WPC NO.22997/2024.
Exhibit P11 TRUE COPY OF THE JUDGMENT DATED
3.2.2026 IN WPC NO.4240/2026.
Exhibit P12 TRUE COPY OF THE JUDGMENT DATED
20.2.2026 IN WPC NO.6462/2026.
Exhibit P13 TRUE COPY OF THE RELEVANT PAGES OF THE
JUDGMENT DATED 19.3.2026 IN WPC
NO.10626/2026.
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
APPENDIX OF WP(C) NO. 14982 OF 2026
PETITIONER EXHIBITS:-
Exhibit P1 TRUE COPY OF THE APPLICATION FORM NO.
AE-6 SUBMITTED BY THE PETITIONER BEFORE
THE 3RD RESPONDENT DATED NIL.
Exhibit P2 TRUE COPY OF THE LICENSE IN FORM LE1
DATED 29.4.2024.
Exhibit P3 TRUE COPY OF THE FIREWORKS DISPLAY
OPERATOR LICENSE NO. IN FORM LE-11A
ISSUED BY THE 4TH RESPONDENT DATED
7.1.25 NO. E/SE/KL/FWD/AS/02.
Exhibit P4 TRUE COPY OF THE FIREWORKS DISPLAY
OPERATOR/FIREWORKS DISPLAY ASSISTANT
CERTIFICATE DATED 7.1.2025 NO.
E/SE/KL/FWD/OP/03 ISSUED BY THE 4TH
RESPONDENT.
Exhibit P5 TRUE COPY OF THE ONSITE PLAN FOR
FIREWORKS DISPLAY ON 19.4.2026.
Exhibit P6 TRUE COPY OF THE RISK ASSESSMENT PLAN
FOR THE FIREWORKS DISPLAY ON 19.4.2026.
Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE
INSURANCE POLICY DATED 7.4.2026.
Exhibit P8 TRUE COPY OF THE ORDER DATED 8.4.2026
NO. DCPKD/1186/2026-D3 OF THE 1ST
RESPONDENT.
Exhibit P9 TRUE COPY OF THE JUDGMENT DATED
24.2.2020 IN W.P (C) NO.5261/2020.
Exhibit P10 TRUE COPY OF THE JUDGMENT DATED
28.6.2024 IN WPC NO.22997/2024.
Exhibit P11 TRUE COPY OF THE JUDGMENT DATED
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
3.2.2026 IN WPC NO.4240/2026.
Exhibit P12 TRUE COPY OF THE JUDGMENT DATED
20.2.2026 IN WPC NO.6462/2026.
Exhibit P13 TRUE COPY OF THE JUDGMENT DATED
1.4.2026 IN WPC NO.12805 &12906/2026.
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
APPENDIX OF WP(C) NO. 15021 OF 2026
PETITIONER EXHIBITS:-
Exhibit P1 TRUE COPY OF THE APPLICATION FORM NO.
AE-6 SUBMITTED BY THE PETITIONER BEFORE
THE 3RD RESPONDENT DATED NIL.
Exhibit P2 TRUE COPY OF THE LICENSE IN FORM LE1
DATED 6.6.2015.
Exhibit P3 TRUE COPY OF THE FIREWORKS DISPLAY
OPERATOR LICENSE NO. IN FORM LE-11A
ISSUED BY THE 4TH RESPONDENT DATED
6.2.25 NO. E/SE/KL/FWD/AS/05.
Exhibit P4 TRUE COPY OF THE FIREWORKS DISPLAY
OPERATOR/FIREWORKS DISPLAY ASSISTANT
CERTIFICATE DATED 6.2.2025 NO.
E/SE/KL/FWD/OP/05 ISSUED BY THE 4TH
RESPONDENT.
Exhibit P5 TRUE COPY OF THE ONSITE PLAN FOR
FIREWORKS DISPLAY ON 17.4.2026.
Exhibit P6 TRUE COPY OF THE NO OBJECTION GIVEN BY
SRI.NARAYANASWAMY.
Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE
INSURANCE POLICY DATED 7.4.2026.
Exhibit P8 TRUE COPY OF THE ORDER DATED 7.4.2026
NO. DCPKD/2125/2026-D3 OF THE 1ST
RESPONDENT.
Exhibit P9 TRUE COPY OF THE JUDGMENT DATED
24.2.2020 IN W.P (C) NO.5261/2020.
Exhibit P10 TRUE COPY OF THE JUDGMENT DATED
28.6.2024 IN WPC NO.22997/2024.
Exhibit P11 TRUE COPY OF THE JUDGMENT DATED
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
3.2.2026 IN WPC NO.4240/2026.
Exhibit P12 TRUE COPY OF THE JUDGMENT DATED
20.2.2026 IN WPC NO.6462/2026.
Exhibit P13 TRUE COPY OF THE JUDGMENT DATED
1.4.2026 IN WPC NO.12805 &12906/2026.
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
APPENDIX OF WP(C) NO. 15054 OF 2026
PETITIONER EXHIBITS:-
Exhibit P1 TRUE COPY OF THE APPLICATION FORM NO.
AE-6 SUBMITTED BY THE PETITIONER BEFORE
THE 3RD RESPONDENT DATED NIL.
Exhibit P2 TRUE COPY OF THE LICENSE IN FORM LE1
DATED 25.2.2025.
Exhibit P3 TRUE COPY OF THE FIREWORKS DISPLAY
OPERATOR LICENSE NO. IN FORM LE-11A
ISSUED BY THE 4TH RESPONDENT DATED
23.1.25 NO. E/SE/KL/FWD/AS/03.
Exhibit P4 TRUE COPY OF THE FIREWORKS DISPLAY
OPERATOR/FIREWORKS DISPLAY ASSISTANT
CERTIFICATE DATED 23.1.2025 NO.
E/SE/KL/FWD/OP/04 ISSUED BY THE 4TH
RESPONDENT.
Exhibit P5 TRUE COPY OF THE ONSITE PLAN FOR
FIREWORKS DISPLAY ON 17.4.2026.
Exhibit P6 TRUE COPY OF THE NO OBJECTION
CERTIFICATE OF SMT.KUNJULAKSHMI.
Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE
INSURANCE POLICY DATED 8.4.2026.
Exhibit P8 TRUE COPY OF THE ORDER DATED 7.4.2026
NO. DCPKD/3690/2026-D3 OF THE 1ST
RESPONDENT.
Exhibit P9 TRUE COPY OF THE JUDGMENT DATED
24.2.2020 IN W.P (C) NO.5261/2020.
Exhibit P10 TRUE COPY OF THE JUDGMENT DATED
28.6.2024 IN WPC NO.22997/2024.
Exhibit P11 TRUE COPY OF THE JUDGMENT DATED
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
3.2.2026 IN WPC NO.4240/2026.
Exhibit P12 TRUE COPY OF THE JUDGMENT DATED
20.2.2026 IN WPC NO.6462/2026.
Exhibit P13 TRUE COPY OF THE JUDGMENT DATED
1.4.2026 IN WPC NO.12805 &12906/2026.
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
APPENDIX OF WP(C) NO. 15062 OF 2026
PETITIONER EXHIBITS:-
Exhibit P1 TRUE COPY OF THE APPLICATION FORM NO.
AE-6 SUBMITTED BY THE PETITIONER BEFORE
THE 3RD RESPONDENT DATED 11.2.2026.
Exhibit P2 TRUE COPY OF THE LICENSE IN FORM LE1
DATED 31.8.2000.
Exhibit P3 TRUE COPY OF THE FIREWORKS DISPLAY
OPERATOR LICENSE NO. IN FORM LE-11A
ISSUED BY THE 4TH RESPONDENT DATED
6.2.25 NO. E/SE/KL/FWD/AS/06.
Exhibit P4 TRUE COPY OF THE FIREWORKS DISPLAY
OPERATOR/FIREWORKS DISPLAY ASSISTANT
CERTIFICATE DATED 6.2.2025 NO.
E/SE/KL/FWD/OP/06 ISSUED BY THE 4TH
RESPONDENT.
Exhibit P5 TRUE COPY OF THE ONSITE PLAN FOR
FIREWORKS DISPLAY ON 17.4.2026.
Exhibit P6 TRUE COPY OF THE REPORT OF THE VILLAGE
OFFICER, KOTTAYI 2 DATED 24.3.2026.
Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE
INSURANCE POLICY DATED 6.4.2026.
Exhibit P8 TRUE COPY OF THE ORDER DATED 7.4.2026
NO. DCPKD/1894/2026-D3 OF THE 1ST
RESPONDENT.
Exhibit P9 TRUE COPY OF THE JUDGMENT DATED
24.2.2020 IN W.P (C) NO.5261/2020.
Exhibit P10 TRUE COPY OF THE JUDGMENT DATED
28.6.2024 IN WPC NO.22997/2024.
Exhibit P11 TRUE COPY OF THE JUDGMENT DATED
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
3.2.2026 IN WPC NO.4240/2026.
Exhibit P12 TRUE COPY OF THE JUDGMENT DATED
20.2.2026 IN WPC NO.6462/2026.
Exhibit P13 TRUE COPY OF THE JUDGMENT DATED
1.4.2026 IN WPC NO.12805 &12906/2026.
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
APPENDIX OF WP(C) NO. 15153 OF 2026
PETITIONER EXHIBITS:-
Exhibit P1 TRUE COPY OF THE APPLICATION FORM NO.
AE-6 SUBMITTED BY THE PETITIONER BEFORE
THE 3RD RESPONDENT DATED NIL.
Exhibit P2 TRUE COPY OF THE LICENSE IN FORM LE1
DATED 31.12.2025.
Exhibit P3 TRUE COPY OF THE FIREWORKS DISPLAY
OPERATOR LICENSE NO. IN FORM LE-11A
ISSUED BY THE 4TH RESPONDENT DATED
6.2.25 NO. E/SE/KL/FWD/AS/05.
Exhibit P4 TRUE COPY OF THE FIREWORKS DISPLAY
OPERATOR/FIREWORKS DISPLAY ASSISTANT
CERTIFICATE DATED 6.2.2025 NO.
E/SE/KL/FWD/OP/05 ISSUED BY THE 4TH
RESPONDENT.
Exhibit P5 TRUE COPY OF THE ONSITE PLAN FOR
FIREWORKS DISPLAY ON 17.4.2026.
Exhibit P6 TRUE COPY OF THE NO OBJECTION
CERTIFICATE OF THE SECRETARY,
VADAKKENCHERRI GRAMA PANCHAYATH DATED
4.4.2026.
Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE
INSURANCE POLICY DATED 8.4.2026.
Exhibit P8 TRUE COPY OF THE ORDER DATED 8.4.2026
NO. DCPKD/1888/2026-D3 OF THE 1ST
RESPONDENT.
Exhibit P9 TRUE COPY OF THE JUDGMENT DATED
24.2.2020 IN W.P (C) NO.5261/2020.
Exhibit P10 TRUE COPY OF THE JUDGMENT DATED
28.6.2024 IN WPC NO.22997/2024.
W.P.(C).Nos.14957, 14982, 15021,
15054, 15062 & 15153 of 2026
2026:KER:32584
Exhibit P11 TRUE COPY OF THE JUDGMENT DATED
3.2.2026 IN WPC NO.4240/2026.
Exhibit P12 TRUE COPY OF THE JUDGMENT DATED
20.2.2026 IN WPC NO.6462/2026.
Exhibit P13 TRUE COPY OF THE JUDGMENT DATED
1.4.2026 IN WPC NO.12805 &12906/2026.
