Citation : 2025 Latest Caselaw 8412 Ker
Judgement Date : 3 September, 2025
OP(CRL.) NO. 604 OF 2025
1
2025:KER:66296
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE P. V. BALAKRISHNAN
WEDNESDAY, THE 3RD DAY OF SEPTEMBER 2025 / 12TH BHADRA, 1947
OP(CRL.) NO. 604 OF 2025
AGAINST THE ORDER/JUDGMENT IN MC NO.57 OF 2025 OF JUDICIAL
MAGISTRATE OF FIRST CLASS, KUNNAMKULAM
PETITIONER:
RISWANA.P.R
AGED 28 YEARS
D/O. ABDUL RAZAK, PUTHUVEETTIL HOUSE,
KADAVALLUR, KURUVIDAL DESOM,
KADAVALLUR P.O., KADAVALLUR VILLAGE,
KUNNAMKULAM TALUK - 680543
NOW RESIDING AT C/O. PREETHA & D/O. UNNI NARAYANAN,
KALATHIL AMBALAPPATT HOUSE, KARIYANNUR,
ERUMAPPETTY, THRISSUR, PIN - 680584
BY ADV SRI.P.K.SAJEEV
RESPONDENTS:
1 BUSHARA
AGED 47 YEARS
MANANKANDATH HOUSE, KADAVALLUR,
KURUVIDAL DESOM, KADAVALLUR P.O.,
KADAVALLUR VILLAGE,
KUNNAMKULAM TALUK, PIN - 680543
2 ABOOBACKER.N.K
AGED 29 YEARS
S/O. KUNJIVAPPU,
NACHUVEETIL HOUSE,
CHIRAMANENGADU,
KUNNAMKULAM TALUK,
THRISSUR, PIN - 680604
3 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
OP(CRL.) NO. 604 OF 2025
2
2025:KER:66296
ERNAKULAM, KOCHI., PIN - 682031
SRI. NOUSHAD, PP
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
03.09.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(CRL.) NO. 604 OF 2025
3
2025:KER:66296
JUDGMENT
This O.P.(Crl) has been filed by the petitioner seeking early
disposal of CMP No. 4301 of 2025 in M.C. No.57 of 2025 pending before
the Judicial First Class Magistrate Court, Kunnamkulam.
The order dated 22.08.2025 passed by the Judicial First Class
Magistrate Court, Kunnamkulam in CMP No. 4301 of 2025 shows that it
is only an interim ex parte order passed against the petitioner. If so,
the petitioner can very well challenge the said order or can file
objections and seek modifications/setting aside the order before that
court itself. In such circumstance leaving open the legal right of the
petitioner to challenge/seek modifications of the order in CMP No.
4301 of 2025 in M.C. No.57 of 2025, this O.P.(Crl) is dismissed.
Sd/-
P. V. BALAKRISHNAN
JUDGE
LU OP(CRL.) NO. 604 OF 2025
2025:KER:66296
APPENDIX OF OP(CRL.) 604/2025
PETITIONER EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE AADHAR CARD NO. 5589 4860 4063 OF THE PETITIONER EXHIBIT P2 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE WITH REGISTER NUMBER. 324904 OF THE PETITIONER EXHIBIT P3 TRUE COPY OF THE AADHAR CARD NO. 3158 7209 6347OF THE ONE OF THE SONS, NAMELY MOHAMMED SINAN. T.S, OF THE PETITIONER EXHIBIT P4 TRUE COPY OF THE COMPLAINT DATED 19.08.2025 GIVEN BY THE PETITIONER BEFORE ASSISTANT POLICE COMMISSIONER, KUNNAMKULAM EXHIBIT P5 TRUE COPY OF THE COMPLAINT IN M.C. NO.
57/2025 ON THE FILES JUDICIAL FIRST CLASS MAGISTRATE COURT, KUNNAMKULAM EXHIBIT P6 TRUE COPY OF THE ORDER DATED 22.08.2025 IN CMP 4301/2025 IN MC. 57/2025 ON THE FILES OF JUDICIAL FIRST CLASS MAGISTRATE COURT, KUNNAMKULAM EXHIBIT P7 TRUE COPY OF THE EMR REPORT DATED 25.08.2025 ISSUED FROM ANSAR HOSPITAL, PERUMPILAVU
// True Copy // PA To Judge
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!