Citation : 2025 Latest Caselaw 10290 Ker
Judgement Date : 30 October, 2025
2025:KER:81765
W.P.(C) No.5589 of 2025 & con. Cases
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 30TH DAY OF OCTOBER 2025 / 8TH KARTHIKA, 1947
WP(C) NO. 5589 OF 2025
PETITIONERS:
1 P.R. VENUGOPAL,
AGED 65 YEARS, S/O NARAYANA PANICKER,
KOCHUPAITTAD HOUSE,
PAZHOOR EAST, PIRAVOM P.O., PIN-686664
2 SANTHI S. VARMA,
AGED 63 YEARS, W/O RAJEEV VARMA,
SAVUPARNIKA PALAS, KOTTAKKAKAM,
THRIPUNITHURA,ERNAKULAM, PIN-682301
3 GEETHA T.S.,
AGED 58 YEARS, D/O SREEDHARAN,
'GEETHA BHAVAN', ELOOR SOUTH,
UDYOGAMANDAL P.O., PIN-683501
4 SAIDMOHAMMAD P.S.,
AGED 62 YEARS, S/O SULAIMAN P.S.,
THAMEEM COTTAGE, ZAKARIA WARD,
ALLAPUZHA BESAR, ALAPUZHA, PIN-688012
5 N.RAJENDRAN,
AGED 66 YEARS, S/O LATE NARAYANA MENON,
CC 70/314 A3, DHARSHANA APT:LFC ROAD,
OPPOSITE PAVAKKULAM TEMPLE,
KALOOR, KOCHI, PIN-682018
6 V.R. SOMAN,
AGED 71 YEARS, S/O RAMAKRISHNAN,
PANAKKAL HOUSE,
PANANGAD P.O., KUMBALAM, PIN-682506
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7 K.V.UNNIKRISHNAN,
AGED 69 YEARS, S/O LATE K.A. VELAYDHAN,
KOMAROTH HOUSE,
NEAR AYYAPPANKAVE TEMPLE,
CHITTOOR ROAD, KOCHI, PIN-682018
8 K.K. MATHEW,
AGED 72 YEARS, S/O LATE KOCHUVAREED,
KACHAPPILLY HOUSE,
CHAKKALAPADAM ROAD, CPRA -119,
KALOOR, KOCHI, PIN-682017
9 M.R. SUKUMARAN,
AGED 69 YEARS, S/O NEELAKANDAN,
KARTHIKA THADATHIL PARAMBIL,
PONEKKARA, AIMS P.O., PIN-682041
10 K.M. SULEKHA,
AGED 68 YEARS, D/O LATE MOHAMMAD KOYA,
KONATTPARAMBU, THONDANCHIRAKAL,
NEAR SAINT SEBASTIAN CHURCH,
KARUMALOOR, ERNAKULAM, PIN-683511
11 C. KRISHNANKUTTY,
AGED 68 YEARS, S/O T. KRISHNAN NAIR,
CHAKKINGAL HOUSE, HARITHA HOME,
PALLIMOOLA GOV-ENGG-COLLEGE P.O., PIN-680009
12 KRISHNAKUMAR P.G.,
AGED 63 YEARS, S/O GOPALAKRISHNAN K.,
VTPRA/ 14, KEDHARAM, THURUTHAYIL LANE-1,
VENNALA P.O., KOCHI, PIN-682028
13 A.C. ANTONY,
AGED 69 YEARS, S/O CHEEKU,
AYKKARAPARAMB,
KALOOR, KOCHI, PIN-682017
14 K.K.SOMAN,
AGED 61 YEARS, S/O KUMARAN,
KALOOPARAMBIL HOUSE, GURUDEVA LANE,
THOPPIL, THRIKKAKKARA, PIN-682021
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15 VARGHEES K.I.,
AGED 64 YEARS, S/O K. U. ITTAN,
KUZHIPPANATHIL HOUSE,
KANAYANNOOR, CHOTTANIKKARA P.O., PIN-682312
16 K.S. RADHAKRISHNAN,
AGED 69 YEARS,
S/O LATE C.P. KESAVAN PILLA,
'NARAYANEEYAM',
NEAR STATUE JUNCTION, TRIPUNITHURA FORT,
PIN-682301
17 SICILY JAIMS,
AGED 70 YEARS, D/O A.J. ABRAHAM,
KOLLAMKUNNEL HOUSE,
MORAKKALA (EAST), KUMARAPURAM P.O.,
PALLIKKARA, KUNNATHUNADE, PIN-683565
18 GLORIA PAUL,
AGED 63 YEARS, D/O M.S. PAUL MOONJAPPILLY,
PAYYAPPILLY HOUSE, ST. FRANCIS CHURCH ROAD,
ERNAKULAM NORTH, PIN-682018
19 E.N.VIJAYAN,
AGED 63 YEARS, S/O NEELAKANDAN NAIR,
ENCHANI PUTHENPURAYIL, SASTHA LANE,
ERNAKULAM ROAD, ALUVA, PIN-683101
20 T.N.BALACHANDRAN,
AGED 64 YEARS, S/O T.J. NARAYANA RAO,
48/141 B, THANNIKKAL HOUSE, PERANDOOR ROAD,
ELAMAKKARA, ERNAKULAM, PIN-682026
21 SURESH BABU N.R.,
AGED 68 YEARS, S/O N.A.RATHEESAN,
NEDUVELIPARAMBU, CHALIKKAVATTOM,
VENNALA P.O., KOCHI, PIN-682028
22 J.M. UDAYAKUMAR,
AGED 64 YEARS, S/O J.V. MOHANAN,
JANMAPARAMBU, R.K. PILLAI ROAD,
THOPPUMPADY P.O., PIN-682005
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23 THAMPI VARGHESE,
AGED 64 YEARS, S/O. P.C. VARGHESE,
5/157, POOPARAYIL FRINDS LANE,
CHAMBAKKARA, MARAD P.O., PIN-682034
24 K.P. ABDUL RASHEED,
AGED 64 YEARS, S/O PAREED,
KURUDAMPARAMBIL HOUSE,
ELAMKUNNAPPUZHA, MALIPPURAM P.O.,
ERNAKULAM, PIN-682511
25 PREDEEPKUMAR C.G.,
AGED 66 YEARS, S/O C.K. GOPALAN,
'GOPALAYAM' 1/1152,
NORTH THAMARA PARAMB, FORT COCHI,
ERNAKULAM, PIN-682001
26 BHASKARAN M.P.,
AGED 69 YEARS, S/O K. NARAYANA MENON,
34/111B,'SUBHASREE' NOCHIKKATTU HOUSE,
EDAPPALLY P.O., PIN-682024
27 K.S. HARI,
AGED 69 YEARS, S/O SUBRAMANIAN K.K.,
KALAPPURAKKAL HOUSE,'ZION VILLA'
THEKKUMPURAM, KARIMBADAM,
CHENDAMANGALAM P.O., PIN-683512
28 C. V. SUKUMARAN,
AGED 72 YEARS, S/O VELAYUDHAN,
CHULLIKKAD VEED,
VAYANASALA ROAD, KOCHI, PIN-682026
29 P.V. KURIAN,
AGED 66 YEARS, S/O P.V. VARGHEES,
PUTHANPURAKKAL,
POOVANTHURUTH, KOTTAYAM, PIN-686012
30 VISWAMBHARAN NAIR,
AGED 65 YEARS, S/O NARAYANAN NAIR,
CHAKKUMGAL HOUSE, MADAKKATHANAM P.O.,
VAZHAKULAM, MUVATTUPUZHA, PIN-686670
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31 PREMARAJAN K.R.,
AGED 59 YEARS, S/O K.N. RAJAN NAIR,
'CHITHIRA ' HARA-7,HILL AVENUE,
PALLITHOD MALA, KANDANAD P.O.,
ERNAKULAM, PIN-682305
32 VENUGOPALAN. N.G.,
AGED 61 YEARS, S/O GOPALAN NAIR,
NJARUVELIL HOUSE,
EROOR SOUTH P.O., TRIPUNITHURA, PIN-682306
33 SIVAN V.G.,
AGED 68 YEARS, S/O T P. GANGADHARAN,
VELIPPARAMBIL HOUSE,
EAST OF TOWN HALL, KALABHAVAN ROAD, PIN-682018
34 K.K. MATHEW,
AGED 62 YEARS, S/O VARGHESE KORAH,
ELANJGIMATTOM HOUSE,
NEAR GALUXY APPARTUMENT, KADAVANTHARA,
KOCHI, PIN-682020
35 GEORGE. M.A.,
AGED 68 YEARS, S/O M.D. ANTONY,
PWRA 86, MEKKATTUKULAM HOUSE,
NEAR V.B. GARDEN, CHEMBUMUKKU,
KAKKANAD(W), KOCHI, PIN-682030
36 K.X. JAIMS,
AGED 69 YEARS, S/O K.C. XAVIER,
KOROTH HOUSE, 11/1037,
ST:JOHN PATTAM, KOCHI, PIN-682001
37 K.V. BOSE,
AGED 70 YEARS, S/O VELAYUDHAN,
'ANU NIVAS' H NO. 26, DEEPU VILLA,
CANAL ROAD,KANDANAD P.O.,
KUREEKADU, KOCHI, PIN-682305
38 SUMATHY K. K.,
AGED 68 YEARS, D/O KELANKUTTY,
PEZHUNGAL HOUSE, PALLILAMKARA,
HMT COLANY P.O., KALAMASSERY, PIN-683503
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39 PANKAJAVALLI. K.,
AGED 68 YEARS, D/O N. KRISHNAN NAIR,
38/34(NEW) PRABHA NIVAS, VALIYAPARAMBIL,
VATTEKKUNNAM,MAZJID ROAD, KOCHI, PIN-682024
40 P. S. NEELAKANTA IYYAR,
AGED 65 YEARS, S/O LATE A SUBRAMANIA IYYAR,
"REVATHY " PRIYADARSHANI ROAD,
VELLANGIL, KANNANKULANGARA,
TRIPUNITHURA-ERNAKULAM, PIN-682301
41 C. KRISHNASWAMI,
AGED 66 YEARS, S/O LATE A.CHIDAMBARA IYER,
A-101, SILICONE HILLS, OPPOSITE HDFC BANK,
RAYSAN BRANCH, PDPU ROAD,
GANDHI NAGAR, GUJARAT, PIN-382421
42 K. X. JOHN,
AGED 70 YEARS, S/O K. G. XAVIER,
KALLUVEETTIL HOUSE,
PARAKKATT TEMPLE ROAD, CHEMBUMUKKU,
TRIKKAKKARA, PIN-682021
43 V. NEELAKANDAN,
AGED 63 YEARS, S/O VISWANATHAN,
EZHUTHULLIL HOUSE,
TEMPLE LANE, SOUTH RAVIPURAM,
M.G. ROAD P.O., KOCHI, PIN-682016
44 MATHEW M ELIAS,
AGED 61 YEARS, S/O M M. ELIAS,
MADUKUMMOOTTIL HOUSE,
POOVANTHURUTH P.O., KOTTAYAM, PIN-686012
45 E.P. KRISHNABABU,
AGED 65 YEARS, S/O E. K. PONNAPPAN,
16/1771, EDAKKATTU HOUSE, ODAMPALLY LANE,
THOPPUMPADY, KOCHI, PIN-682005
46 K. B. SASIDHARAN,
AGED 71 YEARS, S/O K.R. BALAKRISHNAN,
"ANUGRAHAM ''KEMBIRI ROAD,
PANDIKKUDI, KOCHI, PIN-682002
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47 JIMMI JOSEPH,
AGED 68 YEARS, ,S/O P. M. JOSEPH,
PUKKUNNEL HOUSE, OPO: LPG.GODOWN,
KOLANCHERY, PIN-682311
48 RAVI P.V.,
AGED 63 YEARS, S/O VELAYUDHAN,
PALATHINKAL VEEDU,
WEST KADUNGALLOOR P.O., MUPPATHADAM,
ERNAKULAM, PIN-683110
49 UMESH G.,
AGED 69 YEARS, S/O GOVINDA SHENOI,
VII/1713 NEW NO. VII/967,
MULLAKKAL BAGHAVATHI TEMPLE ROAD,
MATTANCHERRY, KOCHI, PIN-682002
50 V.K. ALI,
AGED 63 YEARS, S/O KUNJU MOHAMMED,
VALIYAVEEDU, EDAPPALLY NORTH P.O., PIN-682024
51 JAHARSHA M.K.,
AGED 66 YEARS, S/O KABEER,
DOB. 14.05.1958,
MANAKULANGARA PARAMBIL HOUSE,
KALLETTUMKARA P.O., TRISSUR, PIN-680683
52 SYEDALAVI E.,
AGED 62 YEARS, S/O HAMZA KURUKKAL E,
EDAPPATTA HOUSE, EDAPPATTA P.O.,
MELATTUR-VIA, MALAPPURAM, PIN-679326
53 SALIM A.M.,
AGED 59 YEARS, S/O MOHAMMAD A.K.,
ELAMANA HOUSE,
PARAMBAYAM, NEDUMBASSERY P.O., PIN-683585
54 MOHANAN. C.E.,
AGED 67 YEARS, S/O EKKANDAN,
CHANAYIL HOUSE, KNRA-1,
KAILAS NAGER, FIRST FLOOR,
PALARIVATTOM P.O., KOCHI, PIN-682025
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55 GEORGE M.V.,
AGED 66 YEARS, S/O ANTONY VARGHESE,
MENACHERY HOUSE,
KURUVILASSERY, MALA (VIA), PIN-680732
56 BELTHAZAR M.J.,
AGED 64 YEARS, S/O JOSEPH,
VELLATTU MANIKATHU, 33/217,
KENNADIMUKKU, TRIKKAKKARA P.O., PIN-682021
57 R. JOHN BOSCO VASU,
AGED 73 YEARS, S/O VASU,
BOSMA, 37/3887A, PONOTH ROAD,
KALOOR, KOCHI, PIN-682017
58 K.V. FRANCIS,
AGED 68 YEARS, S/O. VARGHESE,
KUTTIKKATU HOUSE,
KALOOR, ERNAKULAM, KOCHI, PIN-682017
59 HILDA HARISH,
AGED 66 YEARS, D/O.VINCENT NORONHA,
10C, NUCLEUS SAFFRON, PADAM ROAD,
VADUTHALA P.O., PIN-682023
60 GOKULALAN K.P.,
AGED 65 YEARS, S/O PARAMU,
PAREPARAMBIL, KOZHIVETUMVELI,
EROOR NORTH P.O., TRIPUNITHURA, PIN-682306
61 SANTHOSHKUMAR C.P.,
AGED 67 YEARS, S/O. N.K. PARAMESWARAN,
CHITTEZHATHIL PANCHAYATHUKULAM,
KUMBALAM P.O., ERNAKULAM, PIN-682506
62 PARAMESWARAN NAMBOOTHIRI C.H.,
AGED 69 YEARS, S/O. HUTHASANAN NAMBOOTHIRI,
VELIYAMKOL MANA, OKKAL P.O., PIN-683550
63 SOBHA R PRABHU,
AGED 64 YEARS, D/O. N.V. SHENAY,
H. NO. 8/92C, RAMNATH HOUSE,
CHERALAYI, MATTANCHERI, KOCHI, PIN-682002
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64 SAINABA BEEVI,
AGED 63 YEARS, W/O JALAL E.P. (LATE),
EDAMUTTATHU,
SREENARAYANA ROAD, ELAMAKKARA P.O.,
KOCHI, PIN-682026
65 MEERA BEN K.K.,
AGED 59 YEARS, W/O LATE THAMPI T.R.,
"SAMYUKTHA'' KAVUNGAL PARAMBU,
DEVASWOM PARAMB, KEDAMANGALAM,
NORTH PARAVOOR, PIN-683513
66 KISHOR J.,
AGED 61 YEARS, S/O N. JAYACHANDRAN NAIK (LATE),
SREENILAYAM,
THIRUMALA BHAGOM P.O., THURAVOOR, PIN-688540
67 SHYLAMMA K. P.,
AGED 61 YEARS, W/O LATE C.S. MOHANAN,
CHIRAYIL,
MUHAMMA P.O., KP 10 KANJIKKUZHI,
ALAPPUZHA, PIN-688525
68 JOHN JOSEPH,
AGED 63 YEARS, S/O P.J. JOSEPH,
PARAMBIL PARAMBIL, PUNNAMADA,
AVALUKKUNNU P.O., ALAPPUZHA, PIN-688006
69 MUHAMMAD SADIQ S.,
AGED 63 YEARS, S/O SAYID MUHAMMAD,
SUMAYYAS, CEMPAKASSERY PURAYIDAM,
VALIYAKULAM, ALAPUZHA, PIN-680001
70 PANKAJAKSHAN S.,
AGED 68 YEARS, S/O KUNJIKRISHNAN S.,
SANKARABHAVANAM, KAKKAZHAM P.O.,
ALAPPUZHA, PIN-688005
71 C. VENUGOPAL,
AGED 68 YEARS, S/O K. CHELLAPPAN PILLAI,
'ANJALI", SANATHANAPURAM P.O.,
ALAPPUZHA, PIN-688003
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72 G. MURALEEDHARAN,
AGED 65 YEARS, S/O GOPALAN C.R.,
CHIRAYIL VEED,
VARANAM P.O., PUTHANANGADI,
ALAPPUZHA, PIN-688555
73 LATHI A.S.,
AGED 61 YEARS, D/O SADASIVAN NAIR,
SEHKARAM,
THIRUVAMPADY P.O., PAZHAVEED,
ALAPUZHA, PIN-688009
74 KURIAN JOSEPH,
AGED 67 YEARS, S/O P.J. JOSEPH,
PARAMBIL PARAMBIL, PUNNAMADA,
AVALUKKUNNU P.O., ALAPPUZHA, PIN-688006
75 NANDAKUMAR P.,
AGED 62 YEARS, S/O N PADMANABHA PILLAI,
SREEPADMAM, CHENNITHALA SOUTH P.O.,
MAVELIKKARA,ALAPPUZHA, PIN-690105
76 KUTTAPPAN K. J.,
AGED 65 YEARS, S/O CHANDY JOSEPH,
NEDUMCHIRA,CHEMPUMPURAM P.O.,
CHAMBAKULAM, ALAPPUZHA, PIN-688505
77 R. UNNIKRISHNAN NAIR,
AGED 65 YEARS, S/O RAGHAVAN ELAYIDATH,
DHANALAKSHMI NIVAS,
DEVI NAGER, PAZHAVEED P.O.,
ALAPPUZHA, PIN-688009
78 PREDEEPKUMAR C.J.,
AGED 64 YEARS, S/O C.V. JALADHARAN,
CHEMBAKASSERI PARAMBU,
RLY STATION WARD, ALAPUZHA, PIN-688012
79 O.B. RAMACHANDRAN NAIR,
AGED 66 YEARS, S/O KRISHNAN NAIR,
ROSH BHAVAN,
PATTANAKKAD P.O., CHERTHALA, PIN-688531
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80 MOHAN DAS D.,
AGED 64 YEARS, S/O DAMODARAN PILLAI,
PARADEVATHA VELI,
EZHUPUNNA P.O., SHERTHALA-ALAPUZHA,
PIN-688537
81 KURIAN CHANDAPPILLAI,
AGED 71 YEARS, S/O GEE VARGHESE CHANDA PILLAI,
PANAKKAMATTATH MANAPURATHU,
KADAPARA MANNAAR, NIRANAM P.O.,
THIRUVALLA, PIN-689621
82 K VIJAYAN NAIR,
AGED 73 YEARS, S/O M. KRISHNAN NAIR,
EDEZHAM, PADAHARAM, THAKAZHI P.O.,
ALAPPUZHA, PIN-688562
83 RADHAKRISHNA PILLAI K.,
AGED 63 YEARS, S/O KRISHNA PILLAI,
SREELAKAM, HOUSE NO. 6/187,
NEAR PHC CHERIYANADU, ALAPPUZHA, PIN-689511
84 BALAKRISHNA PANICKER D.,
AGED 67 YEARS, S/O DAMODARA PANICKER,
'JAYASADANAM' KOMANA,
AMBALAPUZHA P.O., ALAPPUZHA, PIN-688561
85 RAJEEV SUNDAR,
AGED 65 YEARS, S/O K C. SUNDARAN,
RUGMA, KOCHINGAMPARAMBIL,
KANJIRAMCHIRA, ALAPPUZHA, PIN-688007
86 THANKACHAN N.,
AGED 67 YEARS, S/O NANAPPAN,
CHELLIKANDATHIL,
MUHAMMA P.O., ALAPPUZHA, PIN-688525
87 SURESH K.V.,
AGED 64 YEARS, S/O SANKARA MARAR K.V.,
"THEJAS",
CHENAYANNUR, KANJIRANGAD P.O.,
KARIMBAM, KANNUR, PIN-670142
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88 BHAVADASAN T.,
AGED 68 YEARS, S/O V. KUNHUNNI NEDUNGADI (LATE),
'SREE JAYA' SNRWA-41,
VALLAKKADAVU P.O., TRIVANDRUM, PIN-695008
89 SUNDARESAN J.,
AGED 64 YEARS, S/O JANARDHANA IYER S.,
"SRUTHI'' SPASRA-90, TC 40/342(1) II,
PUTHEN STREET, MANACAD P.O.,
TRIVANDRUM, PIN-695009
90 K. T. CHANDRASEKHARAN,
AGED 65 YEARS, S/O V.C. BALAKRISHNAN NAMBIAR,
"LAKSHMIKA'',
KANHIRODE, KUDUKKIMOTTA,
KANNUR, PIN-670592
91 V. P. PRASANNAN,
AGED 66 YEARS, S/O PARAMEAWARAN,
KUNNAMTHANAM P.O., THIRUVALLA, PIN-689581
92 NEENA MURALI,
AGED 68 YEARS, W/O MURALI V.B.,
91-A CRAM, MANNAMMOOLA,
PEROORKADA P.O., TRIVANDRUM, PIN-695005
93 SREEDEVI E.P.,
AGED 64 YEARS, D/O K. PANKAJAKSHAN NAIR,
VRINDAVAN, V P 2/574, PUTHUVEETTUMELE,
ORA 131, KAVALOTTUKONAM, PEERUKAVE P.O.,
TRIVANDRUM, PIN-695573
94 P. JAYALAKSHMI,
AGED 74 YEARS, D/O PADMANABHAN NAIR,
"DURGA", KAKKOTTUKAVU, KODUNTHIRAPPULLY,
PALAKKAD, PIN-678004
95 C. R. JOTHIPRASAD,
AGED 65 YEARS, S/O.C.M.RAMAKRISHNAN,
PUTHANPURAKKAL,
CHEDATHARA, PEZHUMKARA,
PALLIPPURAM P.O., PALAKKAD, PIN-678006
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96 RADHAKRISHNAN NAIR K.,
AGED 68 YEARS, S/O KUNJUKRISHNAN NAIR,
"LAKSHMI SADAN'' T. S. ROAD,
MANNARKKAD P.O., PALAKKAD, PIN-678582
97 BABU S.,
AGED 63 YEARS, S/O SUBRAMANIAN MOOSAD,
"SREEVALSAM'' SWATHI NAGER,
KALLEKKULANGARA P.O., PALAKKAD, PIN-678009
98 P.V.SURENDRAN,
AGED 64 YEARS, S/O M. KORAN,
"SAPARYA'' PUTHIYA VEEDU, P.O.AROLI,
PAPPINISSERY, KANNUR, PIN-670561
99 T.JAYACHANDRAN,
AGED 62 YEARS, S/O.P.RAVUNNI NAIR,
THEKKATH HOUSE, KARALMANNA P.O.,
CHERUPULASSERY, PALAKKAD, PIN-679506
100 VENUGOPAL M.P.,
AGED 65 YEARS, S/O LATE PREBHAKARA KURUP,
'SREEHARI'' PKRA-181, REKSHAPURI LANE,
KESAVADASAPURAM, PATTOM P.O.,
THIRUVANANTHAPURAM, PIN-695004
101 K GOPALAKRISHNAN,
AGED 70 YEARS,
28/291, KRISHNA VIHAR, CHOORAKAD,
VAIKOM ROAD, THRIPUNITHURA, PIN-682301
102 THARA S.,
AGED 62 YEARS, D/O LATE D. BASKARAN,
MATHUPARAMBU HOUSE, PALLITHODE P.O.,
CHERTHALA, THURAVOOR, PIN-688540
BY ADVS.
SRI.V.V.NANDAGOPAL NAMBIAR
SMT.PREEJA. P.VIJAYAN
SMT.SMITHA (EZHUPUNNA)
KUM.PAVAN ROSE JOHNSON
SMT.VANDANA BHAT T.V.
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RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
2 THE PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION (PR-C) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
3 THE DIRECTOR & SECRETARY,
NON-JOURNALIST PENSION (H) DEPARTMENT,
INFORMATION AND PUBLIC RELATION (H) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
SRI. SREEJITH V.S., GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 30.10.2025, ALONG WITH WP(C).6631/2025, 10052/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 30TH DAY OF OCTOBER 2025 / 8TH KARTHIKA, 1947
WP(C) NO. 6631 OF 2025
PETITIONERS:
1 M.S KRISHNAN,
AGED 67 YEARS, S/O M.S.SANKARAN NAMBOOTHIRI,
'MURINGOTH MANA,
KARUVANNUR P.O., THRISSUR, PIN-680711
2 P.A SEBASTIAN,
AGED 65 YEARS, S/O P.V.ANTONY,
PANIKULANGARA HOUSE,
P.O KUTTUR, THRISSUR, PIN-680013
3 BABU K.K.,
AGED 64 YEARS, S/O K.M.KUMARAN,
KATTILE HOUSE,
AVITTATHUR P.O, IRINJALAKKUDA VIA,
THRISSUR DISTRICT, PIN-680683
4 T.E DAVIS,
AGED 65 YEARS, S/O.T.V. ENASU,
THULUVATH HOUSE,
KALLETTUMKARA P.O., THRISSUR, PIN-680683
5 M.N MURALEEDHARAN,
AGED 63 YEARS, S/O NARAYANAN,
MUNDAYURVALAPPIL HOUSE,
P.O. AMALANAGAR, THRISSUR, PIN-680555
6 ANTONY NELSON,
AGED 64 YEARS, S/O P.V.ANTONY,
ANJANAM, POOVAN HOUSE GREEN VALLEY,
NELLANKARA, P.O. EAST FORT,
THRISSUR, PIN-680005
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W.P.(C) No.5589 of 2025 & con. Cases
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7 T. VIJAYAKRISHNAN,
AGED 71 YEARS, S/O. ACHUTHAN EZHUTHASSAN,
THOTTATHIL RAVIGEETHAM CHUNDUVALATHUR,
SHORNUR P.O., PALAKKAD, PIN-679121
8 SHEELA MURALI,
AGED 64 YEARS, W/O. A.P. MURALEEDHARAN,
DEEPANJALI, ADIYAT MADAM LANE,
NEAR NAMBOOTHIRI VIDYALAYAM SCHOOL,
KOTTAPURAM, THRISSUR, PIN-680004
9 C.P KURIAKOSE,
AGED 62 YEARS, S/O PAVU C.D.,
CHIRAYATH HOUSE, N2 GANDHIJI NAGAR,
P.O. PULLAZHI, THRISSUR, PIN-680012
10 E. CHANDRAN,
AGED 71 YEARS, S/O P.KRISHNAN NAIR,
ERUMAKKATTU HOUSE,
P.O KARUMATHRA, (VIA) ENKAKKAD,
VADAKANCHERY, THRISSUR, PIN-680589
11 V. MURALI,
AGED 60 YEARS, S/O MADHAVAN NAIR,
'SREYAS' , PUTHAMPALLY P.O,
GURUVAYUR, THRISSUR, PIN-680103
12 C. K. UNNI,
AGED 65 YEARS, S/O S. SWAMINATHA MENON,
KRISHNAPRASADAM, P.O CHEROOR,
THRISSUR, PIN-680008
13 JOHNSON KAKKASSERY,
AGED 63 YEARS, S/O.K.O.IYYUNNY,
KAKKASSERY HOUSE,
P.O ALUR, (VIA) MATTOM,
THRISSUR, PIN-680602
14 MARTIN PAUL,
AGED 60 YEARS, S/O.PAILY T.,
PARAPPURAM HOUSE,
AYATHUPADY, P.O KUVAPPADY,
ERNAKULAM, PIN-683544
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W.P.(C) No.5589 of 2025 & con. Cases
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15 S. JAHANGEER,
AGED 62 YEARS, S/O.SHAJAHAN,
SYED MANZIL, KALPPADI,
M.G KAVU, THRISSUR, PIN-680581
16 O.P VARGHESE,
AGED 73 YEARS, S/O.PAULOSE O.C.,
OLICKAMALIL HOUSE,
POOCHATTY, P.O. ERAVIMANGALAM,
THRISSUR, PIN-680751
17 S. KRISHNAKUMAR,
AGED 63 YEARS, S/O SANKARA WARRIER,
'HARIPRIYA',
M.G ROAD, IRINJALAKKUDA, THRISSUR, PIN-680121
18 O. BALACHANDRAN,
AGED 64 YEARS, S/O.K.SANKARANKUTTY MENON,
OAYAMPURATH HOUSE,
NARAYANATHARA, P.O. CHOOLISSERY,
THRISSUR, PIN-680541
19 K.A. INASU,
AGED 62 YEARS, S/O.LATE ABRAHAM,
KOLLANNUR HOUSE,
THEKKEKULAM, P.O PEECHI,
THRISSUR, PIN-680653
20 M.K. UNNIKRISHNAN,
AGED 62 YEARS, S/O.NARAYANA MENON K.,
MENATH HOUSE,
P.O CHERPPU, THRISSUR,
THOPPUMPADY P.O., PIN-682005
21 M. NANDAKUMAR,
AGED 62 YEARS, S/O KGK MENON,
KADAVATH HOUSE,
KAYAL ROAD, P.O ARIMPUR, THRISSUR, PIN-680620
22 M.U. PAULY,
AGED 63 YEARS, S/O. M.P.URUMESE
MALIAKKAL VACHALUKAL HOUSE,
I.Q ROAD, P.O. CHALAKKUDY,
THRISSUR, PIN-680307
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W.P.(C) No.5589 of 2025 & con. Cases
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23 P.K. JAYA,
AGED 68 YEARS, W/O LATE A.V VIJAYARAGHAVAN,
ARAKKAL HOUSE,
EVANOOR PADAM, P.O CHEROOR,
THRISSUR, PIN-680008
24 E. P. VASANTHI,
AGED 69 YEARS, W/O.LATE P.V.SUKUMARAN,
PADIYUR MANA, P.O PULLUR,
IRINJALAKKUDA, THRISSUR, PIN-680683
25 MARY PAUL,
AGED 68 YEARS, W/O LATE P.K PAUL,
PARAKKADATH HOUSE,
NEAR POTTA ASHRAM, P.O. POTTA,
THRISSUR, PIN - 680722
BY ADVS.
SRI.V.V.NANDAGOPAL NAMBIAR
SMT.PREEJA. P.VIJAYAN
SMT.SMITHA (EZHUPUNNA)
SMT.VANDANA BHAT T.V.
KUM.PAVAN ROSE JOHNSON
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
2 THE PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION (PR-C) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
3 THE DIRECTOR & SECRETARY,
NON-JOURNALIST PENSION (H) DEPARTMENT,
INFORMATION AND PUBLIC RELATION (H) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
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W.P.(C) No.5589 of 2025 & con. Cases
-19-
SRI. SREEJITH V.S., GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 30.10.2025, ALONG WITH WP(C).5589/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:81765
W.P.(C) No.5589 of 2025 & con. Cases
-20-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 30TH DAY OF OCTOBER 2025 / 8TH KARTHIKA, 1947
WP(C) NO. 10052 OF 2025
PETITIONERS:
1 E V RAVEENDRAN,
AGED 67 YEARS, S/O THRIVIKRAMAN PILLAI,
EKATHA, KUMARANALLOOR P.O.,
KOTTAYAM, PIN-686016
2 K DWARAKA NATH,
AGED 68 YEARS, S/O KRISHNA WARIER R
DWARAKA, ATHIRAMPUZHA P.O., KOTTAYAM, PIN-686562
3 SAM C. JOHN,
AGED 65 YEARS, S/O V.S. JOHN,
VILANGUPARACKAL,
THOTTAKAD P.O., KOTTAYAM, PIN-686539
4 P K MATHAI,
AGED 68 YEARS, S/O MATHAI KURUVILLA,
MALATHETTU HOUSE,
DEVALOKAM P O, KOTTAYAM, PIN-68600
5 BABY JACOB,
AGED 67 YEARS, S/O V.M. JACOB,
VAZHAPPATTRA HOUSE,
M M NAGAR, MUTTAMBALAM P.O.,
KANJIKUZHY, KOTTAYAM, PIN-68600
6 P K CHANDY,
AGED 70 YEARS, S/O CHACKO KURIAN,
PLATHANATHU KAROTTU,
POOVANTHURUTHU P.O., KOTTAYAM, PIN-68601
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W.P.(C) No.5589 of 2025 & con. Cases
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7 P D DEVASSIA,
AGED 67 YEARS, S/O P.T. DEVASIA,
PADINJATH HOUSE,
PUTHUPPALLY P.O., KOTTAYAM, PIN-686011
8 SUNNY ABRAHAM,
AGED 70 YEARS, S/O K J ABRAHAM,
KALAPURAKAL HOUSE,
THIRUVARPPU P.O., KOTTAYAM, PIN-686020
9 E M SOMANATHAN,
AGED 58 YEARS, S/O MADHAVAN,
EDAMANAKULAM,
THRIKOTHAMANGALAM P.O.,
VAKATHANAM, KOTTAYAM, PIN-686011
10 THOMAS T THOMAS,
AGED 65 YEARS, S/O E T THOMAS,
ENNACKAL HOUSE, PAKKIL P.O.,
KOTTAYAM, PIN-686012
11 ABRAHAM THOMAS,
AGED 69 YEARS, S/O E C THOMAS,
ELLICKAMALIYIL HOUSE,
OLASSA P.O., KOTTAYAM, PIN-685014
12 ALEYAMMA T.E.,
AGED 66 YEARS, D/O T K ELIAS,
MARACHERIL,
NEAR NAZRATH CHURCH,
KUMARAKOM SOUTH P.O.,
KOTTAYAM, PIN-686563
13 ABRAHAM P KURIAN,
AGED 65 YEARS, S/O KURIAN P.A.,
PUTHENPURAYIL,
VELLOOR P.O., KOTTAYAM, PIN-686501
14 ANNAMMA JOSEPH,
AGED 68 YEARS, D/O M M JOSEPH,
THOTTAHIL HOUSE,
NEAR RAILWAY STATION, KOTTAYAM, PIN-68600
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W.P.(C) No.5589 of 2025 & con. Cases
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15 ANTHRAYOSE M.I.,
AGED 65 YEARS, S/O IPE M.I.,
MULLANKUZHIYIL HOUSE,
VELLOOR P.O., PAMPADY,
KOTTAYAM, PIN-686501
16 BABY P.K.,
AGED 68 YEARS, S/O CHACKO KURIAN,
PLATHANATH KAROTU HOUSE,
POOVANTHURUTHU P.O., KOTTAYAM, PIN-686012
17 BALACHANDRAN D,
AGED 65 YEARS, S/O P.G. PILLAI,
VADAKKEPARAMBIL HOUSE,
NATTAKOM P.O., KOTTAYAM, PIN-686013
18 T.V. BABU,
AGED 65 YEARS, S/O VARGHESE,
MANGATTIL HOUSE,
AREEPARAMBU P.O., KOTTAYAM,
PIN-686501
19 BABU JOSEPH,
AGED 65 YEARS, S/O M M JOSEPH,
MAZHUVANCHERIL,
ARPOOKARA EAST P.O., VTC,
ARPOOKARA, KOTTAYAM, PIN-686008
20 M.R. DEVANAND,
AGED 70 YEARS, S/O P K RAMAN PILLAI,
ANANDA BHAVAN,
MANGANAM P.O., KOTTAYAM, PIN-686018
21 T.V. GEORGE,
AGED 66 YEARS, S/O K.E. VARGHESE,
THAMASSERIL KALEECKAL HOUSE,
MULAKKUZHA P.O., CHENGANNUR, PIN-689505
22 IPE K. THOMAS,
AGED 67 YEARS, S/O K.T. ITTY IPE,
KOORAMATTATHIL,
VELOOR P.O., KOTTAYAM, PIN-686003
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W.P.(C) No.5589 of 2025 & con. Cases
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23 IYPE VARGHESE,
AGED 67 YEARS, S/O IYPE,
THACHARA, KUMARAKOM P.O.,
KOTTAYAM, PIN-686563
24 JOY K.M.,
AGED 70 YEARS, S/O MATHEW,
KARIPUNGAM PURAM,
VILLOONNI P.O., ARPUKKARA,
KOTTAYAM, PIN-686008
25 JOSEPH P.T.,
AGED 65 YEARS, S/O THOMAS P.J.,
PALATHU PARAMBIL HOUSE,
MARYATHURUTHU P.O., KOTTAYAM, PIN-686017
26 K.C. JOY,
AGED 66 YEARS, S/O. K.J. CHACKO,
THOTTUMKAL THEKKETHIL KANJIRATHUMMOOTTIL,
NATTASSERY, S.H. MOUNT P.O.,
KOTTAYAM, PIN-686006
27 K.R. JOSEPH,
AGED 69 YEARS, S/O RAPPAI JOSEPH,
KARATHU KULANGARA HOUSE,
PUTHENPEEDIKA P.O., TRICHUR, PIN-680642
28 KURIAN P JACOB,
AGED 65 YEARS, S/O P.I. JACOB,
PLACHERIL HOUSE,
KALATHIKADAVE PALAM,
KOLLAD P.O., KOTTAYAM, PIN-686004
29 LUKOSE MATHEW,
AGED 65 YEARS, S/O M.L. MATHEW,
ERIKATTU EEMPIL,
PUTHANANGADI, KOTTAYAM, PIN-686001
30 MATHEWS SIMON,
AGED 67 YEARS, S/O M. SIMON,
THENGUM THARAYIL,
NATTAKOM P.O., KOTTAYAM, PIN-686013
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W.P.(C) No.5589 of 2025 & con. Cases
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31 MATHEW P.M.,
AGED 67 YEARS, S/O MANI P.M.,
KIZHAKKE KARAYIL HOUSE,
MOOLAVATTOM P.O., NATTAKOM,
KOTTAYAM, PIN-686012
32 MATHUKUTTY T. SAM,
AGED 66 YEARS, S/O T.M. SAMUEL,
THOTTYNGAL SAMUEL VILLA,
KUTTAPUZHA P.O., THIRUVALLA, PIN-689103
33 OMANA MOHANDAS,
AGED 65 YEARS, D/O BHASKARA PANICKER,
MANU VILLA AMBADY,
VILLOONNI P.O., KOTTAYAM, PIN-686008
34 OMANAKUTTAN NAIR C.S.,
AGED 70 YEARS, S/O SREEDHARAN NAIR,
KARTHIKAMRUTHAM,
ARPOOKKARA EAST, KOTTAYAM, PIN-686008
35 S. PARAMESWARAN,
AGED 67 YEARS, S/O SIVASANKARA PILLAI,
LAKSHMI VILASOM,
MANGANAM P.O., VIJAYAPURAM,
KOTTAYAM, PIN-686018
36 PRASAD ABRAHAM,
AGED 66 YEARS, S/O ABRAHAM C.T.,
THUNDIPARAMBIL,
OLASHA P.O., KOTTAYAM, PIN-686014
37 K M PHILIP,
AGED 68 YEARS, S/O K.P. MATHULLA,
KUTTIPPURATHU HOUSE,
PAYYAPPADY P.O., KOTTAYAM, PIN-686011
38 POTHEN V.M.,
AGED 73 YEARS, S/O V.P. MATHAI,
VILLOOTHARAYIL HOUSE,
MALLOOSSERY P.O., KOTTAYAM, PIN-686041
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W.P.(C) No.5589 of 2025 & con. Cases
-25-
39 RAJAPPAN T.R.,
AGED 67 YEARS, S/O T.S. RAGHAVAN,
PALAPPARAMBIL,
KAKKOOR, NATTAKOM P.O.,
KOTTAYAM, PIN-686013
40 S RAJENDRA PRASAD,
AGED 70 YEARS, S/O K.V. SURENDRAN,
GURU SANTHOSHAM,
VARAVILA P.O., CLAPPANA,
KARUNAGAPPALLY, PIN-690528
41 ROYCHEN K VARKEY,
AGED 67 YEARS, S/O K.M. VARKEY,
KAIPPALLIL (H),
AYMANAM P.O., KOTTAYAM, PIN-686015
42 RAJENDRA KUMAR E.P.,
AGED 65 YEARS,
S/O PARAMESWARA PANICKER M.N.,
ELAMKULATHU HOUSE,
S.H. MOUNT P.O., KOTTAYAM, PIN-686006
43 REMA K.V.,
AGED 66 YEARS, D/O P.G. VASU,
KALARICKALCHIRA HOUSE,
THIRUVARPPU P.O., KOTTAYAM, PIN-686020
44 SHAJI MATHEW,
AGED 66 YEARS, S/O MATHEW K.C.,
KALAYIL (H),
MOOLAVATTOM P.O., KOTTAYAM, PIN-686012
45 P.D. SUNNY,
AGED 70 YEARS, S/O P C DEVASIA,
PALAMATTOM HOUSE,
VEMPALLY P.O., KOTTAYAM, PIN-686633
46 SALIKUTTY K.C.,
AGED 66 YEARS, D/O K.M. CHACKO,
KOTTUTHARA NAYATH HOUSE,
KANAKKARY P.O., KOTTAYAM, PIN-686632
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W.P.(C) No.5589 of 2025 & con. Cases
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47 SELVARAJ R.,
AGED 65 YEARS, S/O RANGASWAMI,
SUNDARA NILAYAM, THIRUVATHUKKAL,
VELOOR P.O., KOTTAYAM, PIN-686003
48 SEBASTIAN K.D.,
AGED 67 YEARS, S/O UTHUP DEVASIA,
KURISUMMOOTTIL HOUSE,
ARPOOKKARA EAST P.O., KOTTAYAM, PIN-686008
49 THOMAS CHERIAN,
AGED 70 YEARS, S/O A.T. CHERIAN,
PULIMOOTTIL HOUSE,
AYMANAM, PULIKUTTYSSERY,
KOTTAYAM, PIN-686015
50 VINOO IPE,
AGED 66 YEARS,
NADUKOTTIL, PUTHUPPALLY P.O.,
KOTTAYAM, PIN-686011
51 VARGHESE P.T.,
AGED 65 YEARS, S/O SKARIAH THOMMY,
PARAPPALLIL, PUTHUPPALLY P.O.,
KOTTAYAM, PIN-686011
52 VARGHESE POTHEN,
AGED 67 YEARS, S/O POTHEN K.C.,
KALLAMPARAMBIL HOUSE,
CHITTLEKATTU ROAD, PANDAVAM P.O.,
AYMANAM, KOTTAYAM, PIN-686015
53 VARGHESE JOHN,
AGED 68 YEARS, S/O C.T. JOHN,
CHIRAYIL HOUSE,
KANJIKUZHY, MUTTAMBALAM P.O.,
KOTTAYAM, PIN-686004
54 ULAHANNAN P.J.,
AGED 66 YEARS, S/O YACOB P.P.,
PAPPALIL HOUSE, KALARICKAL,
KUMARANALLOOR P.O., KOTTAYAM, PIN-686016
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W.P.(C) No.5589 of 2025 & con. Cases
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55 THOMAS CHACKO,
AGED 68 YEARS, S/O M.T. CHACKO,
MANALEL HOUSE,
PUTHANANGADY, KOTTAYAM, PIN-686001
56 V.O. CHACKO,
AGED 67 YEARS, S/O OUSEPH V.M.,
VALIPLACKAL HOUSE,
PULIKKAL KAVALA P.O., VAZHOOR,
KOTTAYAM, PIN-686515
57 T.T. KURIAKOSE,
AGED 67 YEARS, S/O T.K. THOMAS,
UPPOOTTIL THADATHIL,
N.P. ROAD, MARYKUNNU P.O.,
CALICUT, PIN-673012
58 SEBASTIAN GEORGE,
AGED 65 YEARS, S/O GEORGE KURIAN,
KOODAKKATTU HOUSE,
ARUNOOTTIMANGALAM P.O., K.S. PURAM,
KADUTHURYTHY, KOTAYAM, PIN-68660
BY ADVS.
SRI.K.SASIKUMAR
SRI.S.ARAVIND
SRI.P.S.RAGHUKUMAR
SMT.SWATHI KRISHNA P.H.
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
2 THE PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION (PR-C) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
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W.P.(C) No.5589 of 2025 & con. Cases
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3 DIRECTOR AND SECRETARY,
NON JOURNALIST PENSION (H), DEPARTMENT,
INFORMATION AND PUBLIC RELATION (H) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
SRI. SREEJITH V.S., GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 30.10.2025, ALONG WITH WP(C).5589/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:81765
W.P.(C) No.5589 of 2025 & con. Cases
-29-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 30TH DAY OF OCTOBER 2025 / 8TH KARTHIKA, 1947
WP(C) NO. 10086 OF 2025
PETITIONERS:
1 K.C. KURUVILLA,
AGED 67 YEARS, S/O K.P. CHERIAN,
KONDEKERIL, MUTTAMPALAM P.O.,
KOTTAYAM, PIN-686004
2 HARIKUMAR B.,
AGED 66 YEARS, S/O BALAKRISHNAN NAIR P.K.,
DARSANA, NEENDOOR ROAD,
ETTUMANOOR P.O., KOTTAYAM, PIN-686631
3 CHACKO GEORGE,
AGED 65 YEARS, S/O GEORGE K.C.,
ANJILIMOOTTIL, MANARCAD P.O.,
KOTTAYAM, PIN-686019
4 KURIAKOSE ABRAHAM,
AGED 67 YEARS, S/O KURIAN ABRAHAM,
KUNNUVALLIL HOUSE,
KOLLAD P.O., KOTTAYAM, PIN-686004
5 M S RASHEED,
AGED 64 YEARS, S/O SULIMAN,
MALIAKKAL, KUMMANAM P.O.,
KOTTAYAM, PIN-686005
6 JOHNSON P.,
AGED 64 YEARS, S/O P.C. JOHN,
VELLAIPARAMBIL PATTUPARA,
KURAVILANGADU P.O., KOTTAYAM, PIN-686633
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W.P.(C) No.5589 of 2025 & con. Cases
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7 THAMPY THOMAS,
AGED 64 YEARS, S/O E.C. THOMAS,
ERACKATHIL HOUSE,
POOTHAKUZHY P.O., SOUTH PAMPADY,
KOTTAYAM, PIN-686521
8 C V MANIACHAN,
AGED 65 YEARS, S/O C.K VASUDEVAN,
KARTHIKA CHENGALAM SOUTH P.O.,
KOTTAYAM, PIN-686022
9 VARGHESE K.E.,
AGED 65 YEARS, S/O K E EASO,
KALANGARA HOUSE, THRIKKOTHAMANGALAM P.O.,
PUTHUPPALLY, KOTTAYAM, PIN-686011
10 BABULAL T.S.,
AGED 65 YEARS, S/O SREEDHARAN NAIR,
THEKKERMADATHIL, CHENGALAM,
CHENGALAM SOUTH P.O., KOTTAYAM, PIN-686022
11 ITTY O.C.,
AGED 65 YEARS, S/O CHANDY C. JOHN,
OOPPOOTTIL HOUSE,
CHENGALAM SOUTH P.O.,CHENGALAM,
KOTTAYAM, PIN-686022
12 V.V. SAMUEL,
AGED 65 YEARS, S/O V.C. VARGHESE,
VITHAYATHIL HOUSE,
JUBILEE NAGAR, KALATHILPADY,
VADAVATHOOR P.O., KOTTYAM, PIN-686010
13 K I ABRAHAM,
AGED 65 YEARS, S/O ABRAHAM IDICULLA,
KALATHIL (H), MANGANAM P.O.,
KOTTAYAM, PIN-686018
14 V.V. CHANDY,
AGED 67 YEARS, S/O V.C. VARGHESE,
KUTTIYIL, PERUMPANACHY P.O.,
CHANGANACHERRY, PIN-686536
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W.P.(C) No.5589 of 2025 & con. Cases
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15 JOSE K.F.,
AGED 65 YEARS, S/O FRANCIS K.T.,
KAVINNAYIL HOUSE,
KOLLAD P.O., KOTTAYAM, PIN-686004
16 V C JOSEPH,
AGED 64 YEARS, S/O CHANDY CHACKO,
VETTIKULATHU HOUSE,
AMAYANNOOR, AYARKUNNAM P.O.,
KOTTAYAM, PIN-686564
17 K THOMAS MATHEW,
AGED 64 YEARS, S/O C.K. THOMAS,
KACHAMKODATHU HOUSE,
POOVANTHURUTHU P.O., KOTTAYAM, PIN-686012
18 T.T. ROY,
AGED 64 YEARS, S/O T.K. THOMAS,
THADATHIL HOUSE,
KUNNAMPALLY, MOOLAVATTOM P.O.,
KOTTAYAM, PIN-686012
19 P.J. JOHN,
AGED 65 YEARS, S/O P.C. JOHN,
PUTHENPARAMBIL,
MANARCAD, KOTTAYAM, PIN-686019
20 ROY MATHEWS M.,
AGED 64 YEARS, S/O M.K. MATHEWS,
MODISSERIL HOUSE,
TEMPLE ROAD, MANGANAM MANGANAM P.O.,
KOTTAYAM, PIN-686018
21 R B SYAMALAKUMARY,
AGED 66 YEARS, D/O A. GOPALAN,
LAKSHMI BHAVANAM,
PARAMPUZHA P.O., NATTASSERY,
KOTTAYAM, PIN-686006
22 P T SEBASTIAN,
AGED 64 YEARS, S/O THOMAS,
PURACKAL (H), KANAKKARY P.O.,
KOTTAYAM, PIN-686632
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W.P.(C) No.5589 of 2025 & con. Cases
-32-
23 VARGHESE THOMAS,
AGED 63 YEARS, S/O P.C. THOMAS,
PANATHARA HOUSE,
KOLLAD P.O., KOTTAYAM, PIN-686004
24 V.O. MATHEW,
AGED 68 YEARS, S/O V.T. OOMMEN,
VALAKUZHY, MY OWN COLONY,
ERAYILKADAVU, KOTTAYAM, PIN-686001
25 JACOB K.I.,
AGED 64 YEARS, S/O ISSAC ABRAHAM,
KOTTARATHIL HOUSE,
MOOLAVATTOM P.O., KOTTAYAM, PIN-686012
26 T.M. MATHAI,
AGED 62 YEARS, S/O M.M. MATHEW,
THEKKEDATHU HOUSE,
AMAYANNOOR P.O., KOTTAYAM, PIN-686019
27 N. PURUSHOTHAMAN,
AGED 63 YEARS, S/O N.K. NAIR,
A-9, KARIPPURAM FLAT,
COLLECTORATE P.O., KOTTAYAM, PIN-686002
28 P.P. SATHYAN,
AGED 63 YEARS,
S/O LATE PARAMESWARAN NAIR,
PLACKA THOTTIYIL,
PONADU, KAROOR P.O., PALA,
KOTTAYAM, PIN-686574
29 C.K. JACOB,
AGED 63 YEARS, S/O K C KURIAN,
CHERUMPALA,
MOOLAVATTOM P.O., KOTTAYAM, PIN-686012
30 K C SUNNY,
AGED 63 YEARS, S/O K.J. CHACKO,
KANJIRATHUMMOOTIL HOUSE,
VADAVATHOOR P.O., KOTTAYAM, PIN-686010
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W.P.(C) No.5589 of 2025 & con. Cases
-33-
31 SABU ABRAHAM,
AGED 62 YEARS, S/O A V ABRAHAM,
ETTUMOOLAYIL HOUSE,
KILIROOR NORTH P.O., KOTTAYAM, PIN-686020
32 P.T. THOMAS,
AGED 64 YEARS, S/O P.T. THOMAS,
PUTHUPPALLIYIL,
THELLAKOM P.O., PEROOR,
KOTTAYAM, PIN-686016
33 GEORGE V. MATHEW,
AGED 63 YEARS, S/O MATHEW V.M.,
ZION, KUDAMALOOR P.O.,
KOTTAYAM, PIN-686017
34 ELIZABETH N.V.,
AGED 63 YEARS, D/O N.J.N. VARKEY,
PULLATHIL HOUSE, THELLAKOM P.O.,
ADICHIRA,KOTTAYAM, PIN-686630
35 K.P. SANDHYADEVI,
AGED 63 YEARS, D/O K.N. PRAKASAN,
VELUTHEDATHUPARAMBIL HOUSE,
S.H. MOUNT P.O., KOTTAYAM, PIN-686006
36 RAJAGOPALAN C.N.,
AGED 64 YEARS, S/O N. NARAYANAN NAIR,
RAJA BHAVAN,
MARYATHURUTHU P.O., KOTTAYAM, PIN-686017
BY ADVS.
SRI.K.SASIKUMAR
SRI.S.ARAVIND
SRI.P.S.RAGHUKUMAR
SMT.SWATHI KRISHNA P.H.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE CHIEF
SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
2025:KER:81765
W.P.(C) No.5589 of 2025 & con. Cases
-34-
2 THE PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION (PR-C) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
3 DIRECTOR AND SECRETARY,
NON JOURNALIST PENSION (H), DEPARTMENT,
INFORMATION AND PUBLIC RELATION (H) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
SRI. SREEJITH V.S., GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 30.10.2025, ALONG WITH WP(C).5589/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:81765
W.P.(C) No.5589 of 2025 & con. Cases
-35-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 30TH DAY OF OCTOBER 2025 / 8TH KARTHIKA, 1947
WP(C) NO. 10637 OF 2025
PETITIONERS:
1 M.K. CHACKO,
AGED 63 YEARS,S/O K.J. KURIAKOSE,
MUNDUPOIKAYIL HOUSE,
MANGANAM P.O., KOTTAYAM, PIN-686018
2 JACOB MATHEW,
AGED 61 YEARS, S/O P.P. MATHEW,
VETTIKUNNEL HOUSE,
MUTTAMBALAM P.O., KOTTAYAM, PIN-686004
3 M.P. STEPHEN,
AGED 63 YEARS, S/O V.I. PUNNOOSE,
MUNDUCHIRAYIL HOUSE,
PULIKUTTISSERY P.O., KOTTAYAM,
PIN-686015
4 THOMAS K.M.,
AGED 61 YEARS, S/O K.P. MATHULLA,
KUTTIPURATHU HOUSE,
K R W A : 25, KAVALLOORE LANE,
IAS COLONY ROAD, VATTIYOORKAVU P.O.,
TRIVANDRM, PIN-695013
5 JAMESKUTTY P. CHACKO,
AGED 61 YEARS, S/O P.C. CHACKO,
PALAKUNNEL HOUSE,
ERICADU, PUTHUPPALLY P.O.,
KOTTAYAM, PIN-686011
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W.P.(C) No.5589 of 2025 & con. Cases
-36-
6 SASIKUMAR K.,
AGED 63 YEARS,
S/O. K. RAMAKRIHNA PILLAI,
CHIRAMEL HOUSE,
MARIYATHURUTHU P.O., KOTTAYAM, PIN-686017
7 ABRAHAM C.C.,
AGED 62 YEARS, S/O C.A. CHACKO,
CHAKKALAKUZHIYIL HOUSE,
MEENADOM P.O., KOTTAYAM, PIN-686516
8 C.S. DILEEPAN,
AGED 62 YEARS, S/O SIVA SANGARA PILLAI,
NANDANAM HOUSE,
MEENADOM P.O., KOTTAYAM, PIN-686516
9 JOHN KURIAN,
AGED 61 YEARS, S/O C.K. JOHN,
KOLLAPARAMBIL, CHERAYILPADAM,
NEAR THIRUNAKKARA TEMPLE,
KOTTAYAM, PIN-686001
10 JOHN THOMAS,
AGED 62 YEARS, S/O THOMAS JOHN,
MUNDAKATHIL, KUNNEL PARAMBU,
PUTHUPALLY P.O., KOTTAYAM, PIN-686011
11 JOHN KURIAN P.,
AGED 62 YEARS, S/O P.K. JOHN,
PULIMOOTTIL HOUSE,
PULIKUTTISSERY P.O., KOTTAYAM, PIN-686015
12 JOHN P.U.,
AGED 61 YEARS, S/O P.J. ULAHANNAN,
PUTHENPARAMBIL,
MANARCAD P.O., KOTTAYAM,
KOTTAYAM, PIN-686019
13 MATHEW P. NINAN,
AGED 61 YEARS, S/O P.M. NINAN,
PALOOR PUTHEN VEETTIL HOUSE,
PUTHUPPALLY P.O., KOTTAYAM, PIN-686011
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W.P.(C) No.5589 of 2025 & con. Cases
-37-
14 MATHEW N.M.,
AGED 63 YEARS, S/O MATHEW,
NAMKULATH PATTASSERIL,
PONGANTHANAM P.O., KOTTAYAM, PIN-686538
15 K.P. PUNNOOSE,
AGED 61 YEARS, S/O P. ABRAHAM,
PARAPPARAMBIL, PAMPADY P.O.,
KOTTAYAM, PIN-686502
16 RAJANI GOPALAN,
AGED 64 YEARS, D/O O.J. VARGHESE,
PUTHENVEEDU, PUTHANANGADY,
KOTTAYAM, PIN-686001
17 SALI CHANDRAN P.B.,
AGED 62 YEARS, S/O BHASKARAN,
PUTHUVAPARAMBIL,
VILLOONNI P.O., ARPOOKARA,
KOTTAYAM, PIN-686008
18 SABU JOSEPH,
AGED 62 YEARS, S/O JOSEPH P.K.,
VAZHACHIRAYIL, VILLOONNI P.O.,
ARPOOKARA, KOTTAYAM, PIN-686008
19 M. SASI KUMAR,
AGED 61 YEARS, S/O G. MADHAVAN PILLAI,
KADAAKSHAM, THATTASSERIL HOUSE,
KOTTAKKUPURAM, CLAPPANA P.O.,
VALLIKKAVU, KARUNAGAPPALLY, PIN-690525
20 VINOD K.P.,
AGED 61 YEARS, S/O T.K. THANKAPPAN,
THYPARAMBIL(H),
AYMANAM P.O., KOTTAYAM, PIN-686015
21 NARAYANAN THAMPI M C,
AGED 63 YEARS, S/O CHELLAPPAN NAIR,
PADMALAYAM, KUTTAMPEROOR P.O.,
MANNAR, PIN-689623
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22 VARGHESE JOHN,
AGED 63 YEARS, S/O JOHN JACOB,
PERUMKUZHIYIL HOUSE,
VADAVATHOOR P.O., KOTTAYAM, PIN-686010
23 MATHEW PHILIP,
AGED 62 YEARS, S/O C.M. PHILIPOSE,
CHACKALAKUZHIYIL HOUSE,
KOCHUMATTOM, PAYYAPPADY P.O.,
KOTTAYAM, PIN-686011
24 ABRAHAM OOMMEN,
AGED 62 YEARS, S/O M A OOMMEN,
MARET MANNANCHERIL HOUSE,
MADATHUMBHAGOM NORTH P.O., PURAMATTOM,
PATHANAMTHITTA DISTRICT, PIN-689543
25 BABU A.G.,
AGED 62 YEARS, S/O VARKEY GEORGE,
ALUMMOOTTIL, MANARCAD P.O.,
KOTTAYAM, PIN-686019
26 K.S. PRASANNA KUMAR,
AGED 62 YEARS, S/O K.V. SREEDHARAN NAIR,
KALATH RA MATTATHIL HOUSE,
S H MOUNT PO, KOTTAYAM, PIN-686006
27 MATHEW P.K.,
AGED 61 YEARS, S/O KORAH KUNJACHAN,
PRAPUZHA HOUSE,
ARPOOKARA WEST P.O., KOTTAYAM, PIN-686008
28 GRACE JOSEPH,
AGED 63 YEARS, D/O M.M. JOSEPH,
KARIMATTAM,
GANDHINAGAR P.O., KOTTAYAM, PIN-686008
29 SOSAMMA V.C.,
AGED 62 YEARS, D/O V.S. CHACKO,
KALLADA HOUSE,
PAYYAPPADY P.O., PUTHUPPALLY,
KOTTAYAM, PIN-686011
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W.P.(C) No.5589 of 2025 & con. Cases
-39-
30 SHERLY T. PUNNEN,
AGED 63 YEARS, D/O MATHEW PUNNEN,
EERAYIL (H), KOOROOPPADA P.O.,
KOTTAYAM, PIN-686502
31 ABRAHAM K. MARKOSE,
AGED 61 YEARS, S/O P MARKOSE ABRAHAM,
OTTATHYCKAL (H),
CHANNANIKKAD P.O., KOTTAYAM, PIN-686533
32 SABU CHANDY,
AGED 61 YEARS, S/O P.M. CHANDY,
MUTTATHETHU HOUSE,
DEVALOKAM P.O., KOTTAYAM, PIN-686004
33 SURAJITH K.K.,
AGED 62 YEARS, S/O KRISHNANKUTTY,
SIVA VANDANAM,
KODIMATHA, KODIMATHA SOUTH P.O.,
KOTTAYAM, PIN-686008
34 JOSE P.V.,
AGED 63 YEARS, S/O OUSEPH VARKEY,
PALAKAKOTTU HOUSE,
VILLUNNI P.O., ARPOOKARA,
KOTTAYAM, PIN-686008
35 PHILIP A.T.,
AGED 62 YEARS, S/O A.P. THOMAS,
ASSAN PARAMBIL,
PARAMPUZHA P.O., KOTTAYAM, PIN-686004
36 S.N. KRISHNA KUMAR,
AGED 61 YEARS, S/O K.N. NARAYANA MENON,
GOKULAM, KAYIPPURAM, MUHAMMA P.O.,
ALAPPUZHA, PIN-688525
37 THOMAS K. IPE,
AGED 62 YEARS, S/O P.J. IPE,
EDATHINAKAM HOUSE,
CHENGALAM SOUTH P.O.,
KOTTAYAM, PIN-686022
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W.P.(C) No.5589 of 2025 & con. Cases
-40-
38 ACHAMMA T.C.,
AGED 65 YEARS, D/O C. CHERIAN,
KUNNEL HOUSE,
DEVALOKAM, MUTTAMBAL P.O., PIN-686004
39 JAMESKUTTY JACOB,
AGED 60 YEARS, S/O T.V. CHACKO,
THEKKECHIRAYIL HOUSE,
THIRUVARPPU P.O., KOTTAYAM, PIN-686020
40 MOHAN DAS M.T.,
AGED 62 YEARS, S/O M.K. THANKAPPAN NAIR,
MALAYATTIL HOUSE,
MOOLAVATTOM P.O., KOTTAYAM, PIN-686012
41 RAJU THOMAS,
AGED 61 YEARS, S/O MANI THOMAS,
KALAPPURACKAL,
PARIYARAM P.O., KOTTAYAM, PIN-686021
42 VENUGOPALAN NAIR G.,
AGED 60 YEARS, S/O GOPALAN NAIR N.,
SREE VIHAR,
VAYALA P.O., VAYALA,
KOTTAYAM, PIN-686587
43 BIJU PHILIP,
AGED 60 YEARS, S/O VARKEY PHILIP,
KALAYIL (H),
MANARCAD P.O., KOTTAYAM, PIN-686019
44 JOHN JOHN KODIYAT,
AGED 61 YEARS, S/O O.J. JOHN,
KODIYAT HOUSE,
NEAR YMCA, KUMARAKOM P.O.,
KOTTAYAM, PIN-686563
45 SHAJI PUNNOOSE,
AGED 60 YEARS, S/O V.V. PUNNOOSE,
MALIKAYIL KARROTTU HOUSE,
PATHAMUTTOM P.O., KOTTAYAM, PIN-686532
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W.P.(C) No.5589 of 2025 & con. Cases
-41-
46 SHAJI KURIAN,
AGED 60 YEARS, S/O S. KURIAN,
VEMBENY (H),
KATTACHIRA P.O., KIDANGOOR,
KOTTAYAM, PIN-686572
47 MATHEW C THOMAS,
AGED 60 YEARS, S/O C.M. JOY,
L5, CHIRAYIL,
DEEPTHI NAGAR, KANJIKUZHY,
MUTTAMBALAM P.O., KOTTAYAM, PIN-686004
48 SHIBU JOHN,
AGED 60 YEARS, S/O M.P. JOHN,
MALIYECKAL HOUSE,
NEAR ST. MARYS SUNDAY SCHOOL,
MANARCADU P.O., KOTIAYAM, PIN-686019
49 EAPEN PHILIP,
AGED 60 YEARS, PHILIPOSE,
CHERIYATHU PUTHEN VEEDU,
KEEZHU KUNNU, COLLECTORATE P.O.,
KOTTAYAM, PIN-686001
50 THOMAS NINAN,
AGED 60 YEARS, S/O K.V. NINAN,
KOCHUTHAZHTHU HOUSE,
PUTHUPPALLY P.O., KOTTAYAM, PIN-686011
51 GEETHA B.,
AGED 62 YEARS, D/O T. BALAKRISHNAN NAIR,
KALAPPURAKKAL HOUSE,
EDANAD P.O., PALA, KOTTAYAM, PIN-686574
52 PRASAD V.S.,
AGED 60 YEARS, S/O G. SIVARAMAN,
VELAMPARAMBIL,
OLASHA P.O., KOTTAYAM, PIN-686014
53 SHERRY P. MANI,
AGED 60 YEARS, S/O MANI P. CHERIAN,
PALATHRA (H), VELOOR P.O., KOTTAYAM, PIN-686003
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W.P.(C) No.5589 of 2025 & con. Cases
-42-
54 JOSEPH VARGHESE T.,
AGED 60 YEARS, S/O T.V. JOSEPH,
THYPARAMPIL HOUSE,
PUTHENANGADY, KOTTAYAM, PIN-686001
BY ADVS.
SRI.K.SASIKUMAR
SRI.S.ARAVIND
SRI.P.S.RAGHUKUMAR
SMT.SWATHI KRISHNA P.H.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
2 THE PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION (PR-C) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
3 DIRECTOR AND SECRETARY,
NON JOURNALIST PENSION (H), DEPARTMENT,
INFORMATION AND PUBLIC RELATION (H) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
SRI. SREEJITH V.S., GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 30.10.2025, ALONG WITH WP(C).5589/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:81765
W.P.(C) No.5589 of 2025 & con. Cases
-43-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 30TH DAY OF OCTOBER 2025 / 8TH KARTHIKA, 1947
WP(C) NO. 21593 OF 2025
PETITIONERS:
1 RAVEENDRAN P.K.,
AGED 70 YEARS, S/O APUTTY,
KANNAMPURATH HOUSE,
VAIDYARANGADI P.O., VAZHAYUR,
MALAPPURAM DISTRICT, PIN-673633
2 P.P. VENUGOPALAN NAIR,
AGED 70 YEARS, S/O P.P. GOVINDAKURUP,
POYYERI PUTHUKKUDI (HO),
IRINGAKLLOOR, GURUVAYURAPPAN COLLEGE,
KOZHIKODE, PIN-673014
3 MURALEEDHARAN K.T.,
AGED 70 YEARS, S/O RAAJENDRAN,
13/616, GREESHMAM,
NAMBOORIKANDY PARAMB,
EAST VELLIMADUKUNNU, MARIKUNNU (P.O.),
KOZHIKODE DISTRICT, PIN-673012
BY ADVS.
SRI. BRIJESH N.B.
SHRI.BALAKRISHNAN N.
SMT.SAHLA NECHIYIL
SHRI.K.N.RANJITH
SHRI.JISHNU A.
SMT.AKHILA S.
2025:KER:81765
W.P.(C) No.5589 of 2025 & con. Cases
-44-
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
2 THE PRINCIPAL SECRETARY,
GENERAL ADMINISTRATION (PR-C) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
3 THE DIRECTOR & SECRETARY,
NON-JOURNALIST PENSION (H) DEPARTMENT,
INFORMATION AND PUBLIC RELATION (H) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
SRI. SREEJITH V.S., GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 30.10.2025, ALONG WITH WP(C).5589/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:81765
W.P.(C) No.5589 of 2025 & con. Cases
-45-
MOHAMMED NIAS C.P., J.
--------------------------------------------------
W.P.(C) Nos.5589 of 2025, 6631 of 2025,
10052 of 2025, 10086 of 2025, 10637 of 2025
&
W.P.(C) No.21593 of 2025
-------------------------------------------------
Dated this the 30th day of October, 2025
JUDGMENT
In all these cases, the petitioners seek a direction to disburse
the pension arrears payable to the petitioners under the Non-
Journalist Pension Scheme, 2000. This Court had passed an interim
order on 18th July, 2025 as follows:-
"All these cases pertain to the demand for arrears of pension to the Non-Journalist Employees, as per the Scheme introduced by the Government on 04.02.2000. The eligibility of the petitioners for receiving the arrears of pension is not in dispute.
2. In the said circumstances, a statement shall be filed by the competent among the respondents, clearly indicating the timeline for payment of the arrears of pension due to the petitioners."
2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
2. Thereafter, another order was passed on 14th October, 2025,
as follows:-
"Pursuant to the interim order passed by this Court on 18.07.2025, a statement has been filed on W.P.(C) No. 10052/2025 dated 15.09.2025, which reads as follows:
"9. Complying with the orders of the Hon'ble Court dated 18.07.2025 in the above WP(C)s, the Directorate and the District offices of I&PRD are in the process of calculating the arrears. Since, this involves examination of files pertaining to nearly 4000 pensioners, it is estimated that it will take at least ten months to complete the process of calculating the pension arrears and submitting a proposal to the Department of Finance reflecting the total amount of arrears.
10. These respondents are also in the process ascertaining the amount of pension arrears payable to the petitioners in the instant case, while the entire possible outlay is being computed."
2. The stand that the quantification will take ten months to complete the process is not acceptable. The arrears with respect to the writ petitioners alone shall be quantified, and the timeline indicated for payment of the same shall be intimated within two weeks from today."
2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
3. Heard the learned counsel appearing for the petitioners
and the learned Government Pleader appearing for the respondents in
both the cases.
4. Though the additional statement filed on behalf of the 3rd
respondent stated that the quantification involves examination of
files pertaining to nearly 4,000 pensioners which will take at least ten
months to complete the process, the petitioners in W.P.(C) Nos.5589 of
2025 and 6631 of 2025 have produced Ext.P3 order, where
quantification had already been made by the Information and Public
Relations Department as early as on 31.12.2021 and Ext.P3 in W.P.(C)
No.5589 of 2025 on 24.04.2022.
5. I have also noticed the contention of the learned counsel
for the petitioners that these are amounts credited to a separate
account using the contributions/donations from the petitioners as
well as the Government, apart from the management.
6. Be that as it may, I am inclined to pass a common
direction in all these cases as above.
2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
7. Taking note of the fact that the petitioners' eligibility to
receive the arrears is not in question, the arrears of pension due to
them will be disbursed in ten equal monthly instalments, starting
from 1st January, 2026.
The Writ petition is disposed of as above.
Sd/-
MOHAMMED NIAS C.P. JUDGE 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
APPENDIX OF WP(C) 5589/2025
PETITIONERS' EXHIBITS
Exhibit P1 A TRUE COPY OF THE NON-JOURNALIST PENSION SCHEME 2000
Exhibit P2 TRUE COPY OF THE PENSION ORDER ISSUED TO THE 1ST PETITIONER DATED 24.04.2022
Exhibit P3 A TABLE CONTAINING DETAILS OF THE SANCTION ORDERS & DATES, OUTSTANDING DUES OF THE RESPECTIVE PETITIONERS, AND ARREARS OF PENSION
Exhibit P4 A TRUE COPY OF THE REPRESENTATION DATED 11.11.2024 PREFERRED BY THE 1ST PETITIONER SENT BY REGISTERED POST
Exhibit P5 TRUE COPY OF THE COMMON JUDGEMENT DATED 04.04.2022 OF THIS HON'BLE COURT IN WPC
Exhibit P6 TRUE COPY OF THE JUDGMENT DATED
Exhibit P7 A TRUE COPY OF THE ORDER DATED 30.10.2024
2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
APPENDIX OF WP(C) 6631/2025
PETITIONERS' EXHIBITS
Exhibit P1 A TRUE COPY OF THE NON-JOURNALIST PENSION SCHEME 2000
Exhibit P2 A TRUE COPY OF THE PENSION ORDER NO.H2/01/2018/IRPR ISSUED TO THE 1ST PETITIONER DATED 30.05.2019
Exhibit P3 A TABLE CONTAINING DETAILS OF THE SANCTION ORDERS & DATES, OUTSTANDING DUES OF THE RESPECTIVE PETITIONERS, AND ARREARS OF PENSION
Exhibit P4 A TRUE COPY OF THE REPRESENTATION DATED 08.01.2025 PREFERRED BY THE 1ST PETITIONER SENT BY REGISTERED POST
Exhibit P5 TRUE COPY OF THE COMMON JUDGEMENT DATED 04.04.2022 OF THIS HON'BLE COURT IN WPC
Exhibit P6 TRUE COPY OF THE JUDGMENT DATED
Exhibit P7 A TRUE COPY OF THE ORDER DATED 30.10.2024
2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
APPENDIX OF WP(C) 10052/2025
PETITIONERS' EXHIBITS
Exhibit P1 A TRUE COPY OF THE GOVERNMENT ORDER GO(P) NO. 2/2000/PR DATED 04-02-2000 ISSUED BY THE 2ND RESPONDENT
Exhibit P2 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER
Exhibit P3 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 2ND PETITIONER
Exhibit P4 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 3RD PETITIONER
Exhibit P5 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 4TH RESPONDENT TO THE 4TH PETITIONER
Exhibit P6 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 5TH PETITIONER
Exhibit P7 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 6TH PETITIONER
Exhibit P8 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 7TH PETITIONER
Exhibit P9 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 8TH PETITIONER
Exhibit P10 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 9TH PETITIONER 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
Exhibit P11 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 10TH PETITIONER
Exhibit P12 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 11TH PETITIONER
Exhibit P13 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 12TH PETITIONER
Exhibit P14 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 13TH PETITIONER
Exhibit P15 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 14TH PETITIONER
Exhibit P16 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 15TH PETITIONER
Exhibit P17 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 16TH PETITIONER
Exhibit P18 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 17TH PETITIONER
Exhibit P19 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 18TH PETITIONER
Exhibit P20 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 19TH PETITIONER
Exhibit P21 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 20TH PETITIONER 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
Exhibit P22 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 21ST PETITIONER
Exhibit P23 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 22ND PETITIONER
Exhibit P24 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 23RD PETITIONER
Exhibit P25 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 24TH PETITIONER
Exhibit P26 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 25TH PETITIONER
Exhibit P27 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 26TH PETITIONER
Exhibit P28 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 27TH PETITIONER
Exhibit P29 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 28TH PETITIONER
Exhibit P30 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 29TH PETITIONER
Exhibit P31 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 30TH PETITIONER
Exhibit P32 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 31ST PETITIONER 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
Exhibit P33 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 32ND PETITIONER
Exhibit P34 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 33RD PETITIONER
Exhibit P35 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 34TH PETITIONER Exhibit P36 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 35TH PETITIONER
Exhibit P37 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 36TH PETITIONER
Exhibit P38 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 37TH PETITIONER
Exhibit P39 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 38TH PETITIONER
Exhibit P40 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 39TH PETITIONER
Exhibit P41 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 40TH PETITIONER
Exhibit P42 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 41ST PETITIONER
Exhibit P43 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 42ND PETITIONER 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
Exhibit P44 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 43RD PETITIONER
Exhibit P45 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 44TH PETITIONER
Exhibit P46 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 45TH PETITIONER
Exhibit P47 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 46TH PETITIONER
Exhibit P48 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 47TH PETITIONER
Exhibit P49 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 48TH PETITIONER
Exhibit P50 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 49TH PETITIONER
Exhibit P51 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 50TH PETITIONER
Exhibit P52 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 51ST PETITIONER
Exhibit P53 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 52ND PETITIONER Exhibit P54 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 53RD PETITIONER 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
Exhibit P55 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 54TH PETITIONER
Exhibit P56 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 55TH PETITIONER
Exhibit P57 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 56TH PETITIONER
Exhibit P58 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 57TH PETITIONER
Exhibit P59 A TRUE COPY OF THE ORDER DATED 09-11-2018 ISSUED BY THE 3RD RESPONDENT TO THE 58TH PETITIONER
Exhibit P60 A TRUE COPY OF THE LETTER DATED 06-09-2024 FORWARDED BY THE 3RD RESPONDENT TO THE DISTRICT INFORMATION OFFICERS OF ERNAKULAM/KOTTAYAM, KOZHIKODE / MALAPPUAM
Exhibit P61 A TRUE COPY OF THE REPLY DATED 18-11-2024 ISSUED BY THE 3RD RESPONDENT TO THE 4TH PETITIONER
Exhibit P62 A TRUE COPY OF THE JUDGMENT DATED 25-10-2023 IN WP-C NO. 22231/2022
Exhibit P63 A TRUE COPY OF THE ORDER DATED 30-10-2024
Exhibit P64 A TRUE COPY OF THE ORDER DATED 08-11-2024
Exhibit P65 A TRUE COPY OF THE ORDER DATED 03-12-2024
2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
APPENDIX OF WP(C) 10086/2025
PETITIONERS' EXHIBITS
Exhibit P1 A TRUE COPY OF THE GOVERNMENT ORDER GO(P) NO. 2/2000/PR DATED 04-02-2000 ISSUED BY THE 2ND RESPONDENT
Exhibit P2 A TRUE COPY OF THE ORDER DATED 30-05-2019 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER
Exhibit P3 A TRUE COPY OF THE ORDER DATED 30-05-2019 ISSUED BY THE 3RD RESPONDENT TO THE 2ND PETITIONER
Exhibit P4 A TRUE COPY OF THE ORDER DATED 09-07-2019 ISSUED BY THE 3RD RESPONDENT TO THE 3RD PETITIONER
Exhibit P5 A TRUE COPY OF THE ORDER DATED 09-07-2019 ISSUED BY THE 3RD RESPONDENT TO THE 4TH PETITIONER
Exhibit P6 A TRUE COPY OF THE ORDER DATED 09-07-2019 ISSUED BY THE 3RD RESPONDENT TO THE 5TH PETITIONER
Exhibit P7 A TRUE COPY OF THE ORDER DATED 11-07-2019 ISSUED BY THE 3RD RESPONDENT TO THE 6TH PETITIONER Exhibit P8 A TRUE COPY OF THE ORDER DATED 11-07-2019 ISSUED BY THE 3RD RESPONDENT TO THE 7TH PETITIONER
Exhibit P9 A TRUE COPY OF THE ORDER DATED 23-07-2019 ISSUED BY THE 3RD RESPONDENT TO THE 8TH PETITIONER Exhibit P10 A TRUE COPY OF THE ORDER DATED 23-07-2019 ISSUED BY THE 3RD RESPONDENT TO THE 9TH PETITIONER 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
Exhibit P11 A TRUE COPY OF THE ORDER DATED 26-07-2019 ISSUED BY THE 3RD RESPONDENT TO THE 10TH PETITIONER
Exhibit P12 A TRUE COPY OF THE ORDER DATED 03-08-2019 ISSUED BY THE 3RD RESPONDENT TO THE 11TH PETITIONER
Exhibit P13 A TRUE COPY OF THE ORDER DATED 03-08-2019 ISSUED BY THE 3RD RESPONDENT TO THE 12TH PETITIONER
Exhibit P14 A TRUE COPY OF THE ORDER DATED 17-08-2019 ISSUED BY THE 3RD RESPONDENT TO THE 13TH PETITIONER
Exhibit P15 A TRUE COPY OF THE ORDER DATED 17-08-2019 ISSUED BY THE 3RD RESPONDENT TO THE 14TH PETITIONER
Exhibit P16 A TRUE COPY OF THE ORDER DATED 17-08-2019 ISSUED BY THE 3RD RESPONDENT TO THE 15TH PETITIONER
Exhibit P17 A TRUE COPY OF THE ORDER DATED 17-08-2019 ISSUED BY THE 3RD RESPONDENT TO THE 16TH PETITIONER
Exhibit P18 A TRUE COPY OF THE ORDER DATED 17-08-2019 ISSUED BY THE 3RD RESPONDENT TO THE 17TH PETITIONER
Exhibit P19 A TRUE COPY OF THE ORDER DATED 30-09-2019 ISSUED BY THE 3RD RESPONDENT TO THE 18TH PETITIONER
Exhibit P20 A TRUE COPY OF THE ORDER DATED 30-09-2019 ISSUED BY THE 3RD RESPONDENT TO THE 19TH PETITIONER
Exhibit P21 A TRUE COPY OF THE ORDER DATED 30-09-2019 ISSUED BY THE 3RD RESPONDENT TO THE 20TH PETITIONER 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
Exhibit P22 A TRUE COPY OF THE ORDER DATED 30-09-2019 ISSUED BY THE 3RD RESPONDENT TO THE 21ST PETITIONER
Exhibit P23 A TRUE COPY OF THE ORDER DATED 30-09-2019 ISSUED BY THE 3RD RESPONDENT TO THE 22ND PETITIONER
Exhibit P24 A TRUE COPY OF THE ORDER DATED 30-09-2019 ISSUED BY THE 3RD RESPONDENT TO THE 23RD PETITIONER
Exhibit P25 A TRUE COPY OF THE ORDER DATED 01-10-2019 ISSUED BY THE 3RD RESPONDENT TO THE 24TH PETITIONER
Exhibit P26 A TRUE COPY OF THE ORDER DATED 10-10-2019 ISSUED BY THE 3RD RESPONDENT TO THE 25TH PETITIONER
Exhibit P27 A TRUE COPY OF THE ORDER DATED 25-01-2020 ISSUED BY THE 3RD RESPONDENT TO THE 26TH PETITIONER
Exhibit P28 A TRUE COPY OF THE ORDER DATED 28-01-2020 ISSUED BY THE 3RD RESPONDENT TO THE 27TH PETITIONER
Exhibit P29 A TRUE COPY OF THE ORDER DATED 28-01-2020 ISSUED BY THE 3RD RESPONDENT TO THE 28TH PETITIONER
Exhibit P30 A TRUE COPY OF THE ORDER DATED 06-02-2020 ISSUED BY THE 3RD RESPONDENT TO THE 29TH PETITIONER
Exhibit P31 A TRUE COPY OF THE ORDER DATED 06-02-2020 ISSUED BY THE 3RD RESPONDENT TO THE 30TH PETITIONER
Exhibit P32 A TRUE COPY OF THE ORDER DATED 06-02-2020 ISSUED BY THE 3RD RESPONDENT TO THE 31ST PETITIONER 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
Exhibit P33 A TRUE COPY OF THE ORDER DATED 07-02-2020 ISSUED BY THE 3RD RESPONDENT TO THE 32ND PETITIONER
Exhibit P34 A TRUE COPY OF THE ORDER DATED 07-02-2020 ISSUED BY THE 3RD RESPONDENT TO THE 33RD PETITIONER
Exhibit P35 A TRUE COPY OF THE ORDER DATED 20-10-2020 ISSUED BY THE 3RD RESPONDENT TO THE 34TH PETITIONER
Exhibit P36 A TRUE COPY OF THE ORDER DATED 20-10-2020 ISSUED BY THE 3RD RESPONDENT TO THE 35TH PETITIONER
Exhibit P37 A TRUE COPY OF THE ORDER DATED 01-02-2021 ISSUED BY THE 3RD RESPONDENT TO THE 36TH PETITIONER
Exhibit P38 A TRUE COPY OF THE LETTER DATED 01-08-2024 FORWARDED BY THE DISTRICT INFORMATION OFFICER, KOTTAYAM TO THE 1ST PETITIONER
Exhibit P39 A TRUE COPY OF THE JUDGMENT DATED 25-10-2023 IN WP-C NO. 22231/2022
Exhibit P40 A TRUE COPY OF THE ORDER DATED 30-10-2024
Exhibit P41 A TRUE COPY OF THE ORDER DATED 08-11-2024
Exhibit P42 A TRUE COPY OF THE ORDER DATED 03-12-2024
2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
APPENDIX OF WP(C) 10637/2025
PETITIONERS' EXHIBITS
Exhibit P1 A TRUE COPY OF THE GOVERNMENT ORDER GO(P) NO. 2/2000/PR DATED 04-02-2000 ISSUED BY THE 2ND RESPONDENT
Exhibit P2 A TRUE COPY OF THE ORDER DATED 20-01-2022 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER
Exhibit P3 A TRUE COPY OF THE ORDER DATED 10-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 2ND PETITIONER
Exhibit P4 A TRUE COPY OF THE ORDER DATED 19-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 3RD PETITIONER
Exhibit P5 A TRUE COPY OF THE ORDER DATED 19-02-2022 ISSUED BY THE 4TH RESPONDENT TO THE 4TH PETITIONER
Exhibit P6 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 5TH PETITIONER
Exhibit P7 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 6TH PETITIONER
Exhibit P8 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 7TH PETITIONER
Exhibit P9 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 8TH PETITIONER
Exhibit P10 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 9TH PETITIONER 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
Exhibit P11 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 10TH PETITIONER
Exhibit P12 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 11TH PETITIONER
Exhibit P13 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 12TH PETITIONER
Exhibit P14 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 13TH PETITIONER
Exhibit P15 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 14TH PETITIONER
Exhibit P16 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 15TH PETITIONER
Exhibit P17 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 16TH PETITIONER
Exhibit P18 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 17TH PETITIONER
Exhibit P19 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 18TH PETITIONER
Exhibit P20 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 19TH PETITIONER
Exhibit P21 A TRUE COPY OF THE ORDER DATED 28-02-2022 ISSUED BY THE 3RD RESPONDENT TO THE 20TH PETITIONER 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
Exhibit P22 A TRUE COPY OF THE ORDER DATED 21-03-2022 ISSUED BY THE 3RD RESPONDENT TO THE 21ST PETITIONER
Exhibit P23 A TRUE COPY OF THE ORDER DATED 30-03-2022 ISSUED BY THE 3RD RESPONDENT TO THE 22ND PETITIONER
Exhibit P24 A TRUE COPY OF THE ORDER DATED 11-04-2022 ISSUED BY THE 3RD RESPONDENT TO THE 23RD PETITIONER
Exhibit P25 A TRUE COPY OF THE ORDER DATED 23-04-2022 ISSUED BY THE 3RD RESPONDENT TO THE 24TH PETITIONER
Exhibit P26 A TRUE COPY OF THE ORDER DATED 23-04-2022 ISSUED BY THE 3RD RESPONDENT TO THE 25TH PETITIONER
Exhibit P27 A TRUE COPY OF THE ORDER DATED 20-05-2022 ISSUED BY THE 3RD RESPONDENT TO THE 26TH PETITIONER
Exhibit P28 A TRUE COPY OF THE ORDER DATED 23-05-2022 ISSUED BY THE 3RD RESPONDENT TO THE 27TH PETITIONER
Exhibit P29 A TRUE COPY OF THE ORDER DATED 25-05-2022 ISSUED BY THE 3RD RESPONDENT TO THE 28TH PETITIONER
Exhibit P30 A TRUE COPY OF THE ORDER DATED 25-05-2022 ISSUED BY THE 3RD RESPONDENT TO THE 29TH PETITIONER
Exhibit P31 A TRUE COPY OF THE ORDER DATED 31-05-2022 ISSUED BY THE 3RD RESPONDENT TO THE 30TH PETITIONER
Exhibit P32 A TRUE COPY OF THE ORDER DATED 02-06-2022 ISSUED BY THE 3RD RESPONDENT TO THE 31ST PETITIONER 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
Exhibit P33 A TRUE COPY OF THE ORDER DATED 28-06-2022 ISSUED BY THE 3RD RESPONDENT TO THE 32ND PETITIONER
Exhibit P34 A TRUE COPY OF THE ORDER DATED 28-06-2022 ISSUED BY THE 3RD RESPONDENT TO THE 33RD PETITIONER
Exhibit P35 A TRUE COPY OF THE ORDER DATED 04-07-2022 ISSUED BY THE 3RD RESPONDENT TO THE 34TH PETITIONER
Exhibit P36 A TRUE COPY OF THE ORDER DATED 04-07-2022 ISSUED BY THE 3RD RESPONDENT TO THE 35TH PETITIONER
Exhibit P37 A TRUE COPY OF THE ORDER DATED 19-07-2022 ISSUED BY THE 3RD RESPONDENT TO THE 36TH PETITIONER
Exhibit P38 A TRUE COPY OF THE ORDER DATED 27-08-2022 ISSUED BY THE 3RD RESPONDENT TO THE 37TH PETITIONER
Exhibit P39 A TRUE COPY OF THE ORDER DATED 16-09-2022 ISSUED BY THE 3RD RESPONDENT TO THE 38TH PETITIONER
Exhibit P40 A TRUE COPY OF THE ORDER DATED 30-09-2022 ISSUED BY THE 3RD RESPONDENT TO THE 39TH PETITIONER
Exhibit P41 A TRUE COPY OF THE ORDER DATED 10-10-2022 ISSUED BY THE 3RD RESPONDENT TO THE 40TH PETITIONER
Exhibit P42 A TRUE COPY OF THE ORDER DATED 10-10-2022 ISSUED BY THE 3RD RESPONDENT TO THE 41ST PETITIONER
Exhibit P43 A TRUE COPY OF THE ORDER DATED 10-10-2022 ISSUED BY THE 3RD RESPONDENT TO THE 42ND PETITIONER 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
Exhibit P44 A TRUE COPY OF THE ORDER DATED 12-10-2022 ISSUED BY THE 3RD RESPONDENT TO THE 43RD PETITIONER
Exhibit P45 A TRUE COPY OF THE ORDER DATED 12-10-2022 ISSUED BY THE 3RD RESPONDENT TO THE 44TH PETITIONER
Exhibit P46 A TRUE COPY OF THE ORDER DATED 12-10-2022 ISSUED BY THE 3RD RESPONDENT TO THE 45TH PETITIONER
Exhibit P47 A TRUE COPY OF THE ORDER DATED 12-10-2022 ISSUED BY THE 3RD RESPONDENT TO THE 46TH PETITIONER
Exhibit P48 A TRUE COPY OF THE ORDER DATED 13-10-2022 ISSUED BY THE 3RD RESPONDENT TO THE 47TH PETITIONER
Exhibit P49 A TRUE COPY OF THE ORDER DATED 02-11-2022 ISSUED BY THE 3RD RESPONDENT TO THE 48TH PETITIONER
Exhibit P50 A TRUE COPY OF THE ORDER DATED 15-11-2022 ISSUED BY THE 3RD RESPONDENT TO THE 49TH PETITIONER
Exhibit P51 A TRUE COPY OF THE ORDER DATED 16-11-2022 ISSUED BY THE 3RD RESPONDENT TO THE 50TH PETITIONER
Exhibit P52 A TRUE COPY OF THE ORDER DATED 16-12-2022 ISSUED BY THE 3RD RESPONDENT TO THE 51ST PETITIONER
Exhibit P53 A TRUE COPY OF THE ORDER DATED 16-12-2022 ISSUED BY THE 3RD RESPONDENT TO THE 52ND PETITIONER
Exhibit P54 A TRUE COPY OF THE ORDER DATED 16-12-2022 ISSUED BY THE 3RD RESPONDENT TO THE 53RD PETITIONER 2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
Exhibit P55 A TRUE COPY OF THE ORDER DATED 27-01-2023 ISSUED BY THE 3RD RESPONDENT TO THE 54TH PETITIONER
Exhibit P56 A TRUE COPY OF THE LETTER DATED 28-06-2024 FORWARDED BY THE 3RD RESPONDENT TO THE DISTRICT INFORMATION OFFICERS OF KANNUR / KOTTAYAM, ERNAKULAM / ALAPUZHA
Exhibit P57 A TRUE COPY OF THE JUDGMENT DATED 25-10-2023 IN WP-C NO. 22231/2022
Exhibit P58 A TRUE COPY OF THE ORDER DATED 30-10-2024
Exhibit P59 A TRUE COPY OF THE ORDER DATED 08-11-2024
Exhibit P60 A TRUE COPY OF THE ORDER DATED 03-12-2024
2025:KER:81765 W.P.(C) No.5589 of 2025 & con. Cases
APPENDIX OF WP(C) 21593/2025
PETITIONERS' EXHIBITS
Exhibit P1 THE TRUE COPY OF ADHAAR CARD OF 1ST PETITIONER
Exhibit P2 THE TRUE COPY OF ADHAAR CARD OF 2ND PETITIONER
Exhibit P3 THE TRUE COPY OF ADHAAR CARD OF 3RD PETITIONER
Exhibit P4 THE TRUE COPY OF THE GOVERNMENT ORDER DATED 23.07.2019 ISSUED TO 1ST PETITIONER
Exhibit P5 THE TRUE COPY OF THE GOVERNMENT ORDER DATED 09.11.2018 ISSUED TO 2ND PETITIONER
Exhibit P6 THE TRUE COPY OF THE GOVERNMENT ORDER DATED 09.11.2018 ISSUED TO 3RD PETITIONER
Exhibit P7 THE TRUE COPY OF THE LETTER SENT BY 3RD RESPONDENT TO 1ST PETITIONER DATED 30.12.2022
Exhibit P8 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 1ST PETITIONER BEFORE THE 3RD RESPONDENT DATED 14.12.2024
Exhibit P9 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 2ND PETITIONER BEFORE THE 3RD RESPONDENT DATED 12.12.2024
Exhibit P10 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 3RD PETITIONER BEFORE THE 3RD RESPONDENT DATED 12.12.2024
Exhibit P11 A COPY OF THE JUDGMENT IN WP(C)22231 OF 2022 - SELVARAJ M V. STATE OF KERALA & ORS
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