Citation : 2025 Latest Caselaw 10425 Ker
Judgement Date : 3 November, 2025
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
1
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 14264 OF 2022
PETITIONER:
SHIJU THOMAS,AGED 43 YEARS
S/O. THOMAS, PALLIVATHUKKAL HOUSE,
CHILAVU P.O., THODUPUZHA,
IDUKKI DISTRICT-685588.
BY ADV SHRI.JOBI JOSE KONDODY
RESPONDENTS:
1 THE STATE ENVIRONMENTAL IMPACT ASSESSMENT
AUTHORITY (SEIAA, KERALA),
REPRESENTED BY ITS MEMBER SECRETARY,
KSRTC BUS TERMINAL COMPLEX, 4TH FLOOR,
THAMPANOOR, THIRUVANANTHAPURAM-695001.
2 THE GEOLOGIST,
MINING AND GEOLOGY DISTRICT OFFICE, IDUKKI,
MINI CIVIL STATION, THODUPUZHA P.O.,
IDUKKI-685584.
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.11.2025, ALONG WITH WP(C).14635/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 14635 OF 2022
PETITIONER:
M/S. MANKOMBU GRANITES,
BUILDING NO. 4/194, VELLARA, MOONNILAVU P.O.,
KOTTAYAM DISTRICT 686 586, REPRESENTED BY ITS
MANAGING PARTNER, M.A. NALINAKSHAN NAIR.
BY ADVS.
SHRI.PHILIP J.VETTICKATTU
SMT.NEENU BERNATH
SHRI.SAJU S. DOMINIC
RESPONDENTS:
1 UNION OF INDIA,
REPRESENTED BY ITS SECRETARY,
MINISTRY OF ENVIRONMENT,
FOREST AND CLIMATE CHANGE PARYAVARAN BHAVAN,
CGO COMPLEX, LODI ROAD, NEW DELHI 110 003.
2 STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
(SEIAA),
KERALA, K.S.R.T.C. BUS TERMINAL COMPLEX,
4TH FLOOR, THAMPANOOR, THIRUVANANTHAPURAM 695 001.
REPRESENTED BY ITS MEMBER SECRETARY.
3 KERALA STATE POLLUTION CONTROL BOARD,
PLAMOODU JUNCTION, PATTAM PALACE P.O.,
THIRUVANANTHAPURAM 695 004,
REPRESENTED BY ITS MEMBER SECRETARY.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
3
2025:KER:82709
4 THE SECRETARY,
MOONNILAVU GRAMA PANCHAYATH, MOONNILAVU P.O.,
KOTTAYAM DISTRICT 686 586.
ADDL.R5 THE DISTRICT GEOLOGIST
DISTRICT OFFICE MINING AND GEOLOGY,
HGRM + 575, COLLECTORATE, KOTTAYAM,
KERALA - 686002
ADDL. R5 IS IMPLEADED AS PER ORDER DATED
07.06.2022 IN IA/6/2022 IN WPC NO.14635/2022.
BY ADVS.
SRI. T.NAVEEN SC, KERALA STATE POLLUTION CONTROL
BOARD,
SHRI.GEORGEKUTTY MATHEW
SMT.DAISY A.PHILIPOSE
GP SRI.RIYAL DEVASSY
DSGI SMT.O.M.SHALINI
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
4
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 17295 OF 2022
PETITIONER:
BIJULAL D.,AGED 46 YEARS
S/O.DIVAKARAN, MUNDAKKAL MELETHIL HOUSE,
PANCONAM, MUKHATHALA (PO), KOLLAM - 691 577.
BY ADVS.
SHRI.JOBI JOSE KONDODY
SHRI.P.DEEPAK (SR.)
RESPONDENTS:
1 THE STATE ENIVIRONMENT IMPACT ASSESSMENT AUTHORITY
(SEIAA KERALA)
REPRESENTED BY ITS MEMBER SECRETARY,
KSRTC BUS TERMINAL COMPLEX, 4TH FLOOR,
THAMPANOOR, THIRUVANANTHAPURAM - 695 001.
2 THE GEOLOGIST
MINING & GEOLOGY DISTRICT OFFICE, "KESAVA
NIKETHAN", ASRAMAM (PO), KOLLAM - 691 002.
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
5
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 18280 OF 2022
PETITIONER:
M/S.MALABAR BRICKS AND METALS,
POOVATHIKAL ARECODE, MALAPPURAM DISTRICT,
REPRESENTED BY ITS MANAGING PARTNER AZAD.M.M
AGED 51, S/O.M.C.MUHAMMAD , MUSLIARAKATH HOUSE
KOODARANHI.P.O, KOZHIKODE DISTRICT, PIN - 673639
BY ADV SRI.S.K.SAJU
RESPONDENT/S:
1 THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
(SEIAA)
THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
(SEIAA), KERALA, REPRESENTED BY ITS SECRETARY,
K.S.R.T.C BUS TERMINAL COMPLEX, 4TH FLOOR,
THAMPANOOR, THIRUVANANTHAPURAM, PIN - 695001
2 THE GEOLOGIST,
DISTRICT OFFICE OF MINING AND GEOLOGY
MINI CIVIL STATION, MANJERI, PIN - 676121
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
6
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 18517 OF 2022
PETITIONER:
M/S. SAHARA GRANITES,
ERIMAYUR, PALAKKAD-678546,
REPRESENTED BY ITS MANAGING PARTNER,
SRI. BIJU M.
BY ADVS.
SHRI.PHILIP J.VETTICKATTU
SMT.SAJITHA GEORGE
SMT.NEENU BERNATH
RESPONDENTS:
1 THE DISTRICT GEOLOGIST,
PALAKKAD DISTRICT, MINING AND GEOLOGY DEPARTMENT,
OFFICE OF THE DISTRICT GEOLOGIST, PALAKKAD.
2 THE DIRECTOR,
MINING AND GEOLOGY DIRECTORATE, KESAVADASAPURAM,
PATTOM PALACE P.O., THIRUVANANTHAPURAM-4.
3 STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT
AUTHORITY (SEIAA KERALA),
REPRESENTED BY ITS MEMBER SECRETARY, 4TH FLOOR,
KSRTC BUS TERMINAL COMPLEX,
THIRUVANANTHAPURAM-695001.
ADDL.R4 UNION OF INDIA, MINISTRY OF ENVIRONMENT,
FOREST AND CLIMATE CHALLENGE,
INDIRA PARYAVARAN BHAVAN, JORBAGH ROAD,
NEW DELHI-110 993, REP. BY ITS DIRECTOR
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
7
2025:KER:82709
ADDL.R4 IS IMPLEADED AS PER ORDER DATED 03.11.2025
IN IA.NO.1/2022 IN WP(C)
DSGI SMT.O.M.SHALINI
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
8
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 19160 OF 2022
PETITIONER:
SURYA GRANITES
KUTHANUR, ALATHUR, PALAKKAD-678722
REPRESENTED BY ITS PARTNER.
BY ADVS.
SHRI.PHILIP J.VETTICKATTU
SMT.SAJITHA GEORGE
SMT.NEENU BERNATH
RESPONDENTS:
1 THE DISTRICT GEOLOGIST, PALAKKAD
MINING & GEOLOGY DEPARTMENT,
TOWN BUS STAND COMPLEX, PALAKKAD - 14
2 THE DIRECTOR
MINING & GEOLOGY DIRECTORATE, KESAVADASAPURAM,
PATTOM PALACE P.O., TRIVANDRUM-4.
3 STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT
AUTHORITY
(SEIAA KERALA), REPRESENTED BY ITS MEMBER
SECRETARY, 4TH FLOOR, KSRTC BUS TERMINAL COMPLEX,
THIRUVANANTHAPURAM - 695 001.
ADDL.R4 UNION OF INDIA, MINISTRY OF ENVIRONMENT,
FOREST AND CLIMATE CHALLENGE,
INDIRA PARYAVARAN BHAVAN, JORBAGH ROAD,
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
9
2025:KER:82709
NEW DELHI-110 993, REP. BY ITS DIRECTOR
ADDL.R4 IS IMPLEADED AS PER ORDER DATED 03.11.2025
IN IA.NO.1/2022 IN WP(C)
DSGI SMT.O.M.SHALINI
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
10
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 19551 OF 2022
PETITIONER:
K.J.PAULOSE,AGED 76 YEARS
S/O. MATHEW UTHUP, KIZHAMME KARUNAGAPPALLIL HOUSE,
MEENPARA P.O., PUTHENCRUZ, ERNAKULAM-682308.
BY ADV SHRI.JOBI JOSE KONDODY
RESPONDENTS:
1 STATE ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY -
(SEIAA, KERALA),
REPRESENTED BY ITS MEMBER SECRETARY,
KSRTC BUS TERMINAL COMPLEX, 4TH FLOOR,
THAMPANOOR, THIRUVANANTHAPURAM-695001.
2 THE GEOLOGIST,
MINING AND GEOLOGY DISTRICT OFFICE,
CIVIL STATION, KAKKANAD P.O., ERNAKULAM-682030.
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
11
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 22497 OF 2022
PETITIONER:
M/S. TMT GRANITES PVT. LTD.
MANGALAM DAM P.O, PALAKKAD.
REPRESENTED BY ITS MANAGING DIRECTOR
SRI. TOM GEORGE
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SHRI.LEO LUKOSE
SMT.SUZANNE KURIAN
SHRI.CIMIL CHERIAN KOTTALIL
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINISTRY OF
ENVIRONMENT, FORESTS AND CLIMATE CHANGE,
INDIRA PARYAVARAN BHAWAN, JORBAGH ROAD
NEW DELHI, PIN - 110003
2 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF INDUSTRIES,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,
DISTRICT OFFICE, PALAKKAD, PIN - 678014
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
12
2025:KER:82709
4 THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
K.S.R.T.C BUS TERMINAL COMPLEX, 4THFLOOR,
THAMPANOOR, THIRUVANANTHAPURAM
REPRESENTED BY ITS MEMBER SECRETARY.,
PIN - 695001
DSGI SMT.O.M.SHALINI
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
13
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 23687 OF 2022
PETITIONER:
M/S PEEJAY GRANITES
CHITTADI P.O., PALAKKAD DISTRICT,
REPRESENTED BY ITS MANAGING PARTNER.
BY ADVS.
SHRI.PHILIP J.VETTICKATTU
SMT.SAJITHA GEORGE
SMT.NEENU BERNATH
RESPONDENTS:
1 THE DISTRICT GEOLOGIST
PALAKKAD DISTRICT, MINING & GEOLOGY DEPARTMENT,
OFFICE OF THE DISTRICT GEOLOGIST, PALAKKAD - 4.
2 THE DIRECTOR,
MINING & GEOLOGY DIRECTORATE, KESAVADASAPURAM,
PATTOM PALACE P.O., TRIVANDRUM - 4.
3 STATE LEVEL ENVIRONMENT IMPACT
ASSESSMENT AUTHORITY (SEIAA KERALA),
REPRESENTED BY ITS MEMBER SECRETARY,
4TH FLOOR, KSRTC BUS TERMINAL COMPLEX,
THIRUVANANTHAPURAM - 695 001.
4 UNION OF INDIA,
MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE
CHALLENGE, INDIRA PARYAVARAN BHAVAN,
JORBAGH ROAD, NEW DELHI - 110 993.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
14
2025:KER:82709
DSGI SMT.O.M.SHALINI
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
15
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 25721 OF 2022
PETITIONER:
IMMANUEL CRUSHERS & MINES (P) LTD
34/316, PIPE LINE ROAD, PADIVATTOM,
EDAPPALLY P.O. ERNAKULAM PIN - 682024.
REPRESENTED BY ITS DIRECTOR SRI.TOMY JOSEPH,
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
SRI.S.SREEDEV
SRI.RONY JOSE
SHRI.LEO LUKOSE
SHRI.CIMIL CHERIAN KOTTALIL
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINISTRY OF
ENVIRONMENT, FORESTS AND CLIMATE CHANGE,
INDIRA PARYAVARANBHAWAN, JORBAGH ROAD,
NEW DELHI, PIN - 110003
2 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF INDUSTRIES,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
16
2025:KER:82709
DISTRICT OFFICE,PALAKKAD, PIN - 678014
4 THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
K.S.R.T.C BUS TERMINAL COMPLEX, 4THFLOOR,
THAMPANOOR, THIRUVANANTHAPURAM, PIN - 695001
REPRESENTED BY ITS MEMBER SECRETARY
DSGI SMT.O.M.SHALINI
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
17
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 26121 OF 2022
PETITIONER:
PROFILE SANDS ,
KUMARANELLUR VILLAGE, KOZHIKODE TALUK,
KOZHIKODE DISTRICT,
REPRESENTED BY ITS MANAGING PARTNER.
BY ADVS.
SHRI.PHILIP J.VETTICKATTU
SMT.SAJITHA GEORGE
SMT.NEENU BERNATH
RESPONDENTS:
1 THE DISTRICT GEOLOGIST, KOZHIKODE
MINING AND GEOLOGY DEPARTMENT, CIVIL STATION,
KOZHIKODE -20.
2 THE DIRECTOR,
MINING & GEOLOGY DIRECTORATE, KESAVADASAPURAM,
PATTOM PALACE P.O., TRIVANDRUM - 4.
3 STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT
AUTHORITY (SEIAA KERALA),
REPRESENTED BY ITS MEMBER SECRETARY,
4TH FLOOR, KSRTC BUS TERMINAL COMPLEX,
THIRUVANANTHAPURAM-695 001.
4 UNION OF INDIA,
MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE
CHANGE, INDIRA PARYAVARAN BHAVAN,
JORBAGH ROAD, NEW DELHI - 110 993.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
18
2025:KER:82709
DSGI SMT.O.M.SHALINI
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
19
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 26136 OF 2022
PETITIONER:
M/S PARAMOUNT GRANITES
11/780,ODUKOOR, CHITTADI (PO),
PALAKKAD DISTRICT, KERALA -678706,
REPRESENTED BY ITS MANAGING PARTNER
BY ADVS.
SHRI.PHILIP J.VETTICKATTU
SMT.SAJITHA GEORGE
SMT.NEENU BERNATH
RESPONDENTS:
1 THE DISTRICT GEOLOGIST,
MINING & GEOLOGY DEPARTMENT, DISTRICT OFFICE,
PALAKKAD -678 001.
2 THE DIRECTOR,
MINING AND GEOLOGY DIRECTORATE, KESAVADASAPURAM,
PATTOM PALACE, PO, TRIVANDRUM.
3 STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT
AUTHORITY ,(SEIAA KERALA),
REPRESENTED BY ITS MEMBER SECRETARY,
4TH FLOOR, KSRTC BUS TERMINAL COMPLEX,
THIRUVANTHAPURAM - 695 001.
4 UNION OF INDIA,
MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE
CHALLENGE, INDIRA PARYAVARAN BHAVAN,
JORBAGH ROAD, NEW DELHI -110 993.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
20
2025:KER:82709
5 THE SECRETARY,
VANDAZHI GRAMA PANCHAYAT, MUDAPPALLUR P.O.,
PALAKKAD - 678 705
BY ADV SHRI.K.S.ARUNKUMAR, SC, VANDAZHY GRAMA
PANCHAYAT
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
DSGI SMT.O.M.SHALINI
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
21
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 28092 OF 2022
PETITIONER:
K.G.P.GRANITES
RAVANANKUNNUPARA, NATTUKAL.P.O, PALAKKAD-678554.
REPRESENTED BY ITS MANAGING PARTNER.
BY ADVS.
SHRI.PHILIP J.VETTICKATTU
SMT.SAJITHA GEORGE
RESPONDENTS:
1 THE DISTRICT GEOLOGIST, PALAKKAD
PALAKKAD, MINING & GEOLOGY DEPARTMENT,
TOWN BUS STAND COMPLEX, PALAKKAD-14.
2 THE DIRECTOR,
MINING & GEOLOGY DIRECTORATE, KESAVADASAPURAM,
PATTOM PALACE.P.O, TRIVANDRUM-4.
3 STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT
AUTHORITY (SEIAA KERALA)
REPRESENTED BY ITS MEMBER SECRETARY,
4TH FLOOR, KSRTC BUS TERMINAL COMPLEX,
THIRUVANANTHAPURAM-695001.
4 UNION OF INDIA,
MINISTRY OF ENVIRONMENT, FORST AND CLIMATE
CHALLENGE, INDIRA PARYAVARAN BHAVAN,
JORBAGH ROAD, NEW DELHI-110 993,
REPRESENTED BY ITS DIRECTOR.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
22
2025:KER:82709
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
DSGI SMT.O.M.SHALINI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
23
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 30679 OF 2022
PETITIONER:
K. GANGADHARAN,AGED 65 YEARS
S/O.KUMARAN, K.G. HOUSE, MUTHIYENGA P.O,
PATHAYAKKUNU, KANNUR DISTRICT -670 691.
BY ADV SHRI.JOBI JOSE KONDODY
RESPONDENTS:
1 THE STATE ENVIRONMENTAL IMPACT ASSESSMENT
AUTHORITY ( SEIAA, KERALA),
REPRESENTED BY ITS MEMBER SECRETARY,
KSRTC BUS TERMINAL COMPLEX, 4TH FLOOR,
THAMPANOOR, THIRUVANANTHAPURAM - 695 001.
2 THE GEOLOGIST,
MINING AND GEOLOGY DISTRICT OFFICE,
E BLOCK, CIVIL STATION, KANNUR-670 002.
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
24
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 30948 OF 2022
PETITIONER:
M/S. JAMS GRANITES (P) LTD.,
PERINGOTTKURISSI VILLAGE, ALATHUR TALUK,
PALAKKAD DISTRICT 678574.
REPRESENTED BY ITS MANAGING DIRECTOR
SINTHIL K.M, S/O.K.V.MOHANAN,
RESIDING AT KUZHAYANVELLY HOUSE, OKKAL P.O,
PERUBAVOOR,ERNAKULAM DISTRICT- 683550.
BY ADVS.
SHRI.K.J.MANU RAJ
SMT.K.VINAYA
RESPONDENTS:
1 STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY,
REPRESENTED BY ITS CHAIRMAN, 4TH FLOOR,
KSRTC TERMINAL COMPLEX, THAMPANOOR,
THIRUVANANTHAPURAM PIN - 695 014.
2 DIRECTOR OF MINING AND GEOLOGY,
OFFICE OF THE DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM PALACE P.O,
THIRUVANANTHAPURAM - 695004.
3 DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY
TOWN BUS STAND COMPLEX, PALAKKAD - 678 014.
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
25
2025:KER:82709
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
26
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 30954 OF 2022
PETITIONER:
M/S. DEEPAM GRANITES,
MURINGAMALA, VEMBALLUR, PALAKKAD DISTRICT - 678502
REPRESENTED BY ITS MANAGING PARTNER, T.SANTHOSH.
BY ADVS.
SHRI.PHILIP J.VETTICKATTU
SMT.NEENU BERNATH
SMT.SAJITHA GEORGE
RESPONDENTS:
1 THE GEOLOGIST,
DISTRICT OFFICE OF THE MINING & GEOLOGY
DEPARTMENT, PALAKKAD- 678014
2 THE DIRECTOR,
MINING AND GEOLOGY DIRECTORATE, KESAVADASAPURAM,
PATTOM PALACE P.O., TRIVANDRUM.- 695004
3 STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT
AUTHORITY , (SEIAA KERALA),
REPRESENTED BY ITS MEMBER SECRETARY,
4TH FLOOR, KSRTC BUS TERMINAL COMPLEX,
THIRUVANTHAPURAM - 695 001.
4 UNION OF INDIA,
MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE
CHALLENGE, INDIRA PARYAVARAN BHAVAN,
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
27
2025:KER:82709
JORBAGH ROAD, NEW DELHI 110 993.
DSGI SMT.O.M.SHALINI
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
28
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 31651 OF 2022
PETITIONER:
M/S. SUPER GRANITES
SANKARAMANGALAM P.O PATTAMBI,
PALAKKAD DISTRICT, PIN- 679309
REPRESENTED BY ITS MANAGING PARTNER
BY ADVS.
SHRI.PHILIP J.VETTICKATTU
SMT.SAJITHA GEORGE
SMT.NEENU BERNATH
RESPONDENTS:
1 THE GEOLOGIST
DISTRICT OFFICE OF THE MINING & GEOLOGY
DEPARTMENT, PALAKKAD - 678014
2 THE DIRECTOR,
MINING AND GEOLOGY DIRECTORATE, KESAVADASAPURAM,
PATTOM PALACE PO, TRIVANDRUM.- 695004
3 STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT
AUTHORITY (SEIAA KERALA),
REPRESENTED BY ITS MEMBER SECRETARY,
4TH FLOOR, KSRTC BUS TERMINAL COMPLEX,
THIRUVANTHAPURAM - 695 001.
4 UNION OF INDIA,
MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE
CHALLENGE, INDIRA PARYAVARAN BHAVAN,
JORBAGH ROAD, NEW DELHI -110 993.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
29
2025:KER:82709
DSGI SMT.O.M.SHALINI
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
30
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 31717 OF 2022
PETITIONER:
M/S. PUTHANVEETIL ASSOCIATES,
VADAKKANGARA PO, MANKADA MALAPPURAM - 679324
REPRESENTED BY ITS MANAGING PARTNER K.P.
ABOOBACKER, AGED 62 YEARS, S/O. ABU HAJI, RESIDING
AT KANGATTU PUTHANVEETTIL, MANKADA, VADAKKANGARA
PO, MALAPPURAM DISTRICT - 679324.
BY ADVS.
SHRI.T.P.SAJID
SMT.SHIFA LATHEEF
SHRI.MUHAMMED HAROON A.N.
RESPONDENTS:
1 THE DISTRICT GEOLOGIST,
MALAPPURAM DISTRICT, MINING AND GEOLOGY
DEPARTMENT, OFFICE OF THE DISTRICT GEOLOGIST,
MINI CIVIL STATION, MANJERI, MALAPPURAM - 676121.
2 THE DIRECTOR MINING AND GEOLOGY DIRECTORATE,
KESAVADASAPURAM, PATTOM PALACE PO,
THIRUVANANTHAPURAM - 695004.
3 STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT
AUTHORITY (SEIAA KERALA),
REPRESENTED BY ITS MEMBER SECRETARY,
4TH FLOOR, KSRTC BUS TERMINAL COMPLEX,
THIRUVANANTHAPURAM - 695001.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
31
2025:KER:82709
4 MINISTRY OF ENVIRONMENT,
FOREST AND CLIMATE CHANGE,
PARYAVARAN BHAVAN, NEW DELHI,
REPRESENTED BY ITS DIRECTOR - 110014.
DSGI SMT.O.M.SHALINI
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
32
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 32755 OF 2022
PETITIONER:
A.D.JOHN,AGED 58 YEARS
S/O.P. JOHN, PUTHENVEETIL HOUSE, PERUMPRAMAL. P.O,
KEEZHVAIPUR, PATHANAMTHITTA-689 587.
BY ADV SHRI.JOBI JOSE KONDODY
RESPONDENTS:
1 THE STATE ENVIRONMENTAL IMPACT ASSESSMENT
AUTHORITY(SEIAA,KERALA),
REPRESENTED BY ITS MEMBER SECRETARY,
KSRTC BUS TERMINAL COMPLEX, 4TH FLOOR,
THAMPANOOR, THIRUVANANTHAPURAM - 695 001.
2 THE GEOLOGIST,
MINING AND GEOLOGY PATHANAMTHITTA DISTRICT OFFICE,
PERINGANAD.P.O, ADOOR, PATHANAMTHITTA-691 523.
3 THE ENVIRONMENTAL ENGINEER,
KERALA STATE POLLUTION CONTROL BOARD,
OPPOSITE GENERAL HOSPITAL, K.K.NAIR ROAD,
KUNNITHOTTATHIL BUILDING, PATHANAMTHITTA-689 645.
4 THE SECRETARY,
KOTTANGAL GRAMA PANCHAYAT,
KOTTANGAL GRAMA PANCHAYAT OFFICE, KULATHOOR.P.O,
MALLAPALLY, PATHANAMTHITTA-689 588.
ADDL.R5 UNION OF INDIA,
REPRESENTED BY ITS SECRETARY, MINISTRY OF
ENVIRONMENT, FOREST AND CLIMATE CHANGE,
INDIRA PARYAVARAN BHAVAN, JOORBAGH ROAD,
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
33
2025:KER:82709
NEW DELHI-110 003
[ADDL.R5 IS IMPLEADED AS PER ORDER DATED
25/10/2022 IN I.A NO:1/22 IN WP(C) 32755/2022]
BY ADVS.
SRI.JESTIN MATHEW
SHRI.N.J.ASHWIN, CGC
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
34
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 34489 OF 2022
PETITIONERS:
1 M/S.POPULAR SANDS AND METALS
OORAKAM P.O., MELMURI, MALAPPURAM DISTRICT-676
519. REPRESENTED BY ITS MANAGING PARTNER
MR. K.S. POULOSE.
2 K.S.POULOSE,AGED 58 YEARS
MANAGING PARTNER, M/S. POPULAR SAND AND METALS,
S/O. SCARIA, KONATTU HOUSE, EZHAKKARANADU P.O.,
K.S. POULOSE, PUTHENCRUZ VIA, ERNAKULAM - 682 308.
BY ADV SHRI.JOBI JOSE KONDODY
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF
ENVIRONMENT, FOREST AND CLIMATE CHANGE,
INDIRA PARYAVARAN BHAVAN, JOORBAGH ROAD,
NEW DELHI- 110 003
2 THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
(SEIAA, KERALA),
REPRESENTED BY ITS MEMBER SECRETARY,
KSRTC BUS TERMINAL COMPLEX, 4TH FLOOR,
THAMPANOOR, THIRUVANANTHAPURAM - 695 001.
3 THE GEOLOGIST,
MINING AND GEOLOGY DISTRICT OFFICE,
MINI CIVIL STATION, MANJERI.P.O
MALAPPURAM DISTRICT-676 517
ADV.M.P.SREEKRISHNAN, SC
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
35
2025:KER:82709
GP SRI.RIYAL DEVASSY
DSGI SMT.O.M.SHALINI
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
36
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 34722 OF 2022
PETITIONERS:
1 KANCHANATHU MINERALS AND METALS PVT LTD
KANCHANATHU EBENEZER TRADE CENTRE, V/114,
ANGADI PO, RANNI, PATHANAMTHITTA-689 674,
REPRESENTED BY ITS MANAGING DIRECTOR
K.V. ABRAHAM. AGED 68 YEARS, S/O. CHERIAN VARKEY,
KANCHANATHU HOUSE, ETTICHUVADU PO, ANGADI,
RANNY-689 675.
2 K.V.MATHEW, KANCHANATHU HOUSE,
NELLICAMON PO, ANGADI, RANNI- 689 674.
BY ADV SHRI.JOBI JOSE KONDODY
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF
ENVIRONMENT, FOREST AND CLIMATE CHANGE,
INDIRA PARYAVARAN BHAVAN, JOORBAGH ROAD,
NEW DELHI- 110 003.
2 THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
(SEIAA, KERALA),
REPRESENTED BY ITS MEMBER SECRETARY,
KSRTC BUS TERMINAL COMPLEX, 4TH FLOOR,
THAMPANOOR, THIRUVANANTHAPURAM - 695 001.
3 THE GEOLOGIST,
MINING AND GEOLOGY PATHANAMTHITTA DISTRICT OFFICE,
PERINGANAD P.O, ADOOR, PATHANAMTHITTA-691 523.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
37
2025:KER:82709
BY ADV SHRI.VISHNU RAJAGOPAL, CGC
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
38
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 41698 OF 2022
PETITIONER:
M/S. V.K.H. HOLLOW BRICKS & STONE CRUSHER
MUTHUVALLUR (P.O.), KONDOTTY,
MALAPPURAM - 676 508,
REPRESENTED BY ITS MANAGING PARTNER.
BY ADVS.
SHRI.PHILIP J.VETTICKATTU
SMT.SAJITHA GEORGE
SMT.NEENU BERNATH
RESPONDENTS:
1 THE DISTRICT GEOLOGIST
MALAPPURAM DISTRICT, MINING & GEOLOGY DEPARTMENT,
OFFICE OF THE DISTRICT GEOLOGIST,
MINI CIVIL STATION, MANJERI, MALAPPURAM.
2 THE DIRECTOR,
MINING & GEOLOGY DIRECTORATE, KESAVADASAPURAM,
PATTOM PALACE P.O., TRIVANDRUM - 4.
3 STATE LEVEL LEVEL ENVIRONMENT IMPACT ASSESSMENT
AUTHORITY (SEIAA KERALA),
REPRESENTED BY ITS MEMBER SECRETARY,
4TH FLOOR, KSRTC BUS TERMINAL COMPLEX,
THIRUVANANTHAPURAM-695 001.
4 UNION OF INDIA,
MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE
CHANGE, INDIRA PARYAVARAN BHAVAN,
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
39
2025:KER:82709
JORBAGH ROAD, NEW DELHI - 110 993.
BY ADV SHRI.SUNIL J., CGC
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
40
2025:KER:82709
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
WP(C) NO. 42123 OF 2022
PETITIONER:
M/S.POPULAR METALS
ERUMELI SOUTH VILLAGE, KANJIRAPPALLY TALUK,
KOTTAYAM-686 509.
REPRESENTED BY ITS MANAGING PARTNER,
BY ADVS.
SHRI.PHILIP J.VETTICKATTU
SMT.SAJITHA GEORGE
SMT.NEENU BERNATH
RESPONDENTS:
1 THE GEOLOGIST
DEPARTMENT OF MINING & GEOLOGY, DISTRICT OFFICE,
KOTTAYAM-686 001.
2 THE DIRECTOR
DIRECTORATE OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM PALACE P.O.,
TRIVANDRUM-695 004.
3 STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT
AUTHORITY(SEIAA KERALA)
REPRESENTED BY ITS MEMBER SECRETARY,
4TH FLOOR, KSRTC BUS TERMINAL COMPLEX,
THIRUVANANTHAPURAM-695 001.
4 THE SECRETARY, ERUMELI GRAMA PANCHAYAT,
KOTTAYAM DISTRICT-686 509.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
41
2025:KER:82709
5 UNION OF INDIA
MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE
CHANGE, INDIRA PARYAVARAN BHAVAN,
JORBAGH ROAD, NEW DELHI-110 993.
BY ADVS.
SMT.CHITHRA CHANDRASEKHARAN, SC, ERUMELY GRAMA
PANCHAYAT
SMT.MAHESWARY.G., SENIOR PANEL COUNSEL
SHRI.JIBU P THOMAS
DSGI SMT.O.M.SHALINI
ADV.M.P.SREEKRISHNAN, SC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 03.11.2025, ALONG WITH WP(C).14264/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
42
2025:KER:82709
VIJU ABRAHAM, J.
.................................................................
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022,
18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022,
22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022,
26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022,
30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022,
34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 2022
.................................................................
Dated this the 3rd day of November, 2025
JUDGMENT
Both sides submit that the issue is covered against the
petitioners by the judgment of this Court in Muhammed C.P. v.
Geologist, District Office, Mining & Geology Department, 2025
KHC OnLine 948.
In view of the above, all these writ petitions are dismissed in
terms of the judgment in Muhammed C.P.'s case cited supra.
All pending applications are closed.
Sd/-
VIJU ABRAHAM JUDGE
cks W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 14264/2022
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE FORM LE3 LICENCE ISSUED BY THE DEPUTY CHIEF CONTROLLER OF EXPLOSIVES, ERNAKULAM ON 8.3.2021 TO THE PETITIONER.
Exhibit P2 A TRUE COPY OF THE INTEGRATED CONSENT TO OPERATE RENEWAL ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD ON 31.7.2021 VALID UP TO 19.4.2023. Exhibit P3 A TRUE COPY OF THE TRADE LICENCE RENEWED AND ISSUED ON 30.3.2022 VALID UP TO 31.3.2023.
Exhibit P4 A TRUE COPY OF THE RELEVANT PAGES OF
MINING PLAN PREPARED BY THE
RECOGNIZED QUALIFIED PERSON APPROVED BY THE 2ND RESPONDENT ON 6.10.2016. Exhibit P5 A TRUE COPY OF THE ENVIRONMENTAL CLEARANCE DATED 20.4.2017 ISSUED BY THE DISTRICT ENVIRONMENT IMPACT ASSESSMENT AUTHORITY, IDUKKI FOR THE QUARRY OF THE PETITIONER.
Exhibit P6 A TRUE COPY OF THE QUARRYING LEASE EXECUTED BETWEEN THE STATE GOVERNMENT AND THE PETITIONER DATED 10.5.2017 VALID UP TO 9.5.2029.
Exhibit P7 A TRUE COPY OF THE RELEVANT PAGES OF THE MODIFIED PLAN SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AND APPROVED BY HIM ON 8.1.2021. Exhibit P8 A TRUE COPY OF THE RELEVANT PAGES OF THE REVIEW OF THE MINING PLAN SCHEME OF MINING APPROVED BY THE 2ND RESPONDENT ON 5.1.2022.
Exhibit P9 A TRUE COPY OF THE ORDER DATED 5.1.2022 APPROVING EXHIBIT P8 REVISED MINING PLAN ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.
Exhibit P10 A TRUE COPY OF THE AMENDMENT DATED 12.4.2022 ISSUED BY THE MINISTRY OF W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
ENVIRONMENT FOREST AND CLIMATE CHANGE PUBLISHED IN THE GAZETTE OF INDIA 12.4.2022.
Exhibit P11 A TRUE COPY OF THE REPRESENTATION
DATED 18.4.2022 FILED BY THE
PETITIONER BEFORE THE 2ND RESPONDENT SEEKING THE BENEFIT OF EXHIBIT P10. W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 14635/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE ENVIRONMENTAL CLEARANCE NO. 34/2016 DATED 09.03.2016 ISSUED BY THE 2ND RESPONDENT IN FAVOUR OF THE PETITIONER.
Exhibit P2 TRUE COPY OF THE APPROVED MINING PLAN DATED 22.09.2017 WITHOUT ANNEXURES. Exhibit P3 TRUE COPY OF LEASE DEED EXECUTED BETWEEN THE PETITIONER AND THE STATE GOVERNMENT DATED 05.10.2017.
Exhibit P4 TRUE COPY OF THE NOTIFICATION DATED 12TH APRIL, 2022 ISSUED BY THE MINISTRY OF ENVIRONMENT, FORESTS AND CLIMATE CHANGE. Exhibit P5 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT ON 13.4.2022.
Exhibit P6 TRUE COPY OF THE TRADE LICENSE ISSUED TO THE PETITIONER BY THE MOONNILAVU GRAMA PANCHAYAT WHICH IS VALID TILL 7.3.2022. Exhibit P7 TRUE COPY OF RECEIPT OF THE APPLICATION DATED 23.4.2022 SUBMITTED BY THE PETITIONER TO THE PANCHAYATH.
Exhibit P8 TRUE COPY OF THE CONSENT TO OPERATE HAS ISSUED BY THE POLLUTION CONTROL BOARD WHICH IS VALID TILL 7.3.2022.
Exhibit P9 TRUE COPY OF RECEIPT OF THE APPLICATION DATED 20.4.2022 SUBMITTED BY THE PETITIONER TO THE POLLUTION CONTROL BOARD.
RESPONDENT EXHIBITS
Exhibit R2(a) A true copy of the minutes of 115th meeting of SEIAA, dated 30th June 2022 Exhibit R2(b) A true copy of the communication, dated 22.03.2023 issued by SEIAA to MoEF and CC W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 17295/2022
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE FORM LE3 LICENCE DATED 1.6.2011 RENEWED AND VALID UPTO 31/3/2023 ISSUED TO THE PETITIONER. Exhibit P2 A TRUE COPY OF THE INTEGRATED CONSENT TO OPERATE- RENEWAL ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD. DATED. 20. 07. 2021.
Exhibit P3 A TRUE COPY OF THE TRADE LICENCE DATED 31/3/2022 VALID UPTO 31/05/2022 ISSUED BY THE PATTAZHI GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P4 A TRUE COPY OF THE RELEVANT PAGES OF
MINING PLAN PREPARED BY THE
RECOGNIZED QUALIFIED PERSON APPROVED BY THE 2ND RESPONDENT ON 23/01/2018. Exhibit P5 A TRUE COPY OF THE ENVIRONMENTAL CLEARANCE DATED 24.05.2018 ISSUED BY THE DISTRICT ENVIRONMENT IMPACT ASSESSMENT AUTHORITY, KOLLAM TO THE PETITIONER Exhibit P6 A TRUE COPY OF THE QUARRYING PERMIT.
DATED 19/02/2019 HAVING VALIDITY UPTO 18/05/2019 ISSUED BY THE 2ND RESPONDENT.
Exhibit P7 A TRUE COPY OF THE QUARRYING PERMIT DATED 15/05/2019 HAVING VALIDITY UPTO 14/08/2019 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.
Exhibit P8 A TRUE COPY OF THE QUARRYING PERMIT DATED 10/10/2019 ISSUED BY THE 2ND RESPONDENT HAVING VALIDITY UPTO 18/02/2020.
Exhibit P9 A TRUE COPY OF THE QUARRYING PERMIT DATED 8/5/2020 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER VALID UPTO 7/5/2021.
Exhibit P10 A TRUE COPY OF THE JUDGMENT DATED 1/12/2021 IN W.P. (C) NO. 21554/2021 W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
OF THIS HON'BLE COURT.
Exhibit P11 A TRUE COPY OF THE QUARRYING PERMIT
DATED 23/02/2022 VALID UPTO
22/05/2022 ISSUED BY THE 2ND
RESPONDENT TO THE PETITIONER.
Exhibit P12 TRUE COPY OF THE AMENDMENT DATED
12/4/22 ISSUED BY THE MINISTRY OF ENVIRONMENT, FORESTS & CLIMATE 46-49 CHANGE PUBLISHED IN THE GAZETTE OF INDIA ON 12/4/2022.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 18280/2022
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE LEASE DEED DATED 15.03.2017 Exhibit P2 TRUE COPY OF THE LEASE DEED DATED 6.03.2019 Exhibit P3 TRUE COPY OF THE PANCHAYATH LICENCE DATED 09.04.2018 WHICH IS VALID UP TO 31.03.2023 Exhibit P4 TRUE COPY OF THE CONSENT ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD DATED 21.04.2021 Exhibit P5 TRUE COPY OF THE EXPLOSIVE LICENSE DATED 31.01.2020 ISSUED BY THE MINISTRY OF COMMERCE AND INDUSTRY Exhibit P6 A TRUE COPY OF THE EC DATED 18.11.2015 Exhibit P7 A TRUE COPY OF THE JUDGEMENT DATED 03.08.2021 IN WP(C). NO.15431/2021 Exhibit P8 A TRUE COPY OF THE LETTER DATED 05.03.2022 ISSUED BY THE PETITIONER TO THE 1ST RESPONDENT Exhibit P9 TRUE COPY OF THE NOTIFICATION DATED 12.04.2022 ISSUED BY THE MINISTRY OF ENVIRONMENTAL FOREST AND CLIMATE CHANGE Exhibit P10 A TRUE COPY OF THE CIRCULAR DATED 04.05.2022 ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD Exhibit P11 TRUE COPY OF THE INTERIM ORDER DATED 03.06.2022 IN WP(C) NO. 14264/2022 W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 18517/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF RELEVANT PAGES OF THE QUARRYING LEASE EXECUTED BETWEEN THE PETITIONER AND THE STATE DATED 02/0/2012, VALID UPTO 01/05/2024 WITH RESPECT TO LAND COMPRISED UNDER SY. NO.35/2.
Exhibit P1(A) TRUE COPY OF RELEVANT PAGES OF THE QUARRYING LEASE EXECUTED BETWEEN THE PETITIONER AND THE STATE DATED 02/05/2012, VALID UPTO 01/05/2024 WITH RESPECT TO LAND COMPRISED UNDER SY. NO.35/2.
Exhibit P1(B) TRUE COPY OF RELEVANT PAGES OF THE QUARRYING LEASE EXECUTED BETWEEN THE PETITIONER AND THE STATE DATED 02/05/2012, VALID UPTO 01/05/2024 WITH RESPECT TO LAND COMPRISED UNDER SY. NO.35/2 AND 35/3.
Exhibit P1(C) TRUE COPY OF ORDER DATED 30/04/2019 ISSUED BY THE DIRECTOR, MINING AND GEOLOGY DEPARTMENT AMALGAMATING 3 LEASES.
Exhibit P2 TRUE COPY OF THE CERTIFICATE OF ENVIRONMENTAL CLEARANCE DATED 05/12/2014 ISSUED TO THE PETITIONER, VALID UPTO 04/12/2019.
Exhibit P3 TRUE COPY OF CONSENT TO OPERATE RENEWAL ISSUED BY THE POLLUTION CONTROL BOARD DATED 06/05/2022.
Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF
EXPLOSIVE LICENSE VALID UPTO
31/03/22024.
Exhibit P5 TRUE COPY OF LICENSE ISSUED BY THE
PANCHAYAT DATED VALID UPTO
31/03/2023.
Exhibit P6 TRUE COPY OF S.O.1807(E), DATED
12/04/2022 ISSUED BY THE MOEF.
Exhibit P7 TRUE COPY OF RELEVANT PAGE OF MINING
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
PLAN WITH THE ENDORSEMENT OF APPROVAL DATE AS 28/02/2018.
Exhibit P8 TRUE COPY OF RELEVANT PAGE OF MINING PLAN SHOWING THE MINE LIFE/PROJECT LIFE AS 7 YEARS.
Exhibit P9 TRUE COPY OF INTIMATION ISSUED BY THE 1ST RESPONDENT DATED 30/04/2022. Exhibit P10 TRUE COPY OF INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WPC NO.
14264/2022 DATED 03/06/2022.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 19160/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE QUARRYING LEASE IN FORM H EXECUTED ON 7TH OF JUNE, WHICH IS VALID TILL 6.6.2029. Exhibit P2 TRUE COPY OF THE ENVIRONMENTAL CLEARANCE ISSUED BY THE DEIAA, IN RESPECT OF THE LEASE AREA, DATED 21.04.2017, WITH VALIDITY UPTO 20.04.2022 Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE CONSENT TO OPERATE (RENEWAL) ISSUED BY THE POLLUTION CONTROL BOARD, DATED 02/04/2022, WHICH IS VALID UPTO 21/04/2023.
Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF EXPLOSIVE LICENSE ISSUED BY THE COMPETENT AUTHORITY, DATED, 05/11/2021, WHICH IS VALID UPTO 31/03/2023.
Exhibit P5 TRUE COPY OF THE LICENSE ISSUED BY THE SECRETARY, KUTHANURGRAMA PANCHAYAT, DATED 28/04/2022, WHICH IS VALID UPTO 31/03/2023.
Exhibit P6 TRUE COPY OF THE MOVEMENT PERMIT DATED 07/04/2022.
Exhibit P7 TRUE COPY OF S.O.NO.1807(E), DATED 12-4- 2022.
Exhibit P8 TRUE COPY OF THE RELEVANT PAGE OF THE
SCHEME OF MINING PLAN, WITH THE
ENDORSEMENT 'THE MINING PLAN IS APPROVED"
AND SHOWING THE MINEABLE RESERVE FOR THE NEXT 5YEARS, IE FROM 2022 TO 2027. Exhibit P9 TRUE COPY OF THE SCREENSHOT TAKEN FROM THE OFFICIAL PORTAL OF THE 1STRESPONDENT SHOWING DENIAL OF ACCESS TO THE PORTAL FOR APPLYING MOVEMENT PERMIT.
Exhibit P10 TRUE COPY OF THE INTERIM ORDER DATED 3-6- 2022 PASSED IN W.P.(C) NO.14264/2022. W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 19551/2022
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE FORM LE3 LICENCE ISSUED BY THE DEPUTY CHIEF EXPLOSIVES, ERNAKULAM ON 18.01.2011 TO THE PETITIONER.
Exhibit P2 A TRUE COPY OF THE INTEGRATED CONSENT TO OPERATE-RENEWAL ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD ON 06.03.2022 VALID UPTO 22.06.2022. Exhibit P3 A TRUE COPY OF THE TRADE LICENCE RENEWED AND ISSUED ON 05.04.2022 VALID UPTO TO 31.03.2023.
Exhibit P4 A TRUE COPY OF THE RELEVANT PAGES OF MINING PLAN PREPARED BY THE RECOGNIZED QUALIFIED PERSON APPROVED BY THE 2ND RESPONDENT ON 31.05.2019.
Exhibit P5 A TRUE COPY OF THE ENVIRONMENTAL CLEARANCE DATED 23.06.2017 ISSUED BY THE DISTRICT ENVIRONMENT IMPACT ASSESSMENT AUTHORITY, ERNAKULAM.
Exhibit P6 A TRUE COPY OF THE QUARRYING LEASE EXECUTED BETWEEN THE STATE GOVERNMENT AND THE PETITIONER DATED 21.08.2019 VALID UPTO 20.08.----.
Exhibit P7 A TRUE COPYY OF THE AMENDMENT DATED 12.04.2022 ISSUED BY THE MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE PUBLISHED IN THE GAZETTE OF INDIA 12.04.2022 Exhibit P8 A TRUE COPY OF THE ORDER DATED 26.04.2022 PASSED BY THE LEARNED SINGLE JUDGE OF THIS HON'BLE COURT IN WP(C) NO.14264/2022.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 22497/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE QUARRYING LEASE DATED 18.05.2017 VALID TILL 17.05.2029 ISSUED TO THE PETITIONER.
Exhibit P1(a) TRUE COPY OF THE CONSENT TO OPERATE
DATED 04.07.2022 VALID TILL
22.04.2027 ISSUED BY THE POLLUTION CONTROL BOARD.
Exhibit P1(b) TRUE COPY OF THE TRADE LICENSE DATED
07.07.2022 VALID TILL 31.03.2023
ISSUED BY THE VANDAZHY GRAMA
PANCHAYAT.
Exhibit P1(c) TRUE COPY OF THE EXPLOSIVE LICENSE
VALID TILL 31.03.2025 ISSUED TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE ENVIRONMENTAL CLEARANCE CERTIFICATE NO. 49/2016 DTD. 23.04.2016 ISSUED BY THE 4TH RESPONDENT.
Exhibit P3 TRUE COPY OF THE NOTIFICATION DATED 12.04.2022 BEARING NUMBER S.O. 1807(E) ISSUED BY THE 1ST RESPONDENT. Exhibit P4 TRUE COPY OF THE ABSTRACT OF THE MINING PLAN APPROVED BY THE 3RD RESPONDENT.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 13.06.2022 IN WP(C) NO. 19043/2022 ON THE FILES OF THIS HON'BLE COURT. Exhibit P6 TRUE COPY OF THE ORDER DATED 20.06.2022 BEARING G.O NO.
566/2022/ID ISSUED BY THE JOINT SECRETARY, DEPARTMENT OF INDUSTRIES. Exhibit R1(a) True copy of Notification No. SO 1533 dated 14.09.2006 issued by Ministry of Environment and forest Exhibit R1(b) True copy of Notification No. SO 2731(E) dated 10.09.2013, issued by Ministry of Environment and Forests Exhibit R1(c) True copy of the Notification S.O. W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
3977(E) dated 14.08.2018 issued by Ministry of Environment and Forests Exhibit R1(d) True copy of notification dated 18.01.2021 issued by Ministry of Environment, Forest and Climate Change Exhibit R1(e) True copy of OM dated 20.12.2019 issued by Ministry of Environment, Forest and Climate Change Exhibit R1(f) True copy of the EIA Notification S.O. 1886(E) dated 20.04.2022 W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 23687/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE QUARRYING LEASE VALID FROM 29-08-2017 TO 28-08-2029 Exhibit P2 TRUE COPY OF THE ENVIRONMENTAL CLEARANCE ISSUED BY THE DEIAA, PALAKKAD, VALID FROM 29-07-2017 TO 28-07-2022 Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE EXPLOSIVE LICENSE DATED 22-02-2021, WITH VALIDITY UP TO 31-03-2026 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE CONSENT TO OPERATE DATED 23-05-2022, RENEWED UP TO 29-07-2023 Exhibit P5 TRUE COPY OF THE LICENSE ISSUED BY THE SECRETARY, VANDAZHI GRAMA PANCHAYAT. Exhibit P6 TRUE COPY OF THE MOVEMENT PERMIT ISSUED DATED 30-06-2022, VALID UPTO 28-07-2022 Exhibit P7 TRUE COPY OF THE S.O NO. 1807(E), DATED 12-04-2022 Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE SCHEMATIC MINING PLAN DATED 16-03-2022, IE., FOR A PERIOD FROM 2022 TO 2027 Exhibit P9 TRUE COPY OF THE SCREENSHOT TAKEN FROM THE OFFICIAL PORTAL VIZ. KOMPAS Exhibit P10 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C) NO.
14264/2022, DATED 03-06-2022 Exhibit P11 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C) NO.
19043/2022, DATED 13-06-2022 W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 25721/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE QUARRYING LEASE DATED 23.06.2017 VALID TILL 22.06.2027 ISSUED TO THE PETITIONER Exhibit P1(a) TRUE COPY OF THE CONSENT TO OPERATE ISSUED BY THE POLLUTION CONTROL BOARD Exhibit P1(b) TRUE COPY OF THE D&O LICENSE FOR THE PERIOD 2022-23 ISSUED BY THE KUTHANU RGRAMA PANCHAYAT Exhibit P2 TRUE COPY OF THE ENVIRONMENTAL CLEARANCE CERTIFICATE DATED 31.03.2017 VALID TILL 30.03.2022 ISSUED BY THE SEIAA . Exhibit P3 TRUE COPY OF THE NOTIFICATION DATED 12.04.2022 BEARING NUMBER S.O. 1807(E) ISSUED BY THE 1ST RESPONDENT .
Exhibit P4 TRUE COPY OF THE ABSTRACT OF THE MINING PLAN APPROVED BY THE 3RD RESPONDENT Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 13.06.2022 IN WP(C) NO. 19043/2022 ON THE FILES OF THIS HON'BLE COURT .
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 26121/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF RELEVANT PAGES OF THE QUARRYING LEASE EXECUTED BETWEEN THE PETITIONER AND THE SENIOR GEOLOGIST, KOZHIKODE, VALID FROM 21-03-2016 TO 20- 03-2028.
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE ENVIRONMENTAL CLEARANCE ISSUED TO THE PETITIONER, VALID FROM 03-02-2016 TO 02- 02-2021.
Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE EXPLOSIVE LICENSE, VALID FROM 14-02-2021 TO 31-03-2025.
Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE INTEGRATED CONSENT TO OPERATE ISSUED BY PCB, VALID FROM 19-07-2022 TO 02-02-2027. Exhibit P5 TRUE COPY OF THE LICENSE ISSUED BY THE PANCHAYAT VALID FROM 01-03-2019 TO 31-03- 2024.
Exhibit P6 TRUE COPY OF THE S.O 1807 ( E ), DATED 12-04-2022 ISSUED BY MOEF.
Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE APPROVED MINING PLAN, DATED 27-02-2020. Exhibit P8 TRUE COPY OF THE COMMUNICATION ISSUED BY THE 1ST RESPONDENT, DATED 10-08-2022. Exhibit P9 TRUE COPY OF THE INTERIM ORDER DATED 3-6- 2022 PASSED IN W.P.(C) NO. 14264/2022. Exhibit P10 TRUE COPY OF INTERIM ORDER PASSED BY THIS HON'BLE COURT DATED 13-6-2022 IN W.P.(C) NO. 19043/2022.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 26136/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF RELEVANT PAGES OF QUARRYING LEASE DATED 4-04-2018, VALID UPTO 3-4-
Exhibit P2 TRUE COPY OF THE CERTIFICATE OF ENVIRONMENTAL CLEARANCE DATED 18-08-2017 ISSUED TO THE PETITIONER, VALID UPTO 17- 8-2022 Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF EXPLOSIVE LICENSE DATED 10-4-2018 VALID UPTO 31-03-2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE CONSENT DT.6-7-2022, VALID UPTO 17-8-2023 Exhibit P5 TRUE COPY OF LICENSE ISSUED BY THE PANCHAYAT DATED 1-4-2022 VALID UPTO 17-8-
Exhibit P6 TRUE COPY OF CERTIFICATE DT.24-2-2021 ISSUED BY THE 5TH RESPONDENT Exhibit P7 TRUE COPY OF LICENSE ISSUED BY THE PANCHAYAT DATED 1-4-2019 Exhibit P8 TRUE COPY OF LICENSE ISSUED BY THE PANCHAYAT DATED 24-4-2020 Exhibit P9 TRUE COPY OF LICENSE ISSUED BY THE PANCHAYAT DATED 17-11-2020 Exhibit P10 TRUE COPY OF LICENSE ISSUED BY THE PANCHAYAT DATED 8-4-2021 Exhibit P11 TRUE COPY OF REPRESENTATION DT.6-8-2022 SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT Exhibit P12 TRUE COPY OF MOVEMENT PERMIT DT.3-8-2022 ISSUED BY THE 1ST RESPONDENT, WHICH IS VALID UPTO 17-8-2022 ISSUED BY THE MOEF Exhibit P13 TRUE COPY OF S.O.1807(E), DT. 12-4-2022 ISSUED BY THE MOEF Exhibit P14 TRUE COPY OF RELEVANT PAGE OF MINING PLAN WITH THE ENDORSEMENT OF APPROVAL DATE AS 28-2-2018 Exhibit P15 TRUE COPY OF THE SCREENSHOT TAKEN FROM THE OFFICIAL PORTAL OF THE 1ST RESPONDENT Exhibit P16 TRUE COPY OF INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P.(C) NO. 14264/2022 W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
DT.3-6-2022 Exhibit P17 TRUE COPY OF INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P.(C) NO. 19043/2022 DT.13-6-2022 Exhibit P18 TRUE COPY OF COMMUNICATION DT.11-8-2022 ISSUED BY THE 5TH RESPONDENT.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 28092/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF RELEVANT PAGES OF THE QUARRYING LEASE EXECUTED BETWEEN THE PETITIONER AND THE STATE DATED 18.5.2017, VALID UPTO 17-5-2009 Exhibit P1(A) TRUE COPY OF RELEVANT PAGES OF ADDITIONAL QUARRYING LEASE EXECUTED BETWEEN THE PETITIONER AND THE STATE DATED 30.09.2020 Exhibit P2 TRUE COPY OF THE CERTIFICATE OF ENVIRONMENTAL CLEARANCE DATED 3-3-2017 ISSUED TO THE PETITIONER, VALID UPTO 2-3-
Exhibit P3 TRUE COPY OF RELAVANT PAGES OF CONSENT TO OPERATE ISSUED BY THE POLLUTION CONTROL BOARD, DT.21-3-2022, VALID UPTO 28-2-2023 Exhibit P4 TRUE COPY OF RELEVANT PAGES OF EXPLOSIVE LICENSE ISSUED BY THE COMPETENT AUTHORITY DT.12-3-2020, VALID UPTO 31-3-2025 Exhibit P5 TRUE COPY OF THE LICENSE ISSUED BY THE SECRETARY, VADAKARAPATHY GRAMA PANCHAYATH DT.21.4.2022, VALID UPTO 31-3-2023 Exhibit P6 TRUE COPY OF ORDER DT.16-4-2022, ISSUED BY THE 1ST RESPONDENT.
Exhibit P7 TRUE COPY OF MOVEMENT PERMIT DT.22-6-
2022, VALID UPTO 17-8-2022
Exhibit P7(A) TRUE COPY OF JUDGMENT DT.17-6-2022 PASSED
BY THIS HON'BLE COURT IN WP(C)
Exhibit P8 TRUE COPY OF THE S.O.NO.1807(E),
DT.12.4.2022 ISSUED BY THE MOEF Exhibit P9 TRUE COPY OF S.O.NO.1807 (E), DT.12.4.2022 ISSUED BY THE MOEF Exhibit P10 TRUE COPY OF SCREESHOT TAKEN FROM THE OFFICIAL WEBSITE OF THE RESPONDENT SHOWING THE BALANCE QUANTITY Exhibit P11 TRUE COPY OF RECEIPT SHOWING REMITTANCE OF RAYOALTY ON 16-8-2022 Exhibit P12 TRUE COPY OF THE MESSAGE FLASHED IN THE OFFICIAL PORTAL WHEN APPLY FOR MOVEMENT PERMIT Exhibit P13 TRUE COPY OF CIRCULAR BEARING NO.2656/A1/2021/SEIAA, DATED 5-10-2021 W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
Exhibit P14 TRUE COPY OF INTERIM ORDER DT.3-6-2022 PASSED BY THIS HON'BLE COURT IN
Exhibit P15 TRUE COPY OF INTERIM ORDER DT.13.6.2022 PASSED W.P.(C) NO.19043/2022. W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 30679/2022
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE FORM LE3 LICENCE ISSUED BY THE DEPUTY CHIEF CONTROLLER OF EXPLOSIVES, ERNAKULAM ON 28.06.2012 TO THE PETITIONER.
Exhibit P2 A TRUE COPY OF THE INTEGRATED CONSENT TO OPERATE-RENEWAL ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD ON 29.06.2020 VALID UPTO 30.04.2025. Exhibit P3 A TRUE COPY OF THE TRADE LICENCE ISSUED BY THE SECRETARY OF THE KOOTHUPARAMBA MUNICIPALITY DATED 01.04.2019 VALID UP TO 31.03.2024.
Exhibit P4 A TRUE COPY OF THE RELEVANT PAGES OF MINING PLAN PREPARED BY THE RECOGNIZED QUALIFIED PERSON APPROVED BY THE 2ND RESPONDENT ON 10.02.2016.
Exhibit P5 A TRUE COPY OF THE ENVIRONMENTAL CLEARANCE DATED 22.05.2017 ISSUED BY THE DISTRICT ENVIRONMENT IMPACT ASSESSMENT AUTHORITY, KANNUR FOR THE QUARRY OF THE PETITIONER .
Exhibit P6 A TRUE COPY OF THE QUARRYING LEASE EXECUTED BETWEEN THE STATE GOVERNMENT AND THE PETITIONER DATED 16.08.2017 VALID UP TO 15.08.2027.
Exhibit P7 A TRUE COPY OF THE AMENDMENT DATED 12.04.2022 ISSUED BY THE MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE PUBLISHED IN THE GAZETTE OF INDIA 12.04.2022.
Exhibit P8 A TRUE COPY OF THE RELEVANT PAGES REVIEW OF EXHIBIT P4 MINING PLAN WITH SCHEME OF MINING AND PROGRESSIVE QUARRY CLOSURE PLAN APPROVED BY THE 2ND RESPONDENT ON 28.03.2022.
Exhibit P9 A TRUE COPY OF THE ORDER DATED 03.06.2022 PASSED BY THE LEARNED SINGLE JUDGE OF THIS HON'BLE COURT IN W.P.(C) NO 14264/2022.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 30948/2022
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE ENVIRONMENT CLEARANCE ISSUED BY DEIAA, PALAKKAD DATED 5.3.2018. Exhibit P2 A TRUE COPY OF THE COMMUNICATION OF THE 3RD RESPONDENT TO THE PETITIONER GRANTING QUARRYING PERMIT DATED 22.3.2022. Exhibit P3 TRUE COPY OF THE LICENSE ISSUED BY THE SECRETARY PERINGOTTUKURISSI GRAMA PANCHAYAT DATED 1.4.2022.
Exhibit P4 TRUE COPY OF THE CONSENT TO OPERATE ISSUED BY THE POLLUTION CONTROL BOARD DATED 31.3.2018.
Exhibit P5 A TRUE COPY OF THE EXPLOSIVE LICENSE ISSUED BY THE CONCERNED AUTHORITY DATED 7.3.2022.
Exhibit P6 A TRUE COPY OF THE SO NO. 1807(E) DATED 12.4.2022.
Exhibit P7 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER DATED 12.5.2022 APPROVING THE MINING PLAN.
Exhibit P8 A TRUE COPY OF THE RELEVANT PAGES OF
SCHEME OF MINING PLAN, WITH THE
ENDORSEMENT OF APPROVAL SHOWING THE MINABLE RESERVE FOR THE NEXT 5 YEARS THAT IS FROM 2022 2027.
Exhibit P9 A TRUE COPY OF THE INTERIM ORDER IN WP(C).19160 OF 2022 DATED 14.6.2022. Exhibit P10 A TRUE COPY OF THE INTERIM ORDER IN WP(C)14264 OF 2022 DATED 3.6.2022. Exhibit P 11 A TRUE COPY OF THE OFFICE MEMORANDUM DATED 15.3.2024 OF THE MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 30954/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF QUARRYING LEASE EXECUTED ON 30-08-2017, VALID TILL 29-08-2029, BETWEEN THE PETITIONER AND THE 1ST RESPONDENT . Exhibit P2 TRUE COPY THE RELEVANT PAGES OF THE ENVIRONMENTAL CLEARANCE VALID FROM 21-04- 2017 TO 20-04-2022 Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE EXPLOSIVE LICENSE, DATED 05-03-2021, VALID UPTO 31-03-2026 Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF THE INTEGRATED CONSENT TO OPERATE RENEWED BY THE STATE POLLUTION CONTROL BOARD, DATED 15-03-2022, VALID UPTO 31-01-2023 Exhibit P5 TRUE COPY OF THE LICENSE ISSUED BY THE SECRETARY, ERIMAYUR GRAMA PANCHAYAT, FOR A PERIOD FROM 01-04-2022 TO 31-03-2023 Exhibit P6 TRUE COPY OF THE ORDER PASSED BY THE DISTRICT GEOLOGIST DATED 24-05-2022 Exhibit P7 TRUE COPY OF THE MOVEMENT PERMIT VALID FROM 13-06-2022 TO 05-10-2022 Exhibit P8 TRUE COPY OF THE JUDGMENT PASSED BY THIS HON'BLE COURT IN WP(C) NO. 18285/2022 Exhibit P9 TRUE COPY OF S.O.NO.1807(E), DATED 12-4- 2022.
Exhibit P10 TRUE COPY OF THE RELEVANT PAGES OF THE SCHEME OF MINING, WITH THE ENDORSEMENT "APPROVED"
Exhibit P11 TRUE COPY OF THE REPRESENTATION SUBMITTED BEFORE THE 1ST RESPONDENT DATED 23-09-
Exhibit P12 TRUE COPY OF THE INTERIM ORDER DATED 03- 06-2022, PASSED IN W.P.(C) NO.14264/2022 Exhibit P13 TRUE COPY OF THE INTERIM ORDER DATED 13- 06-2022, PASSED IN W.P.(C) NO. 19043/2022 W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 31651/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF QUARRYING LEASE VALID FROM 12-01-2018, TO 11-01-2028 Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF ENVIRONMENTAL CLEARANCE ISSUED ON 07-10- 2017, VALID UPTO 06-10-2022 Exhibit P3 TRUE COPY THE RELEVANT PAGES OF THE EXPLOSIVE LICENSE, DATED 10/03/2022 Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF THE CONSENT TO OPERATE ISSUED BY THE STATE POLLUTION CONTROL BOARD DATED 10-05-2018 Exhibit P5 TRUE COPY OF THE LICENSE ISSUED BY THE PATTAMBI MUNICIPALITY, DATED 20-04-2022 Exhibit P6 TRUE COPY OF THE S.O 1807(E), DATED 12- 04-2022 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE REVISED MINING PLAN, APPROVED ON 22-12-
Exhibit P8 TRUE COPY OF THE MOVEMENT PERMIT, ISSUED BY THE GEOLOGIST, PALAKKAD, DATED 10-05-
Exhibit P9 TRUE COPY OF THE CIRCULAR DATED 21/04/2022, ISSUED BY THE DIRECTOR, MINING AND GEOLOGY DIRECTORATE Exhibit P10 TRUE COPY OF THE SCREENSHOT TAKEN FROM THE OFFICIAL PORTAL VIZ. KOMPAS PERTAINING TO THE QUARRY Exhibit P11 TRUE COPY OF THE INTERIM ORDER IN WPC NO.14264/2022, DATED 03-06-2022, PASSED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P12 TRUE COPY OF THE INTERIM ORDER WPC NO.19043/2022, DATED 13-06-2022, PASSED BY THE HON'BLE HIGH COURT OF KERALA W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 31717/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE QUARRYING LEASE IN FORM H EXECUTED ON 18/4/2018 WHICH IS VALID TILL 17/4/2030 UNDER THE TERMS OF RULE 43 OF THE KERALA MINOR MINERAL CONCESSIONS RULES, 2015 AND IN COMPLIANCE OF ARTICLE 299 OF THE CONSTITUTION OF INDIA.
Exhibit P2 TRUE COPY OF THE ENVIRONMENTAL CLEARANCE ISSUED BY THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY KERALA HAVING EC NO. 21/2017 DATED 1/12/2017.
Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE EXPLOSIVE LICENSE DATED 26/3/2018. Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE CONSENT TO VARIATION ORDER DATED 11/8/2022.
Exhibit P5 TRUE COPY OF THE LICENSE ISSUED UNDER 447 OF THE MUNICIPALITY ACT, 1994 BY THE CHERUKAVU GRAMA PANCHAYAT DATED 4/3/2019. Exhibit P6 TRUE COPY OF THE MOVEMENT PERMIT ISSUED DATED 26/9/2022.
Exhibit P7 TRUE COPY OF THE SO NO. 1807(E) DATED 12/4/2022.
Exhibit P8 TRUE COPY OF THE FRONT PAGE OF THE MINING PLAN.
Exhibit P9 TRUE COPY OF THE INTERIM ORDER DATED 3/6/2022 PASSED IN W.P.(C). NO. 14264/2022.
Exhibit P10 TRUE COPY OF THE INTERIM ORDER DATED 19/9/2022 PASSED BY THIS HON'BLE COURT IN W.P.(C). NO. 29294/2022.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 32755/2022
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE FORM LE3 LICENCE ISSUED BY THE DEPUTY CHIEF CONTROLLER OF EXPLOSIVES, ERNAKULAM ON 18. 10.2001 Exhibit P2 A TRUE COPY OF THE CONSENT VARIATION ORDER ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD ON 21.05.2021 VALID UP TO 04.03.2022 Exhibit P3 A TRUE COPY OF THE TRADE LICENCE RENEWED AND ISSUED ON 01.09.2021 VALID UP TO 04.03.2022.
Exhibit P4 A TRUE COPY OF THE RELEVANT PAGES OF MINING PLAN PREPARED BY THE RECOGNIZED QUALIFIED PERSON APPROVED BY THE 2ND RESPONDENT ON 13.09.2018.
Exhibit P5 A TRUE COPY OF ENVIRONMENTAL CLEARANCE DATED 05.03.2016 ISSUED BY THE 1ST RESPONDENT FOR THE QUARRY OF THE PETITIONER.
Exhibit P6 A TRUE COPY OF THE QUARRYING LEASE EXECUTED BETWEEN THE STATE GOVERNMENT AND THE PETITIONER DATED 01.11.2018 VALID UP TO 31.10.2023.
Exhibit P7 A TRUE COPY OF THE AMENDMENT DATED 12.04.2022 ISSUED BY THE MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE PUBLISHED IN THE GAZETTE OF INDIA 12.04.2022.
Exhibit P8 A TRUE COPY OF THE ORDER DATED 03.06.2022 PASSED BY THE LEARNED SINGLE JUDGE OF THIS HON'BLE COURT IN W.P.(C) NO 14264/2022.
Exhibit P9 A TRUE COPY OF THE JUDGMENT DATED 17.08.2022 PASSED BY THE LEARNED SINGLE JUDGE OF THIS HON'BLE COURT IN W.P. (C) NO. 22223/2022.
Exhibit P10 A TRUE COPY OF THE CIRCULAR DATED 04.05.2022 ISSUED BY THE CHAIRMAN, KERALA STATE POLLUTION CONTROL BOARD. Exhibit P11 A TRUE COPY OF THE APPLICATION DATED 04.02.2022 SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT FOR RENEWING EXHIBIT P3 TRADE LICENSE FOR THE W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
FINANCIAL YEAR 2022-2023.
Exhibit P12 A TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT DATED 04.02.2022 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER ACKNOWLEDGING RECEIPT OF EXHIBIT P12 Exhibit P13 A TRUE COPY OF THE LETTER DATED 30.03.2022 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER.
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 34489/2022
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE DEED OF RECONSTITUTION OF THE FIRST PETITIONER PARTNERSHIP FIRM DATED 04.03.2020 Exhibit P2 A TRUE COPY OF THE FORM LE3 LICENCE ISSUED BY THE DEPUTY CHIEF CONTROLLER OF EXPLOSIVES, ERNAKULAM ON 21.04.2006 RENEWED AND VALID UPTO 31.03.2026 TO THE 1ST PETITIONER Exhibit P3 A TRUE COPY OF THE INTEGRATED CONSENT TO OPERATE - RENEWAL ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD ON 07.09.2020 VALID UPTO 31.12.2025 Exhibit P4 A TRUE COPY OF THE TRADE LICENCE RENEWED AND ISSUED ON 31.03.2022 VALID UP TO 31.03.2023 Exhibit P5 A TRUE COPY OF THE RELEVANT PAGES OF MINING PLAN PREPARED BY THE RECOGNIZED QUALIFIED PERSON APPROVED BY THE 3RD RESPONDENT ON 24.11.2017 Exhibit P6 A TRUE COPY OF THE ENVIRONMENTAL CLEARANCE DATED 02.05.2017 ISSUED BY THE 2ND RESPONDENT FOR THE QUARRY PROJECT OF THE 1ST PETITIONER Exhibit P7 A TRUE COPY OF THE QUARRYING LEASE EXECUTE BETWEEN THE STATE GOVERNMENT AND THE 1ST PETITIONER DATE 12.04.2018 VALID UP TO 11.04.2030 Exhibit P8 A TRUE COPY OF THE AMENDMENT DATED 12.04.20 ISSUED BY THE MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE PUBLISHED IN THE GAZETTE OF INDIA 12.04.2022 Exhibit P9 A TRUE COPY OF THE ORDER DATED 03.06.2 PASSED BY THE LEARNED SINGLE JUDGE OF THIS HON'BLE COURT IN W.P.(C) NO
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 34722/2022
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE RESOLUTION PASSED BY THE BOARD OF DIRECTORS OF THE 1ST PETITIONER COMPANY DATED 27.01.2021. Exhibit P2 A TRUE COPY OF THE FORM LE3 LICENCE ISSUED BY THE DEPUTY CHIEF CONTROLLER OF EXPLOSIVES, ERNAKULAM ON 22.10.2001 RENEWED AND VALID UPTO 31.03.2026 TO THE 1ST PETITIONER Exhibit P3 A TRUE COPY OF THE INTEGRATED CONSENT TO OPERATE RENEWAL ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD ON 10.03.2022 VALID UPTO 15.01.2023 Exhibit P4 A TRUE COPY OF THE TRADE LICENCE RENEWED AND ISSUED ON 31.03.2022 VALID UP TO 15.01.2023 Exhibit P5 A TRUE COPY OF THE RELEVANT PAGES OF MINING PLAN PREPARED BY THE RECOGNIZED QUALIFIED PERSON APPROVED BY THE 3RD RESPONDENT ON 18.05.2018 Exhibit P6 A TRUE COPY OF THE ENVIRONMENTAL CLEARANCE DATED 16.01.2017 ISSUED BY THE 2ND RESPONDENT FOR THE QUARRY PROJECT OF THE 1ST PETITIONER Exhibit P7 A TRUE COPY OF THE QUARRYING LEASE EXECUTED BETWEEN THE STATE GOVERNMENT AND THE 1ST PETITIONER DATED 01.06.2018 VALID UP TO 31.05.2027 Exhibit P8 A TRUE COPY OF THE AMENDMENT DATED 12.04.2022 ISSUED BY THE MINISTRY OF ENVIRONMENT FOREST AND CLIMATE CHANGE PUBLISHED IN THE GAZETTE OF INDIA 12.04.2022 Exhibit P9 A TRUE COPY OF THE ORDER DATED 03.06.2022 PASSED BY THE LEARNED SINGLE JUDGE OF THIS HON'BLE COURT IN W.P.(C) NO
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 41698/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF RELEVANT PAGES OF QUARRY LEASE DT.31-1-2018, VALID UPTO 30/1/2030 Exhibit P2 TRUE COPY OF ENVIRONMENTAL CLEARANCE DT.
23-12-2017 VALID UPTO 22-12-2022 Exhibit P3 TRUE COPY OF EXPLOSIVE LICENSE ISSUED BY THE FACTORIES AND BOILERS DEPARTMENT DATED 30/1/2020 WHICH IS VALID UPTO 31/3/2025 Exhibit P4 TRUE COPY OF CONSENT VARIATION ORDER DATED 22-6-2022 RENEWED UPTO 31/12/2023 Exhibit P5 TRUE COPY OF THE LICENSE ISSUED BY THE PANCHAYAT DATED 1/4/2022 WHICH IS VALID UPTO 31/3/2027 Exhibit P6 TRUE COPY OF MOVEMENT PERMIT DT. 11-12- 2022 VALID UP TO 22-12-2022 Exhibit P7 TRUE COPY OF S.O.1807(E), DT. 12-4-2022 ISSUED BY THE MOEF Exhibit P8 TRUE COPY OF MINING PLAN APPROVED ON 15- 3-2016 Exhibit P9 TRUE COPY OF SCHEME OF MINING SUBMITTED ON 9-8-2021 Exhibit P10 TRUE COPY OF SCREEN SHOT TAKEN FROM THE OFFICIAL PORTAL OF THE WEB SITE VIZ. KOMPAS SHOWING VALIDITY OF STATUTORY DOCUMENTS Exhibit P11 TRUE COPY OF INTERIM ORDER DT. 15-11-2022 PASSED BY THIS HON'BLE COURT IN W.P.(C)
W.P.(C) Nos. 14264 of 2022, 14635 of 2022, 17295 of 2022, 18280 of 2022, 18517 of 2022, 19160 of 2022, 19551 of 2022, 22497 of 2022, 23687 of 2022, 25721 of 2022, 26121 of 2022, 26136 of 2022, 28092 of 2022, 30679 of 2022, 30948 of 2022, 30954 of 2022, 31651 of 2022, 31717 of 2022, 32755 of 2022, 34489 of 2022, 34722 of 2022, 41698 of 2022 and 42123 of 202
2025:KER:82709
APPENDIX OF WP(C) 42123/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE QUARRYING LEASE, DATED 29/02/2018, BETWEEN THE PETITIONER AND 1ST RESPONDENT.
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE ENVIRONMENTAL CLEARANCE ISSUED BY 3RD RESPONDENT, FOR A PERIOD OF 5 YEARS, DATED 18/12/2017.
Exhibit P2(A) TRUE COPY OF THE RELEVANT PAGES OF THE MINING PLAN APPROVED ON 29/06/2016. Exhibit P3 TRUE COPY OF THE EXPLOSIVE LICENSE, DATED 06/02/2020, VALID UPTO 31/3/2025. Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF THE CONSENT VARIATION ORDER ISSUED BY THE STATE POLLUTION CONTROL BOARD, DATED 18/10/2022 VALID UPTO 17/12/2027. Exhibit P5 TRUE COPY OF THE LICENSE ISSUED BY THE SECRETARY, ERUMELY GRAMA PANCHAYAT, DATED 04/04/2022 AND VALID UPTO 17/12/2022.
Exhibit P5(A) TRUE COPY OF RECEIPT ISSUED BY THE OFFICE
OF THE ERUMELY GRAMA PANCHAYAT
ACKNOWLEDGING RECEIPT OF APPLICATION FOR LICENSE ON 25-10-2022.
Exhibit P6 TRUE COPY OF THE MOVEMENT PERMIT DATED 5- 4-2022 VALID UPTO 17-12-2022.
Exhibit P7 TRUE COPY OF NOTIFICATION BEARING NO.
S.O. 1807 (E), DATED 12/04/2022. Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE SCHEME OF MINING PLAN, APPROVED ON 8/10/2021, SHOWING THE MINEABLE RESERVES AND LIFE.
Exhibit P9 TRUE COPY OF THE SCREENSHOT TAKEN FROM THE OFFICIAL PORTAL VIZ. KOMPAS PERTAINING TO THE QUARRY, DATED NIL. Exhibit P10 TRUE COPY OF THE INTERIM ORDER DATED 12/8/2022, IN W.P.(C)NO. 26136/2022. Exhibit P11 TRUE COPY OF THE MOVEMENT PERMIT ISSUED BY THE 1ST RESPONDENT DATED 21-11-2023
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!