Citation : 2025 Latest Caselaw 10400 Ker
Judgement Date : 3 November, 2025
2025:KER:82993
OP(C) NO. 2738 OF 2025
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE K. NATARAJAN
MONDAY, THE 3RD DAY OF NOVEMBER 2025 / 12TH KARTHIKA, 1947
OP(C) NO. 2738 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 21.10.2025 IN OS NO.538 OF
2011 OF MUNSIFF COURT, THIRUVALLA
PETITIONER/S:
ANAS MUHAMMED KARIM
AGED 46 YEARS
S/O.LATE.ABDUL KARIM, PARACKAL VALYAPARAMBIL VEEDU,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK,
PATHANAMTHITTA DISTRICT, PIN - 689101
BY ADVS.
SRI.AKHIL K.MADHAV
SMT.ARCHANA SURESH
RESPONDENT/S:
1 SULAIKHA
AGED 69, W/O LATE ABDUL KARIM, PARACKAL VALIAPARAMBIL
VEEDU, MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA
TALUK, PATHANAMTHITTA, PIN - 689101
2 SHEREELA
AGED 36, W/O LATE ANUJ MUHAMMED KARIM, PARACKAL
VALIAPARAMBIL VEEDU, MUTHOOR MURI, THIRUVALLA VILLAGE,
THIRUVALLA TALUK,PATHANAMTHITTA DISTRICT, PIN - 689101
3 JAMALUDHEEN
AGED 62, S/O KANI RAWTHER, PARACKAL VEEDU, KUMARAPURAM
P.O, NANGIARKULANGARA MURI, HARIPPAD VILLAGE,
KARTHIKAPPALLY TALUK (DIED), PIN - 690516
4 NASEEMA JAMALUDHEEN
AGED 62, W/O LATE JAMALUDHEEN, PARACKAL VEEDU,
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OP(C) NO. 2738 OF 2025
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KUMARAPURAM P.O, NANGIARKULANGARA MURI, HARIPPAD
VILLAGE, KARTHIKAPPALLY TALUK., PIN - 689101
5 JASNA JAMAL
AGED 41, D/O LATE JAMALUDHEEN, PARACKAL VEEDU,
KUMARAPURAM P.O, NANGIARKULANGARA MURI, HARIPPAD
VILLAGE, KARTHIKAPPALLY TALUK, PIN - 689101
6 JANEESH. P. JAMAL
AGED 39, S/O LATE JAMALUDHEEN, PARACKAL VEEDU,
KUMARAPURAM P.O, NANGIARKULANGARA MURI, HARIPPAD
VILLAGE, KARTHIKAPPALLY TALUK, REP BY MOTHER AND POWER
OF ATTORNEY HOLDER NASEEMA KUNJU JAMALUDHEEN @ NASEEMA
JAMALUDHEEN, AGED 62 YRS, W/O LATE JAMALUDHEEN,
PARACKAL VEEDU, KUMARAPURAM P.O, NANGIARKULANGARA
MURI, HARIPPAD VILLAGE, KARTHIKAPPALLY TALUK, PIN -
689101
7 JASMINE JAMAL
AGED 30, D/O LATE JAMALUDHEEN, PARACKAL VEEDU,
KUMARAPURAM P.O, NANGIARKULANGARA MURI, HARIPPAD
VILLAGE, KARTHIKAPPALLY TALUK., PIN - 689101
8 ABDUL MAJEED
AGED 42, S/O KARIM KHAN, PAINUMMOOTTIL VEEDU, MUTHOOR
MURI, THIRUVALLA VILLAGE, PIN - 689101
9 MUHAMMED ASHRAF
AGED 40, B/O ABDUL MAJEED, PAINUMMOOTTIL VEEDU,
MUTHOOR MURI, THIRUVALLA VILLAGE, PIN - 689101
10 ABDUL RASHEED
AGED 38, B/O ABDUL MAJEED, PAINUMMOOTTIL VEEDU,
MUTHOOR MURI, THIRUVALLA VILLAGE., PIN - 689101
11 SOFIA BEEVI
AGED 35, D/O KARIM KHAN, PAINUMMOOTTIL VEEDU, MUTHOOR
MURI, THIRUVALLA VILLAGE, PIN - 689101
12 MARIAMMA BEEVI,
AGED 65, ADIYOTTIL KIZHAKKETHIL, MUTHOOR MURI,
THIRUVALLA VILLAGE, THIRUVALLA TALUK., PIN - 689101
13 NOWSHAD (DIED)
AGED 45, S/O MARIAMMA BEEVI, ADIYOTTIL KIZHAKKETHIL,
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OP(C) NO. 2738 OF 2025
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MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
14 ANZARI,
AGED 40, B/O LATE NOWSHAD, ADIYOTTIL KIZHAKKETHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
15 HARRIS
AGED 40, B/O LATE NOUSHAD, ADIYOTTIL KIZHAKKETHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
16 SHAKKEELA
AGED 38, SIS/O LATE NOUSHAD, ADIYOTTIL KIZHAKKETHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
17 SOFFY
AGED 35, SIS/O LATE NOUSHAD, ADIYOTTIL KIZHAKKETHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
18 ABDUL KARIM
AGED 68, PARACKAL VALIYAPARAMBIL VEEDU, MUTHOOR MURI,
THIRUVALLA VILLAGE (DIED), PIN - 689101
19 ZAINA BEEVI
AGED 70, PAINUMOOTTIL MALAYIL VEEDU, MUTHOOR MURI,
THIRUVALLA VILLAGE (DIED), PIN - 689101
20 FATHIMA BEEVI
AGED 65, MADATHILPARAMBIL VEEDU, NEAR KALLUPALAM,
ALAPPUZHA (DIED), PIN - 688061
21 RAHMATH MAJEED
AGED 43, W/O ABDUL MAJEED, SUMAYYA MANZIL, NALUKODI
MURI, CHANGANASSERRY TALUK., PIN - 686101
22 SUMAYYA
AGED 23 YRS, D/O ABDUL MAJEED, SUMAYYA MANZIL,
NALUKODI MURI, CHANGANASSERRY TALUK., PIN - 686101
23 SUHANA
AGED 21 YRS, D/O ABDUL MAJEED, SUMAYYA MANZIL,
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OP(C) NO. 2738 OF 2025
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NALUKODI MURI, CHANGANASSERRY TALUK, PIN - 686101
24 JASMINE NOUSHAD
AGED 52, W/O LATE NOUSHAD, ADIYOTTIL KIZHAKKETHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
25 NISSAM NOUSHAD
AGED 33, S/O LATE NOUSHAD, ADIYOTTIL KIZHAKKETHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
26 NIMA NOUSHAD
AGED 30, D/O LATE NOUSHAD, ADIYOTTIL KIZHAKKETHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
27 SAUDA HARRIS
AGED 43, W/O LATE HARRIS, ADIYOTTIL KIZHAKKETHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
28 AZNA HARRIS,
AGED 17 (MINOR), D/O LATE HARRIS, ADIYOTTIL
KIZHAKKETHIL, MUTHOOR MURI, THIRUVALLA VILLAGE,
THIRUVALLA TALUK. REPRESENTED BY MOTHER SAUDA HARRIS.,
PIN - 689101
29 HANNA HARRIS
AGED 15 (MINOR), D/O LATE HARRIS, ADIYOTTIL
KIZHAKKETHIL, MUTHOOR MURI, THIRUVALLA VILLAGE,
THIRUVALLA TALUK. REPRESENTED BY MOTHER SAUDA HARRIS.,
PIN - 689101
30 NOUSHAD
AGED 62, H/O LATE SHAKKEELA, ADIYOTTIL KIZHAKKETHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
31 SHAMEER,
AGED 35, S/O LATE SHAKKEELA, ADIYOTTIL KIZHAKKETHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
32 SHAMNAS
2025:KER:82993
OP(C) NO. 2738 OF 2025
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AGED 30, S/O LATE SHAKKEELA, ADIYOTTIL KIZHAKKETHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
33 SHAMEEM
AGED 25, S/O LATE SHAKKEELA, ADIYOTTIL KIZHAKKETHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
34 ANOOJ MUHAMMED KARIM
AGED 44, S/O LATE ABDUL KARIM, ADIYOTTIL KIZHAKKETHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
PIN - 689101
35 BASHEER
AGED 65, S/O SAINABA BEEVI, PAINUMMOOTTIL MALAYIL
VEEDU, MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA
TALUK (DIED), PIN - 689101
36 NAZEER
AGED 59 (DIED), S/O SAINABA BEEVI, PAINUMMOOTTIL
MALAYIL VEEDU, MUTHOOR MURI, THIRUVALLA VILLAGE,
THIRUVALLA TALUK., PIN - 689101
37 RUKHIA
AGED 53 (DIED), S/O SAINABA BEEVI, PAINUMMOOTTIL
MALAYIL VEEDU, MUTHOOR MURI, THIRUVALLA VILLAGE,
THIRUVALLA TALUK, PIN - 689101
38 MOLAMMA
AGED 47, D/O SAINABA BEEVI, PAINUMMOOTTIL MALAYIL
VEEDU, MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA
TALUK, PIN - 689101
39 NAZAR
AGED 43, S/O SAINABA BEEVI, PAINUMMOOTTIL MALAYIL
VEEDU, MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA
TALUK., PIN - 689101
40 NAZEER
AGED 56, S/O LATE FATHIMA BEEVI, MADATHIL PARAMBIL
VEEDU, NEAR KALLUPALAM, ALAPPUZHA., PIN - 688011
41 NAZAR
AGED 54, S/O LATE FATHIMA BEEVI, MADATHIL PARAMBIL
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OP(C) NO. 2738 OF 2025
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VEEDU, NEAR KALLUPALAM, ALAPPUZHA., PIN - 688011
42 NAWAB
AGED 51, S/O LATE FATHIMA BEEVI, MADATHIL PARAMBIL
VEEDU, NEAR KALLUPALAM, ALAPPUZHA, PIN - 688011
43 NEJI
AGED 49, S/O LATE FATHIMA BEEVI, MADATHIL PARAMBIL
VEEDU, NEAR KALLUPALAM, ALAPPUZHA, PIN - 688011
44 SADIQUE
AGED 44, S/O LATE FATHIMA BEEVI, MADATHIL PARAMBIL
VEEDU, NEAR KALLUPALAM, ALAPPUZHA., PIN - 688011
45 RAZIA
AGED 41, D/O LATE FATHIMA BEEVI, MADATHIL PARAMBIL
VEEDU, NEAR KALLUPALAM, ALAPPUZHA., PIN - 688011
46 HAMSATH
AGED 46, D/O LATE FATHIMA BEEVI, MADATHIL PARAMBIL
VEEDU, NEAR KALLUPALAM, ALAPPUZHA,, PIN - 688011
47 JAMEELA
AGED 65, W/O LATE BASHEER, PAINUMMOOTTIL MALAYIL
VEEDU, MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA
TALUK., PIN - 689101
48 TASBEER KHAN
, AGED 43, S/O LATE BASHEER, PAINUMMOOTTIL MALAYIL
VEEDU, MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA
TALUK., PIN - 689101
49 SHAMNA
AGED 33, D/O LATE BASHEER, PAINUMMOOTTIL MALAYIL
VEEDU, MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA
TALUK., PIN - 689101
50 TRANSFERKHAN
AGED 30, D/O LATE BASHEER, PAINUMMOOTTIL MALAYIL
VEEDU, MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA
TALUK,, PIN - 689101
51 KHADEEJA
AGED 62, W/O LATE NAZEER, PAINUMMOOTTIL MALAYIL VEEDU,
MUTHOOR MURI, THIRUVALLA VILLAGE, THIRUVALLA TALUK.,
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OP(C) NO. 2738 OF 2025
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PIN - 689101
52 ZAID MUHAMMED
AGED 6 (MINOR), S/O LATE ANOOJ MUHAMMED KARIM,
PAINUMMOOTTIL MALAYIL VEEDU, MUTHOOR MURI, THIRUVALLA
VILLAGE, THIRUVALLA TALUK., PIN - 689101
53 KHADEEJA
AGED 2 (MINOR), D/O LATE ANOOJ MUHAMMED KARIM,
PAINUMMOOTTIL MALAYIL VEEDU, MUTHOOR MURI, THIRUVALLA
VILLAGE, THIRUVALLA TALUK, REPRESENTED BY COURT
GUARDIAN, PIN - 689101
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 03.11.2025,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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OP(C) NO. 2738 OF 2025
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JUDGMENT
Though, this petition was filed seeking a stay of further
proceedings in the suit, the learned counsel for the petitioner
submits that the suit has already been disposed of by the trial
court and is not pressing the petition.
2.The submission of the learned counsel for the
petitioner has been placed on record.
Accordingly, the original petition is dismissed having
become infructuous.
Sd/-
K. NATARAJAN JUDGE SJ 2025:KER:82993 OP(C) NO. 2738 OF 2025
APPENDIX OF OP(C) 2738/2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE PLAINT IN O.S NO. 538/11 BEFORE THE MUNSIFF'S COURT, THIRUVALLA Exhibit P2 A TRUE COPY OF THE PLAINT IN O.S NO. 120/2022 BEFORE THE MUNSIFF'S COURT, THIRUVALLA Exhibit P3 THE TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE 1ST TO 3RD DEFENDANTS IN O.S.NO.120 OF 2022 OF MUNSIFFS COURT, THIRUVALLA Exhibit P4 THE TRUE COPY OF THE I.A.NO. 49 OF 2025 IN O.S.NO.538 OF 2011, FILED BY THE PETITIONER Exhibit P5 THE TRUE COPY OF THE OBJECTION FILED BY THE 2ND DEFENDANT TO THE JOINT TRAIL PETITION I.A.NO.49 OF 2025 IN O.S.NO.538 OF 2011 Exhibit P6 THE TRUE COPY OF THE ORDER DATED 21.10.2025 IN I.A.NO.49 OF 2025 IN O.S.NO.538 OF 2011 BY THE MUNSIFFS COURT TIRUVALLA
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