Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Tittu P Mathew vs The Federal Bank Ltd
2025 Latest Caselaw 84 Ker

Citation : 2025 Latest Caselaw 84 Ker
Judgement Date : 6 May, 2025

Kerala High Court

Tittu P Mathew vs The Federal Bank Ltd on 6 May, 2025

                                                         2025:KER:33726
OP(C) NO. 1150 OF 2025
                                      1

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

          THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

  TUESDAY, THE 6TH DAY OF MAY 2025 / 16TH VAISAKHA, 1947

                         OP(C) NO. 1150 OF 2025

       OS NO.70 OF 2024 OF MUNSIFF COURT, MAVELIKKARA

PETITIONER(S)/DEFENDANT:

            TITTU P MATHEW
            AGED 48 YEARS
            S/O. GEEVARGHESE MATHEW, PALLICHANATHU, EREZHA
            NORTH, CHETTIKULANGARA PO, KANNAMGANGALAM
            VILLAGE, MAVELIKKARA TALUK, ALAPUZHA DISTRICT,
            PIN - 690106


            BY ADVS.
            ALEX K.JOHN
            SATHEESH T.P.
            ARUN K.V.
            JILCY JACOB
            NINAN THOMAS
            GEGO GEORGE


RESPONDENT(S)/PLAINTIFF:

            THE FEDERAL BANK LTD
            REPRESENTED BY ITS MANAGER, CHETTIKULANGARA
            BRANCH, ALAPPUZHA DISTRICT , GEETHU SANTHOSH J,
            AGED 35 YEARS, PIN - 690106



      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
06.05.2025,     THE      COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                 2025:KER:33726
OP(C) NO. 1150 OF 2025
                                 2




                           JUDGMENT

The learned counsel for the petitioner submits that

the original petition is not pressed.

Accordingly, the OP(C) is dismissed as not pressed.

Sd/-

SYAM KUMAR V.M. JUDGE GBG 2025:KER:33726 OP(C) NO. 1150 OF 2025

APPENDIX OF OP(C) 1150/2025

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE PLAINT FILED BY THE RESPONDENT HEREIN DATED 23.02.2024 AS O.S.NO. 70/2024 HON'BLE MUNSIFF COURT, MAVELIKKARA

Exhibit P2 THE TRUE COPY OF THE PETITION FILED BY THE RESPONDENT BANK AS I.A.NO.1/2024 IN O.S.NO.70/2024 OF HON'BLE MUNSIFF COURT, MAVELIKKARA DATED 23.02.2024

Exhibit P3 THE TRUE COPY OF THE THANDAPPER DETAILS OF THE PETITIONER HEREIN DATED 14.03.2024 OF MAVELIKKARA TALUK, THEKKEKARA VILLAGE

Exhibit P4 THE TRUE COPY OF THE JUDGMENT DATED 11.04.2025 OF HON'BLE MUNSIFF COURT, MAVELIKKARA IN O.S.NO.70/2024

Exhibit P5 THE TRUE COPY OF THE RECEIPT DATED 02.05.2025 ISSUED BY RESPONDENT BANK

Exhibit P6 THE TRUE COPY OF THE JUDGMENT IN O.P. (C).NO.683/2021 DATED 15.01.2025 BEFORE THE HON'BLE HIGH COURT OF KERALA

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter