Kerala High Court
Amal Kurian vs Union Of India on 26 May, 2025
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 1
& 13587 of 2023
2025:KER:36022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947
WP(C) NO. 14619 OF 2021
PETITIONER:
AMAL KURIAN, AGED 23 YEARS
S/O KURIACHAN K.J, KOCHUPURAKKAL MAYILUVALLY HOUSE,
VELLARIKUNDU TALUK, ELERITHATTU P.O.
KASARGODE DISTRICT-671 314.
BY ADVS.
C.DHEERAJ RAJAN
K.ANAND (A-1921)
RESPONDENTS:
1 UNION OF INDIA
REP BY SECRETARY, MINISTRY OF SOCIAL JUSTICE AND
EMPOWERMENT, ROOM NO 622 A-WING, SHASTRI BHAWAN,
DR. R.P MARG, NEW DELHI-110 001.
2 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
MINISTRY OF PERSONNEL AND ADMINISTRATIVE REFORMS
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695 001.
3 TAHSILDAR,
TALUK OFFICE VELLARIKUNDU, MALOM, VELLARIKUNDU ROAD,
VELLARIKUNDU P.O.KASARAGODE DISTRICT-671 314.
4 VILLAGE OFFICER
WEST ELERY, NARKILAKKAD NILESWAR P.O.
KASARGOD DISTRICT-673 314.
R1 BY ASG P.VIJAYAKUMAR
GP SMT.NIMA JACOB
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
26.05.2025, ALONG WITH WP(C).10157/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 2
& 13587 of 2023
2025:KER:36022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947
WP(C) NO. 27771 OF 2020
PETITIONER:
VINAY SHANKER, AGED 21 YEARS
S/O. SREENIVASAN, CHAKKAMPILATH HOUSE, OORAKAM DESOM,
OORAKAM VILLAGE, THIROORANGADI TALUK,
OORAKAM MELMURI P.O, MALAPPURAM DISTRICT.
BY ADVS.
C.DHEERAJ RAJAN
SRI.K.ANAND (A-1921)
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY SECRETARY, MINISTRY OF SOCIAL JUSTICE
AND EMPOWERMENT, ROOM NO. 622 A-WING, SHASTRI BHAWAN,
DR, R.P MARG, NEW DELHI -110001.
2 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
MINISTRY OF PERSONNEL AND ADMINISTRATIVE REFORMS
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695001.
3 TAHSILDAR, TALUK OFFICE, CHENMMAD P.O,
MALAPPURAM DISTRICT - 686306.
4 VILLAGE OFFICER,
OORAKAM VILLAGE, ARAFA NAGAR, ATTOOR P.O,
MALAPPURAM DISTRICT - 680583.
R1 BY ASG P.VIJAYAKUMAR
GP SMT.NIMA JACOB
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
26.05.2025, ALONG WITH WP(C).14619/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 3
& 13587 of 2023
2025:KER:36022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947
WP(C) NO. 15884 OF 2021
PETITIONER:
VAISHAKH, AGED 28 YEARS
S/O. RAGHAVANV.N. VALLIYATTU HOUSE,
VELLARIKUNDU TALUK, KOTTAMALA P.O.,
WEST ELERI VILLAGE, KASARGODE DISTRICT-671 314
BY ADVS.
C.DHEERAJ RAJAN
K.ANAND (A-1921)
RESPONDENTS:
1 UNION OF INDIA
REP BY SECRETARY, MINISTRY OF SOCIAL JUSTICE AND
EMPOWERMENT, ROOM NO.622-A WING, SHASTRI BHAVAN,
DR. R.P.MARG, NEW DELHI-110 001
2 STATE OF KERALA,
REP BY CHIEF SECRETARY TO GOVERNMENT,
MINISTRY OF PERSONNEL AND ADMINISTRATIVE
REFORMS DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
3 TAHSILDAR
TALUK OFFICE VELLARIKUNDU, MALOM-VELLARIKUNDU ROAD,
VELLARIKUNDU P.O., KASARGODE DISTRICT-671 314
4 VILLAGE OFFICER,
WEST ELERY, NARKILAKKAD NILESWAR P.O.,
KASARGOD DISTRICT-671 314
BY ADV SRI.HARIDAS P.NAIR, CGC
GP SRI.RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
26.05.2025, ALONG WITH WP(C).14619/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 4
& 13587 of 2023
2025:KER:36022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947
WP(C) NO. 10157 OF 2023
PETITIONER:
SOUMYA.G.,AGED 29 YEARS
W/O MURUKAN, PAREPARAMBIL HOUSE, VATTAMKULAM VILLAGE,
VATTAMKULAM DESOM, VATTAMKULAM P.O,
MALAPPURAM DISTRICT, PIN - 679578
BY ADVS.
ANAND KALYANAKRISHNAN
C.DHEERAJ RAJAN
RESPONDENTS:
1 UNION OF INDIA
REP BY SECRETARY, MINISTRY OF SOCIAL JUSTICE AND
EMPOWERMENT, ROOM NO 622 A-WING, SHASTRI BHAWAN,
DR. R.P.MARG, NEW DELHI, PIN - 110001
2 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
MINISTRY OF PERSONNEL AND ADMINISTRATIVE REFORMS
DEPARTMENT, SECRETERIAT, THIRUVANANTHAPURAM,
PIN - 695001
3 TAHASILDAR
TALUK OFFICE PONNANI, OLD NH-17, PONNANI,
MALAPPURAM DISTRICT, PIN - 679583
4 VILLAGE OFFICER
VATTAMKULAM, PALAKKAD - PONANNI ROAD, VATTAMKULAM,
MALAPPURAM DISTRICT, PIN - 679578
R1 BY CGC
GP SMT.NIMA JACOB
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
26.05.2025, ALONG WITH WP(C).14619/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 5
& 13587 of 2023
2025:KER:36022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947
WP(C) NO. 11093 OF 2023
PETITIONER:
MANU S. THOMAS, AGED 32 YEARS
S/O THOMAS IPE, THAZHATHETHOTTIYIL, KUPPAYAKODE P.O.,
ENGAPPUZHA VILLAGE, KOZHIKODE DISTRICT, PIN - 673580
BY ADVS.
ANAND KALYANAKRISHNAN
C.DHEERAJ RAJAN
RESPONDENTS:
1 UNION OF INDIA
REP BY SECRETARY, MINISTRY OF SOCIAL JUSTICE AND
EMPOWERMENT, ROOM NO 622 A-WING, SHASTRI BHAWAN,
DR. R.P.MARG, NEW DELHI, PIN - 110001
2 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
MINISTRY OF PERSONNEL AND ADMINISTRATIVE REFORMS
DEPARTMENT, SECRETERIAT, THIRUVANANTHAPURAM,
PIN - 695001
3 TAHASILDAR
TALUK OFFICE, THAMARASSERY, CW7P+6J7, THAMARASSERY,
KOZHIKODE, PIN - 673573
4 VILLAGE OFFICER
ENGAPUZHA VILLAGE OFFICE, FX79+VVW, ENGAPUZHA,
KEDAVUR, KOZHIKODE DISTRICT, PIN - 673615
R1 BY CGC
GP SMT.NIMA JACOB
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
26.05.2025, ALONG WITH WP(C).14619/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 6
& 13587 of 2023
2025:KER:36022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947
WP(C) NO. 13587 OF 2023
PETITIONER:
ALEENA JOSEPH,AGED 17 YEARS
D/O SAJI V.J., VALLIYATH HOUSE, THIRUVAMBADI P.O.,
KOZHIKODE DISTRICT- 673 603 REPRESENTED BY HER FATHER
SAJI V.J., AGED 51 YEARS, S/O JOSEPH, VALLIYATH HOUSE,
THIRUVAMBADI P.O., KOZHIKODE DISTRICT, PIN - 673603
BY ADVS. ANAND KALYANAKRISHNAN
C.DHEERAJ RAJAN
RESPONDENTS:
1 UNION OF INDIA
REP BY SECRETARY, MINISTRY OF SOCIAL JUSTICE AND
EMPOWERMENT, ROOM NO 622 A-WING, SHASTRI BHAWAN,
DR. R.P.MARG, NEW DELHI, PIN - 110001
2 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
MINISTRY OF PERSONNEL AND ADMINISTRATIVE REFORMS
DEPARTMENT, SECRETERIAT, THIRUVANANTHAPURAM,
PIN - 695001
3 TAHASILDAR
TALUK OFFICE, THAMARASSERY, CW7P+6J7, THAMARASSERY,
KOZHIKODE, PIN - 673573
4 VILLAGE OFFICER
THIRUVAMBADY VILLAGE OFFICE, THIRUVAMBADY,
KOZHIKODE DISTRICT, PIN - 673603
GP SMT.NIMA JACOB
R1 BY CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.05.2025, ALONG WITH WP(C).14619/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 7
& 13587 of 2023
2025:KER:36022
VIJU ABRAHAM, J.
.................................................................
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023
& 13587 of 2023
.................................................................
Dated this the 26th day of May, 2025
JUDGMENT
These are cases challenging the rejection of the applications
seeking EWS certificates, which was based on Ext.P7 Government Order
produced in W.P.(C) No.14619 of 2021. In all these cases interim order has
been issued by this Court directing the 3 rd respondent to issue EWS
certificates to the petitioners provisionally, subject to the outcome of the writ
petitions.
2. Learned counsel appearing for the petitioners would submit that
Ext.P7 Government Order produced in W.P.(C) No.14619 of 2021 has been
modified by the Government issuing GO(Ms) No.23/2024/P&ARD dated
27.11.2024 and that going by the stipulations in the said Government Order
the petitioners are entitled for issuance of EWS certificates. Petitioners
would further submit that they have to make fresh applications for issuance
of EWS certificates as the validity of the earlier certificates has already
expired and therefore their applications may be directed to be considered in
the light of the fresh Government Order dated 27.11.2024.
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 8
& 13587 of 2023
2025:KER:36022
Taking into consideration the above facts and circumstances I am
inclined to dispose of the writ petitions as follows:
Petitioners shall make fresh applications seeking EWS certificates
before the 3rd respondent within a period of ten days from the date of
receipt of a copy of the judgment. If such applications are received, the 3 rd
respondent shall consider and pass orders on the same in the light of the
Government Order, ie., GO(Ms) No.23/2024/P&ARD dated 27.11.2024
within an outer limit of one month thereafter.
Sd/-
VIJU ABRAHAM
JUDGE
cks
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 9
& 13587 of 2023
2025:KER:36022
APPENDIX OF WP(C) 14619/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE EWS CERTIFICATE
ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER DATED 8.3.2019
Exhibit P2 THE TRUE COPY OF THE CERTIFICATE ISSUED
BY THE WEST ELERY PANCHAYAT EVIDENCING
THE FACTUM OF TOTAL EXTENT OF
RESIDENTIAL HOUSE OF THE PETITIONER
DATED 23.6.2021
Exhibit P3 THE TRUE COPY OF THE PHOTOGRAPHS SHOWING
THE RESIDENTIAL HOUSE OF THE PETITIONER
Exhibit P4 THE TRUE COPY OF THE APPLICATION TO THE
4TH RESPONDENT DATED 212.6.2021
Exhibit P5 TRUE COPY OF THE ORDER DATED 6.7.2021
PASSED BY THE 3RD RESPONDENT
Exhibit P6 TRUE COPY OF THE ORDER DATED 13.7.2021
PASSED BY THIS HONBLE COURT IN WPC NO
Exhibit P7 TRUE COPY OF THE GO(MS) NO 52/2019/GAD
DATED 14.3.2019
Exhibit P8 THE TRUE COPY OF THE INTERIM ORDER DATED
16.12.2020 IN WPC 27771/2020 OF THIS
HONBLE COURT
Exhibit P9 THE TRUE COPY OF THE INTERIM ORDER DATED
Exhibit P10 TRUE COPY OF THE PHOTOGRAPHS SHOWING THE
PROOF OF CULTIVATION
Exhibit P11 THE TRUE COPY OF THE RELEVANT PAGES OF
THE RATION CARD IN THE NAME OF THE
MOTHER OF THE PETITIONER
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 10
& 13587 of 2023
2025:KER:36022
APPENDIX OF WP(C) 27771/2020
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE CERTIFICATE ISSUED
BY THE OORAKAM PANCHAYAT EVIDENCING THE
FACTUM OF TOTAL EXTENT OF RESIDENTIAL
HOUSE OF THE PETITIONER.
EXHIBIT P2 THE TRUE COPY OF THE ORDER PASSED BY THE
3RD RESPONDENT.
EXHIBIT P3 THE TRUE COPY OF GO(MS) NO. 52/2019/GAD
DATED 14.03.2019.
EXHIBIT P4 THE TRUE COPY OF THE PHOTOGRAPH SHOWING
THE RESIDENTIAL PLOT OF THE PETITIONER.
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 11
& 13587 of 2023
2025:KER:36022
APPENDIX OF WP(C) 15884/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE EWS CERTIFICATE
ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER HEREIN
Exhibit P2 THE TRUE COPY OF THE CERTIFICATE ISSUED
BY THE AGRICULTURAL OFFICER OF WEST
ELERI KRISHI BHAVAN EVIDENCING THE
FACTUM OF TOTAL EXTENT OF RESIDENTIAL
HOUSE OF THE PETITIONER
Exhibit P3 THE TRUE COPY OF THE PHOTOGRAPH SHOWING
THE RESIDENTIAL HOUSE OF THE PETITIONER
Exhibit P4 THE TRUE COPY OF THE ORDER DATED
25.03.2021 PASSED BY THE 3RD RESPONDENT
HEREIN
Exhibit P5 THE TRUE COPY OF GO(MS) 52/2019/GAD
DATED 14.03.2019
Exhibit P6 THE TRUE COPY OF THE INTERIM ORDER DATED
Exhibit P7 THE TRUE COPY OF THE INTERIM ORDER DATED
Exhibit P8 THE TRUE COPY OF THE INTERIM ORDER DATED
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 12
& 13587 of 2023
2025:KER:36022
APPENDIX OF WP(C) 10157/2023
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE EWS CERTIFICATE
DATED 05.01.2023 ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER
Exhibit P2 THE TRUE COPY OF G.O(M.S) NO 52/2019/GAD
DATED 14.03.2019 ISSUED BY GENERAL
ADMINISTRATION DEPARTMENT
Exhibit P3 THE TRUE COPY OF THE REPORT DATED
10.03.2023 SUBMITTED BY THE 4TH
RESPONDENT BEFORE THE 3RD RESPONDENT
Exhibit P4 THE TRUE COPY OF THE LETTER ISSUED BY
THE 3RD RESPONDENT DATED 17.03.2023
INTIMATING THE PETITIONER
Exhibit P5 THE TRUE COPY OF THE INTERIM ORDER DATED
02.08.2021 IN WPC 27771 / 2020 PASSED BY
THIS HON'BLE COURT
Exhibit P6 THE TRUE COPY OF THE INTERIM ORDER DATED
23.07.2021 PASSED BY THIS HONOURABLE
Exhibit P7 THE TRUE COPY OF THE INTERIM ORDER DATED
01.09.2022 PASSED BY THIS HONOURABLE
Exhibit P8 THE TRUE COPY OF THE INTERIM ORDER DATED
05.12.2022 PASSED BY THIS HONOURABLE
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 13
& 13587 of 2023
2025:KER:36022
APPENDIX OF WP(C) 11093/2023
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE DECLARATION
SUBMITTED BY THE PETITIONER BEFORE THE
4TH RESPONDENT DATED 08.02.2023
Exhibit P2 THE TRUE COPY OF THE REPORT DATED
13.02.2023 FORWARDED BY THE 4TH
RESPONDENT TO THE 3RD RESPONDENT HEREIN
ALONG WITH THE CERTIFICATE OF THE
AGRICULTURE OFFICER, PUDUPPADI
KRISHIBHAVAN
Exhibit P3 THE TRUE COPY OF THE NOTICE DATED
27.02.2023 ISSUED BY THE 3RD RESPONDENT
HEREIN REJECTING THE APPLICATION FILED
BY THE PETITIONER SEEKING ISSUANCE OF
EWS CERTIFICATE
Exhibit P4 THE TRUE COPY OF G.O (M.S) NO
52/2019/GAD DATED 14.03.2019 ISSUED BY
GENERAL ADMINISTRATION (CO-OPERATION)
DEPARTMENT
Exhibit P5 THE TRUE COPY OF THE INTERIM ORDER DATED
02.08.2021 IN WPC 27771 / 2020 PASSED BY
THIS HON'BLE COURT
Exhibit P6 THE TRUE COPY OF THE INTERIM ORDER DATED
23.07.2021 PASSED BY THIS HONOURABLE
Exhibit P7 HE TRUE COPY OF THE INTERIM ORDER DATED
01.09.2022 PASSED BY THIS HONOURABLE
Exhibit P8 THE TRUE COPY OF THE INTERIM ORDER DATED
05.12.2022 PASSED BY THIS HONOURABLE
Exhibit P9 THE TRUE COPY OF THE INTERIM ORDER DATED
23.03.2023 PASSED BY THIS HONOURABLE
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 14
& 13587 of 2023
2025:KER:36022
RESPONDENT EXHIBITS
Exhibit R1(a) True copy of the OM No. 43011/1/2023-
Estt.Rrs-II dated 19.09.2022 issued by
Department of Personnel and Training
W.P.(C) Nos.14619 of 2021, 27771 of 2020,
15884 of 2021, 10157 of 2023, 11093 of 2023 15
& 13587 of 2023
2025:KER:36022
APPENDIX OF WP(C) 13587/2023
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE REPORT DATED
23.03.2023 FORWARDED BY THE 4TH
RESPONDENT TO THE 3RD RESPONDENT
Exhibit P2 THE TRUE COPY OF THE NOTICE DATED
27.03.2023 ISSUED BY THE 3RD RESPONDENT
HEREIN REJECTING THE APPLICATION FILED
BY THE PETITIONER SEEKING ISSUANCE OF
EWS CERTIFICATE
Exhibit P3 THE TRUE COPY OF G.O (M.S) NO
52/2019/GAD DATED 14.03.2019 OF GENERAL
ADMINISTRATION DEPARTMENT
Exhibit P4 THE TRUE COPY OF THE INTERIM ORDER DATED
02.08.2021 IN WPC 27771 / 2020 PASSED BY
THIS HON'BLE COURT
Exhibit P5 THE TRUE COPY OF THE INTERIM ORDER DATED
23.07.2021 PASSED BY THIS HONOURABLE
Exhibit P6 THE TRUE COPY OF THE INTERIM ORDER DATED
01.09.2022 PASSED BY THIS HONOURABLE
Exhibit P7 THE TRUE COPY OF THE INTERIM ORDER DATED
05.12.2022 PASSED BY THIS HONOURABLE
Exhibit P8 THE TRUE COPY OF THE INTERIM ORDER DATED
23.03.2023 PASSED BY THIS HONOURABLE
Exhibit P9 THE TRUE COPY OF THE INTERIM ORDER DATED
29.03.2023 PASSED BY THIS HONOURABLE
