Kerala High Court

Niyas C.H vs Jameela K.K on 23 May, 2025

Author: P.V. Kunhikrishnan

Bench: P.V.Kunhikrishnan

                                             2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                              1
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

   FRIDAY, THE 23RD DAY OF MAY 2025 / 2ND JYAISHTA, 1947

                  OP(CRL.) NO. 624 OF 2022

                       CRIME NO.0/0 OF ,

AGAINST THE ORDER/JUDGMENT DATED IN MC NO.276 OF 2014 OF

FAMILY COURT, KANNUR

PETITIONER/RESPONDENT:

          NIYAS C.H
          AGED 38 YEARS
          RESIDING AT NABEENA MANZIL,
          PUZHATHI KUNHIPPALLI, KOTTALI P.O., KANNUR.
          NOW RESIDING AT P.N. QUARTERS, ATHAZHAKKUNNU,
          KOTTALI, KANNUR, PIN - 670604

          BY ADV C.K.SREEJITH


RESPONDENT/PETITIONER:

    1     JAMEELA K.K
          AGED 34 YEARS, D/O. ABDURAHMAN K.P. RESIDING AT
          K.K. HOUSE, KAYYANKODE, P.O. CHELERI, KANNUR
          TALUK, KANNUR DIST, PIN - 670604

    2     MUHAMMAD ALTHAF ROSHAN
          S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
          K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
          CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604

    3     MUHAMMAD MIDHLAJ K.K
          S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
          K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
          CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604
                                                  2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                            2
         BY ADVS.
         M.K.SUMOD MUNDACHALIL KOTTIETH
         ABDUL RAOOF PALLIPATH(K/920/1998)
         VIDYA M.K.(K/910/1990)



     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
23.05.2025,   ALONG   WITH   OP(Crl.).625/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                              2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                                3

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

   FRIDAY, THE 23RD DAY OF MAY 2025 / 2ND JYAISHTA, 1947

                  OP(CRL.) NO. 625 OF 2022

                     CRIME NO.0/0 OF ,

AGAINST THE ORDER/JUDGMENT DATED 30.07.2022 IN MC NO.276

OF 2014 OF FAMILY COURT, KANNUR

PETITIONER/RESPONDENT:

          NIYAS C.H
          AGED 38 YEARS
          RESIDING AT NABEENA MANZIL, PUZHATHI
          KUNHIPPALLI, KOTTALI P.O., KANNUR. NOW RESIDING
          AT P.N. QUARTERS, ATHAZHAKKUNNU, KOTTALI,
          KANNUR, PIN - 670005

          BY ADV C.K.SREEJITH


RESPONDENT/PETITIONER:

    1     JAMEELA K.K
          AGED 34 YEARS
          RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
          CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604

    2     MUHAMMAD ALTHAF ROSHAN
          S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
          K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
          CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604

    3     MUHAMMAD MIDHLAJ K.K
          S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
          K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
          CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604
                                                  2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                                4

         BY ADVS.
         M.K.SUMOD MUNDACHALIL KOTTIETH
         VIDYA M.K.(K/910/1990)
         ABDUL RAOOF PALLIPATH(K/920/1998)



     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
23.05.2025,   ALONG   WITH   OP(Crl.).624/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                              2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                                5

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

   FRIDAY, THE 23RD DAY OF MAY 2025 / 2ND JYAISHTA, 1947

                  OP(CRL.) NO. 626 OF 2022

                     CRIME NO.0/0 OF ,

AGAINST THE ORDER/JUDGMENT DATED 30.07.2022 IN MC NO.276

OF 2014 OF FAMILY COURT, KANNUR

PETITIONER/RESPONDENT:

          NIYAS C.H
          AGED 38 YEARS
          RESIDING AT NABEENA MANZIL, PUZHATHI
          KUNHIPPALLI, KOTTALI P.O., KANNUR. NOW RESIDING
          AT P.N. QUARTERS, ATHAZHAKKUNNU, KOTTALI,
          KANNUR, PIN - 670604


          BY ADV C.K.SREEJITH


RESPONDENTS/PETITIONERS:

    1     JAMEELA K.K
          AGED 34 YEARS
          RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
          CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604

    2     MUHAMMAD ALTHAF ROSHAN
          S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
          K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
          CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604

    3     MUHAMMAD MIDHLAJ K.K
          S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
          K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
          CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604
                                                  2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                                6

         BY ADVS.
         M.K.SUMOD MUNDACHALIL KOTTIETH
         VIDYA M.K.(K/910/1990)



     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
23.05.2025,   ALONG   WITH   OP(Crl.).624/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                               2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                                 7

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

   FRIDAY, THE 23RD DAY OF MAY 2025 / 2ND JYAISHTA, 1947

                   OP(CRL.) NO. 629 OF 2022

                      CRIME NO.0/0 OF ,

        AGAINST THE ORDER/JUDGMENT DATED 30.07.2022 IN MC

NO.276 OF 2014 OF FAMILY COURT, KANNUR

PETITIONER/RESPONDENT:

           NIYAS C.H
           AGED 38 YEARS
           RESIDING AT NABEENA MANZIL, PUZHATHI
           KUNHIPPALLI, KOTTALI P.O., KANNUR. NOW RESIDING
           AT P.N. QUARTERS, ATHAZHAKKUNNU, KOTTALI,
           KANNUR, PIN - 670604


           BY ADV C.K.SREEJITH


RESPONDENTS/PETITIONERS:

    1      JAMEELA K.K
           AGED 34 YEARS, D/O. ABDURAHMAN K.P. RESIDING AT
           K.K. HOUSE, KAYYANKODE, P.O. CHELERI, KANNUR
           TALUK, KANNUR DIST, PIN - 670604

    2      MUHAMMAD ALTHAF ROSHAN
           S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
           K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
           CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604

    3      MUHAMMAD MIDHLAJ K.K
           S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
           K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
           CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604
                                                  2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                                8

         BY ADVS.
         M.K.SUMOD MUNDACHALIL KOTTIETH
         VIDYA M.K.(K/910/1990)
         ABDUL RAOOF PALLIPATH(K/920/1998)



     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
23.05.2025,   ALONG   WITH   OP(Crl.).624/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                               2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                                 9

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

   FRIDAY, THE 23RD DAY OF MAY 2025 / 2ND JYAISHTA, 1947

                   OP(CRL.) NO. 630 OF 2022

                      CRIME NO.0/0 OF ,

        AGAINST THE ORDER/JUDGMENT DATED 30.07.2022 IN MC

NO.276 OF 2014 OF FAMILY COURT, KANNUR

PETITIONER/RESPONDENT:

           NIYAS C.H
           AGED 38 YEARS
           RESIDING AT NABEENA MANZIL, PUZHATHI
           KUNHIPPALLI, KOTTALI P.O., KANNUR. NOW RESIDING
           AT P.N. QUARTERS, ATHAZHAKKUNNU, KOTTALI,
           KANNUR, PIN - 670604


           BY ADV C.K.SREEJITH


RESPONDENTS/PETITIONERS:

    1      JAMEELA K.K
           AGED 34 YEARS
           RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
           CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604

    2      MUHAMMAD ALTHAF ROSHAN
           S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
           K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
           CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604

    3      MUHAMMAD MIDHLAJ K.K
           S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
           K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
           CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604
                                                  2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                               10

         BY ADVS.
         M.K.SUMOD MUNDACHALIL KOTTIETH
         VIDYA M.K.(K/910/1990)
         ABDUL RAOOF PALLIPATH(K/920/1998)



     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
23.05.2025,   ALONG   WITH   OP(Crl.).624/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                               2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                              11

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

   FRIDAY, THE 23RD DAY OF MAY 2025 / 2ND JYAISHTA, 1947

                   OP(CRL.) NO. 631 OF 2022

                      CRIME NO.0/0 OF ,

        AGAINST THE ORDER/JUDGMENT DATED 30.07.2022 IN MC

NO.276 OF 2014 OF FAMILY COURT, KANNUR

PETITIONER/RESPONDENT:

           NIYAS C.H
           AGED 38 YEARS
           RESIDING AT NABEENA MANZIL, PUZHATHI
           KUNHIPPALLI, KOTTALI P.O., KANNUR. NOW RESIDING
           AT P.N. QUARTERS, ATHAZHAKKUNNU, KOTTALI,
           KANNUR, PIN - 670604


           BY ADV C.K.SREEJITH


RESPONDENTS/PETITIONERS:

    1      JAMEELA K.K
           AGED 34 YEARS
           RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
           CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604

    2      MUHAMMAD ALTHAF ROSHAN
           S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
           K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
           CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604

    3      MUHAMMAD MIDHLAJ K.K
           S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
           K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
           CHELERI, KANNUR TALUK, KANNUR DIST, PIN - 670604
                                                  2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                               12

         BY ADVS.
         M.K.SUMOD MUNDACHALIL KOTTIETH
         VIDYA M.K.(K/910/1990)
         ABDUL RAOOF PALLIPATH(K/920/1998)



     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
23.05.2025,   ALONG   WITH   OP(Crl.).624/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                               2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                              13

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

   FRIDAY, THE 23RD DAY OF MAY 2025 / 2ND JYAISHTA, 1947

                   OP(CRL.) NO. 105 OF 2020

        AGAINST THE ORDER/JUDGMENT DATED 27.11.2019 IN MC

NO.276 OF 2014 OF FAMILY COURT, KANNUR

PETITIONER/RESPONDENT:

           NIYAS C.H.,
           AGED 35 YEARS
           S/O.HASAYINAAR,RESIDING AT NEBEENA MANZIL,
           PUZHATHI KUNHIPPALLI, KOTTALI P.O., KANNUR, NOW
           RESIDING AT P.N.QUARTERS, ATHAZHAKKUNNU,KOTTALI,
           KANNUR.


           BY ADV C.K.SREEJITH

:RESPONDENTS/PETITIONERS:

    1      JAMEELA K.K.
           AGED 32 YEARS
           D/O.ABDURAHMAN K.P., RESIDING AT K.K.HOUSE,
           KAYYANKODE, P.O.CHELERI, KANNUR TALUK, KANNUR
           DIST. - 670 604.

    2      MUHAMMAD ALTHAF ROSHAN,
           S/O.NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
           K.K.), RESIDING AT K.K.HOUSE, KAYYANKODE,
           P.O.CHELERI, KANNUR TALUK,KANNUR DIST.- 670 604.

    3      MUHAMMAD MIDHLAJ K.K.,
           S/O.NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
           K.K.), RESIDING AT K.K.HOUSE, KAYYANKODE,
           P.O.CHELERI, KANNUR TALUK, KANNUR DIST. - 670
           604.
                                                  2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                               14


         BY ADV SRI.K.ASHIS


     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
23.05.2025,   ALONG   WITH   OP(Crl.).624/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                       2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                                 15

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

   FRIDAY, THE 23RD DAY OF MAY 2025 / 2ND JYAISHTA, 1947

                    OP(CRL.) NO. 106 OF 2020

        AGAINST   THE   ORDER/JUDGMENT   DATED   IN   MC   NO.276   OF

2014 OF FAMILY COURT, KANNUR

PETITIONER/RESPONDENT:

           NIYAS C.H.,
           AGED 35 YEARS
           S/O.HASAYINAAR, RESIDING AT NABEENA MANZIL,
           PUZHATHI KUNHIPPALLI,KOTTALI P.O.,KANNUR,NOW
           RESIDING AT P.N.QUARTERS, ATHAZHAKKUNNU,
           KOTTALI, KANNUR.


           BY ADV C.K.SREEJITH


RESPONDENTS/PETITIONERS:

    1      JAMEELA K.K.,
           AGED 32 YEARS
           D/O.ABDURAHMAN K.P., RESIDING AT K.K.HOUSE,
           KAYYANKODE, P.O.CHELERI, KANNUR TALUK, KANNUR
           DIST.- 670 604.

    2      MUHAMMAD ALTHAF ROSHAN,
           S/O.NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
           K.K.),RESIDING AT K.K.HOUSE , KAYYANKODE,
           P.O.CHELERI, KANNUR TALUK, KANNUR DIST. - 670
           604.

    3      MUHAMMAD MIDHLAJ K.K.,
           S/O.NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
           K.K.), RESIDING AT K.K.HOUSE, KAYYANKODE,
           P.O.CHELERI, KANNUR DIST. - 670 604.
                                                  2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                               16

         BY ADV SRI.K.ASHIS


     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
23.05.2025,   ALONG   WITH   OP(Crl.).624/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                               2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                              17

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

   FRIDAY, THE 23RD DAY OF MAY 2025 / 2ND JYAISHTA, 1947

                   OP(CRL.) NO. 108 OF 2020

        AGAINST THE ORDER/JUDGMENT DATED 27.11.2019 IN MC

NO.276 OF 2014 OF FAMILY COURT, KANNUR

PETITIONER/RESPONDENT:

           NIYAS C.H.,
           AGED 35 YEARS
           S/O. HASAYINAR, RESIDING AT NABEENA MANZIL,
           PUZHATHI KUNHIPPALLI, KOTTALI P.O., KANNUR, NOW
           RESIDING AT P.N. QUARTERS, ATHAZHAKKUNNU,
           KOTTALI, KANNUR.


           BY ADV C.K.SREEJITH


RESPONDENTS/PETITIONERS:

    1      JAMEELA K.K.,
           AGED 32 YEARS
           D/O. ABDURAHMAN K.P., RESIDING AT K.K. HOUSE,
           KAYYANKODE, P.O. CHELERI, KANNUR TALUK, KANNUR
           DISTRICT-670604.

    2      MUHAMMAD ALTHAF ROSHAN,
           S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
           K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
           CHELERI, KANNUR TALUK, KANNUR DISTRICT-670604.

    3      MUHAMMAD MIDHLRAJ K.K.,
           S/O. NIYAS C.H., (MINOR REP. BY MOTHER JAMEELA
           K.K.) RESIDING AT K.K. HOUSE, KAYYANKODE, P.O.
           CHELERI, KANNUR TALUK, KANNUR DISTRICT-670604.
                                                  2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                               18
         BY ADV SRI.K.ASHIS


     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
23.05.2025,   ALONG   WITH   OP(Crl.).624/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                  2025:KER:36832
OP(Crl.) Nos.624/2022 & connected cases

                               19



                     P.V. KUNHIKRISHNAN, J.
                      --------------------------------
     O.P.(Crl.).Nos.624, 625, 626, 629, 630 & 631 of 2022
                                     &
             O.P.(Crl.).Nos.105, 106 & 108 of 2020
               ----------------------------------------------
              Dated this the 23rd day of May, 2025

                          JUDGMENT

No representation for the petitioner. The counsel for

the 1st respondent submitted that the prayers in these

original petitions are infructuous.

Therefore, these original petitions (criminal) are

dismissed.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE 2025:KER:36832 OP(Crl.) Nos.624/2022 & connected cases

APPENDIX OF OP(CRL.) 106/2020

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE ORDER IN CMP NO.165/2017 IN MC NO.276/2014 N THE FILE OF FAMILY COURT, KANNUR DT. 27/11/19.

2025:KER:36832 OP(Crl.) Nos.624/2022 & connected cases

APPENDIX OF OP(CRL.) 108/2020

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE ORDER IN CMP NO.432/2018 IN MC NO.276/2014 ON THE FILE OF FAMILY COURT, KANNUR DISTRICT DATED 27/11/2019.

2025:KER:36832 OP(Crl.) Nos.624/2022 & connected cases

APPENDIX OF OP(CRL.) 105/2020

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE ORDER IN CMP NO.1210/2015 IN MC NO.276/2014 ON THE FILE OF FAMILY COURT, KANNUR DT. 27/11/19.

2025:KER:36832 OP(Crl.) Nos.624/2022 & connected cases

APPENDIX OF OP(CRL.) 625/2022

PETITIONER EXHIBITS