Kerala High Court
Dr.Azeefa Azeez vs Dr.Munas.M.P on 20 March, 2025
Author: Devan Ramachandran
Bench: Devan Ramachandran
OP(FC).Nos.47 and 137 of 2025
1
2025:KER:24751
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
&
THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
THURSDAY, THE 20TH DAY OF MARCH 2025 / 29TH PHALGUNA, 1946
OP (FC) NO. 47 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 18.10.2024 IN OPMMA NO.69 OF
2023 OF FAMILY COURT, THODUPUZHA ARISING OUT OF THE ORDER/JUDGMENT
DATED 18.10.2024 IN OPMMA NO.69 OF 2023 OF FAMILY COURT,
THODUPUZHA
PETITIONER/RESPONDENT IN I.A.NO.8 OF 2024 AND I.A.NO.9 OF 2024 IN
O.P.NO.69 OF 2023/PETITIONER IN O.P(MMA).NO.69 OF 2023:
DR.AZEEFA AZEEZ
AGED 30 YEARS
D/O.K.I.ABDUL AZEEZ, AZEEZ MANZIL, KUNNAM P.O,
MUTHALAKKODAM KARA, THODUPUZHA VILLAGE, THODUPUZHA
TALUK, IDUKKI DISTRICT, PIN - 685584
BY ADV T.M.ABDUL LATHEEF
RESPONDENT/PETITIONER IN I.A.NO.8 OF 2024 AND I.A.NO.9 OF 2024 IN
O.P.NO.69 OF 2023/RESPONDENT IN O.P(MMA).NO.69 OF 2023:
DR.MUNAS.M.P
AGED 31 YEARS
S/O.M.P.MUHAMMEDALI, RESIDING AT PONNAMPATHAYIL HOUSE,
KODATHOOR P.O, PERUMPADAPPU, KODATHUR VILLAGE, PONNANI
TALUK, MALAPPURAM DISTRICT, REPRESENTED BY HIS POWER OF
ATTORNEY HOLDER M.P.MUHAMMEDALI, AGED 57 YEARS,
RESIDING AT PONNAMPATHAYIL HOUSE, KODATHOOR P.O,
PERUMPADAPPU, KODATHUR VILLAGE, PONNANI TALUK,
MALAPPURAM DISTRICT, PIN - 679577
OP(FC).Nos.47 and 137 of 2025
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BY ADVS.
Sandeep M.B
K.P.SREEJA(K/788/2015)
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
20.03.2025, ALONG WITH OP (FC).137/2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
OP(FC).Nos.47 and 137 of 2025
3
2025:KER:24751
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
&
THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
THURSDAY, THE 20TH DAY OF MARCH 2025 / 29TH PHALGUNA, 1946
OP (FC) NO. 137 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 18.10.2024 IN CRMP NO.55 OF
2024 OF FAMILY COURT, THODUPUZHA ARISING OUT OF THE ORDER/JUDGMENT
DATED IN MC NO.26 OF 2021 OF FAMILY COURT, THODUPUZHA
PETITIONERS/RESPONDENTS IN CRL.M.P.NO.55 OF 2024 IN M.C.NO.26 OF
2021/PETITIONERS IN M.C.NO.26 OF 2021:
1 DR.AZEEFA AZEEZ
AGED 30 YEARS
D/O.K.I.ABDUL AZEEZ, AZEEZ MANZIL, KUNNAM P.O,
MUTHALAKKODAM KARA, THODUPUZHA VILLAGE, THODUPUZHA
TALUK, IDUKKI DISTRICT, PIN - 685584
2 AMINA ZAHRA (MINOR)
AGED 7 YEARS
D/O. DR.AZEEFA AZEEZ, AZEEZ MANZIL, KUNNAM P.O,
MUTHALAKKODAM KARA, THODUPUZHA VILLAGE, THODUPUZHA
TALUK, IDUKKI DISTRICT, PIN- REPRTESENTED THROUGH HER
GUARDIAN-MOTHER 1ST PETITIONER, PIN - 685584
BY ADV T.M.ABDUL LATHEEF
RESPONDENT/PETITIONER IN CRL.M.P.NO.55 OF 2024 IN M.C.NO.26 OF
2021/RESPONDENT IN M.C.NO.26 OF 2021:
DR.MUNAS.M.P
AGED 31 YEARS
S/O.M.P.MUHAMMEDALI, RESIDING AT PONNAMPATHAYIL HOUSE,
KODATHOOR P.O, PERUMPADAPPU, KODATHUR VILLAGE, PONNANI
TALUK, MALAPPURAM DISTRICT, PIN- REPRESENTED BY HIS
OP(FC).Nos.47 and 137 of 2025
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POWER OF ATTORNEY HOLDER M.P.MUHAMMEDALI, AGED 57
YEARS, RESIDING AT PONNAMPATHAYIL HOUSE, KODATHOOR P.O,
PERUMPADAPPU, KODATHUR VILLAGE, PONNANI TALUK,
MALAPPURAM DISTRICT, PIN - 679577
BY ADVS.
Sandeep M.B
K.P.SREEJA(K/788/2015)
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
20.03.2025, ALONG WITH OP (FC).47/2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
OP(FC).Nos.47 and 137 of 2025
5
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DEVAN RAMACHANDRAN & M.B.SNEHALATHA, JJ.
================================
OP(FC).Nos.47 & 137 of 2025
================================
Dated this the 20th day of March, 2025
JUDGMENT
Devan Ramachandran, J.
The learned counsel for the petitioners submits that the
petitioners are not pressing these petitions. The submission is
recorded.
Accordingly, these Original Petitions are dismissed as not
pressed.
Sd/-
DEVAN RAMACHANDRAN,
JUDGE
Sd/-
M.B.SNEHALATHA,
JUDGE
Mms
OP(FC).Nos.47 and 137 of 2025
2025:KER:24751
APPENDIX OF OP (FC) 137/2025
PETITIONERS EXHIBITS
Exhibit P1 COPY OF THE COMMON JUDGMENT DATED 30.3.2024
IN M.C.NO.26 OF 2021, OP(MMA)NO.69 OF 2023,
OP NO.415 OF 2021 AND OF THE FAMILY COURT,
THODUPUZHA
Exhibit P2 COPY OF THE ORDER DATED 18.10.2024 IN
CRL.M.P.NO.55/2024 IN M.C.NO.26/2021 OF THE
FAMILY COURT, THODUPUZHA
OP(FC).Nos.47 and 137 of 2025
2025:KER:24751
APPENDIX OF OP (FC) 47/2025
PETITIONER'S EXHIBITS
Exhibit P1 COPY OF THE COMMON JUDGMENT DATED 30.3.2024
IN OP(MMA)NO.69 OF 2023, OP NO.415 OF 2021
AND M.C.NO.26 OF 2021 OF THE FAMILY COURT,
THODUPUZHA
Exhibit P2 COPY OF THE COMMON ORDER DATED 18.10.2024 IN
I.A.NO.8 OF 2024 AND I.A.NO.9 OF 2024 IN
O.P(MMA)NO.69 OF 2023 OF THE FAMILY COURT,
THODUPUZHA
