Kerala High Court
K.S. Roopesh Kumar vs Mani Sarmilakumai (Correct Name Mani ... on 20 March, 2025
RSA No.436/2024 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
Thursday, the 20th day of March 2025 / 29th Phalguna, 1946
IA.NO.1/2024 IN RSA NO. 436 OF 2024
AS 62/2010 OF SUB COURT,ATTINGAL
OS 204/2000 OF MUNSIFF COURT,ATTINGAL
APPLICANTS/APPELLANTS:
1. K.S. ROOPESH KUMAR, AGED 44 YEARS, S/O. K.S.SASIKUMAR, KOTTAKKAKAM
VEEDU, PERUMGUZHY DESOM, AZHOOR VILLAGE, CHIRAYANKEEZH TALUK,
THIRUVANANTHAPURAM DISTRICT, PIN 695 305. (EARLIER FROM KARAKKATTU
VEEDU, MEENACHIAL, EDAMATTOM VILLAGE, MEENACHAL TALUK, KOTTAYAM
DISTRICT, PIN - 686589)
2. K.S. SASIKUMAR, AGED 70 YEARS, S/O. SANKARAN, KOTTAKKAKAM VEEDU,
PERUMGUZHY DESOM, AZHOOR VILLAGE, CHIRAYANKEEZH TALUK,
THIRUVANANTHAPURAM DISTRICT, PIN 695 305. (EARLIER FROM KARAKKATTU
VEEDU, MEENACHIAL, EDAMATTOM VILLAGE, MEENACHAL TALUK, KOTTAYAM
DISTRICT, PIN - 686589)
3. THANKAMMA SASIKUMAR,AGED 67 YEARS, W/O. SASIKUMAR, KOTTAKKAKAM
VEEDU, PERUMGUZHY DESOM, AZHOOR VILLAGE, CHIRAYANKEEZH TALUK,
THIRUVANANTHAPURAM DISTRICT, PIN 695 305. (EARLIER FROM KARAKKATTU
VEEDU, MEENACHIAL, EDAMATTOM VILLAGE, MEENACHAL TALUK, KOTTAYAM
DISTRICT, PIN - 686589)
RESPONDENTS/RESPONDENTS:
1. MANI SARMILAKUMAI (CORRECT NAME MANI SARMILAKUMARI), AGED 54 YEARS, W/O.
SIVANANDAN MANI, THIRUVATHIRA, PERUMGUZHY DESOM, AZHOOR VILLAGE,
CHIRAYANKEEZH TALUK, THIRUVANANTHAPURAM DISTRICT., PIN - 695305
2. SIVANANDAN MANI, AGED 73 YEARS, S/O. SIVANANDAN, THIRUVATHIRA, PERUMGUZHY
DESOM, AZHOOR VILLAGE, CHIRAYANKEEZH TALUK, THIRUVANANTHAPURAM DISTRICT.,
PIN - 695305
3. PEETHAMBARAN RAMACHANDRAN, AGED 69 YEARS, S/O. LATE PEETHAMBARAN,
ARAYANTHOPPU VEEDU, SUBSEQUENTLY AT KOTTAKKAKOM VEEDU, PERUMGUZHY DESOM,
AZHOOR VILLAGE, CHIRAYANKEEZH TALUK, THIRUVANANTHAPURAM DISTRICT,(DIED),
PIN - 695305
4. RAMACHANDRAN SHYLAJA, AGED 60 YEARS, W/O. LATE RAMACHANDRAN, ARAYANTHOPPU
VEEDU, NOW RESIDING AT KOTTAKKAKOM VEEDU, RAILWAY ROAD, NEAR KAVADI
KSHETRAM, PERUMGUZHY DESOM, AZHOOR VILLAGE, CHIRAYANKEEZH TALUK,
THIRUVANANTHAPURAM DISTRICT., PIN - 695305
5. RAMACHANDRAN RAJESH, AGED 38 YEARS, S/O. LATE RAMACHANDRAN, ARAYANTHOPPU
VEEDU, NOW RESIDING AT KOTTAKKAKOM VEEDU, RAILWAY ROAD, NEAR KAVADI
KSHETRAM, PERUMGUZHY DESOM, AZHOOR VILLAGE, CHIRAYANKEEZH TALUK,
THIRUVANANTHAPURAM DISTRICT., PIN - 695305
6. RESHMA (CORRECT NAME RASHNA), AGED 35 YEARS, D/O. RAMACHANDRAN,
ARAYANTHOPPU VEEDU, NOW RESIDING AT KOTTAKKAKOM VEEDU, RAILWAY ROAD, NEAR
KAVADI KSHETRAM, PERUMGUZHY DESOM, AZHOOR VILLAGE, CHIRAYANKEEZH TALUK,
RSA No.436/2024 2/2
THIRUVANANTHAPURAM DISTRICT., PIN - 695305
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the operation of and
all further proceedings in pursuance of the common judgments and decrees dated
11.03.2010 in OS.No.204/2000 and OS.No.14/2000 of the Hon'ble Munsiff's Court,
Attingal as affirmed by the common judgments and decrees dated 23.03.2024 in
AS.No.62/2010 and AS.No.61/2010 of the Hon'ble Sub Court, Attingal, till the
final disposal of the Regular Second Appeal and may be pleased to pass orders
accordingly.
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof and this court's order
dated 20.01.2025 and upon hearing the arguments of M/S.M.P.RAMNATH, P.RAJESH
(KOTTAKKAL), K.J.SEBASTIAN, M.VARGHESE VARGHESE, UMA R.KAMATH, S.SANDHYA, BEPIN
PAUL, SHALU VARGHESE, ANTONY THARIAN, POOJA KRISHNA K.B., SHANTHI JOHN, ,
Advocates for the petitioners and of SRI.N.NANDAKUMARA MENON, Senior Advocate
along with M/S.SMITHA S. PILLAI, P.K.MANOJKUMAR, ALICE THOMAS, M.C.SINY
Advocates for R1 & R2 and M/S. G.RANJU MOHAN, M.SANTHI , PYARIN B. KURUVITHADAM,
THEERTHA NAIR A.P., DEV NATH A., SREEHARI M.B.. Advocates for R4,R5 & R6, the
court passed the following:
O R D E R
Interim order is extended by three months.
Post on 19.06.2025.
Sd/-M.A.ABDUL HAKHIM,JUDGE
20-03-2025 /True Copy/ Assistant Registrar
