Kerala High Court
Shiji M.K, W/O Ramkumar vs The Director Of General Education on 17 March, 2025
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
OP(KAT) NO. 303 OF 2024
-:1:-
2025:KER:23102
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
MONDAY, THE 17TH DAY OF MARCH 2025 / 26TH PHALGUNA, 1946
OP(KAT) NO. 303 OF 2024
Order dated 5/3/2024 in OA(EKM) No.1107/2020 on the file of the Hon'ble
Administrative Tribunal, Thiruvananthapuram (Additional Bench Ernakulam)
PETITIONER/S:
1 SHIJI M.K, W/O RAMKUMAR,
AGED 43 YEARS
MANIKKARA HOUSE, KARAPARAMBA, KOZHIKODE, PIN - 673010
2 SAJITHA V.P.,
AGED 47 YEARS
W/O SANTHOSH, VADAKKE PANIKKOTTIL HOUSE, EDAKKULAM P.O.,
KOYILANDY, KOZHIKODE, PIN - 689672
3 NESAHA P.K. ,
AGED 47 YEARS
W/O SALIM, KATTIL HOUSE, CHINGAPURAM P.O. THIKKOTI (VIA),
KOZHIKODE, PIN - 673529
4 NIDEESHA N.,
AGED 44 YEARS
W/O VINODAN, PALAYULLAPARAMBATH HOUSE CHECKIADE P.O.,
PARAKKADAVU (VIA), KOZHIKODE, PIN - 673603
5 JAYA V.R,
AGED 43 YEARS
W/O SADAN KUMAR, A.A. BHAAVAN, LOURDEPURAM, KAJIRAMKULAM
P.O., THIRUVANANTHAPURAM, PIN - 695524
6 JAYAMON P.T.,
AGED 44 YEARS
S/O APPU, PARAKKOTTU THODIKAYIL, KALLURUTTY P.O., OMASSERY
(VIA) KOZHIKODE, PIN - 673582
OP(KAT) NO. 303 OF 2024
-:2:-
2025:KER:23102
7 RASHIDA THASNEEM BILAVINAKATH,
AGED 49 YEARS
W/O. SIRAJUDEEN, HALEEMAS, NEAR GGHS MADAYI, PAYANGADI P.O.,
ERIPURAM KANNUR, PIN - 670703
8 SARITHA K,
AGED 44 YEARS
W/O. INDERDAS. KALATHIL PARAMBA HOUSE, ERANCHIPALAM,
NADAKKAVU, KOZHIKODE, PIN - 673006
9 RAHNA K.P,
AGED 53 YEARS
W/O, MANSUR, AJI VILLA, KODYIYATHUR P.O., MUKKAM (VIA),
KOZHIKODE, PIN - 673303
10 BEEJA V,
AGED 42 YEARS
W/O . SUNIL KUMAR,. VENAPPARAKKAL HOUSE, NELLIKKAPARAMBA
P.O., MUKKAM (VIA), KOZHIKODE, PIN - 673602
11 SHIJI M,
AGED 38 YEARS
W/O SANTHOSH, PONMANA HOUSE, KARUVISSSERY P.O., KOZHIKODE,
PIN - 673010
12 BINDU K.P,
AGED 49 YEARS
W/O SACHITHRAN, SREETHILAKAM, ALOKKOOTTATHIL HOUSE, PERAMBRA
P.O., KOZHIKODE, PIN - 673525
13 SAIRAM LAKSHMI A,
AGED 44 YEARS
W/O RAJESH, ANOREMMAL HOUSE, MOKERI P.O., KAKKATT (VIA),
KOZHIKODE, PIN - 673507
14 SULAIKHA P.M.,
AGED 44 YEARS
W/O MUHAMMED BASHEER, MANNARKUNNU HOUSE, C.H. COLONY ROAD
MARIKUNNU P.O., KOZHIKODE, PIN - 673012
BY ADVS.
NISHA GEORGE
GEORGE POONTHOTTAM (SR.)
A.L.NAVANEETH KRISHNAN
SILPA SREEKUMAR
OP(KAT) NO. 303 OF 2024
-:3:-
2025:KER:23102
RESPONDENT/S:
1 THE DIRECTOR OF GENERAL EDUCATION,
GENERAL EDUCATION DEPARTMENT, JAGATHI, THIRUVANANTHAPURAM,
PIN - 695014
2 THE DEPUTY DIRECTOR OF EDUCATION,
GENERAL EDUCATION DEPARTMENT, TAZHEKKOD, KOZHIKODE, PIN -
673004
3 THE KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM,
PIN - 695001
4 THE DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION, DISTRICT OFFICE, CIVIL
STATION, KOZHIKODE, PIN - 673020
5 GIRI SANKAR A.J,
S/O AJITHAKUMARI O., AGED 34, VADAKUMKARA PUTHENVEEDU,
PULIPPARA, NEDUMANGADU P.O., THIRUVANANTHAPURAM, PIN -
695541
6 GOKUL S. GOPAN,
S/O SHEEJAKUMARI S.K., AGED 32 YEARS, GOKULAM,
THENNOORKONAM, KOTTAPURAM P.O., VIZHINJAM,
THIRUVANANTHAPURAM, PIN - 695521
7 SREEHARI R.,
S/O RAJAGOPAL V.P., AGED 29 YEARS, SOPANAM HOUSE,
KANNAMKUZHI, VATAKARA P.O., KOZHIKODE, PIN - 673101
8 AMAL SURESH,
S/O SURESH KUMAR A.R., AGED 29 YEARS, AIKKARAKALAYIL HOUSE,
ERUMPAYAM P.O., THALAYOLAPARAMBU, KOTTAYAM, PIN - 680605
9 SOUMYA MATHEW,
W/O VIJU N. PAULOSE, AGED 42 YEARS, NJARATHADATHIL HOUSE,
POOTHRIKKA P.O., POOTHRIKKA, ERNAKULAM, PIN - 682308
10 SHINJU P.P.,
W/O SUDHEESH KUMAR, AGED 49 YEARS, KANHIRAKKANDY HOUSE,
THIRUVANGOOR P.O., KOZHIKODE, PIN - 673304
11 PRABHITHA A.C.,
OP(KAT) NO. 303 OF 2024
-:4:-
2025:KER:23102
W/O VIJAYAN, AGED 44 YEARS, AKADATHIL HOUSE, THIRUVAMPADY
P.O., KOZHIKODE, PIN - 673603
12 SINJU K.M,
W/O PRATHEESH, AGED 41 YEARS, KODANCHERY HOUSE, MEPPAYUR
P.O., KOZHIKODE, PIN - 673655
13 LASITHA K,
W/O MURALEEDHARAN, AGED 38 YEARS, KOTTALI HOUSE, KOLATHUR
P.O., ATHOLI (VIA), KOZHIKODE, PIN - 673315
14 MEERABAI N.K.,
W/O ANIL KURUDATH, AGED 49 YEARS, NADUVILAKANDY HOUSE,
VATTOLI BAZAR P.O., BALUSSERY (VIA), KOZHIKODE, PIN - 673612
15 SANTHOSH KUMAR T,
W/O GOVINDAN NAIR, AGED 44 YEARS, THAMADATHIL HOUSE,
EDAVARAD P.O., PERAMBRA (VIA), KOZHIKODE, PIN - 673525
16 RAJALAKSHMI M.,
D/O PADMANABHAN, AGED 42 YEARS, DEVIKRIPA HOUSE, FAROOK
COLLEGE P.O., PULPARAMBIL, KOTTAMANGALAM, KOZHIKODE, PIN -
673632
17 PRIYANKA T,
W/O SREEJITH, AGED 37 YEARS, KAIPURATH HOUSE, KILUR P.O.,
PAYYOLI (VIA), KOZHIKODE, PIN - 673522
18 MOLY V.K,
W/O RAJAN, AGED 48 YEARS, AKSHAYA HOUSE, NADERY P.O.,
KOYILANDY, KOZHIKODE, PIN - 673620
19 HONEY RAVEENDRAN,
AGED 47 YEARS, HONEY VIHAR, DEEPANAGAR, ALANTHARA,
VENJARAMOOD P.O., THIRUVANANTHAPURAM, PIN - 695607
20 REMYA S,
W/O JAYESH, AGED 35 YEARS, SREEHARI HOUSE, CHELIYA P.O.,
KOYILANDY, KOZHIKODE, PIN - 673304
21 PREETHI R.,
W/O SUNIL KUMAR, AGED 49 YEARS, KAIPPURATH HOUSE, KAKKUR
P.O., NANMINDA, KOZHIKODE, PIN - 673613
22 DEEPTHI A,
W/O MANOJAN, AGED 44 YEARS, VALIYAVIYIL HOUSE, IRINGAL P.O.,
KOTTAKKAL, KOZHIKODE, PIN - 673521
OP(KAT) NO. 303 OF 2024
-:5:-
2025:KER:23102
23 SHINUMOL N.R,
W/O PRASANTH CHANDRA, AGED 45 YEARS, PULLOLIL HOUSE,
AVADUKKA P.O., PERUVANNAMUZHI (VIA), KOZHIKODE, PIN - 673528
24 DEZY N.M,
W/O PRASANNAN, AGED 49 YEARS, NARANATH MEETHAL HOUSE, NOCHAD
P.O., KOZHIKODE, PIN - 673614
25 ANJANA C.M,
W/O SUNIL ROSHAN, AGED 39 YEARS, CHETHIL MEETHAL HOUSE,
IRINGATH P.O., PAYYOLI (VIA), KOZHIKODE, PIN - 673524
26 RAJESH A.P,
S/O CHINNAMMU, AGED 44 YEARS, ARAYETHUMPARAMBIL HOUSE,
NAYARKUZHI P.O., NIT (VIA), KOZHIKODE, PIN - 673622
27 SEEMA A,
D/O ANANDAN, AGED 45 YEARS, ANJUNELLIYI HOUSE, MOKERI P.O.,
KOZHIKODE, PIN - 673507
28 SMITHA C.T.,
W/O BABU, AGED 50 YEARS, CHRICHIL THAZHA HOUSE, KIZHUR P.O.,
MELADY (VIA), KOZHIKODE, PIN - 673622
29 SASI KUMAR N,
S/O NAGAN NOOROTTU, AGED 43 YEARS, MELEPURAYIL HOUSE,
KARASSERY P.O., MUKKAM (VIA), KOZHIKODE, PIN - 673602
30 UNAIS ALI M.P.,
W/O UMMER, AGED 33 YEARS, MELE PARAKKANDIYIL HOUSE, PARANNUR
P.O., NARIKKUNI, KOZHIKODE, PIN - 673585
31 JESINA K.V.,
W/O ANSARI, AGED 40 YEARS, K.V. HOUSE, NDUVILKANDIPARAMBA,
KARAPARAMBA P.O., KOZHIKODE, PIN - 673010
32 JAMEELA P,
D/O MUHAMMED KOYA, AGED 51 YEARS, PANTHALIPARAMBATH HOUSE,
THIRUVANGOOR P.O., KOZHIKODE, PIN - 673304
33 JYOTHI O.P,
W/O MADHU, AGED 49 YEARS, KRISHNAPURI, PUTHOORVATTAM,
THURUTHIYAD, BALUSSERY, KOZHIKODE, PIN - 673612
34 RAJITHA P.T,
D/O RAJAN, AGED 42 YEARS, PURATHETHAYYIL HOUSE, CHOMBALA,
OP(KAT) NO. 303 OF 2024
-:6:-
2025:KER:23102
VATAKARA, KOZHIKODE, PIN - 673308
35 PRAJISHA K.,
W/O PRAKASAN, AGED 31 YEARS, KUNIMMAL HOUSE, THALAKKULATHUR
P.O., PURAKKATTIRI, KOZHIKODE, PIN - 673317
BY ADV ARUNA A
ADV. O.D.SIVADAS
ADV.JISHA SHAJI
ADV.P.C.SASIDHARAN SC FOR PSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP FOR ADMISSION
ON 13.03.2025, THE COURT ON 17.03.2025 DELIVERED THE FOLLOWING:
OP(KAT) NO. 303 OF 2024
-:7:-
2025:KER:23102
JUDGMENT
Dated this the 17th day of March, 2025
A.Muhamed Mustaque, J.
The petitioners were the applicants before the Tribunal. They
were included in the ranked list for the post of High School Assistant
(Malayalam) in Kozhikode District. The ranked list came into force on
09/08/2017 and expired on 08/08/2020. The grievance of the
petitioners was that the actual number of vacancies was not disclosed
by the Department and therefore, advice should be made in respect
of all vacancies that were in existence during the currency of the
ranked list.
2. It is to be noted that on the basis of the interim order
passed by the Tribunal on 30/06/2021 and 04/08/2020, 40 vacancies
were reported to the PSC. The Tribunal taking note of the above,
directed the Director of General Education to report, whether any
such vacancy existed, in the prescribed format, after giving the
opportunity of hearing to the applicants, within a period of three
months. This order was passed on 05/03/2024. This Court, by an
OP(KAT) NO. 303 OF 2024
2025:KER:23102
interim order, dated 29/07/2024, directed the Department to carry
out the exercise to find out the number of vacancies that exist; which
was being reiterated; and finally, pursuant to the direction issued on
09/01/2025, a statement has been filed by the second respondent.
It is appropriate to refer to paragraphs 11 to 14 of the said
statement.
"11. Before the expiry of the referred rank list 15 vacancies were reported
from various schools. Those vacancies are divided as follows.
Reported to PSC - 10
Reserved for NCA - 1
DIET deputation - 1
IDT - 3
12. 10 vacancies earmarked for direct PSC recruitment were reported to
the 4th respondent on 07.07.2020. Subsequently, candidates were duly
advised by the 4th respondent from the rank list which the petitioners
included and the appointment given to them time by the 2nd respondent.
Application for Interdistrict transfer called for by the 1" respondent as per
circular no. A1/573/2021/DGE dated. 18/01/2021. Final procedure for IDT
2020-21 completed on 28/06/2021 and the 3 vacancies set apart for IDT
were filled up
13.It is humbly submitted that no vacancies were kept unfilled on the
expiry date of the referred ranklist. All the vacancies eligible for direct PSC
recruitment have been reported to 4th respondent without any delay.
OP(KAT) NO. 303 OF 2024
2025:KER:23102
14. New ranklist for the selection for the post of HSA Malayalam came into
force in Kozhikode district on 05/09/2023. The appointment process is
progress in the new ranklist and 40 more vacancies reported to 4th
respondent 40 candidates advised and appointments issued. It is
respectfully submitted that no vacancies existing in this Subject."
We are satisfied with the above statement.
3. The Tribunal or this Court cannot undertake such an
exercise to find out the number of vacancies as a primary authority.
The vacancies of HSA would depend upon many factors, including
inter-district transfer. The Tribunal or this Court is not expected to
exercise such practice, and only if there is any wilful omission or
arbitrary action and such vacancies are not reported, the Tribunal or
the Court would interfere. Anyway, a new ranked list has come into
force in this matter. In such circumstances, we find no scope for
interference with the impugned order. Accordingly, the Original
Petition stands dismissed. Sd/-
A.MUHAMED MUSTAQUE, JUDGE
Sd/-
P. KRISHNA KUMAR, JUDGE
ms
OP(KAT) NO. 303 OF 2024
2025:KER:23102
APPENDIX OF OP(KAT) 303/2024
PETITIONER ANNEXURES
Annexure -A1 TRUE COPY OF THE RANK LIST PUBLISHED BY THE
KERALA PUBLIC SERVICE COMMISSION ON 9.8.2017 TO
THE POST OF HIGH SCHOOL ASISTANT) (MALAYALAM) IN
THE EDUCATION IN KOZHIKODE DISTRICT CATEGORY NO.
Annexure -A2 TRUE COPY OF G.O. (MS) NO. 6/2018/GEN. EDN. DATED
23.1.2018
Annexure -A3 TRUE COPY OF THE APPLICATION DATED 11.9.2020
SUBMITTED UNDER THE RTI ACT TO THE INFORMATION
OFFICER, OFFICE OF THE 2ND RESPONDENT.
Annexure -A4 TRUE COPY OF THE REPLY DATED 28.9.2020 ISSUED BY
THE INFORMATION OFFICER, OFFICE OF THE 2ND
RESPONDENT
Annexure A5 TRUE COPY OF THE CIRCULAR NO. A1-33330/90/DPI
DATED 7.5.1990 ISSUED BY THE DIRECTOR OF PUBLIC
INSTRUCTIONS, THIRUVANANTHAPURAM
Annexure -A6 TRUE COPY OF G.O. (MS) NO. 6/2018/GEDN DATED
23.1.2018 ISSUED BY THE GOVERNMENT
Annexure A7 TRUE COPY OF THE CIRCULAR NO. G3/280/2020/G. EDN
DATED 30.6.2020 ISSUED BY THE SPECIAL SECRETARY,
GENERAL EDUCATION (G) DEPARTMENT,
THIRUVANANTHAPURAM
Annexure A8 TRUE COPY OF THE APPLICATION UNDER THE RTI CT
DATED 13.11.2020 ALONG WITH ANSWER DATED
2.12.2020 ISSUED BY THE INFORMATION OFFICER,
ADMINISTRATIVE ASSISTANT, OFFICE OF THE DEPUTY
DIRECTOR OF EDUCATION, KOZHIKODE
Annexure A9 TRUE COPY OF THE APPLICATION UNDER THE RTI ACT
DATED 27.7.2021 ALONG WITH ANSWER DATED 9.8.2021
ISSUED BY THE PUBLIC INFORMATION OFFICER, OFFICE
OF THE DEPUTY DIRECTOR OF EDUCATION, KOZHIKODE
Annexure -A10 TRUE COPY OF THE APPLICATION SUBMITTED UNDER THE
RIGHT TO INFORMATION ACT 2005 BEFORE THE PUBLIC
INFORMATION OFFICER, OFFICE OF THE DEPUTY
OP(KAT) NO. 303 OF 2024
2025:KER:23102
DIRECTOR OF EDUCATION, KOZHIKKODE, DATED
23.08.2022
Annexure -A11 TRUE COPY OF THE REPLY DATED 14.09.2022 FURNISHED
BY THE PUBLIC INFORMATION OFFICER, OFFICE OF THE
DEPUTY DIRECTOR OF EDUCATION, KOZHIKKODE.
Annexure -A12 TRUE COPY OF THE REPLY DATED 02.12.2022 IN
RESPONSE TO THE APPEAL ISSUED BY APPELLATE
AUTHORITY ADMINISTRATIVE ASSISTAANT, OFFICE OF
THE DEPUTY DIRECTOR OF EDUCATION, KOZHIKKODE.
Annexure -A13 TRUE COPY OF THE COMMUNICATION
NO.A1/28950/2015/DPI DATED 06.12.2015 ISSUED BY
THE DIRECTOR OF PUBLIC INSTRUCTIONS.
Annexure -R5(a) TRUE COPY OF THE RELEVANT PAGES OF THE RANKED
LIST NO. 758/2023/SSIII DATED 05.09.2023 CAT.NO.
255/2021 FOR SELECTION TO THE POST OF HIGH SCHOOL
TEACHER (MALAYALAM) (EDUCATION DEPARTMENT) IN
KOZHIKODE DISTRICT
Annexure -R5(b) TRUE COPY OF THE STATUS OF POST PRINTED FROM THE
OFFICIAL WEBSITE OF KERALA PUBLIC SERVICE
COMMISSION WITH RESPECT TO CAT. NO. 255/2021 IN
KOZHIKKODE DISTRICT.
Annexure-R2(a) TRUE COPY OF THE CIRCULAR NO. H(2) 34017/2017/DPI
DATED 20.06.2017
Annexure-R2(b) TRUE COPY OF THE FILE NOTE NO. 246 OF FILE NO.
A3-3778/11 DATED 20.06.2017
Annexure -R2(c) TRUE COPY OF THE RELEVANT PAGES OF THE
APPOINTMENT REGISTER, PROCEEDINGS NO.
A3/3778/2011 DATED 31.07.2015 OF THE DEPUTY
DIRECTOR OF EDUCATION, KOZHIKKODE
Annexure-R2(d) TRUE COPY OF THE PROVISIONAL SENIORITY LIST OF
LANGUAGE TEACHERS FOR PROMOTION OF HSA MALAYALAM,
KOZHIKKODE DISTRICT.
Annexure -R2(e) TRUE COPY OF THE PROCEEDINGS OF THE DEPUTY
DIRECTOR EDUCATION, KOZHIKKODE.
Annexure-R2(f) TRUE COPY OF THE LETTER NO. DII(1)2445/12 DATED
27.12.2014 FROM THE DISTRICT OFFICER, KERALA
OP(KAT) NO. 303 OF 2024
2025:KER:23102
PUBLIC SERVICE COMMISSION, KOZHIKKODE
Annexure-R2(g) TRUE COPY OF THE INTIMATION LETTER NO. D
II(1)3910/13 DATED 22.09.2017 ISSUED FROM THE
OFFICE OF THE 4TH RESPONDENT.
Annexure-R2(h) TRUE COPY OF THE INTIMATION LETTER NO. D
II(1)3910/13 DATED 10.10.2017 ISSUED FROM THE
OFFICE OF THE 4TH RESPONDENT.
Annexure-R2(i) TRUE COPY OF THE INTIMATION LETTER NO. D
II(1)3910/13 DATED 15.03.2018 ISSUED FROM THE
OFFICE OF THE 4TH RESPONDENT.
Annexure -R2(j) TRUE COPY OF THE INTIMATION LETTER NO. D
II(1)3910/13 DATED 09.08.2018 ISSUED FROM THE
OFFICE OF THE 4TH RESPONDENT.
Annexure-R2(k) TRUE COPY OF THE INTIMATION LETTER NO. D
II(1)50011/2018 DATED 04.01.2019 ISSUED FROM THE
OFFICE OF THE 4TH RESPONDENT.
Annexure-R2(l) TRUE COPY OF THE ADVICE DATED 30.10.2019 NO.DII
(1) 50005/2018
Annexure-R2(m) TRUE COPY OF THE ADVICE NO.DII (1) 50005/2018
DATED 27.02.2020
Annexure-A18 TRUE COPY OF THE QUESTION AND REPLY DATED
18.10.2023 ISSUED BY THE HEAD MASTER, GOVERNMENT
HIGHER SECONDARY SCHOOL. MEDICAL COLLEGE CAMPUS
KOZHIKKDOE UNDER RTI ACT TO SHIJI M.K.
Annexure-A19 TRUE COPY OF THE QUESTION AND REPLY DATED
25.10.2023 ALONG WITH STAFF FIXATION ORDER
RECEIVED FROM GOVERNMENT HSS AZHCHAVATTAM UNDER
RTI ACT.
Annexure -A20 TRUE COPY OF THE QUESTION AND REPLY DATED
26.10.2023 ALONG WITH STAFF FIXATION ORDER
RECEIVED FROM GVHSS PAYANKKAL UNDER RTI ACT.
Annexure -A21 TRUE COPY OF THE QUESTION AND REPLY DATED
27.10.2023 ALONG WITH STAFF FIXATION ORDERS OF
GOVERNMENT GANPATH GIRLS SCHOOL, CHALAPPURAM
UNDER RTI ACT.
OP(KAT) NO. 303 OF 2024
2025:KER:23102
Annexure-A22 TRUE COPY OF THE QUESTION AND REPLY DATED
18.10.2023 ALONG WITH STAFF FIXATION ORDERS OF
GOVERNMENT GANPATH GIRLS SCHOOL, CHALAPPURAM
UNDER RTI ACT.
Annexure-A23 TRUE COPY OF THE QUESTION AND REPLY DATED
20.10.2023 ALONG WITH STAFF FIXATION ORDERS OF
GOVERNMENT HSS, VELLIYODE UNDER RTI ACT.
Annexure-A24 TRUE COPY OF THE APPOINTMENT CHART UPLOADED BY
THE DISTRICT OFFICER, KPSC KOZHIKKODE IN RELATION
TO REPORTING THE VACANCIES MADE ON 31.08.2017
Annexure -A25 TRUE COPY OF THE APPOINTMENT CHART UPLOADED BY
THE DISTRICT OFFICER, KPSC KOZHIKKODE IN RELATION
TO REPORTING THE VACANCIES MADE ON 25.09.2017
Annexure-A26 TRUE COPY OF THE APPOINTMENT CHART UPLOADED BY
THE DISTRICT OFFICER, KPSC KOZHIKKODE IN RELATION
TO REPORTING THE VACANCIES MADE ON 20.06.2015 AND
09.03.2018
Exhibit-P1 TRUE COPY OF THE MEMORANDUM OF ORIGINAL
APPLICATION (EKM) NO. 1107/2020 DATED 26.7.2020
ON THE FILE OF THE HONOURABLE KERALA
ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH
Exhibit -P2 TRUE COPY OF THE INTERIM ORDER DATED 04.08.2020
IN OA (EKM) NO. 1107/2020 PASSED BY THE HON'BLE
TRIBUNAL.
Exhibit -P3 TRUE COPY OF MA(EKM) NO. 358/2023 DATED 10.1.2023
IN OA(EKM) NO. 1107/2020 WITH ANNEXURES FILED
BEFORE THE TRIBUNAL
Exhibit -P4 TRUE COPY OF THE INTERIM ORDER DATED 30.06.2021
IN O.A. (EKM) NO. 1107/2020 PASSED BY THE HON'BLE
KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH
Exhibit -P5 TRUE COPY OF THE REPLY STATEMENT DATED 28.08.2021
SUBMITTED BY THE 3RD AND 4TH RESPONDENTS IN
Exhibit -P6 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 2ND
RESPONDENT DATED 22.09.2021 IN O.A.(EKM) NO.
OP(KAT) NO. 303 OF 2024
2025:KER:23102
Exhibit -P7 TRUE COPY OF THE REJOINDER DATED 15.11.2020 IN
OA(EKM) NO. 1107/2020 FILED BY THE APPLICANTS
Exhibit -P8 TRUE COPY OF THE ADDITIONAL REPLY STATEMENT DATED
12.08.2022 FILED BY THE 2ND RESPONDENT IN OA(EKM)
Exhibit -P9 TRUE COPY OF THE ADDITIONAL REJOINDER FILED BY
THE APPLICANTS DATED 12.11.2022 IN O.A. (EKM) NO.
Exhibit -P10 A TRUE COPY OF THE ADDITIONAL REJOINDER DATED
24.01.2022 FILED BY THE APPLICANTS ALONG WITH
ANNEXURES A10 TO A13 FILED BEFORE THE TRIBUNAL
Exhibit -P11 TRUE COPY OF THE INTERIM ORDER DATED 13.02.2023
IN O.A.(EKM) NO. 1107/2020 PASSED BY THE
TRIBUNAL.
Exhibit -P12 TRUE COPY OF THE INTERIM ORDER DATED 16.03.2023
IN OA(EKM) NO. 1107/2020 PASSED BY THE HON'BLE
TRIBUNAL
Exhibit -P13 TRUE COPY OF THE ADDITIONAL REPLY STATEMENT DATED
01.04.2023 FILED BY THE 2ND RESPONDENT IN OA(EKM)
Exhibit -P14 TRUE COPY OF THE INTERIM ORDER DATED 03.04.2023
IN OA(EKM) NO. 1107/2020 PASSED BY THE HON'BLE
TRIBUNAL
Exhibit -P15 TRUE COPY OF THE MEMO IN O.A(EKM) NO. 1107/2020
DATED 15.05.2023 SUBMITTED BY THE LEARNED
GOVERNMENT PLEADER ALONG WITH DETAILS OF CADRE
STRENGTH IN 2015-2016 TO THE POST OF HSA
MALAYALAM IN KOZHIKODE DISTRICT
Exhibit -P16 TRUE COPY OF THE ADDITIONAL REJOINDER IN OA(EKM)
NO. 1107/2020 DATED 25.05.2023 FILED BY THE
APPLICANTS BEFORE THE TRIBUNAL.
Exhibit -P17 TRUE COPY OF THE INTERIM ORDER DATED 25.05.2023
IN O.A(EKM) 1107/2020 PASSED BY THE HON'BLE
TRIBUNAL
Exhibit -P18 TRUE COPY OF THE AFFIDAVIT FILED BEFORE THE
HON'BLE TRIBUNAL BY THE 2ND RESPONDENT DATED
OP(KAT) NO. 303 OF 2024
2025:KER:23102
19.06.2023 IN O.A(EKM) 1107/2020
Exhibit-P19 TRUE COPY OF THE INTERIM ORDER DATED 18.08.2023
IN O.A (EKM) NO. 1107/2020 PASSED BY THE HON'BLE
TRIBUNAL
Exhibit -P20 TRUE COPY OF THE MA(EKM) NO. 1216/2023 DATED
11.07.2023 IN O.A(EKM) NO. 1107/2020 FILED BEFORE
THE HON'BLE TRIBUNAL
Exhibit -P21 TRUE COPY OF THE MA(EKM) NO. 1579/2023 IN OA
(EKM) NO.1107/2020 DATED 20.9.2023.
Exhibit -P22 TRUE COPY OF THE REPLY STATEMENT DATED 02.11.2023
BEFORE THE HON'BLE TRIBUNAL IN OA(EKM)NO.
Exhibit -P23 TRUE COPY OF THE ADDITIONAL REPLY STATEMENT IN
OA(EKM) NO.1107/2020 FILED BY THE 2ND RESPONDENT
BEFORE THE HON'BLE TRIBUNAL ON 05.12.2023
Exhibit -P24 TRUE COPY OF THE ADDITIONAL REJOINDER FILED BY
THE APPLICANTS IN OA(EKM) NO. 1107/2020 DATED
09.01.2024
Exhibit-P25 TRUE COPY OF THE ORDER IN O.A(EKM) NO. 1107/2020
DATED 05.03.2024 PASSED BY THE HON'BLE KERALA
ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH
Exhibit -P26 TRUE COPY OF THE NOTICE NO. A3/8042/2024/DGE
DATED 15.07.2024 ISSUED BY THE 1ST RESPONDENT
Exhibit-P27 True copy of the RTI application submitted by
Sairam Laxmi dated 7.8.2020 along with its reply
dated 18.11.2020.
Exhibit-P28 True copy of the RTI application given by the 1st
petitioner dated 30.7.2022 along with its reply
dated 29.8.2022.
