Citation : 2025 Latest Caselaw 4742 Ker
Judgement Date : 4 March, 2025
2025:KER:18878
WP(C) NO. 7703 OF 2025 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 4TH DAY OF MARCH 2025 / 13TH PHALGUNA, 1946
WP(C) NO. 7703 OF 2025
PETITIONER/S:
1 HOTEL VEEYEMMAR INTERNATIONAL PVT. LTD.,
(HOTEL SOORYA CITY),SUDEVAN ROAD, SULTHANPET, PALAKKAD,
REP. BY ITS MANAGING DIRECTOR, K. NARAYANAN KUTTY,
AGED 67 YEARS, S/O. LATE KRISHNAN, RESIDING AT
'KONDAKUZHIYIL HOUSE', VELLINEZHY P.O., CHERPULLASERY,
PALAKKAD, PIN - 679504
2 HOTEL KAIRALI,41/1239 SHORANUR ROAD,
NEAR K.S.R.T.C BUS STAND,PALAKKAD,
REP. BY ITS MANAGING PARTNER, K. RAJENDRAN,
AGED 77 YEARS, S/O. KRISHNAMURTHY,
RESIDING AT 11/538, HARIKKARA STREET, SULTHANPET,
PALAKKAD, PIN - 678001
3 HOTEL KAIRALI TOWERS,
COIMBATORE ROAD, NEAR INDIRA GANDHI STADIUM,
PALAKKAD-678014, REP. BY ITS PROPRIETOR,
K. RAJENDRAN, AGED 77 YEARS, S/O. KRISHNAMURTHY,
RESIDING AT 11/538, HARIKKARA STREET,
SULTHANPET, PALAKKAD, PIN - 678001
4 HOTEL INDRAPRASTHA,ENGLISH CHURCH ROAD,
PALAKKAD,
REP. BY ITS MANAGING DIRECTOR, DHANESH C.P.,
AGED 61 YEARS, S/O. PRABHAKARAN,
RESIDING AT 'CHAMAKKAD HOUSE', VANDAZHY P.O.,
PALAKKAD, PIN - 678001
5 HOTEL FORT PALACE,
(PALAKKAD HOTELS PVT. LTD.), WEST FORT ROAD, FORT
MAIDHAN, PALAKKAD, REP. BY ITS MANAGING DIRECTOR,
V. SUDEVAN, AGED 71 YEARS, S/O. VELLAPPAN,
RESIDING AT 'NANDINI HOUSE', BRINDAVAN COLONY,
NEAR FORT MAIDHAN, PALAKKAD, PIN - 678001
2025:KER:18878
WP(C) NO. 7703 OF 2025 2
6 HOTEL CHANAKYA,
CHANDRANAGAR, PALAKKAD,
REP. BY ITS MANAGING PARTNER
P. SATHEESH KUMAR, AGED 52 YEARS,
S/O. LATE A. PONNUMANI, RESIDING AT 'MUNDAKODE KALAM',
CHANDRANAGAR, PALAKKAD, PIN - 678007
7 HOTEL SOORYA RESIDENCY,
ROBINSON ROAD, PALAKKAD, REP. BY ITS PROPRIETOR
V.M. RADHAKRISHNAN, AGED 67, S/O. VELAYUDHAN NAIR,
RESIDING AT NINEETITHA HOUSE, DPO ROAD,
WEST YAKKARA, PALAKKAD, PIN - 678001
BY ADVS.
VIVEK MENON
RANCE R.
RESPONDENT/S:
1 THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE,
CIVIL STATION, PALAKKAD, PIN - 678001
2 THE DISTRICT POLICE CHIEF,
PALAKKAD, S.P. OFFICE, PALAKKAD, PIN - 678001
3 THE DEPUTY COMMISSIONER OF EXCISE,
EXCISE DIVISION OFFICE, EXCISE TOWER, DURGA NAGAR,
KENATHU PARAMBU, KUNNATHOORMEDU, PALAKKAD, PIN - 678001
SRI. SREEJITH V S - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:18878
WP(C) NO. 7703 OF 2025 3
JUDGMENT
When this writ petition is taken up for consideration
today, learned counsel appearing for the petitioners submits
that the writ petition has become infructuous. Accordingly, the
writ petition is dismissed as infructuous.
Sd/-
GOPINATH P. JUDGE ajt 2025:KER:18878
APPENDIX OF WP(C) 7703/2025
PETITIONER EXHIBITS
Exhibit P1 TRUE PHOTOCOPY OF THE FL-3 LICENSE RENEWAL CERTIFICATE IN RESPECT OF THE 1ST PETITIONER HOTEL DATED 26.03.2024 ISSUED BY THE 3RD RESPONDENT.
Exhibit P1(a) TRUE PHOTOCOPY OF THE FL-3 LICENSE RENEWAL CERTIFICATE IN RESPECT OF THE 2ND PETITIONER HOTEL DATED 26.03.2024 ISSUED BY THE 3RD RESPONDENT.
Exhibit P1(b) TRUE PHOTOCOPY OF THE FL-3 LICENSE RENEWAL CERTIFICATE IN RESPECT OF THE 3RD PETITIONER HOTEL DATED 27.03.2024 ISSUED BY THE 3RD RESPONDENT.
Exhibit P1(c) TRUE PHOTOCOPY OF THE FL-3 LICENSE RENEWAL CERTIFICATE IN RESPECT OF THE 4TH PETITIONER HOTEL DATED 22.03.2024 ISSUED BY THE 3RD RESPONDENT.
Exhibit P1(d) TRUE PHOTOCOPY OF THE FL-3 LICENSE RENEWAL CERTIFICATE IN RESPECT OF THE 5TH PETITIONER HOTEL DATED 26.03.2024 ISSUED BY THE 3RD RESPONDENT.
Exhibit P1(e) TRUE PHOTOCOPY OF THE FL-3 LICENSE RENEWAL CERTIFICATE IN RESPECT OF THE 6TH PETITIONER HOTEL DATED 25.03.2024 ISSUED BY THE 3RD RESPONDENT.
Exhibit P1(f) TRUE PHOTOCOPY OF THE FL-3 LICENSE RENEWAL CERTIFICATE IN RESPECT OF THE 7TH PETITIONER HOTEL DATED 26.03.2024 ISSUED BY THE 3RD RESPONDENT.
Exhibit P2 TRUE PHOTOCOPY OF THE SCREEN SHOT OF GOOGLE MAP, SHOWING THE LOCATION OF MANAPPULLIKAVU AND HOTEL VEEYERMMAR INTERNATIONAL PVT. LTD.
Exhibit P2(a) TRUE PHOTOCOPY OF THE SCREEN SHOT OF GOOGLE MAP, SHOWING THE LOCATION OF MANAPPULLIKAVU AND HOTEL KAIRALI.
2025:KER:18878
Exhibit P2(b) TRUE PHOTOCOPY OF THE SCREEN SHOT OF GOOGLE MAP, SHOWING THE LOCATION OF MANAPPULLIKAVU AND HOTEL KAIRALI TOWERS.
Exhibit P2(c) TRUE PHOTOCOPY OF THE SCREEN SHOT OF GOOGLE MAP, SHOWING THE LOCATION OF MANAPPULLIKAVU AND HOTEL INDRAPRASTHA.
Exhibit P2(d) TRUE PHOTOCOPY OF THE SCREEN SHOT OF GOOGLE MAP, SHOWING THE LOCATION OF MANAPPULLIKAVU AND HOTEL FORT PALACE.
Exhibit P2(e) TRUE PHOTOCOPY OF THE SCREEN SHOT OF GOOGLE MAP, SHOWING THE LOCATION OF MANAPPULLIKAVU AND HOTEL CHANAKYA.
Exhibit P2(f) TRUE PHOTOCOPY OF THE SCREEN SHOT OF GOOGLE MAP, SHOWING THE LOCATION OF MANAPPULLIKAVU AND HOTEL SURYA RESIDENCY.
Exhibit P3 TRUE PHOTOCOPY OF THE ORDER BEARING FILE NO.DCPKD/2258/2019-D4 DATED 15.02.2025, ISSUED BY THE 1ST RESPONDENT.
Exhibit P4 TRUE PHOTOCOPY OF THE JUDGMENT DATED 16.02.2005 IN WP(C) NO.5187 OF 2005 OF THIS HONOURABLE COURT. WITH TYPED COPY
Exhibit P5 TRUE PHOTOCOPY OF THE JUDGMENT DATED 06.03.2009 IN WP(C) NO.5748 OF 2009 OF THIS HONOURABLE COURT.
Exhibit P6 TRUE PHOTOCOPY OF THE CIRCULAR NO.
7497/A2/09/TD DATED 29.04.2009 ISSUED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA.
Exhibit P7 TRUE PHOTOCOPY OF THE ORDER BEARING FILE NO:
DCPKD/2374/2023-D4 DATED 29.01.2024 ISSUED BY THE 1ST RESPONDENT.
Exhibit P8 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 28.02.2024 IN W.P.(C) NO. 7870 OF 2024.
2025:KER:18878
Exhibit P9 TRUE PHOTOCOPY OF THE JUDGMENT DATED 01.03.2024 IN W.P.(C) NO. 7870 OF 2024.
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