Citation : 2025 Latest Caselaw 6536 Ker
Judgement Date : 10 June, 2025
2025:KER:40527
OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
TUESDAY, THE 10TH DAY OF JUNE 2025 / 20TH JYAISHTA, 1947
OP(KAT) NO. 285 OF 2015
AGAINST THE ORDER DATED 03.07.2015 IN RA NO.11 OF
2015 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
ARISING OUT OF THE ORDER DATED 03.03.2015 IN TA NO.7356 OF
2012 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/PETITIONERS IN RA NO.11 OF 2015:
1 ASOKAN ARIPPA, AGED 50 YEARS, SUPERINTENDENT,
DISTRICT JAIL, KOZHIKODE-673 001, KERALA.
2 N.S.NIRMALANANDAN NAIR, JAILOR, CENTRAL JAIL,
VIYYUR, THRISSUR, PIN-680 001, KERALA.
3 K.ANIL KUMAR, DEPUTY JAILOR, CENTRAL JAIL,
VIYYUR, THRISSUR, PIN-680 001, KERALA.
4 ROMEO JOHN, SUPERINTENDENT/JAILOR, SPECIAL SUB
JAIL, VIYYUR, THRISSUR, PIN-680 001, KERALA.
BY ADV SRI.MILLU DANDAPANI
RESPONDENTS/RESPONDENTS 1 TO 3 IN RA NO.11/2015/APPLICANT &
RESPONDENTS 1&2 IN TA NO.7356 OF 2012:
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2
1 P.AJAYAKUMAR, SUPERINTENDENT, SPECIAL SUB JAIL,
THALASSERRY, KANNUR-670 004, KERALA.
2 STATE OF KERALA, REPRESENTED BY SECRETARY TO
GOVERNMENT, DEPARTMENT OF HOME, SECRETARIAT,
THIRUVANANTHAPURAM-695 001, KERALA.
3 THE DIRECTOR GENERAL OF POLICE PRISONS
PRISONS HEADQUARTERS, THIRUVANANTHAPURAM-695 001,
KERALA.
BY ADVS.
SRI.P.NANDAKUMAR
GOVERNMENT PLEADER
A.J. VARGHEESE SR GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 10.06.2025, ALONG WITH OP(KAT).374/2019,
364/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2025:KER:40527
OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
TUESDAY, THE 10TH DAY OF JUNE 2025 / 20TH JYAISHTA, 1947
OP(KAT) NO. 307 OF 2015
AGAINST THE ORDER DATED 03.03.2015 IN TA NO.6458 OF
2012 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS 16, 14, 19 & 21 IN TA NO.6458 OF
2012:
1 ASOKAN ARIPPA, AGED 50 YEARS, SUPERINTENDENT,
I/C, CENTRAL PRISON, PALLIKKUNNU, KANNUR - 670
004.
2 N.S.NIRMALANANDAN NAIR, JOINT SUPERINTENDENT,
CENTRAL PRISON, POOJAPPURA, THIRUVANANTHAPURAM -
695 012.
3 K.ANIL KUMAR, SUPERINTENDENT, DISTRICT JAIL,
THRIKKAKKARA, KAKKANAD, ERNAKULAM - 682 037.
4 ROMEO JOHN, SUPERINTENDENT, DISTRICT JAIL,
VIYYUR, THRISSUR - 680 010, KERALA.
BY ADV SRI.MILLU DANDAPANI
RESPONDENTS/APPLICANT IN TA NO.6458/2012 & RESPONDENTS 1 TO
4, 6 TO 13, 15, 17, 18, 20 & 22 TO 27:
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4
1 P.AJAYAKUMAR, SUPERINTENDENT, SPECIAL SUB JAIL,
THALASSERY, KANNUR DISTRICT, KERALA.
2 STATE OF KERALA, REPRESENTED BY SECRETARY TO
GOVERNEMNT, DEPARTMENT OF HOME, SECRETARIAT,
THIRUVANANTHAPURAM, KERALA - 695 001.
3 THE DIRECTOR GENERAL OF POLICE (PRISONS)
PRISONS HEADQUARTES, THIRUVANANTHAPURAM, KERALA -
695 012.
4 THE ADDITIOAL DIRECTOR GENERAL OF POLICE
(PRISONS)
PRISONS HEADQUARTERS, THIRUVANANTHAPURAM - 695
012.
5 M.S.NARENDRANATH, DEPUTY JAILOR, DISTRICT JAIL,
KOLLAM NOW JOINT SUPERINTENDENT, CENTRAL PRISON,
VIYYUR, THRISSUR - 680 10
6 M.K.VINOD KUMAR SUPERINTENDENT, DISTRICT JAIL,
KOLLAM - 695 012.
7 T.BABURAJAN, JAILOR, CENTRAL JAIL,
THIRUVANANTHAPURAM, NOW JOINT SUPERINTENDENT
CENTRAL PRISON, VIYYUR, THRISSUR - 680 010.
8 K.SATHYAN, JAILOR, CENTRAL JAIL, KANNUR, NOW
JOINT SUPERINTENDENT, OPEN PRISON, CHEEMENI,
KASARAGODE - 671 313.
9 SAM THANKAYYAN, JAILOR, CENTRAL JAIL, KANNUR, NOW
SUPERINTENDENT, OPEN PRISON, NETUKALTHERI,
THIRUVANANTHAPURAM - 695 574.
10 B.RAMESH KUMAR, DEPUTY JAILOR, DISTRICT JAIL,
THIRUVANANTHAPURAM - 695 012, KERALA.
11 S.SANTHOSH, SUPERINTENDENT, DISTRICT JAIL,
THIRUVANANTHAPURAM, NOW SUPERINTENDENT, OPEN
PRISON, CHEEMENI, KASARAGODE - 671 313.
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12 S.ASOKA KUMAR, JAILOR, CENTRAL JAIL,
THIRUVANANTHAPURAM, NOW JOINT SUPERINTENDENT,
CENTRAL PRISON, POOJAPPURA, THIRUVANANTHAPURAM -
695 574.
13 M.MOHANA KUMARANA, JAILOR, CENTRAL JAIL, VIYUR,
THRISSUR NOW SPECIAL OFFICER, DIG OFFICE, SOUTH
ZONE, THIRUVANANTHAPURAM - 695 012.
14 B.SUNIL KUMAR, SUPERINTENDENT, DISTRICT JAIL,
KAKKANAD, ERNAKULAM, NOW SUPERINTENDENT, DISTRICT
JAIL, KOTTAYAM - 686 602.
15 SUDHEER, SUPERINTENDENT, BORSTAL SCHOOL,
THRIKKAKKARA, KAKKANAD, ERNAKULAM, NOW SPECIAL
OFFICER, DIG OFFICE, CENTRAL ZONE, VIYYUR,
THRISSUR - 680 010.
16 A.ABDUL HAMEED, DEPUTY JAILOR, CENTRAL JAIL,
THIRUVANANTHAPURAM, NOW SUPERINTENDENT, DISTRICT
JAIL, KOLLAM - 691 001.
17 A.J.MATHEW, SUPERINTENDENT, SPECIAL SUB JAIL,
PALAKKAD, NOW SPECIAL OFFICER, DIG OFFICE SOUTH
ZONE, KOZHIKODE - 673 020.
18 S.SAJEEVAN, DEPUTY JAILOR, DISTRICT JAIL,
KAKKANAD, ERNAKULAM, NOW JOINT SUPERINTENDENT,
OPEN PRISON, NETUKALTHERI, THIRUVANANTHAPURAM -
695 574.
19 K.VISWANATHA KURUP, SUPERINTENDENT, SPECIAL SUB
JAIL, KOTTAYAM, NOW SENIOR LECTURER, SICA,
THEVANCODE, THIRUVANANTHAPURAM - 695 574.
20 R.SAJAN, SUPERINTENDENT (WORINGLY SHOWN AS
RRAJAN), SPECIAL SUB JAIL, ALAPPUZHA, NOW
SUPERINTENDENT, DISTRICT JAIL, ALAPPUZHA - 688
001.
21 P.K.SUDHAKARAN, DEPUTY JAILOR, CENTRAL JAIL,
KANNUR NOW SUPERINTENDENT, DISTRICT JAIL,
MANANTHAVADI, WAYANAD - 670 645.
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22 G.CHANDRA BABU, DEPUTY JAILOR, CENTRAL JAIL,
THIRUVANANTHAPURAM, NOW SUPERINTENDENT, DISTRICT
JAIL, THIRUVANANTHAPURAM - 695 012.
23 V.P.SUNIL KUMAR, WELFARE OFFICER, DISTRICT JAIL,
KAKKANAD, ERNAKULAM, NOW REGIONAL WELFARE
OFFICER, DIG OFFICE NORTH ZONE, KOZHIKODE, KERALA
- 673 020.
BY ADVS.
SHRI.S.ANEESH
GOVERNMENT PLEADER
SRI.A.R.DILEEP
SHRI.GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
SRI.MANU SEBASTIAN
SRI.P.NANDAKUMAR
A.J. VARGHEESE SR GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 10.06.2025, ALONG WITH OP(KAT).285/2015
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:40527
OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
TUESDAY, THE 10TH DAY OF JUNE 2025 / 20TH JYAISHTA, 1947
OP(KAT) NO. 343 OF 2015
AGAINST THE ORDER DATED 03.03.2015 IN TA NO.6458 OF
2012 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/11TH RESPONDENT:
S.SANTHOSH, AGED 49 YEARS, SUPERINTENDENT,
DISTRICT JAIL, THIRUVANANTHAPURAM, PIN - 695 001,
NOW WORKING AS SUPERINTENDENT, OPEN PRISON,
CHEEMENI, KASARGOD DISTRICT. RESIDING AT SWATHI
SREE, PUMP HOUSE LANE, NEDUMANGAD, KARAMANA P.O.,
TRIVANDRUM - 2.
BY ADVS.
SHRI.GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
SRI.A.R.DILEEP
SRI.P.J.JOE PAUL
SRI.MANU SEBASTIAN
RESPONDENTS/APPLICANT & RESPONDENTS 1 TO 10 & 12 TO 27:
1 P.AJAYAKUMAR, SUPERINTENDENT, SPECIAL SUB JAIL,
THALASSERY, KANNUR, KERALA - 679 532.
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2 THE STATE OF KERALA, REPRESENTED BY THE SECRETARY
TO GOVERNMENT, HOME DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
3 THE DIRECTOR GENERAL OF POLICE (PRISONS), PRISONS
HEADQUARTERS, THIRUVANANTHAPURAM, PIN - 698 001,
KERALA.
4 THE ADDITIONAL DIRECTOR GENERAL OF POLICE
(PRISONS),
PRISONS HEADQUARTERS, THIRUVANANTHAPURAM, PIN -
695 001, KERALA.
5 M.S.NARENNDRANATH, DEPUTY JAILOR, DISTRICT JAIL,
KOLLAM, PIN - 671 001, KERALA.
*6 S.PRASAD, SENIOR LECTURER, SICA (JAIL TRAINING
SCHOOL), POOJAPPURA, THIRUVANANTHAPURAM - 695
001.
*(DELETED FROM THE ARRAY OF PARTIES).
(THE RESPONDENT NO.6 IS DELETED FROM THE PARTY
ARRAY AS PER THE ORDER DATED 25.10.2019 IN
IA.NO.1/2019.)
7 M.K.VINODKUMAR, SUPERINTENDENT, DISTRICT JAIL,
KOLLAM - 691 001, KERALA.
8 T.BABURAJAN, JAILOR, CENTRAL JAIL,
THIRUVANANTHAPURAM - 691 001, KERALA.
9 K.SATHYAN, JAILOR, CENTRAL JAIL, KANNUR, PIN -
670 001, KERALA.
10 SAM THANKAYYAN, JAILOR, CENTRAL JAIL, KANNUR, PIN
- 670 001, KERALA.
11 B.RAMESH KUMAR, DEPUTY JAILOR, DISTRICT JAIL,
THIRUVANANTHAPURAM, PIN - 695 001, KERALA.
12 S.ASHOK KUMAR, JAILOR, CENTRAL JAIL,
THIRUVANANTHAPURAM - 695 001, KERALA.
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13 M.MOHANA KUMARAN, JAILOR, CENTRAL JAIL, VIYYUR,
THRISSUR - 680 001, KERALA.
14 N.S.NIRMALANDAN NAIR
JAILOR, CENTRAL JAIL, VIYYUR, THRISSUR - 680 001,
KERALA.
15 B.SUNIL KUMAR, SUPERINTENDENT, DISTRICT JAIL,
KAKKANAD, ERNAKULAM, PIN - 680 001, KERALA.
16 ASOKAN ARIPPA, SUPERINTENDENT, DISTRICT JAIL,
KOZHIKKODE - 673 001, KERALA.
17 SUDHEER, SUPERINTENDENT, BORSTAL SCHOOL,
THRIKAKKARA, KAKKANAD, ERNAKULAM - 682 030,
KERALA.
18 A.ABDUL HAMEED, DEPUTY JAILOR, CENTRAL JAIL,
THIRUVANANTHAPURAM - 695 001, KERALA.
19 K.ANIL KUMAR, DEPUTY JAILOR, CENTRAL JAIL,
VIYYUR, THRISSUR, PIN - 680 001, KERALA.
20 A.J.MATHEW, SUPERINTENDENT, SPECIAL SUB JAIL,
PALAKKAD, KERALA - 678 001.
21 ROMEO JOHN, SUPERINTENDENT/JAILOR, SPECIAL SUB
JAIL, VIYYUR, THRISSUR, PIN - 680 001, KERALA.
22 S.SAJEEVAN, DEPUTY JAILOR, DISTRICT JAIL,
KAKKANAD, ERNAKULAM, KERALA - 682 030.
23 K.VISWANATHA KURUP, SUPERINTENDENT, SPECIAL SUB
JAIL, KOTTAYAM, PIN - 686 001, KERALA.
24 R.RAJAN, SUPERINTENDENT, SPECIAL SUB JAIL,
ALAPPUZHA - 688 001, KERALA.
25 P.K.SUDHAKARAN, DEPUTY JAILOR, CENTRAL JAIL,
KANNUR, KERALA - 670 001.
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26 G.CHANDRA BABU, DEPUTY JAILOR, CENTRAL JAIL,
THIRUVANANTHAPURAM, PIN - 695 001, KERALA.
27 V.P.SUNIL KUMAR, WELFARE OFFICER, DISTRICT JAIL,
KAKKANAD, ERNAKULAM, PIN - 682 030, KERALA.
BY ADV SRI.P.NANDAKUMAR
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FIANLLY HEARD ON 10.06.2025, ALONG WITH OP(KAT).285/2015
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:40527
OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
TUESDAY, THE 10TH DAY OF JUNE 2025 / 20TH JYAISHTA, 1947
OP(KAT) NO. 364 OF 2019
AGAINST THE ORDER DATED 13.02.2019 IN TA NO.634 OF
2013 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
ARISING FROM WPC/OP 21051/2004 OF THE HON'BLE HIGH COURT OF
KERALA
PETITIONER/APPLICANT:
S.SANTHOSH, AGED 53 YEARS, SUPERINTENDENT,
DISTRICT JAIL, THIRUVANANTHAPURAM, PIN - 695 001,
NOW WORKING AS SUPERINTENDENT, CENTRAL PRISON,
THIRUVANANTHAPURAM.,
RESIDING AT SWATHI SREE, PUMP HOUSE LANE,
NEDUMANGAD, KARAMANA P.O., TRIVANDRUM - 2.
BY ADVS.
SHRI.GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
SRI.A.R.DILEEP
SRI.P.J.JOE PAUL
RESPONDENTS/RESPONDENTS:
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12
1 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT OF KERALA, HOME DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE HON'BLE ADDITIONAL DIRECTOR GENERAL OF POLICE
(PRISONS), PRISONS HEADQUARTERS,
THIRUVANANTHAPURAM, KERALA, PIN - 695 001.
3 P. AJAYAKUMAR, SUB JAIL SUPERINTENDENT, SUB JAIL,
ATTINGAL, KERALA - 695 101.
BY ADVS.
GOVERNMENT PLEADER
SRI.P.NANDAKUMAR
A.J. VARGHEESE SR GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 10.06.2025, ALONG WITH OP(KAT).285/2015
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
2025:KER:40527
OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
TUESDAY, THE 10TH DAY OF JUNE 2025 / 20TH JYAISHTA, 1947
OP(KAT) NO. 374 OF 2019
AGAINST THE ORDER DATED 03.03.2015 IN TA NO.7356 OF
2012 AND ORDER DATED 05.11.2018 IN M.A. NO.312/2017 AND
M.A. NO.313/2017 IN UNRA ..... / 2017 ON THE FILES OF THE
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/3RD PARTY:
S.SANTHOSH, AGED 53 YEARS, SUPERINTENDENT,
DISTRICT JAIL, THIRUVANANTHAPURAM-695 001, NOW
WORKING AS SUPERINTENDENT, OPEN PRISON, CHEEMENI,
KASARAGOD DISTRICT
RESIDING AT SWATHI SREE, PUMP HOUSE LANE,
NEDUMGAD, KARAMANA P O, THIRUVANANTHAPURAM-695
002.
BY ADVS.
SHRI.GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
SRI.A.R.DILEEP
SRI.P.J.JOE PAUL
RESPONDENTS/APPLICANT & RESPONDENTS:
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OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
14
1 P.AJAYAKUMAR, SUPERINTENDENT, SPECIAL SUB JAIL,
THALASSERY, KANNUR, KERALA-679 532.
2 THE STATE OF KERALA, REPRESENTED BY THE SECRETARY
TO GOVERNMENT, HOME DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
3 THE DIRECTOR GENERAL OF POLICE(PRISONS)
PRISONS HEADQUARTERS, THIRUVANANTHAPURAM-698 001.
4 S. PRASAD, DEPUTY JAILOR, CENTRAL PRISON, KANNUR,
KERALA-670 001.
BY ADV SRI.P.NANDAKUMAR
A.J. VARGHEESE SR GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 10.06.2025, ALONG WITH OP(KAT).285/2015
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
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OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
15
JUDGMENT
[OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019]
A. Muhamed Mustaque, J.
These cases arose from the year 2008 onwards.
Subsequently, on the constitution of the Tribunal, the cases were
transferred to the Tribunal. The matter is related to the
seniority in the Jail Subordinate Service. Almost all are retired
from the service except a few. It is to be noted that
subsequently, all of them have also been promoted to various
posts, including to selection posts.
However, the learned counsel for the petitioner in O.P.
(KAT) No.374 of 2019 would submit that even though the
petitioner retired from the service, he was denied the promotion
with no reason, and he was overlooked while promoting his
juniors. It is submitted that though he was subsequently
promoted, he had a grievance against the promotion of his
juniors ahead of him. It is to be noted that even if his argument
is accepted, no relief can be granted to him in view of the fact 2025:KER:40527 OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
that juniors are also now retired from the service, and he cannot
be given pay in retrospective effect for the simple reason that he
has not continued in the post. Anyway, his pensionary benefits
also will not be affected, as he was promoted subsequently. In
these situations, all these matters are dismissed as infructuous.
Sd/-
A.MUHAMED MUSTAQUE JUDGE
Sd/-
JOHNSON JOHN JUDGE PR 2025:KER:40527 OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
APPENDIX OF OP(KAT) 285/2015
PETITIONER ANNEXURES
ANNEXURE A1 TRUE COPY OF THE TA NO.7356 OF 2012 ALONG WITH THE EXHIBITS THEREIN. ANNEXURE A2 PHOTOCOPY OF THE COUNTER AFFIDAVIT PREFERRED BY THE 1ST RESPONDENT STATE GOVERNMENT.
ANNEXURE A3 PHOTOCOPY OF THE COUNTER AFFIDAVIT PREFERRED BY THE 2ND RESPONDENT STATE GOVERNMENT.
ANNEXURE A4 A TRUE COPY OF REPLY STATEMENT FILED BY THE 1ST RESPONDENT.
ANNEXURE A5 A TRUE COPY OF THE COMMON ORDER OF THE HON'BLE TRIBUNAL IN TA NO.7356 OF 2012 AND 6458 OF 2012 DATED 3.3.2015. ANNEXURE A6 A TRUE COPY OF THE REVIEW APPLICATION FILED BY THE PETITIONERS.
ANNEXURE A7 TRUE COPY OF THE ORDER OF THE HON'BLE TRIBUNAL IN DELAY PETITION.
ANNEXURE A8 TRUE COPY OF THE ORDER DATED 3-7-2015 IN R.A NO.11/2015.
ANNEXURE A9 TRUE COPY OF THE ORDER BEARING NO.E6/17669/11 DTD 06.01.2016 ISSUED BY THE 3RD RESPONDENT.
ANNEXURE A10 TRUE COPY OF THE SENIORITY LIST OF DEPUTY JAILORS AS ON 01.01.2015. ANNEXURE A11 TRUE COPY OF THE LETTER NO.
22536/B3/2016/HOME DATED 07.05.2017. ANNEXURE A12 TRUE COPY OF THE MINUTES OF THE DEPARTMENTAL PROMOTION COMMITTEE (ADHOC) (HIGHER) FOR THE PRISONS AND CORRECTIONAL SERVICES DEPARTMENT HELD ON 17.7.2018.
ANNEXURE A13 TRUE COPY OF THE ORDER BEARING NO. E1-
1735/2018 DTD 5.6.2018 ALONG WITH
SENIORITY LIST OF JAILOR AS ON
30.11.2008.
ANNEXURE A14 TRUE COPY OF THE ORDER GOP NO.2534/2018
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HOME DATED 4.9.2018.
RESPONDENT ANNEXURES
ANNEXURE R1(a) A TRUE COPY OF THE ORDER OF THE HON'BLE TRIBUNAL IN T.A NO.7356 OF 2012 DATED 3RD MARCH 2015.
PETITIONER EXHIBITS
EXHIBIT P1 PHOTOCOPY OF THE ORDER 5.8.1996. EXHIBIT P2 PHOTOCOPY OF THE REQUEST DATED 17.10.1998.
EXHIBIT P3 PHOTOCOPY OF THE REPRESENTATION DATED 17.11.1998 FILED BY THE PETITIONER. EXHIBIT P4 PHOTOCOPY OF THE ORDER DATED 29.12.1998 IN CMP 45786/98 IN OP NO.26187/98. EXHIBIT P6 PHOTOCOPY OF THE ORDER DATED 26.2.1999. EXHIBIT P7 PHOTO COPY OF THE JUDGMENT DATED 12.10.2000 IN OP NO. 26187/1998. EXHIBIT P8 PHOTOCOPY OF THE ORDER DATED 9.10.2001. EXHIBIT P9 PHOTOCOPY OF THE ORDER DATED 9.8.2006. EXHIBIT P10 PHOTOCOPY OF THE NOTIFICATION DATED 8.11.2006.
EXHIBIT P11 PHOTOCOPY OF THE SENIORITY LIST OF ASSISTANT JAILOR GRADE-i ON 1.12.2003. EXHIBIT P12 PHOTOCOPY OF THE REPRESENTATION DATED 28.11.2006.
EXHIBIT P13 PHOTOCOPY OF THE NOTIFICATION DATED 10.1.2007.
EXHIBIT P14 PHOTOCOPY OF THE APPEAL FILED BY THE PETITIONER.
EXHIBIT P15 PHOTOCOPY OF THE JUDGMENT DATED 5.3.2007 IN WPC 6768/2007.
EXHIBIT P16 PHOTOCOPY OF THE G.O(RT) NO. 1379/08, DATED 28.4.2008.
2025:KER:40527 OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
APPENDIX OF OP(KAT) 307/2015
PETITIONER ANNEXURES
ANNEXURE A1 TRUE COPY OF THE TA NO.6458 OF 2012 ALONG WITH THE EXHIBITS.
ANNEXURE A2 TRUE COPY OF THE ORDER DATED 03-03-2015 ISSUED BY THE HON'BLE TRIBUNAL IN TA NO.6458 OF 2012.
ANNEXURE A3 A TRUE COPY OF THE GOVT. ORDER G.O. (P)NO.34/2019/HOME DTD. 19-09-2019. EXHIBIT P1 TRUE OF THE ORDER 05.8.1996 ISSUED BY THE 2ND RESPONDENT WITH TYPED COPY. EXHIBIT P2 TRUE COPY OF THE REQUEST DT. 17.10.1998 SUBMITTED BY THE PETITIONER.
EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DT.
17.11.1998 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
EXHIBIT P4 TRUE COPY FOTHE INTERIM ORDER DT.
29.12.98 IN OP NO. 26187/98.
EXHIBIT P5 TRUE COPY OF THE ORDER DT. 26.2.1999 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE JUDGMENT DT. 12.10.2000 IN OP O. 26187/98.
EXHIBIT P7 TRUE COPY FO THE ORDER DT. 09.10.2001 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P(a) TRUE COPY OF THE ORDER DT. 10.9.2004 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P8 TRUE COPY OF THE ORDER DT. 09.8.2006 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P9 TRUE COPY OF THE FINAL SENIORITY LIST BY THE 2ND RESPONENT VIDE NOTIFICATION DT. 10.1.2007.
EXHIBIT P10 TRUE COPY OF THE ORDER GO DT. 28.4.2008 ISSUED BY THE GOVERNMENT WITH TYPED COPY.
EXHIBIT P10(a) TRUE COPY OF THE INTERIM ORDER DT.
30.5.2008 IN WPC NO. 15723/2008. EXHIBIT P11 TRUE COPY OF THE SENIORITY LIST OF ASSISTANT JAILORS GRADE - I ISSUED AS PER ORDER DT. 07.1.2011.
2025:KER:40527 OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
EXHIBIT P12 TRUE COPY OF THE FINAL SENIORITY LIST OF DEPUTY JAILORS ISSUED AS PER ORDER DT. 17.2.2011.
EXHIBIT P13 TRUE COPY OF THE ORDER DT. 18.7.2011 ISSUED BY THE 3RD RESPONDENT.
2025:KER:40527 OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
APPENDIX OF OP(KAT) 343/2015
PETITIONER ANNEXURES
ANNEXURE I A TRUE COPY OF ORDER DATED 3.3.2015 IN TA.6458/2012 OF THE HONOURABLE ADMINISTRATIVE TRIBUNAL.
ANNEXURE II A TRUE COPY OF ORIGINAL APPLICATION. ANNEXURE A1 IN A TRUE COPY OF THE STATEMENT FILED BY T.A. THE 2ND RESPONDENT IN WP(C) NO.
15723/2008.
EXHIBIT P1 IN T.A. A TRUE COPY OF ORDER DATED 05.08.1996 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P2 IN T.A. A TRUE COPY OF THE REQUEST DATED 17.10.1998 SUBMITTED BY THE PETITIONER. EXHIBIT P3 IN T.A. A TRUE COPY OF THE REPRESENTATION DATED 17.11.1998 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
EXHIBIT P4 IN T.A. A TRUE COPY OF THE INTERIM ORDER DATED 29.12.1998 ISSUED BY THIS HONOURABLE COURT IN OP NO. 26187/1998.
EXHIBIT P5 IN T.A. A TRUE COPY OF THE ORDER DATED 26.02.1999 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P6 IN T.A. A TRUE COPY OF THE JUDGMENT DATED 12.10.2000 IN O.P.NO.26187 OF 1998 OF THE HONOURABLE HIGH COURT OF KERALA. EXHIBIT P7 IN T.A. A TRUE COPY OF THE ORDER DATED 09.10.2001 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P7(A) IN A TRUE COPY OF THE ORDER DATED T.A. 10.09.2004 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P8 IN T.A. A TRUE COPY OF ORDER DATED 09.08.2006 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P9 IN T.A. A TRUE COPY OF THE FINAL SENIORITY LIST BY THE 2ND RESPONDENT VIDE NOTIFICATION DATED 10.01.2007.
EXHIBIT P10 IN A TRUE COPY OF ORDER GO DATED 28.04.2008 T.A. ISSUED BY THE GOVERNMENT. EXHIBIT P10(A) IN A TRUE COPY OF THE INTERIM ORDER DATED T.A. 30.05.2008 IN WP(C) NO. 15273/2008 OF THIS HONOURABLE COURT.
EXHIBIT P11 IN A TRUE COPY OF THE FINAL SENIORITY LIST 2025:KER:40527 OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
T.A. OF ASST.JAILORS GR.I ISSUED ASPER ORDER DATED 07.01.2011.
EXHIBIT P12 IN A TRUE COPY OF FINAL SENIORITY LIST OF T.A. DEPUTY JAILORS ISSUED AS PER ORDER DATED 17.02.2011.
EXHIBIT P13 IN A TRUE COPY OF ORDER DATED 18.07.2011 T.A. ISSUED BY THE 3RD RESPONDENT.
2025:KER:40527 OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
APPENDIX OF OP(KAT) 364/2019
PETITIONER EXHIBITS
EXHIBIT P(T.A) A TRUE COPY OF T.A.NO. 634/13 OF THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL, PRINCIPAL BENCH, THIRUVANANTHAPURAM.
EXHIBIT P1 (T.A.) A TRUE COPY OF FINAL SENIORITY LIST OF 1 LDC AS ON 01.11.1992 IN THE JAILS DEPARTMENT IN THE SERVICE OF THE 1ST RESPONDENT AS ON 01.11.1992 ISSUED ON BEHALF OF THE 2ND RESPONDENT.
EXHIBIT P1 (T.A.) A TRUE COPY OF PROVISIONAL SENIORITY 2 LIST OF ASST. JAILOR GRADE II IN THE SERVICE OF THE 1ST RESPONDENT AS ON 01.01.1995 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P1 (T.A.) A TRUE COPY OF THE ORDER NO.E1/9239/96 3 DATED 10.04.1996 ISSUED ON BEHALF OF THE 2ND RESPONDENT.
EXHIBIT P1 (T.A.) A TRUE COPY OF THE ORDER NO.E5-20951/96 4 DATED 17.08.1996 ISSUED ON BEHALF OF THE 2ND RESPONDENT.
EXHIBIT P1 (T.A.) A TRUE COPY OF THE ORDER NO.E6-24918/98 5 DATED 09.10.2001 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P1 (T.A.) A TRUE COPY OF THE JUDGMENT DATED 6 12.10.2000 IN OP NO. 26187 OF 1998 OF HONOURABLE HIGH COURT OF KERALA. EXHIBIT P1 (T.A.) A TRUE COPY OF THE REPRESENTATION DATED 7 29.10.1998 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.
EXHIBIT P1 (T.A.) A TRUE COPY OF THE NOTIFICATION NO.E6- 8 20248/03 DATED 01.01.2004 ALONG WITH THE PROVISIONAL LIST OF ASSISTANT JAILOR GRADE 1 IN THE PRISONS DEPARTMENT AS ON 01.12.2003 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P1 (T.A.) A TRUE COPY OF THE REPRESENTATION DATED 9 12.05.2004 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
EXHIBIT P2 (T.A.) TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE 3RD RESPONDENT IN T.A.NO.634/13 2025:KER:40527 OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
OF THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL, PRINCIPAL BENCH, THIRUVANANTHAPURAM.
EXHIBIT P3 (T.A.) TRUE COPY OF COUNTER AFFIDAVIT FILED BY THE RESPONDENTS 1 AND 2 IN T.A. NO. 634/13 OF THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL, PRINCIPAL BENCH, THIRUVANANTHAPURAM.
EXHIBIT P4 (T.A.) TRUE COPY OF THE ORDER DATED 13.02.2019 IN T.A.-634 OF 2013 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM ARISING FROM WP(C) 21051/2004 OF THE HOB'BLE HIGH COURT OF KERALA.
EXHIBIT P5 (T.A.) TRUE COPY OF M.A. NO. 303/2019 IN TA 634/13 FILED BY THE PETITIONER PRODUCING ANNEXURES A10 TO A15.
Exhibit P5(T.A)10 A TRUE COPY OF ORDER NO.E6-4900/04 DATED 09.08.2006.
Exhibit P5(T.A)11 A TRUE COPY OF NOTIFICATION BEARING NO.E6-4900(II)/06 DATED 08.11.2006 AND THE SENIORITY LIST ANNEXED THERETO. Exhibit P5(T.A)12 A TRUE COPY OF GO(RT)NO.1379/2008/HOME DATED 28.04.2008.
Exhibit P5(T.A)13 A TRUE COPY OF ORDER IN T.A.NO.7356/2012 AND T.A.6458/2012 DATED 03.03.2015 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM, Exhibit P5(T.A)14 A TRUE COPY OF ORDER DATED 14.06.2016 IN ZOP(KAT)NO.269/2016.
Exhibit P5(T.A)15 A TRUE COPY OF THE INTERIM ORDER IN OP(KAT)NO.307/2015(A) DATED 17.09.2015.
2025:KER:40527 OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
APPENDIX OF OP(KAT) 374/2019
PETITIONER EXHIBITS
EXHIBIT P(T.A) A TRUE COPY OF ORIGINAL APPLICATION IN T.A.7356 OF 2012.
EXHIBIT P1(T.A)1 A TRUE COPY OF ORDER DATED 05.08.1996(WITH TYPED COPY) EXHIBIT P1(T.A)2 A TRUE COPY OF THE REQUEST DATED 17.10.1998.
EXHIBIT P1(T.A)3 A TRUE COPY OF THE REPRESENTATION DATED 17.11.1998 SUBMITTED BY THE PETITIONER. EXHIBIT P1(T.A)4 A TRUE COPY OF THE ORDER DATED 29.12.1998 IN CMP NO.5786/98 IN OP NO.26187/1998.
EXHIBIT P1(T.A)5 A TRUE COPY OF MEMO DATED 22.02.1999. EXHIBIT P1(T.A)6 A TRUE COPY OF ORDER DATED 26.02.1999 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P1(T.A)7 A TRUE COPY OF JUDGMENT DATED 12.10.2000 IN OP NO.26187/1998.
EXHIBIT P1(T.A)8 A TRUE COPY OF ORDER DATED 09.10.2001. EXHIBIT P1(T.A)9 A TRUE COPY OF ORDER DATED 09.08.2006. EXHIBIT P1(T.A)10 A TRUE COPY OF NOTIFICATION DATED 08.11.2006.
EXHIBIT P1(T.A)11 A TRUE COPY OF SENIORITY LIST OF ASSISTANT JAILOR GR.I, ON 01.12.2003. EXHIBIT P1(T.A)12 A TRUE COPY OF THE REPRESENTATION DATED 28.11.2006.
EXHIBIT P1(T.A)13 A TRUE COPY OF NOTIFICATION DATED 10.01.2007.
EXHIBIT P1(T.A)14 A TRUE COPY OF APPEAL FILED BY THE 1ST RESPONDENT.
EXHIBIT P1(T.A)15 A TRUE COPY OF JUDGMENT DATED 05.03.2007 IN WP(C) 6768/07.
EXHIBIT P1(T.A)16 A TRUE COPY OF GO(RT) NO.1379/08 DATED 28.04.2008.
EXHIBIT P2(T.A) TRUE COPY OF COUNTER AFFIDAVIT FILED BY 1ST RESPONDENT.
EXHIBIT P3(T.A) TRUE COPY OF COUNTER AFFIDAVIT FILED BY 2ND RESPONDENT.
2025:KER:40527 OP(KAT) Nos.285, 307 & 343 of 2015 and 374 & 364 of 2019
EXHIBIT P4(T.A) TRUE COPY OF REPLY OF THE APPLICANT. EXHIBIT P5(T.A) TRUE COPY OF ORDER DATED 03.03.2015 IN T.A NO.7356/2012 OF THE HONOURABLE TRIBUNAL.
EXHIBIT P6 TRUE COPY OF THE ORDER DATED 14.06.2016 IN Z.O.P. (KAT) NO.269/2016 OF THE HONOURABLE HIGH COURT.
EXHIBIT P7(T.A) TRUE COPY OF REVIEW APPLICATION ALONG
WITH M.A. NO.312/2017 AND M.A
NO.313/2017IN T.A NO.7356/2012 OF THE KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM WITHOUT ANNEXURES. EXHIBIT P8(T.A) TRUE COPY OF COMMON ORDER DATED 05.11.2018 IN M.A NO.312/2017 AND M.A. NO.313/2017 IN T.A. NO.7356/2012 OF THE KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM.
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