Citation : 2025 Latest Caselaw 1318 Ker
Judgement Date : 9 June, 2025
CON.CASE(C) NO. 1075 OF 2025
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2025:KER:40165
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
MONDAY, THE 9TH DAY OF JUNE 2025 / 19TH JYAISHTA, 1947
CON.CASE(C) NO. 1075 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 06.03.2015 IN WP(C) NO.193 OF 2015 OF HIGH COURT
OF KERALA
PETITIONER/S:
1 ANJU ELSA JOY
AGED 48 YEARS
HIGHER SECONDARY SCHOOL TEACHER, ENGLISH (SR), ST. MARY HIGHER SECONDARY
SCHOOL, KALLANODE, PIN - 673615
2 PRAVEEN T.C
AGED 54 YEARS
HIGHER SECONDARY SCHOOL TEACHER, ECONOMICS (SR), CHM HIGHER SECONDARY
SCHOOL, ELAVAYOOR, PIN - 670594
3 SIMNA K.C
AGED 42 YEARS
HIGHER SECONDARY SCHOOL TEACHER, CHEMISTRY (SR), CHM HIGHER SECONDARY
SCHOOL, ELAVAYOOR, PIN - 670594
4 ARIF P.P
AGED 48 YEARS
HIGHER SECONDARY SCHOOL TEACHER, POLITICAL SCIENCE (SR), CHM HIGHER
SECONDARY SCHOOL, ELAVAYOOR, PIN - 670594
5 HABEEBU RAHMAN K.P
AGED 39 YEARS
HIGHER SECONDARY SCHOOL TEACHER, PHYSICS (SR), CHM HIGHER SECONDARY
SCHOOL, ELAVAYOOR, PIN - 670594
6 INDIRA K
AGED 50 YEARS
HIGHER SECONDARY SCHOOL TEACHER, POLITICAL SCIENCE (SR), CHM HIGHER
CON.CASE(C) NO. 1075 OF 2025
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2025:KER:40165
SECONDARY SCHOOL, KAVUMPADY., PIN - 670101
7 ERMU K.P
AGED 56 YEARS
HIGHER SECONDARY SCHOOL TEACHER, HISTORY (SR), CHM HIGHER SECONDARY
SCHOOL, KAVUMPADY., PIN - 670101
8 SANTHOSH K
AGED 55 YEARS
HIGHER SECONDARY SCHOOL TEACHER, MALAYALAM (SR), CHM HIGHER SECONDARY
SCHOOL, KAVUMPADY., PIN - 670101
9 VALSALA M.P
AGED 58 YEARS
HIGHER SECONDARY SCHOOL TEACHER, HINDI (SR), CHM HIGHER SECONDARY
SCHOOL, KAVUMPADY., PIN - 670101
10 SMAITHA K D
AGED 48 YEARS
HIGHER SECONDARY SCHOOL TEACHER, HISTORY (SR), C.M.S HIGHER SECONDARY
SCHOOL, ARAPETTA, PIN - 673577
11 GAYATHRI K
AGED 48 YEARS
HIGHER SECONDARY SCHOOL TEACHER, MATHS (SR), B.E.M HIGHER SECONDARY
SCHOOL, PARAPPANANGADI., PIN - 676303
12 RINDA GEORGE
AGED 44 YEARS
HIGHER SECONDARY SCHOOL TEACHER, PHYSICS (SR), B.E.M HIGHER SECONDARY
SCHOOL, PARAPPANANGADI., PIN - 676303
13 LIZA P
AGED 45 YEARS
HIGHER SECONDARY SCHOOL TEACHER, POLITICAL SCIENCE (SR), C.M.S HIGHER
SECONDARY SCHOOL, ARAPETTA., PIN - 673577
14 BINDU M.K
AGED 49 YEARS
HIGHER SECONDARY SCHOOL TEACHER, ECONOMICS (SR), C.M.S HIGHER SECONDARY
SCHOOL, ARAPETTA., PIN - 673577
15 SIBY K THANKAPPAN
AGED 51 YEARS
CON.CASE(C) NO. 1075 OF 2025
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HIGHER SECONDARY SCHOOL TEACHER, GEOLOGY (SR), C.M.S HIGHER SECONDARY
SCHOOL, ARAPETTA., PIN - 673577
16 SREEJITH T.N
AGED 43 YEARS
HIGHER SECONDARY SCHOOL TEACHER, CHEMISTRY (SR), C.M.S HIGHER SECONDARY
SCHOOL, ARAPETTA., PIN - 673577
17 SHAJI K.A
AGED 48 YEARS
HIGHER SECONDARY SCHOOL TEACHER, SOCIOLOGY (SR), B.E.M HIGHER SECONDARY
SCHOOL, KASARAGOD., PIN - 671121
18 SHINOG MATHEW
AGED 44 YEARS
HIGHER SECONDARY SCHOOL TEACHER, ECONMICS (SR), B.E.M HIGHER SECONDARY
SCHOOL, KASARAGOD., PIN - 671121
19 SAJEEEV O
AGED 52 YEARS
HIGHER SECONDARY SCHOOL TEACHER, ECONOMICS (SR), R.G.M HIGHER SECONDARY
SCHOOL, MOKERI., PIN - 670692
20 SUJITH C.M
AGED 48 YEARS
HIGHER SECONDARY SCHOOL TEACHER, CHEMISTRY (SR), R.G.M HIGHER SECONDARY
SCHOOL, MOKERI, PIN - 670692
21 SAMERSEN U.K
AGED 46 YEARS
HIGHER SECONDARY SCHOOL TEACHER, PHYSICS (SR), R.G.M HIGHER SECONDARY
SCHOOL, MOKERI., PIN - 670692
22 SABITHA GEORGE
AGED 52 YEARS
HIGHER SECONDARY SCHOOL TEACHER, SOCIOLOGY (SR), ST. THOMAS HIGHER
SECONDARY SCHOOL, NADAVAYAL., PIN - 670721
23 JENNY JOSE
AGED 43 YEARS
HIGHER SECONDARY SCHOOL TEACHER, HISTORY (SR), ST. THOMAS HIGHER
SECONDARY SCHOOL, NADAVAYAL., PIN - 670721
24 SREEJITH S.R
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AGED 45 YEARS
HIGHER SECONDARY SCHOOL TEACHER, POLITICAL SCIENCE (SR), ST. THOMAS HIGHER
SECONDARY SCHOOL, NADAVAYAL., PIN - 670721
25 JISHA PREMS V
AGED 43 YEARS
HIGHER SECONDARY SCHOOL TEACHER, COMPUTER SCIENCE (SR), B.V.M HIGHER
SECONDARY SCHOOL, PERUMBADAVU., PIN - 670581
26 BENNY M.M
AGED 51 YEARS
HIGHER SECONDARY SCHOOL TEACHER, CHEMISTRY (SR), SACRED HEART HIGHER
SECONDARY SCHOOL, ANGADIKARA., PIN - 670706
27 SMITHA GEORGE
AGED 48 YEARS
HIGHER SECONDARY SCHOOL TEACHER, MALAYALAM (SR), SACRED HEART HIGHER
SECONDARY SCHOOL, ANGADIKARA., PIN - 670706
28 JOHNY THOMAS
AGED 58 YEARS
HIGHER SECONDARY SCHOOL TEACHER, HISTORY (SR), SACRED HEART HIGHER
SECONDARY SCHOOL, ANGADIKARA., PIN - 670706
29 ANNIE JOSEPH
AGED 53 YEARS
HIGHER SECONDARY SCHOOL TEACHER, SOCIAL WORK (SR), SACRED HEART HIGHER
SECONDARY SCHOOL, ANGADIKARA., PIN - 670706
30 DENNY THOMAS
AGED 44 YEARS
HIGHER SECONDARY SCHOOL TEACHER, ENGLISH (SR), SACRED HEART HIGHER
SECONDARY SCHOOL, ANGADIKARA., PIN - 670706
31 ANCY VARGHESE
AGED 45 YEARS
HIGHER SECONDARY SCHOOL TEACHER, CHEMISTRY (SR), ST. THOMAS HIGHER
SECONDARY SCHOOL, KILIYANTHARA., PIN - 670706
32 JINIL MARKOSE
AGED 53 YEARS
HIGHER SECONDARY SCHOOL TEACHER, MALAYALAM (SR), ST. THOMAS HIGHER
SECONDARY SCHOOL, KILIYANTHARA., PIN - 670706
CON.CASE(C) NO. 1075 OF 2025
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33 SUJESH BABU K.V
AGED 50 YEARS
HIGHER SECONDARY SCHOOL TEACHER, COMMERCE (SR), IRITTY HIGHER SECONDARY
SCHOOL, IRITTY, PIN - 670703
34 VIJI P.J, AGED 50 YEARS
HIGHER SECONDARY SCHOOL TEACHER, COMMERCE (SR), ST. THOMAS HIGHER
SECONDARY SCHOOL, KELAKAM, PIN - 670674
35 P.C GEORGE, AGED 55 YEARS
HIGHER SECONDARY SCHOOL TEACHER, ENGLISH (SR), ST. THOMAS HIGHER
SECONDARY SCHOOL, KILIANTHARA, PIN - 670706
36 VIJAYI PUTHIYAPARAMBAN P.P
AGED 45 YEARS
HIGHER SECONDARY SCHOOL TEACHER, PHYSICS (SR), C.H MUHAMMED KOYA
MEMORIAL HIGHER SECONDARY SCHOOL, KAVUMPADY, PIN - 670101
BY ADVS.
SHRI.JOBY JOSEPH
SHRI.BABY THOMAS
SRI.INDRAJITH S KAIMAL
SMT.ALICIA JOSE
SHRI.ALBERTHOVE FRANCIS.M.G.
RESPONDENT/S:
RANI GEORGE IAS
(AGE & FATHER'S NAME NOT KNOWN TO THE PETITIONERS), THE SECRETARY,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT, PIN - 695001
GP SMT. PARVATHY
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING FINALLY HEARD ON 09.06.2025, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
CON.CASE(C) NO. 1075 OF 2025
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JUDGMENT
Ms Parvathy Kottol learned Government Pleader submits that the
Government Order dated 22.05.2025 was passed in compliance with the
directions in the judgment dated 06.03.2015 passed in W.P.(C)
No.193/2015. Learned Counsel for the petitioner also submits that, given
the submission of the learned Government Pleader, the contempt
petition may be closed.
Thus, the Contempt Case stands closed.
Sd/-
D. K. SINGH JUDGE jjj CON.CASE(C) NO. 1075 OF 2025
2025:KER:40165
APPENDIX OF CON.CASE(C) 1075/2025
PETITIONER ANNEXURES
Annexure 1 CERTIFIED COPY OF THE JUDGMENT PASSED BY THIS HON'BLE COURT IN W.P (C) 193/2015 DATED 06.03.2015
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