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Kunhitharuvai Memorial Charitable ... vs Apj Abdul Kalam Technological ...
2025 Latest Caselaw 1805 Ker

Citation : 2025 Latest Caselaw 1805 Ker
Judgement Date : 31 July, 2025

Kerala High Court

Kunhitharuvai Memorial Charitable ... vs Apj Abdul Kalam Technological ... on 31 July, 2025

Author: N.Nagaresh
Bench: N.Nagaresh
                                             2025:KER:57176




         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

           THE HONOURABLE MR.JUSTICE N.NAGARESH

  THURSDAY, THE 31ST DAY OF JULY 2025 / 9TH SRAVANA, 1947

                 WP(C) NO. 26850 OF 2025

PETITIONERS:

    1    THE CHAIRMAN AND MANAGING TRUSTEE
         NEHRU COLLEGE OF EDUCATIONAL AND CHARITABLE
         TRUST, NILA GARDENS, PAMPADY, THIRUVILWAMALA,
         THRISSUR, PIN - 680588

    2    THE PRINCIPAL
         NEHRU COLLEGE OF ENGINEERING AND RESEARCH CENTRE
         (AUTONOMOUS), NILA GARDENS, PAMPADY,
         THIRUVILWAMALA, THRISSUR, PIN - 690588

         BY ADVS.
         SRI.GEORGE JACOB (JOSE)
         SRI.ROSHAN JACOB MUNDACKAL



RESPONDENTS:

    1    A. P. J ABDUL KALAM TECHNOLOGICAL UNIVERSITY
         C.E.T CAMPUS, THIRUVANANTHAPURAM
         REPRESENTED BY ITS REGISTRAR, PIN - 695016

    2    THE VICE CHANCELLOR
         A. P. J ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
         C.E.T CAMPUS, THIRUVANANTHAPURAM, PIN - 695016

    3    STATE OF KERALA
         DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT,
         TRIVANDRUM, KERALA STATE, PIN - 695001
         REPRESENTED BY THE PRINCIPAL SECRETARY
                                                2025:KER:57176
WP(C) No.26850/2025 &
connected cases
                            2

    4    ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
         CHANDRALOK BUILDING, JANAPATH, NEW DELHI,
         REPRESENTED BY ITS SECRETARY, PIN - 110001

    5    THE COMMISSIONER FOR ENTRANCE EXAMINATIONS (CEE)
         KERALA, THE COMMISSIONER FOR ENTRANCE
         EXAMINATIONS (CEE) KERALA, FIFTH FLOOR,
         HOUSING BOARD BUILDINGS, SANTHI NAGAR,
         THIRUVANANTHAPURAM, PIN - 695001

    6    THE DIRECTOR OF TECHNICAL EDUCATION
         DIRECTORATE OF TECHNICAL EDUCATION,
         THIRUVANANTHAPURAM, PIN - 695023


         BY ADVS.
         SRI.SAJITH KUMAR V., STANDING COUNSEL
         SRI.RAJEEV JYOTHISH GEORGE, GOVERNMENT PLEADER
         SRI.K.R. GANESH, STANDING COUNSEL

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.07.2025, ALONG WITH WP(C).26885/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                              2025:KER:57176
WP(C) No.26850/2025 &
connected cases
                            3




         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

           THE HONOURABLE MR.JUSTICE N.NAGARESH

  THURSDAY, THE 31ST DAY OF JULY 2025 / 9TH SRAVANA, 1947

                  WP(C) NO. 26885 OF 2025

PETITIONERS:

    1    THE CHAIRMAN AND MANAGING TRUSTEE
         NEHRU COLLEGE OF EDUCATIONAL AND CHARITABLE
         TRUST, NILA GARDENS, PAMPADY, THIRUVILWAMALA,
         THRISSUR, PIN - 680588

    2    THE PRINCIPAL
         JAWAHARLAL COLLEGE OF ENGINEERING AND TECHNOLOGY
         JAWAHAR GARDENS, LAKKIDI, MANGALAM, PALAKKAD,
         PIN - 679301

         BY ADVS.
         SRI.GEORGE JACOB (JOSE)
         SRI.ROSHAN JACOB MUNDACKAL




RESPONDENTS:

    1    A. P. J ABDUL KALAM TECHNOLOGICAL UNIVERSITY
         C.E.T CAMPUS, THIRUVANANTHAPURAM,
         REPRESENTED BY ITS REGISTRAR, PIN - 695016

    2    THE VICE CHANCELLOR
         A. P. J ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
         C.E.T CAMPUS, THIRUVANANTHAPURAM, PIN - 695016
                                                2025:KER:57176
WP(C) No.26850/2025 &
connected cases
                            4

    3    STATE OF KERALA
         DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT,
         TRIVANDRUM, KERALA STATE, PIN - 695001
         REPRESENTED BY THE PRINCIPAL SECRETARY

    4    ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
         CHANDRALOK BUILDING, JANAPATH, NEW DELHI,
         REPRESENTED BY ITS SECRETARY, PIN - 110001

    5    THE COMMISSIONER FOR ENTRANCE EXAMINATIONS (CEE)
         KERALA, FIFTH FLOOR, HOUSING BOARD BUILDINGS,
         SANTHI NAGAR, THIRUVANANTHAPURAM, PIN - 695001

    6    THE DIRECTOR OF TECHNICAL EDUCATION
         DIRECTORATE OF TECHNICAL EDUCATION,
         THIRUVANANTHAPURAM, PIN - 695023


         BY ADV.
         SRI.SAJITH KUMAR V., STANDING COUNSEL
         SMT.AMMINIKUTTY, SENIOR GOVERNMENT PLEADER
         SRI.K.R. GANESH, STANDING COUNSEL

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.07.2025, ALONG WITH WP(C).26850/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2025:KER:57176
WP(C) No.26850/2025 &
connected cases
                               5


         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

              THE HONOURABLE MR.JUSTICE N.NAGARESH

  THURSDAY, THE 31ST DAY OF JULY 2025 / 9TH SRAVANA, 1947

                    WP(C) NO. 27015 OF 2025

PETITIONER:

         KUNHITHARUVAI MEMORIAL CHARITABLE TRUST
         REPRESENTED BY ITS MANAGING TRUSTEE,
         KMCT MEDICAL COLLEGE CAMPUS MUKKAM, KOZHIKKODE.
         REG NO. 252/1999, PIN - 673602

         BY ADVS.
         SRI.P.M.SANEER
         SRI.TONY GEORGE KANNANTHANAM
         SRI.GISON ALIYAS
         SRI.AJITH GEORGE KOOLA




RESPONDENTS:

    1    APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
         CET CAMPUS, THIRUVANANTHAPURAM.
         REPRESENTED BY ITS REGISTRAR., PIN - 695016

    2    THE VICE CHANCELLOR
         APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
         CET CAMPUS, THIRUVANANTHAPURAM., PIN - 695016

    3    ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
         REPRESENTED BY ITS SECRETARY,
         CHANDRALOK BUILDING, JANAPATH,
         NEW DELHI, PIN - 110001
                                             2025:KER:57176
WP(C) No.26850/2025 &
connected cases
                            6

    4    THE STATE OF KERALA
         REPRESENTED BY SECRETARY TO GOVERNMENT,
         HIGHER EDUCATION DEPATMENT,
         GOVERNMENT SECRETARIAT,
         THIRUVAANTHAPURAM, PIN - 695001


         BY ADV.
          SRI.SAJITH KUMAR V., STANDING COUNSEL
          SMT. AMMINIKUTTY, SENIOR GOVERNMENT PLEADER
          SRI.K.R. GANESH, STANDING COUNSEL

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 31.07.2025, ALONG WITH WP(C).26850/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                2025:KER:57176
WP(C) No.26850/2025 &
connected cases
                               7


         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

              THE HONOURABLE MR.JUSTICE N.NAGARESH

  THURSDAY, THE 31ST DAY OF JULY 2025 / 9TH SRAVANA, 1947

                    WP(C) NO. 27038 OF 2025

PETITIONER:

         KUNHITHARUVAI MEMORIAL CHARITABLE TRUST
         REPRESENTED BY ITS MANAGING TRUSTEE,
         KMCT MEDICAL COLLEGE CAMPUS MUKKAM, KOZHIKKODE
         REG NO. 252/1999, PIN - 673602

         BY ADVS.
         SRI.P.M.SANEER
         SRI.TONY GEORGE KANNANTHANAM
         SRI.GISON ALIYAS
         SRI.AJITH GEORGE KOOLA




RESPONDENTS:

    1    APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
         CET CAMPUS, THIRUVANANTHAPURAM,
         REPRESENTED BY ITS REGISTRAR., PIN - 695016

    2    THE VICE CHANCELLOR
         APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
         CET CAMPUS, THIRUVANANTHAPURAM., PIN - 695016

    3    ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
         REPRESENTED BY ITS SECRETARY, CHANDRALOK
         BUILDING, JANAPATH, NEW DELHI., PIN - 110001
                                             2025:KER:57176
WP(C) No.26850/2025 &
connected cases
                            8

    4    THE STATE OF KERALA
         REPRESENTED BY SECRETARY TO GOVERNMENT,
         HIGHER EDUCATION DEPATMENT, GOVERNMENT
         SECRETARIAT, THIRUVAANTHAPURAM., PIN - 695001


         BY ADVS.
         SRI.SAJITH KUMAR V.,STANDING COUNSEL
         SRI.RAJEEV JYOTHISH GEORGE, GOVERNMENT PLEADER
         SRI.K.R.GANESH, STANDING COUNSEL

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 31.07.2025, ALONG WITH WP(C).26850/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                2025:KER:57176
WP(C) No.26850/2025 &
connected cases
                               9




         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

              THE HONOURABLE MR.JUSTICE N.NAGARESH

  THURSDAY, THE 31ST DAY OF JULY 2025 / 9TH SRAVANA, 1947

                    WP(C) NO. 27056 OF 2025

PETITIONER:

         THE DIRECTOR
         MAR BASELIOS CHRISTIAN COLLEGE OF ENGINEERING &
         TECHNOLOGY, PEERMADE, IDUKKI DISTRICT,
         PIN - 685541

         BY ADVS.
         SRI.TONY GEORGE KANNANTHANAM
         SRI.THOMAS GEORGE
         SRI.EBEE ANTONY
         SRI.AJITH GEORGE KOOLA




RESPONDENTS:

    1    APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
         CET CAMPUS, THIRUVANANTHAPURAM
         REPRESENTED BY ITS REGISTRAR., PIN - 695016

    2    THE VICE CHANCELLOR,
         APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
         CET CAMPUS, THIRUVANANTHAPURAM, PIN - 695016

    3    ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
         REPRESENTED BY ITS SECRETARY, CHANDRALOK
         BUILDING, JANAPATH, NEW DELHI, PIN - 110001
                                             2025:KER:57176
WP(C) No.26850/2025 &
connected cases
                           10

    4    STATE OF KERALA
         REPRESENTED BY THE PRINCIPAL SECRETARY,
         HIGHER EDUCATION DEPARTMENT,
         THIRUVANANTHAPURAM, PIN - 695001

    5    THE COMMISSIONER FOR ENTRANCE EXAMINATIONS
         5TH FLOOR, K.S.H.B. BUILDING,
         THIRUVANANTHAPURAM, PIN - 695001


         BY ADVS.
         SRI.SAJITH KUMAR V., STANDING COUNSEL
         SRI.RAJEEV JYOTHISH GEORGE, GOVERNMENT PLEADER
         SRI.K.R. GANESH, STANDING COUNSEL

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 31.07.2025, ALONG WITH WP(C).26850/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                2025:KER:57176
WP(C) No.26850/2025 &
connected cases
                              11


         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

              THE HONOURABLE MR.JUSTICE N.NAGARESH

  THURSDAY, THE 31ST DAY OF JULY 2025 / 9TH SRAVANA, 1947

                    WP(C) NO. 27118 OF 2025

PETITIONER:

         KUNHITHARUVAI MEMORIAL CHARITABLE TRUST
         REPRESENTED BY ITS MANAGING TRUSTEE,
         KMCT MEDICAL COLLEGE CAMPUS MUKKAM, KOZHIKKODE
         REG NO. 252/1999, PIN - 673602

         BY ADVS.
         SRI.P.M.SANEER
         SRI.TONY GEORGE KANNANTHANAM
         SRI.GISON ALIYAS
         SRI.AJITH GEORGE KOOLA



RESPONDENTS:

    1    APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
         CET CAMPUS, THIRUVANANTHAPURAM.
         REPRESENTED BY ITS REGISTRAR.,
         PIN - 695016

    2    THE VICE CHANCELLOR
         APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
         CET CAMPUS, THIRUVANANTHAPURAM.,
         PIN - 695016

    3    ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
         REPRESENTED BY ITS SECRETARY,
         CHANDRALOK BUILDING, JANAPATH,
         NEW DELHI, PIN - 110001
                                             2025:KER:57176
WP(C) No.26850/2025 &
connected cases
                           12

    4    THE STATE OF KERALA
         REPRESENTED BY SECRETARY TO GOVERNMENT,
         HIGHER EDUCATION DEPARTMENT,
         GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695001


         BY ADVS.
         SRI.SAJITH KUMAR V., STANDING COUNSEL
         SRI.RAJEEV JYOTHISH GEORGE, GOVERNMENT PLEADER
         SRI.K.R. GANESH, STANDING COUNSEL

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 31.07.2025, ALONG WITH WP(C).26850/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                      2025:KER:57176
WP(C) No.26850/2025 &
connected cases
                                   13


                             JUDGMENT

Dated this the 31st day of July, 2025 [W.P.(C) Nos.26850, 26885, 27015,

27038, 27056 & 27118 of 2025]

All these writ petitions were filed when affiliation was

not granted to the petitioners by the Kerala Technological

University.

2. When this writ petition came up for hearing

today, it is submitted that the KTU has now passed an order

granting affiliation to all the petitioners.

In view of the afore development, the writ petitions are

disposed of recording the said submission. This will be without

prejudice to the right of the petitioners to approach this Court

again in the matter if they are so advised.

Sd/-

N.NAGARESH JUDGE spk 2025:KER:57176 WP(C) No.26850/2025 & connected cases

APPENDIX OF WP(C) 26850/2025

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER DATED 13/5/2024 ISSUED BY THE AICTE GRANTING EXTENSION OF APPROVAL TO THE COLLEGE FOR THE ACADEMIC YEARS 2024 - 2026-27 Exhibit P2 TRUE COPY OF THE ORDER DATED 13/5/2024 ISSUED BY THE AICTE GRANTING EXTENSION OF APPROVAL TO ALL THE 12 COURSES BEING IMPARTED IN THE COLLEGE Exhibit P3 TRUE COPY OF ORDER NO. KTU/A/456/2015 DATED 17/7/2024 OF THE UNIVERSITY GRANTING PROVISIONAL AFFILIATION/EXTENSION OF PROVISIONAL AFFILIATION OF UG/PG COURSES BEING IMPARTED IN THE COLLEGE FOR THE ACADEMIC YEAR 2024 - 2025 Exhibit P4 TRUE COPY OF THE APPLICATION BEARING.

NO. NCERC/3131/KTU/24/01 DATED 7/12/2024 SUBMITTED BY THE 2 ND RESPONDENT TO THE UNIVERSITY Exhibit P5 TRUE COPY OF THE NOTIFICATION NO.KTU/A/456/2015 DATED 2/5/2025 PUBLISHED BY THE UNIVERSITY Exhibit P6 TRUE COPY OF THE COVERING LETTER DATED 7/5/2025 WITH THE APPENDED NOTARIZED AFFIDAVIT Exhibit P7 TRUE COPY OF THE EXTENSION OF APPROVAL ORDER DATED 05/04/2025 ISSUED BY THE AICTE Exhibit P8 TRUE COPY OF LETTER NO. NCERC /3131/KTU/24/03 DATED 21/4/2025 SUBMITTED BY THE 2 ND PETITIONER TO THE UNIVERSITY Exhibit P9 TRUE COPY OF THE LETTER NO. NCERC /3131/KTU/25/04 DATED 29/4/2025 2 ND PETITIONER ADDRESSED TO THE REGISTRAR Exhibit P10 TRUE COPY OF THE AFFILIATION APPLICATION REPORT FOR THE YEAR 2025-26 2025:KER:57176 WP(C) No.26850/2025 & connected cases

Exhibit P11 TRUE COPY OF PAGE NUMBER 1 OF THE AFFILIATION APPLICATION DEFICIENCY REPORT Exhibit P12 TRUE COPY OF SCREEN SHOT OF THE EMAIL COMMUNICATION DATED 24/6/2025 OF 2 ND PETITIONER SENT TO THE UNIVERSITY SANS THE ATTACHMENTS Exhibit P13 TRUE COPY OF THE ORDER NO.

KTU/A/456/2015 DATED 27/6/2025 OF THE UNIVERSITY Exhibit P14 TRUE COPY OF THE LETTER DATED 19/7/2025 OF THE 2 ND PETITIONER SENT THROUGH EMAIL TO THE UNIVERSITY Exhibit P15 TRUE COPY OF THE JUDGEMENT DATED 14/7/2025 OF THIS HON'BLE COURT IN WPC NO. 24869 OF 2025 2025:KER:57176 WP(C) No.26850/2025 & connected cases

APPENDIX OF WP(C) 26885/2025

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER DATED 17/5/2024 ISSUED BY THE AICTE GRANTING EXTENSION OF APPROVAL TO THE COLLEGE FOR THE ACADEMIC YEARS 2024 - 2026-27 Exhibit P2 TRUE COPY OF THE ORDER DATED 17/5/2024 ISSUED BY THE AICTE GRANTING EXTENSION OF APPROVAL TO ALL THE 12 COURSES BEING IMPARTED IN THE COLLEGE Exhibit P3 TRUE COPY OF ORDER NO. KTU/A/456/2015 DATED 17/7/2024 OF THE UNIVERSITY GRANTING PROVISIONAL AFFILIATION/EXTENSION OF PROVISIONAL AFFILIATION OF UG/PG COURSES BEING IMPARTED IN THE COLLEGE FOR THE ACADEMIC YEAR 2024 - 2025 Exhibit P4 TRUE COPY OF THE APPLICATION BEARING.

NO. NCT/JCET/271/2024/01 DATED 7/12/2024 SUBMITTED BY THE 2 ND PETITIONER TO THE UNIVERSITY Exhibit P5 TRUE COPY OF THE NOTIFICATION NO.KTU/A/456/2015 DATED 2/5/2025 PUBLISHED BY THE UNIVERSITY Exhibit P6 TRUE COPY OF THE COVERING LETTER DATED 7/5/2025 OF THE FIRST PETITIONER CENTRE TO THE UNIVERSITY WITH A COM APPENDED NOTARIZED AFFIDAVIT Exhibit P7 TRUE COPY OF THE EXTENSION OF APPROVAL ORDER DATED 05/04/2025 ISSUED BY THE AICTE Exhibit P8 TRUE COPY OF LETTER NO.

NCTJCET/271/2024/01 DATED 21/4/2025 SUBMITTED BY THE 2 ND PETITIONER TO THE UNIVERSITY Exhibit P9 TRUE COPY OF THE LETTER NO.

NCT/JCET/271/2025/04 DATED 29/4/2025 OF THE 2 ND PETITIONER ADDRESSED TO THE REGISTRAR 2025:KER:57176 WP(C) No.26850/2025 & connected cases

Exhibit P10 TRUE COPY OF THE AFFILIATION APPLICATION REPORT FOR THE YEAR 2025-26 Exhibit P11 TRUE COPY OF PAGE NUMBER 1 OF THE AFFILIATION APPLICATION DEFICIENCY REPORT Exhibit P12 TRUE COPY OF LETTER NO.

NCT/JCET/101/127-2025 DATED 1/7/2025 OF THE 2 ND PETITIONER SENT TO THE UNIVERSITY SANS THE ATTACHMENTS Exhibit P13 TRUE COPY OF THE LETTER NO.

JCET/101/A/KTU/2025/01 DATED 18/7/2025 ADDRESSED TO THE UNIVERSITY Exhibit P14 TRUE COPY OF THE ORDER NO.

KTU/A/456/2015 DATED 27/6/2025 OF THE UNIVERSITY Exhibit P15 TRUE COPY OF LETTER DATED 19/7/2025 OF THE 2 ND PETITIONER SENT TO THE UNIVERSITY Exhibit P16 TRUE COPY OF THE JUDGEMENT DATED 14/7/2025 OF THIS HON'BLE COURT IN WPC NO. 24869 OF 2025 2025:KER:57176 WP(C) No.26850/2025 & connected cases

APPENDIX OF WP(C) 27015/2025

PETITIONER EXHIBITS

Exhibit P1 A COPY OF THE ORDER OF APPROVAL NO F. NO SOUTH-WEST/ 2025-26/1-44804999263 DATED 28/04/2025 ISSUED BY THE AICTE . Exhibit P2 A COPY OF THE NOTIFICATION NO.

KTU/A/456/2015 DATED 2-5-2025 ISSUED BY THE UNIVERSITY.

Exhibit P3 A TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE THE UNIVERSITY NO. KMCT/KTU/05/01/2025 DATED 07/05/2025.

Exhibit P4         A TRUE COPY OF THE COMMUNICATION ISSUED
                   BY       THE        UNIVERSITY       NO.
                   KTU/ASST6(ADMIN)/1821/2025         DATED
                   14/05/2025.
Exhibit P5         A TRUE COPY OF THE INTERIM ORDER DATED

27/05/2025 IN WA NO. 1165/2025 AND CONNECTED CASES.

Exhibit P6 A COPY OF THE ACADEMIC CALENDAR FOR ACADEMIC YEAR 2025-26 ISSUED BY AICTE. Exhibit P7 A TRUE COPY OF THE UNIVERSITY ORDER NO.

UO NO. 1427/2025/KTU DATED 24/06/2025 ISSUED BY THE UNIVERSITY.

Exhibit P8 A TRUE COPY OF ONE OF THE JUDGMENT OF THIS HONORABLE COURT DATED 14/07/2025 IN WP(C) 24869 OF 2025.

2025:KER:57176 WP(C) No.26850/2025 & connected cases

APPENDIX OF WP(C) 27038/2025

PETITIONER EXHIBITS

Exhibit P1 A COPY OF THE ORDER OF APPROVAL NO F. NO SOUTH-WEST/ 2025-26/1-44797972693 DATED 30/04/2025 ISSUED BY THE AICTE . Exhibit P2 A COPY OF THE NOTIFICATION NO.

KTU/A/456/2015 DATED 2-5-2025 ISSUED BY THE UNIVERSITY.

Exhibit P3 A TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE THE UNIVERSITY NO. KMCT/KTU/05/01/2025 DATED 07/05/2025.

Exhibit P4         A TRUE COPY OF THE COMMUNICATION ISSUED
                   BY       THE        UNIVERSITY       NO.
                   KTU/ASST11(ADMIN)/1816/2025        DATED
                   14/05/2025.
Exhibit P5         A TRUE COPY OF THE INTERIM ORDER DATED

27/05/2025 IN WA NO. 1165/2025 AND CONNECTED CASES.

Exhibit P6 A COPY OF THE ACADEMIC CALENDAR FOR ACADEMIC YEAR 2025-26 ISSUED BY AICTE. Exhibit P7 A TRUE COPY OF THE UNIVERSITY ORDER NO.

UO NO. 1427/2025/KTU DATED 24/06/2025 ISSUED BY THE UNIVERSITY.

Exhibit P8 A TRUE COPY OF ONE OF THE JUDGMENT OF THIS HONORABLE COURT DATED 14/07/2025 IN WP(C) 24869 OF 2025.

2025:KER:57176 WP(C) No.26850/2025 & connected cases

APPENDIX OF WP(C) 27056/2025

PETITIONER EXHIBITS

Exhibit.P1 TRUE COPY OF THE NOC DATED 7-12-2024 BY THE 1ST RESPONDENT Exhibit.P2 TRUE COPY OF THE ORDER DATED 5-4-2025 ISSUED BY THE 3RD RESPONDENT Exhibit.P3 TRUE COPY OF THE NOTIFICATION DATED 2- 5-2025 ISSUED BY THE 1ST RESPONDENT Exhibit.P4 TRUE COPY OF THE ACADEMIC CALENDAR FOR 2025-26 ISSUED BY THE 3RD RESPONDENT. Exhibit.P5 TRUE COPY OF THE ORDER NO.

KTU/A/456/2015 DATED 27-6-2025 ISSUED BY THE 1ST RESPONDENT Exhibit.P6 TRUE COPY OF THE JUDGMENT DATED 14-7- 2025 IN W.P© 24869 OF 2025 OF THIS HON. COURT Exhibit.P7 TRUE COPY OF THE REPRESENTATION DATED 18-7-2025 BY THE PETITIONER'S COLLEGE TO THE 1ST RESPONDENT 2025:KER:57176 WP(C) No.26850/2025 & connected cases

APPENDIX OF WP(C) 27118/2025

PETITIONER EXHIBITS

Exhibit P1 A COPY OF THE ORDER OF APPROVAL NO F. NO SOUTH-WEST/ 2025-26/1-44806850883 DATED 28/04/2025 ISSUED BY THE AICTE. Exhibit P2 A COPY OF THE NOTIFICATION NO.

KTU/A/456/2015 DATED 2-5-2025 ISSUED BY THE UNIVERSITY.

Exhibit P3 A TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE THE UNIVERSITY NO. KMCT/KTU/05/01/2025 DATED 07/05/2025.

Exhibit P4         A TRUE COPY OF THE COMMUNICATION ISSUED
                   BY       THE        UNIVERSITY       NO.
                   KTU/ASST11(ADMIN)/1794/2025        DATED
                   14/05/2025.
Exhibit P5         A TRUE COPY OF THE INTERIM ORDER DATED

27/05/2025 IN WA NO. 1165/2025 AND CONNECTED CASES.

Exhibit P6 A COPY OF THE ACADEMIC CALENDAR FOR ACADEMIC YEAR 2025-26 ISSUED BY AICTE. Exhibit P7 A TRUE COPY OF THE UNIVERSITY ORDER NO.

UO NO. 1427/2025/KTU DATED 24/06/2025 ISSUED BY THE UNIVERSITY.

Exhibit P8 A TRUE COPY OF ONE OF THE JUDGMENT OF THIS HONORABLE COURT DATED 14/07/2025 IN WP(C) 24869 OF 2025.

 
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