Citation : 2025 Latest Caselaw 1626 Ker
Judgement Date : 28 July, 2025
2025:KER:55510
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
MONDAY, THE 28TH DAY OF JULY 2025 / 6TH SRAVANA, 1947
WP(C) NO. 27269 OF 2025
PETITIONERS:
1 ABDUL GAFOOR.C
AGED 55 YEARS
S/O ALIKUTTY, CHAALIYA THARAKKAL HOUSE,
OTHAYI P.O, PERAKAMANNA, MALAPPURAM, PIN - 676541
2 SALIH.K
AGED 59 YEARS
S/O.ABDURAHIMAN, KUTTASHERI HOUSE, OTHAYI.P.O.,
CHATHALLUR, MALAPPURAM, PIN - 676541
3 RASIYA.C
AGED 57 YEARS
W/O.MUHAMMED C , CHEENIYAMPURATHU HOUSE,
OTHAYI PO , PERAKAMANNA, MALAPPURAM, PIN - 676541
4 SAKEER.C
AGED 62 YEARS
S/0 ALAVIKUTTY, NANNABRA HOUSE,
VALLUVAMBRAM PO , MALAPPURAM, PIN - 673642
5 PUSHPALATHA.N
AGED 58 YEARS
D/O VINODINI AMMA N , PALARI HOUSE,
CHATHALLOOR P.O , MALAPPURAM, PIN - 676541
6 PATHUMMA.K
AGED 70 YEARS
D/O MUHAMMED KUNJU, KATTUPARAMBIL HOUSE,
CHATHALLOOR PO , MALAPPURAM, PIN - 676541
7 KUNJALAVI @ MUHAMMED.K
AGED 70 YEARS
S/O.HASSAN, KALLIVALAPPIL HOUSE,
CHATHALLUR.P.O, MALAPPURAM, PIN - 676541
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8 SUHARA.N
AGED 58 YEARS
D/0 ALAVIKUTTY, NANNABRA HOUSE , VALLUVAMBRAM PO ,
MALAPPURAM DISTRICT, PIN - 673642
9 P.P.MUHAMMED SHAREEF
AGED 57 YEARS
S/O.SULAIMAN, PALLIPARAMBAN HOUSE,
CHATHALLUR.P.O, MALAPPURAM, PIN - 676541
0 AFSAL.M
AGED 50 YEARS
S/O.MELEVILAKKATHIL MOITHEEN, MELEVILAKKATHIL HOUSE,
VADAKKANGARA, P.O.MAKKARAPPARAMBU, PERINTHALMANNA
REPRESENTED BY HIS POWER OF ATTORNEY HOLDER FEBINA ,
D/O.PALEMBADIYAN NEDUMKULATHIL ABDUL RASHEED,
RESIDING AT PALEMBADIYAN NEDUMKULATHIL HOUSE,
P.O.MAKKARAPPARAMBU, PERINTHALMANNA, PIN - 676507
11 LALU.K.A
AGED 55 YEARS
S/O.ANANDHAN.K.A, KODUR HOUSE, ERANHIKODE.P.O.,
MALAPPURAM, PIN - 676541
12 SHEEJA.E.B
AGED 51 YEARS
D/O.BHASKARAN, KODUR HOUSE, KOLAPPAD,
ERANHIKODE.P.O., MALAPPURAM, PIN - 676541
13 VISWANATHAN
AGED 61 YEARS
S/O.MAMMAN, PADINJAREPURAKKAL HOUSE, KOLAPPAD,
ERANHIKKODE.P.O., MALAPPURAM, PIN - 676541
14 RAVI
AGED 67 YEARS
S/O.KUTTAPPAN, THOPIPLTHARA HOUSE, KOLAPPAD,
ERANHIKKODE.P.O., MALAPPURAM, PIN - 676541
15 BALAKRISHNAN.T
AGED 68 YEARS
S/O.KORU, THONNATH HOUSE, KOLAPPAD,
ERANHIKKODE.P.O., MALAPPURAM, PIN - 676541
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BY ADVS.
SHRI.N.KRISHNA PRASAD
SRI.P.SHANES METHAR
SHRI.ARJUN P.V.
SHRI.HARKISH SREETHU V.S.
SHRI.PUSHPARAJ.K.P
SHRI.A.MOHAMMED FAIZAL
RESPONDENTS:
1 THE DISTRICT COLLECTOR
MALAPPURAM DISTRICT, COLLECTORATE,
MALAPPURAM, PIN - 676505
2 THE CUSTODIAN OF VESTED FORESTS & CHIEF CONSERVATOR
OF FORESTS
ÉASTERN CIRCLE, OLAVAKKODE, PALAKKAD, PIN - 678002
3 THE DIVISIONAL FOREST OFFICER
NILAMBUR NORTH DIVISION, NILAMBUR,
MALAPPURAM, PIN - 679329
4 THE REVENUE DEPARTMENT
REPRESENTED BY THE PRINCIPAL SECRETARY, REVENUE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
5 THE LAND B0ARD KERALA
REPRESENTED BY THE SECRETARY, LAND BOARD, PUBLIC
OPFICE BUILDING, THIRUVANANTHAPURAM, PIN - 695001
6 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
BY ADV.
SRI.T.P. SAJAN, SPECIAL GOVERNMENT PLEADER (FOREST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
2025:KER:55510
W.P.(C.) Nos.27269 & 20633 of 2025
-4-
28.07.2025, ALONG WITH WP(C).20633/2025, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
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W.P.(C.) Nos.27269 & 20633 of 2025
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
MONDAY, THE 28TH DAY OF JULY 2025 / 6TH SRAVANA, 1947
WP(C) NO. 20633 OF 2025
PETITIONERS:
1 KUTTASSERY MUSTHAFA
AGED 51 YEARS
S/O IDRUMANKUTTY,KUTTASSERY HOUSE, CHATHALLUR P.O.,
EAST CHATHALLUR, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN - 676541
2 ABDUL NAZAR
AGED 53 YEARS
S/O MUHAMMAD PUTHIYAKKAL HOUSE, THUNDIYIL,
AMARAMBALAM P.O. NILAMBUR TALUK, DISTRICT MALAPPURAM,
PIN - 673222
3 ATHIKKAL MARIYUMMA
AGED 85 YEARS
W/O P V ABDUL VAHAB(LATE), PUTHANVEETIL, P.O.
PERKAMANNA, ERNAD TALUK, DISTRICT MALAPPURAM, PIN -
676541
4 SABEEL MP
AGED 45 YEARS
S/O MUHAMMAD ALI, BUSINESS, MUNDABRA MALIYAKKAL
HOUSE, AREEKODE AMSOM AND DESOM, P.O. AREEKODE,
DISTRICT MALAPPURAM, PIN - 673639
5 YAHAYA
AGED 45 YEARS
S/O MUHAMMAD ALI, BUSINESS, MUNDABRA MALIYAKKAL
HOUSE, AREEKODE AMSOM AND DESOM, P.O. AREEKODE,
DISTRICT MALAPPURAM, PIN - 673639
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W.P.(C.) Nos.27269 & 20633 of 2025
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6 SUBRAMANYAN
AGED 67 YEARS
S/O. VELAYUDHAN, FARMER, ATHRANGADAN HOUSE,
PERAKAMANNA AMSOM, CHATHALLUR DESOM, P.O. CHATHALLUR,
ERANAD TALUK, MALAPPURAM DISTRICT, PIN - 676541
7 SHAHUL HAMEED
AGED 65 YEARS
S/O MAMMAD, KADAVATHUR HOUSE, NELLIKKAPARAMB P.O.,
MUKKAM, KAKKAD VILLAGE, NELLIKKAPARAMB, KOZHIKODE
DISTRICT, PIN - 673602
8 MOIDEEN KUTTY
AGED 63 YEARS
S/O MAMMAD, KUNIYAMANNAN HOUSE, PERAKAMANNA, VILLAGE,
CHATHALLUR AMSOM, P.O. CHATHALOOR, MALAPPURAM
DISTRICT, PIN - 676541
9 THAZHATHUVEETIL BABY
AGED 61 YEARS
S/O KURIAN 'THAZHATHU VEETIL HOUSE',PERAKAMANNA AMSOM
DESOM, CHATHALLUR AMSOM, P.O. CHATHALOOR, MALAPPURAM
DISTRICT, PIN - 676541
0 ELLASSERY IDHRU
AGED 65 YEARS
S/O MOIDU, ELLASSERY HOUSE, PERAKAMANNA AMSOM DESOM,
P.O. CHATHALLUR, MALAPPURAM DISTRICT, PIN - 676541
11 CHENADAN ABDULLAKUTTY
AGED 85 YEARS
S/O MAMMADEESAKUTTY, MALIYAKKAL HOUSE,KONDOTTY AMSOM,
P.O., KONDOTTY,KONDOTTY TALUK, PIN - 673638
12 MUJEEB RAHMAN
AGED 49 YEARS
S/O MUHAMMED, URUNIYANPARAMABA HOUSE,P.O. DOWN HILL,
MALAPPURAM DISTRICT, PIN - 676519
13 MUHAMMED PUTHANPEEDIKA
AGED 54 YEARS
S/O UMMER, CHATHALLUR, EAST CHATHALLUR, P.O.
CHATHALLUR, MALAPPURAM DISTRICT., PIN - 676541
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W.P.(C.) Nos.27269 & 20633 of 2025
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BY ADVS.
SHRI.K.V.PAVITHRAN
SHRI.JAYANANDAN MADAYI PUTHIYAVEETTIL
SHRI.JITHIN S SUNDARAN
SHRI.ADARSH KURIAN
RESPONDENTS:
1 THE DISTRICT COLLECTOR
MALAPPURAM DISTRICT, COLLECTORATE, MALAPPURAM, PIN -
676505
2 THE CUSTODIAN OF VESTED FORESTS & CHIEF CONSERVATOR
OF FORESTS,
EASTERN CIRCLE, OLAVAKKODE, PALAKKAD, PIN - 678002
3 THE DIVISIONAL FOREST OFFICER
NILAMBUR NORTH DIVISION, NILAMBUR, MALAPPURAM, PIN -
679329
4 THE REVENUE DEPARTMENT
REPRESENTED BY THE PRINCIPAL SECRETARY, REVENUE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
5 THE LAND BOARD
KERALA, REPRESENTED BY THE SECRETARY, LAND BOARD,
PUBLIC OFFICE BUILDING, THIRUVANANTHAPURAM, PIN -
695001
6 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
BY ADV.
SRI.T.P. SAJAN, SPECIAL GOVERNMENT PLEADER (FOREST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
2025:KER:55510
W.P.(C.) Nos.27269 & 20633 of 2025
-8-
28.07.2025, ALONG WITH WP(C).27269/2025, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
2025:KER:55510
W.P.(C.) Nos.27269 & 20633 of 2025
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C. JAYACHANDRAN, J.
------------------------------------
W.P.(C.) Nos.27269 & 20633 of 2025
------------------------------------
Dated, this the 28th day of July, 2025
COMMON JUDGMENT
In both these cases, the petitioners are claiming
possession over their respective extents of land, which
according to the respondent officials forms part of the
forest land. Besides claiming absolute possession, the
petitioners would also draw support from the purchase
certificate issued in their favour by the authority
concerned. The limited grievance of the petitioners is
that, their property is sought to be proceeded against by
the Forest Officials in purported implementation of
Exts.P16 and P17 Orders in W.P.(C.) No.27269 of 2025
[Exts.P14 and P15 in W.P.(C.) No.20633 of 22025)] passed in
Public Interest Litigation. The petitioners seek an
opportunity to espouse their case, by issuance of a notice 2025:KER:55510
W.P.(C.) Nos.27269 & 20633 of 2025
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to them, before any action is taken against their property.
2. Having heard the respective Counsel for the
petitioners, the learned Special Government Pleader
(Forest) and having regard to the limited relief sought
for, this Court is inclined to entertain the present Writ
Petitions and to direct 1st respondent/District Collector to
ensure that, no proceedings are initiated for recovery of
petitioners' property, except after issuing notice to the
respective petitioners as required by law and affording
them a fair opportunity to present their case.
These Writ Petitions are disposed of as above.
Sd/-
C. JAYACHANDRAN
JUDGE SKP/28-07 2025:KER:55510
W.P.(C.) Nos.27269 & 20633 of 2025
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APPENDIX OF WP(C) 20633/2025
PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE PURCHASE CERTIFICATE DATED 20/05/1991 ISSUED BY THE MANJERI LAND TRIBUNAL EXHIBIT P2 A TRUE COPY OF THE ASSIGNMENT DEED DATED 17/07/2000 IN FAVOUR OF PETITIONER NO.2 EXHIBIT P2(A) A TRUE COPY OF THE PURCHASE CERTIFICATE DATED 18/02/1991 FOR THE PROPERTY OF PETITIONER NO.2 ISSUED TO HIS PREDECESSOR EXHIBIT P3 A TRUE COPY OF THE LEASE DEED DATED 13/12/1993 EXECUTED IN FAVOUR OF PETITIONER NO.3 EXHIBIT P3(A) A TRUE COPY OF THE PURCHASE CERTIFICATE DATED 20/11/1996 FOR THE PROPERTY OF PETITIONER NO.3 EXHIBIT P3(B) A TRUE COPY OF THE PURCHASE CERTIFICATE DATED 20/11/1996 ISSUED IN FAVOUR OF ABDUL VAHAB, THE DECEASED HUSBAND OF PETITIONER NO.3 EXHIBIT P4 A TRUE COPY OF THE ASSIGNMENT DEED DATED 19/06/1997 IN FAVOUR OF PETITIONER NO.4 EXHIBIT P4(A) A TRUE COPY OF THE PURCHASE CERTIFICATE DATED 12/03/1990 IN FAVOUR OF 4TH PETITIONERS PREDECESSOR EXHIBIT P5 A TRUE COPY OF THE ASSIGNMENT DEED DATED 04/05/1996 IN FAVOUR OF PETITIONER NO.5 EXHIBIT P5(A) A TRUE COPY OF THE PURCHASE CERTIFICATE DATED 09/04/1990 IN FAVOUR OF 5TH PETITIONERS PREDECESSOR EXHIBIT P6 A TRUE COPY OF THE ASSIGNMENT DEED DATED 03/12/1991 IN FAVOUR OF PETITIONER NO.6 EXHIBIT P6(A) A TRUE COPY OF THE PURCHASE CERTIFICATE DATED 22/03/1990 IN FAVOUR OF 6TH PETITIONER PREDECESSOR EXHIBIT P7 A TRUE COPY OF THE ASSIGNMENT DEED DATED 16/01/1995 IN FAVOUR OF PETITIONER NO.7 EXHIBIT P7(A) A TRUE COPY OF THE JANMAN ASSIGNMENT DEED DATED 17/01/1995 IN FAVOUR OF PETITIONER NO.7 2025:KER:55510
W.P.(C.) Nos.27269 & 20633 of 2025
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EXHIBIT P7(B) A TRUE COPY OF THE PURCHASE CERTIFICATE DATED 28/10/1994 IN FAVOUR OF PETITIONER NO.7 EXHIBIT P8 A TRUE COPY OF THE ASSIGNMENT DEED DATED 04/10/2005 IN FAVOUR OF PETITIONER NO.8 EXHIBIT P8(A) A TRUE COPY OF THE CORRECTION DEED DATED 05/07/2008 IN FAVOUR OF PETITIONER NO.8 EXHIBIT P8(B) A TRUE COPY OF THE PURCHASE CERTIFICATE DATED 05/09/1994 IN FAVOUR OF PETITIONER NO.8 EXHIBIT P8(C) A TRUE COPY OF THE RECEIPT ISSUED BY RUBBER BOARD TO THE PREDECESSOR OF 8TH AND 13TH PETITIONER SRI MOIDEENKUTTY EXHIBIT P9 A TRUE COPY OF THE ASSIGNMENT DEED DATED 09/11/1995 IN FAVOUR OF PETITIONER NO.9 EXHIBIT P9(A) A TRUE COPY OF THE PURCHASE CERTIFICATE NO.
714/96 DATED 17/09/1996 IN FAVOUR OF PETITIONER NO.9 EXHIBIT P9(B) A TRUE COPY OF THE PURCHASE CERTIFICATE NO.
715/96 DATED 17/09/1996 IN FAVOUR OF PETITIONER NO.9 EXHIBIT P10 A TRUE COPY OF THE ASSIGNMENT DEED DATED 17/11/1995 IN FAVOUR OF PETITIONER NO.10 EXHIBIT P10(A) A TRUE COPY OF THE PURCHASE CERTIFICATE DATED 15/06/1996 IN FAVOUR OF PETITIONER NO.10 EXHIBIT P11 A TRUE COPY OF THE PURCHASE CERTIFICATE NO.
90/1994 DATED 27/06/1994 IN FAVOUR OF PETITIONER NO.11 EXHIBIT P11 (A) A TRUE COPY OF THE BASIC LAND TAX RECEIPT DATED 30/11/1993 IN FAVOUR OF PETITIONER NO.11 EXHIBIT P12 A TRUE COPY OF THE ASSIGNMENT DEED DATED 29/10/1994 IN FAVOUR OF PETITIONER NO.12 EXHIBIT P12(A) A TRUE COPY OF THE PURCHASE CERTIFICATE DATED 13/06/1996 IN FAVOUR OF PETITIONER NO.12 EXHIBIT P13 A TRUE COPY OF THE ASSIGNMENT DEED DATED 19/05/2005 IN FAVOUR OF PETITIONER NO.13 EXHIBIT P13(A) A TRUE COPY OF THE LAND REVENUE RECEIPT DATED. 17/10/2007 IN FAVOUR OF PETITIONER NO.13 2025:KER:55510
W.P.(C.) Nos.27269 & 20633 of 2025
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EXHIBIT P14 A TRUE COPY OF THE JUDGMENT DATED.
15/06/2009 IN W.P.(C) NO. 16309 OF 2007 BY THIS HON'BLE HIGH COURT EXHIBIT P15 A TRUE COPY OF THE INTERIM ORDER DATED 25/03/2025 IN W.P.(C) NO. 32113 OF 2014 BY THIS HON'BLE HIGH COURT EXHIBIT P16 A TRUE COPY OF THE SAID LETTER DATED 20.10.2011, ISSUED BY THE ADDITIONAL CHIEF SECRETARY (REVENUE DEPARTMENT) TO THE DISTRICT COLLECTOR EXHIBIT P17 A TRUE COPY OF THE SAID LETTER DATED 13.11.2014, THE LAND BOARD, THIRUVANANTHAPURAM RESPONDENTS' EXHIBITS: NIL 2025:KER:55510
W.P.(C.) Nos.27269 & 20633 of 2025
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APPENDIX OF WP(C) 27269/2025
PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ASSIGNMENT DEED NO.707 DATED 26/02/1996 IN FAVOUR OF PETITIONER NO.1 EXHIBIT P1(A) A TRUE COPY OF THE PURCHASE CERTIFICATE DATED 23/10/1996 ISSUED BY THE MANJERI LAND TRIBUNAL EXHIBIT P2 A TRUE COPY OF THE AGREEMENT BY ISSUANCE OF POWER OF ATTORNEY GIVEN BY THE PETITIONER ON 5.1.2005 EXHIBIT P2(A) A TRUE COPY OF THE PURCHASE CERTIFICATE NO.622/96 DATED 06/08/1996 FOR THE PROPERTY OF PETITIONER NO.2 ISSUED BY LAND TRIBUNAL, MANJERI EXHIBIT P3 A TRUE COPY OF THE AGREEMENT DEED NO.1694 DATED 03/04/2000 EXECUTED IN FAVOUR OF PREDECESSOR OF THE 3RD PETITIONER NAMELY SMT.NABEESA EXHIBIT P3(A) A TRUE COPY OF THE PURCHASE CERTIFICATE NO.907/96 DATED 25/11/1996 IN FAVOUR OF PREDECESSOR OF THE 3RD PETITIONER NAMELY SMT.NABEESA EXHIBIT P4 A TRUE COPY OF THE ASSIGNMENT DEED NO.3303 DATED 31/07/1996 IN FAVOUR OF PETITIONER NO.4 EXHIBIT P4(A) A TRUE COPY OF THE PURCHASE CERTIFICATE NO.2047 DATED 05/08/2005 IN FAVOUR OF 4TH PETITIONER EXHIBIT P4(B) A TRUE COPY OF THE BASIC LAND TAX RECEIPT DATED 10/06/2025 IN FAVOUR OF PETITIONER NO.4 EXHIBIT P5 A TRUE COPY OF THE ASSIGNMENT DEED NO.2411 DATED 14/07/1997 IN FAVOUR OF PETITIONER NO.5 EXHIBIT P5(A) A TRUE COPY OF THE BASIC LAND TAX RECEIPT DATED 07/05/2025 IN FAVOUR OF PETITIONER NO.5 EXHIBIT P6 A TRUE COPY OF THE ASSIGNMENT DEED NO.1180 DATED 25/02/2003 IN FAVOUR OF PETITIONER 2025:KER:55510
W.P.(C.) Nos.27269 & 20633 of 2025
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NO.6 EXHIBIT P6(A) A TRUE COPY OF THE PURCHASE CERTIFICATE NO.55/97 DATED 26/02/1997 IN FAVOUR OF 6TH PETITIONER PREDECESSOR SHRI ABOOBAKER.P EXHIBIT P7 A TRUE COPY OF THE ASSIGNMENT DEED NO.1187 DATED 21/02/2003 IN FAVOUR OF PETITIONER NO.7 EXHIBIT P8 A TRUE COPY OF THE ASSIGNMENT DEED DATED 31/07/1996 IN FAVOUR OF PETITIONER NO.8 EXHIBIT P8(A) A TRUE COPY OF THE BASIC LAND TAX RECEIPT DATED 10/06/2025 IN FAVOUR OF PETITIONER NO.8 EXHIBIT P9 A TRUE COPY OF THE ASSIGNMENT DEED DATED 07/04/2008 IN FAVOUR OF PETITIONER NO.9 EXHIBIT P9(A) A TRUE COPY OF THE PURCHASE CERTIFICATE NO.
97/94 DATED 04/08/1994 IN FAVOUR THE PREDECESSOR OF PETITIONER NO.9 PROPERTY SHRI RAMANKUTTY AND SHRIMATHI PONNAMMA EXHIBIT P9(B) A TRUE COPY OF THE BASIC LAND TAX RECEIPT DATED 07.04.2025 IN FAVOUR OF PETITIONER NO.9 EXHIBIT P10 A TRUE COPY OF THE ASSIGNMENT DEED NO.5442 DATED 06/08/2012 IN FAVOUR OF PETITIONER NO.10 EXHIBIT P10(A) A TRUE COPY OF THE ASSIGNMENT DEED NO.6082 DATED 07/09/2012 EXHIBIT P10(B) A TRUE COPY OF THE PURCHASE CERTIFICATE NO.327/95 DATED 30.11.1995 IN FAVOUR OF PREDECESSORS OF THE PETITIONER NO.10 SHRI ABRAHAM JOSEPH EXHIBIT P10(C) A TRUE COPY OF THE PURCHASE CERTIFICATE NO.328/95 DATED 30.11.1995 IN FAVOUR OF PREDECESSORS OF THE PETITIONER NO.10 GRACY EXHIBIT P10(D) A TRUE COPY OF THE BASIC LAND TAX RECEIPT DATED 22.05.2025 IN FAVOUR OF PETITIONER NO.11 EXHIBIT P10(E) TRUE COPY OF THE POWER OF ATTORNEY OF PETITIONER NO.10 DATED 12.10.2022 EXHIBIT P11 A TRUE COPY OF THE ASSIGNMENT DEED DATED 01/08/1997 IN FAVOUR OF PETITIONER NO.11 EXHIBIT P11(A) A TRUE COPY OF THE BASIC LAND TAX RECEIPT DATED 19/05/2025 IN FAVOUR OF PETITIONER 2025:KER:55510
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NO.11 EXHIBIT P12 A TRUE COPY OF THE BASIC LAND TAX RECEIPT DATED 19/05/2025 IN FAVOUR OF PETITIONER NO.12 EXHIBIT P13 A TRUE COPY OF THE ASSIGNMENT DEED NO 2416 DATED 05/06/1996 IN FAVOUR OF PETITIONER NO.13 EXHIBIT P13(A) TRUE COPY OF THE POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICER, EDAVANNA DATED 1.10.2004 EXHIBIT P14 A TRUE COPY OF THE ASSIGNMENT DEED NO.3874 DATED 22/10/1997 IN FAVOUR OF PETITIONER NO.14 EXHIBIT P14(A) A TRUE COPY OF THE BASIC LAND TAX RECEIPT DATED 22/04/2025 IN FAVOUR OF PETITIONER NO.14 EXHIBIT P15 A TRUE COPY OF THE PURCHASE CERTIFICATE NO.295/2005 DATED 28.01.2005 IN FAVOUR OF PETITIONER NO.15 EXHIBIT P15(A) A TRUE COPY OF THE LAND TAX RECEIPT DT.
27/05/2025 IN FAVOUR OF PETITIONER NO.15 EXHIBIT P16 A TRUE COPY OF THE JUDGMENT DT 15/06/2009 IN W.P.(C) NO. 16309 OF 2007 BY THIS HON'BLE HIGH COURT EXHIBIT P17 A TRUE COPY OF THE INTERIM ORDER DT 25/03/2025 IN W.P.(C) NO. 32113 OF 2014 BY THIS HON'BLE HIGH COURT EXHIBIT P18 A TRUE COPY OF THE SAID LETTER DATED 20.10.2011, ISSUED BY THE ADDITIONAL CHIEF SECRETARY (REVENUE DEPARTMENT) TO THE DISTRICT COLLECTOR EXHIBIT P19 A TRUE COPY OF THE SAID LETTER DATED 13.11.2014, THE LAND BOARD, THIRUVANANTHAPURAM EXHIBIT P20 A TRUE COPY OF THE INTERIM DATED 5.6.2025 IN WP(C) NO 20633 OF 2025 RESPONDENTS' EXHIBITS: NIL
TRUE COPY
P.A. TO JUDGE
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