Kerala High Court
Kuttassery Musthafa vs The District Collector on 28 July, 2025
2025:KER:55510
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
MONDAY, THE 28TH DAY OF JULY 2025 / 6TH SRAVANA, 1947
WP(C) NO. 27269 OF 2025
PETITIONERS:
1 ABDUL GAFOOR.C
AGED 55 YEARS
S/O ALIKUTTY, CHAALIYA THARAKKAL HOUSE,
OTHAYI P.O, PERAKAMANNA, MALAPPURAM, PIN - 676541
2 SALIH.K
AGED 59 YEARS
S/O.ABDURAHIMAN, KUTTASHERI HOUSE, OTHAYI.P.O.,
CHATHALLUR, MALAPPURAM, PIN - 676541
3 RASIYA.C
AGED 57 YEARS
W/O.MUHAMMED C , CHEENIYAMPURATHU HOUSE,
OTHAYI PO , PERAKAMANNA, MALAPPURAM, PIN - 676541
4 SAKEER.C
AGED 62 YEARS
S/0 ALAVIKUTTY, NANNABRA HOUSE,
VALLUVAMBRAM PO , MALAPPURAM, PIN - 673642
5 PUSHPALATHA.N
AGED 58 YEARS
D/O VINODINI AMMA N , PALARI HOUSE,
CHATHALLOOR P.O , MALAPPURAM, PIN - 676541
6 PATHUMMA.K
AGED 70 YEARS
D/O MUHAMMED KUNJU, KATTUPARAMBIL HOUSE,
CHATHALLOOR PO , MALAPPURAM, PIN - 676541
7 KUNJALAVI @ MUHAMMED.K
AGED 70 YEARS
S/O.HASSAN, KALLIVALAPPIL HOUSE,
CHATHALLUR.P.O, MALAPPURAM, PIN - 676541
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8 SUHARA.N
AGED 58 YEARS
D/0 ALAVIKUTTY, NANNABRA HOUSE , VALLUVAMBRAM PO ,
MALAPPURAM DISTRICT, PIN - 673642
9 P.P.MUHAMMED SHAREEF
AGED 57 YEARS
S/O.SULAIMAN, PALLIPARAMBAN HOUSE,
CHATHALLUR.P.O, MALAPPURAM, PIN - 676541
0 AFSAL.M
AGED 50 YEARS
S/O.MELEVILAKKATHIL MOITHEEN, MELEVILAKKATHIL HOUSE,
VADAKKANGARA, P.O.MAKKARAPPARAMBU, PERINTHALMANNA
REPRESENTED BY HIS POWER OF ATTORNEY HOLDER FEBINA ,
D/O.PALEMBADIYAN NEDUMKULATHIL ABDUL RASHEED,
RESIDING AT PALEMBADIYAN NEDUMKULATHIL HOUSE,
P.O.MAKKARAPPARAMBU, PERINTHALMANNA, PIN - 676507
11 LALU.K.A
AGED 55 YEARS
S/O.ANANDHAN.K.A, KODUR HOUSE, ERANHIKODE.P.O.,
MALAPPURAM, PIN - 676541
12 SHEEJA.E.B
AGED 51 YEARS
D/O.BHASKARAN, KODUR HOUSE, KOLAPPAD,
ERANHIKODE.P.O., MALAPPURAM, PIN - 676541
13 VISWANATHAN
AGED 61 YEARS
S/O.MAMMAN, PADINJAREPURAKKAL HOUSE, KOLAPPAD,
ERANHIKKODE.P.O., MALAPPURAM, PIN - 676541
14 RAVI
AGED 67 YEARS
S/O.KUTTAPPAN, THOPIPLTHARA HOUSE, KOLAPPAD,
ERANHIKKODE.P.O., MALAPPURAM, PIN - 676541
15 BALAKRISHNAN.T
AGED 68 YEARS
S/O.KORU, THONNATH HOUSE, KOLAPPAD,
ERANHIKKODE.P.O., MALAPPURAM, PIN - 676541
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BY ADVS.
SHRI.N.KRISHNA PRASAD
SRI.P.SHANES METHAR
SHRI.ARJUN P.V.
SHRI.HARKISH SREETHU V.S.
SHRI.PUSHPARAJ.K.P
SHRI.A.MOHAMMED FAIZAL
RESPONDENTS:
1 THE DISTRICT COLLECTOR
MALAPPURAM DISTRICT, COLLECTORATE,
MALAPPURAM, PIN - 676505
2 THE CUSTODIAN OF VESTED FORESTS & CHIEF CONSERVATOR
OF FORESTS
ÉASTERN CIRCLE, OLAVAKKODE, PALAKKAD, PIN - 678002
3 THE DIVISIONAL FOREST OFFICER
NILAMBUR NORTH DIVISION, NILAMBUR,
MALAPPURAM, PIN - 679329
4 THE REVENUE DEPARTMENT
REPRESENTED BY THE PRINCIPAL SECRETARY, REVENUE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
5 THE LAND B0ARD KERALA
REPRESENTED BY THE SECRETARY, LAND BOARD, PUBLIC
OPFICE BUILDING, THIRUVANANTHAPURAM, PIN - 695001
6 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
BY ADV.
SRI.T.P. SAJAN, SPECIAL GOVERNMENT PLEADER (FOREST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
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W.P.(C.) Nos.27269 & 20633 of 2025
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28.07.2025, ALONG WITH WP(C).20633/2025, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
MONDAY, THE 28TH DAY OF JULY 2025 / 6TH SRAVANA, 1947
WP(C) NO. 20633 OF 2025
PETITIONERS:
1 KUTTASSERY MUSTHAFA
AGED 51 YEARS
S/O IDRUMANKUTTY,KUTTASSERY HOUSE, CHATHALLUR P.O.,
EAST CHATHALLUR, ERNAD TALUK, MALAPPURAM DISTRICT,
PIN - 676541
2 ABDUL NAZAR
AGED 53 YEARS
S/O MUHAMMAD PUTHIYAKKAL HOUSE, THUNDIYIL,
AMARAMBALAM P.O. NILAMBUR TALUK, DISTRICT MALAPPURAM,
PIN - 673222
3 ATHIKKAL MARIYUMMA
AGED 85 YEARS
W/O P V ABDUL VAHAB(LATE), PUTHANVEETIL, P.O.
PERKAMANNA, ERNAD TALUK, DISTRICT MALAPPURAM, PIN -
676541
4 SABEEL MP
AGED 45 YEARS
S/O MUHAMMAD ALI, BUSINESS, MUNDABRA MALIYAKKAL
HOUSE, AREEKODE AMSOM AND DESOM, P.O. AREEKODE,
DISTRICT MALAPPURAM, PIN - 673639
5 YAHAYA
AGED 45 YEARS
S/O MUHAMMAD ALI, BUSINESS, MUNDABRA MALIYAKKAL
HOUSE, AREEKODE AMSOM AND DESOM, P.O. AREEKODE,
DISTRICT MALAPPURAM, PIN - 673639
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6 SUBRAMANYAN
AGED 67 YEARS
S/O. VELAYUDHAN, FARMER, ATHRANGADAN HOUSE,
PERAKAMANNA AMSOM, CHATHALLUR DESOM, P.O. CHATHALLUR,
ERANAD TALUK, MALAPPURAM DISTRICT, PIN - 676541
7 SHAHUL HAMEED
AGED 65 YEARS
S/O MAMMAD, KADAVATHUR HOUSE, NELLIKKAPARAMB P.O.,
MUKKAM, KAKKAD VILLAGE, NELLIKKAPARAMB, KOZHIKODE
DISTRICT, PIN - 673602
8 MOIDEEN KUTTY
AGED 63 YEARS
S/O MAMMAD, KUNIYAMANNAN HOUSE, PERAKAMANNA, VILLAGE,
CHATHALLUR AMSOM, P.O. CHATHALOOR, MALAPPURAM
DISTRICT, PIN - 676541
9 THAZHATHUVEETIL BABY
AGED 61 YEARS
S/O KURIAN 'THAZHATHU VEETIL HOUSE',PERAKAMANNA AMSOM
DESOM, CHATHALLUR AMSOM, P.O. CHATHALOOR, MALAPPURAM
DISTRICT, PIN - 676541
0 ELLASSERY IDHRU
AGED 65 YEARS
S/O MOIDU, ELLASSERY HOUSE, PERAKAMANNA AMSOM DESOM,
P.O. CHATHALLUR, MALAPPURAM DISTRICT, PIN - 676541
11 CHENADAN ABDULLAKUTTY
AGED 85 YEARS
S/O MAMMADEESAKUTTY, MALIYAKKAL HOUSE,KONDOTTY AMSOM,
P.O., KONDOTTY,KONDOTTY TALUK, PIN - 673638
12 MUJEEB RAHMAN
AGED 49 YEARS
S/O MUHAMMED, URUNIYANPARAMABA HOUSE,P.O. DOWN HILL,
MALAPPURAM DISTRICT, PIN - 676519
13 MUHAMMED PUTHANPEEDIKA
AGED 54 YEARS
S/O UMMER, CHATHALLUR, EAST CHATHALLUR, P.O.
CHATHALLUR, MALAPPURAM DISTRICT., PIN - 676541
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BY ADVS.
SHRI.K.V.PAVITHRAN
SHRI.JAYANANDAN MADAYI PUTHIYAVEETTIL
SHRI.JITHIN S SUNDARAN
SHRI.ADARSH KURIAN
RESPONDENTS:
1 THE DISTRICT COLLECTOR
MALAPPURAM DISTRICT, COLLECTORATE, MALAPPURAM, PIN -
676505
2 THE CUSTODIAN OF VESTED FORESTS & CHIEF CONSERVATOR
OF FORESTS,
EASTERN CIRCLE, OLAVAKKODE, PALAKKAD, PIN - 678002
3 THE DIVISIONAL FOREST OFFICER
NILAMBUR NORTH DIVISION, NILAMBUR, MALAPPURAM, PIN -
679329
4 THE REVENUE DEPARTMENT
REPRESENTED BY THE PRINCIPAL SECRETARY, REVENUE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
5 THE LAND BOARD
KERALA, REPRESENTED BY THE SECRETARY, LAND BOARD,
PUBLIC OFFICE BUILDING, THIRUVANANTHAPURAM, PIN -
695001
6 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
BY ADV.
SRI.T.P. SAJAN, SPECIAL GOVERNMENT PLEADER (FOREST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
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28.07.2025, ALONG WITH WP(C).27269/2025, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
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C. JAYACHANDRAN, J.
------------------------------------
W.P.(C.) Nos.27269 & 20633 of 2025
------------------------------------
Dated, this the 28th day of July, 2025
COMMON JUDGMENT
In both these cases, the petitioners are claiming
possession over their respective extents of land, which
according to the respondent officials forms part of the
forest land. Besides claiming absolute possession, the
petitioners would also draw support from the purchase
certificate issued in their favour by the authority
concerned. The limited grievance of the petitioners is
that, their property is sought to be proceeded against by
the Forest Officials in purported implementation of
Exts.P16 and P17 Orders in W.P.(C.) No.27269 of 2025
[Exts.P14 and P15 in W.P.(C.) No.20633 of 22025)] passed in
Public Interest Litigation. The petitioners seek an
opportunity to espouse their case, by issuance of a notice
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to them, before any action is taken against their property.
2. Having heard the respective Counsel for the
petitioners, the learned Special Government Pleader
(Forest) and having regard to the limited relief sought
for, this Court is inclined to entertain the present Writ
Petitions and to direct 1st respondent/District Collector to
ensure that, no proceedings are initiated for recovery of
petitioners' property, except after issuing notice to the
respective petitioners as required by law and affording
them a fair opportunity to present their case.
These Writ Petitions are disposed of as above.
Sd/-
C. JAYACHANDRAN
JUDGE
SKP/28-07
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APPENDIX OF WP(C) 20633/2025
PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE PURCHASE CERTIFICATE
DATED 20/05/1991 ISSUED BY THE MANJERI LAND
TRIBUNAL
EXHIBIT P2 A TRUE COPY OF THE ASSIGNMENT DEED DATED
17/07/2000 IN FAVOUR OF PETITIONER NO.2
EXHIBIT P2(A) A TRUE COPY OF THE PURCHASE CERTIFICATE
DATED 18/02/1991 FOR THE PROPERTY OF
PETITIONER NO.2 ISSUED TO HIS PREDECESSOR
EXHIBIT P3 A TRUE COPY OF THE LEASE DEED DATED
13/12/1993 EXECUTED IN FAVOUR OF PETITIONER
NO.3
EXHIBIT P3(A) A TRUE COPY OF THE PURCHASE CERTIFICATE
DATED 20/11/1996 FOR THE PROPERTY OF
PETITIONER NO.3
EXHIBIT P3(B) A TRUE COPY OF THE PURCHASE CERTIFICATE
DATED 20/11/1996 ISSUED IN FAVOUR OF ABDUL
VAHAB, THE DECEASED HUSBAND OF PETITIONER
NO.3
EXHIBIT P4 A TRUE COPY OF THE ASSIGNMENT DEED DATED
19/06/1997 IN FAVOUR OF PETITIONER NO.4
EXHIBIT P4(A) A TRUE COPY OF THE PURCHASE CERTIFICATE
DATED 12/03/1990 IN FAVOUR OF 4TH
PETITIONERS PREDECESSOR
EXHIBIT P5 A TRUE COPY OF THE ASSIGNMENT DEED DATED
04/05/1996 IN FAVOUR OF PETITIONER NO.5
EXHIBIT P5(A) A TRUE COPY OF THE PURCHASE CERTIFICATE
DATED 09/04/1990 IN FAVOUR OF 5TH
PETITIONERS PREDECESSOR
EXHIBIT P6 A TRUE COPY OF THE ASSIGNMENT DEED DATED
03/12/1991 IN FAVOUR OF PETITIONER NO.6
EXHIBIT P6(A) A TRUE COPY OF THE PURCHASE CERTIFICATE
DATED 22/03/1990 IN FAVOUR OF 6TH
PETITIONER PREDECESSOR
EXHIBIT P7 A TRUE COPY OF THE ASSIGNMENT DEED DATED
16/01/1995 IN FAVOUR OF PETITIONER NO.7
EXHIBIT P7(A) A TRUE COPY OF THE JANMAN ASSIGNMENT DEED
DATED 17/01/1995 IN FAVOUR OF PETITIONER
NO.7
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EXHIBIT P7(B) A TRUE COPY OF THE PURCHASE CERTIFICATE
DATED 28/10/1994 IN FAVOUR OF PETITIONER
NO.7
EXHIBIT P8 A TRUE COPY OF THE ASSIGNMENT DEED DATED
04/10/2005 IN FAVOUR OF PETITIONER NO.8
EXHIBIT P8(A) A TRUE COPY OF THE CORRECTION DEED DATED
05/07/2008 IN FAVOUR OF PETITIONER NO.8
EXHIBIT P8(B) A TRUE COPY OF THE PURCHASE CERTIFICATE
DATED 05/09/1994 IN FAVOUR OF PETITIONER
NO.8
EXHIBIT P8(C) A TRUE COPY OF THE RECEIPT ISSUED BY RUBBER
BOARD TO THE PREDECESSOR OF 8TH AND 13TH
PETITIONER SRI MOIDEENKUTTY
EXHIBIT P9 A TRUE COPY OF THE ASSIGNMENT DEED DATED
09/11/1995 IN FAVOUR OF PETITIONER NO.9
EXHIBIT P9(A) A TRUE COPY OF THE PURCHASE CERTIFICATE NO.
714/96 DATED 17/09/1996 IN FAVOUR OF
PETITIONER NO.9
EXHIBIT P9(B) A TRUE COPY OF THE PURCHASE CERTIFICATE NO.
715/96 DATED 17/09/1996 IN FAVOUR OF
PETITIONER NO.9
EXHIBIT P10 A TRUE COPY OF THE ASSIGNMENT DEED DATED
17/11/1995 IN FAVOUR OF PETITIONER NO.10
EXHIBIT P10(A) A TRUE COPY OF THE PURCHASE CERTIFICATE
DATED 15/06/1996 IN FAVOUR OF PETITIONER
NO.10
EXHIBIT P11 A TRUE COPY OF THE PURCHASE CERTIFICATE NO.
90/1994 DATED 27/06/1994 IN FAVOUR OF
PETITIONER NO.11
EXHIBIT P11 (A) A TRUE COPY OF THE BASIC LAND TAX RECEIPT
DATED 30/11/1993 IN FAVOUR OF PETITIONER
NO.11
EXHIBIT P12 A TRUE COPY OF THE ASSIGNMENT DEED DATED
29/10/1994 IN FAVOUR OF PETITIONER NO.12
EXHIBIT P12(A) A TRUE COPY OF THE PURCHASE CERTIFICATE
DATED 13/06/1996 IN FAVOUR OF PETITIONER
NO.12
EXHIBIT P13 A TRUE COPY OF THE ASSIGNMENT DEED DATED
19/05/2005 IN FAVOUR OF PETITIONER NO.13
EXHIBIT P13(A) A TRUE COPY OF THE LAND REVENUE RECEIPT
DATED. 17/10/2007 IN FAVOUR OF PETITIONER
NO.13
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EXHIBIT P14 A TRUE COPY OF THE JUDGMENT DATED.
15/06/2009 IN W.P.(C) NO. 16309 OF 2007 BY
THIS HON'BLE HIGH COURT
EXHIBIT P15 A TRUE COPY OF THE INTERIM ORDER DATED
25/03/2025 IN W.P.(C) NO. 32113 OF 2014 BY
THIS HON'BLE HIGH COURT
EXHIBIT P16 A TRUE COPY OF THE SAID LETTER DATED
20.10.2011, ISSUED BY THE ADDITIONAL CHIEF
SECRETARY (REVENUE DEPARTMENT) TO THE
DISTRICT COLLECTOR
EXHIBIT P17 A TRUE COPY OF THE SAID LETTER DATED
13.11.2014, THE LAND BOARD,
THIRUVANANTHAPURAM
RESPONDENTS' EXHIBITS: NIL
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APPENDIX OF WP(C) 27269/2025
PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ASSIGNMENT DEED NO.707
DATED 26/02/1996 IN FAVOUR OF PETITIONER
NO.1
EXHIBIT P1(A) A TRUE COPY OF THE PURCHASE CERTIFICATE
DATED 23/10/1996 ISSUED BY THE MANJERI LAND
TRIBUNAL
EXHIBIT P2 A TRUE COPY OF THE AGREEMENT BY ISSUANCE OF
POWER OF ATTORNEY GIVEN BY THE PETITIONER
ON 5.1.2005
EXHIBIT P2(A) A TRUE COPY OF THE PURCHASE CERTIFICATE
NO.622/96 DATED 06/08/1996 FOR THE PROPERTY
OF PETITIONER NO.2 ISSUED BY LAND TRIBUNAL,
MANJERI
EXHIBIT P3 A TRUE COPY OF THE AGREEMENT DEED NO.1694
DATED 03/04/2000 EXECUTED IN FAVOUR OF
PREDECESSOR OF THE 3RD PETITIONER NAMELY
SMT.NABEESA
EXHIBIT P3(A) A TRUE COPY OF THE PURCHASE CERTIFICATE
NO.907/96 DATED 25/11/1996 IN FAVOUR OF
PREDECESSOR OF THE 3RD PETITIONER NAMELY
SMT.NABEESA
EXHIBIT P4 A TRUE COPY OF THE ASSIGNMENT DEED NO.3303
DATED 31/07/1996 IN FAVOUR OF PETITIONER
NO.4
EXHIBIT P4(A) A TRUE COPY OF THE PURCHASE CERTIFICATE
NO.2047 DATED 05/08/2005 IN FAVOUR OF 4TH
PETITIONER
EXHIBIT P4(B) A TRUE COPY OF THE BASIC LAND TAX RECEIPT
DATED 10/06/2025 IN FAVOUR OF PETITIONER
NO.4
EXHIBIT P5 A TRUE COPY OF THE ASSIGNMENT DEED NO.2411
DATED 14/07/1997 IN FAVOUR OF PETITIONER
NO.5
EXHIBIT P5(A) A TRUE COPY OF THE BASIC LAND TAX RECEIPT
DATED 07/05/2025 IN FAVOUR OF PETITIONER
NO.5
EXHIBIT P6 A TRUE COPY OF THE ASSIGNMENT DEED NO.1180
DATED 25/02/2003 IN FAVOUR OF PETITIONER
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NO.6
EXHIBIT P6(A) A TRUE COPY OF THE PURCHASE CERTIFICATE
NO.55/97 DATED 26/02/1997 IN FAVOUR OF 6TH
PETITIONER PREDECESSOR SHRI ABOOBAKER.P
EXHIBIT P7 A TRUE COPY OF THE ASSIGNMENT DEED NO.1187
DATED 21/02/2003 IN FAVOUR OF PETITIONER
NO.7
EXHIBIT P8 A TRUE COPY OF THE ASSIGNMENT DEED DATED
31/07/1996 IN FAVOUR OF PETITIONER NO.8
EXHIBIT P8(A) A TRUE COPY OF THE BASIC LAND TAX RECEIPT
DATED 10/06/2025 IN FAVOUR OF PETITIONER
NO.8
EXHIBIT P9 A TRUE COPY OF THE ASSIGNMENT DEED DATED
07/04/2008 IN FAVOUR OF PETITIONER NO.9
EXHIBIT P9(A) A TRUE COPY OF THE PURCHASE CERTIFICATE NO.
97/94 DATED 04/08/1994 IN FAVOUR THE
PREDECESSOR OF PETITIONER NO.9 PROPERTY
SHRI RAMANKUTTY AND SHRIMATHI PONNAMMA
EXHIBIT P9(B) A TRUE COPY OF THE BASIC LAND TAX RECEIPT
DATED 07.04.2025 IN FAVOUR OF PETITIONER
NO.9
EXHIBIT P10 A TRUE COPY OF THE ASSIGNMENT DEED NO.5442
DATED 06/08/2012 IN FAVOUR OF PETITIONER
NO.10
EXHIBIT P10(A) A TRUE COPY OF THE ASSIGNMENT DEED NO.6082
DATED 07/09/2012
EXHIBIT P10(B) A TRUE COPY OF THE PURCHASE CERTIFICATE
NO.327/95 DATED 30.11.1995 IN FAVOUR OF
PREDECESSORS OF THE PETITIONER NO.10 SHRI
ABRAHAM JOSEPH
EXHIBIT P10(C) A TRUE COPY OF THE PURCHASE CERTIFICATE
NO.328/95 DATED 30.11.1995 IN FAVOUR OF
PREDECESSORS OF THE PETITIONER NO.10 GRACY
EXHIBIT P10(D) A TRUE COPY OF THE BASIC LAND TAX RECEIPT
DATED 22.05.2025 IN FAVOUR OF PETITIONER
NO.11
EXHIBIT P10(E) TRUE COPY OF THE POWER OF ATTORNEY OF
PETITIONER NO.10 DATED 12.10.2022
EXHIBIT P11 A TRUE COPY OF THE ASSIGNMENT DEED DATED
01/08/1997 IN FAVOUR OF PETITIONER NO.11
EXHIBIT P11(A) A TRUE COPY OF THE BASIC LAND TAX RECEIPT
DATED 19/05/2025 IN FAVOUR OF PETITIONER
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NO.11
EXHIBIT P12 A TRUE COPY OF THE BASIC LAND TAX RECEIPT
DATED 19/05/2025 IN FAVOUR OF PETITIONER
NO.12
EXHIBIT P13 A TRUE COPY OF THE ASSIGNMENT DEED NO 2416
DATED 05/06/1996 IN FAVOUR OF PETITIONER
NO.13
EXHIBIT P13(A) TRUE COPY OF THE POSSESSION CERTIFICATE
ISSUED BY THE VILLAGE OFFICER, EDAVANNA
DATED 1.10.2004
EXHIBIT P14 A TRUE COPY OF THE ASSIGNMENT DEED NO.3874
DATED 22/10/1997 IN FAVOUR OF PETITIONER
NO.14
EXHIBIT P14(A) A TRUE COPY OF THE BASIC LAND TAX RECEIPT
DATED 22/04/2025 IN FAVOUR OF PETITIONER
NO.14
EXHIBIT P15 A TRUE COPY OF THE PURCHASE CERTIFICATE
NO.295/2005 DATED 28.01.2005 IN FAVOUR OF
PETITIONER NO.15
EXHIBIT P15(A) A TRUE COPY OF THE LAND TAX RECEIPT DT.
27/05/2025 IN FAVOUR OF PETITIONER NO.15
EXHIBIT P16 A TRUE COPY OF THE JUDGMENT DT 15/06/2009
IN W.P.(C) NO. 16309 OF 2007 BY THIS
HON'BLE HIGH COURT
EXHIBIT P17 A TRUE COPY OF THE INTERIM ORDER DT
25/03/2025 IN W.P.(C) NO. 32113 OF 2014 BY
THIS HON'BLE HIGH COURT
EXHIBIT P18 A TRUE COPY OF THE SAID LETTER DATED
20.10.2011, ISSUED BY THE ADDITIONAL CHIEF
SECRETARY (REVENUE DEPARTMENT) TO THE
DISTRICT COLLECTOR
EXHIBIT P19 A TRUE COPY OF THE SAID LETTER DATED
13.11.2014, THE LAND BOARD,
THIRUVANANTHAPURAM
EXHIBIT P20 A TRUE COPY OF THE INTERIM DATED 5.6.2025
IN WP(C) NO 20633 OF 2025
RESPONDENTS' EXHIBITS: NIL
TRUE COPY
P.A. TO JUDGE
