Kerala High Court
Jameela Vidana vs Dr. Rajan N. Khobragade, Ias on 30 January, 2025
CON.CASE(C) NO. 2893 OF 2024
and connected cases
1
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 30TH DAY OF JANUARY 2025 / 10TH MAGHA, 1946
CON.CASE(C) NO. 2893 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 09.09.2024 IN WP(C) NO.30586
OF 2024 OF HIGH COURT OF KERALA
PETITIONERS:
1 JASNIYA K.P.
AGED 26 YEARS
D/O M JAMALUDHEEN, RESIDING AT DARUL HUDA P.O.,
MUNDALURE, PERALASSERY, KANNUR,, PIN - 670622
2 ATHIRA P.K.,
AGED 26 YEARS
D/O SIVADASAN P.K., PALAYADAN KANDY (HO),
NADUVANNUR (PO), NADUVANNUR,
KOZHIKODE, PIN - 673614
3 IRFANA IBRAHIM
AGED 26 YEARS
D/O IBRAHIM KURUVANTHODY, KUTHIROTT HOUSE,
KAYANNA BAZAR P.O., PERAMBRA VIA,
KOZHIKODE, PIN - 673525
4 ANIT PAULSON ,
AGED 26 YEARS
D/O PAULSON C.J. CHERUVATHUR (H)
EAST FORT P.O. NELLANKARA,
THRISSUR,, PIN - 680005
5 ANUPAMA JANE
AGED 25 YEARS
D/O JAAJVEL E.P. EATTIKKAL HOUSE,
PEZHUMKARA, PALLIPPURAM P.O.,
PALAKKAD., PIN - 678006
6 ANJANA J,
AGED 26 YEARS
CON.CASE(C) NO. 2893 OF 2024
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D/O K.SATHEESKUMAR,
KALATHARAVILAKATHU VEEDU,
PULLAYIL, VELIYAMCODE P.O.,
MARANALLOOR, TRIVANDRUM,PIN - 695512
7 ARYA V.S.,
AGED 27 YEARS
D/O. SHEELA G., VIJAYA NIVAS PRAVACHAMBALAM,
NEMOM P.O., TRIVANDRUM, PIN - 695020
8 THASNI E,
AGED 26 YEARS
D/O ISMAIL E, RESIDING AT ERAMBAYIL HOUSE,
ANJUKKUNUNNU PO, 5TH MILE,WAYANAD ., PIN - 670645
9 VISHNU PRIYA,
AGED 27 YEARS
D/O. SOMAN BABU, PATHIYOOR PADINJAARE THARAYIL,
PATHIYOOR PO KEERIKAD, KAYANKULAM,
ALAPUZHA,, PIN - 690106
0 SUVARNA C H
AGED 26 YEARS
D/O HARI GOVINDAN N, 'SREEPADAM' VRA 10-A,
MANNANTHALA P.O, TRIVANDRUM ,, PIN - 695015
11 THABSHEERA V.U.,
AGED 25 YEARS
D/O SAINUDHEEN K., RASIYAS MANZIL,
KUTTUR P.O.,MATHAMANGALAM,
KANNUR,, PIN - 670306
12 THUSHARA P.V.,
AGED 25 YEARS
D/O. GIREESAN P. P 'THUSHARAM',
PATTETHCHAL, KUDUKKIMOTTA P.O.
EACHUR, KANNUR,, PIN - 670591
13 CHANDHANA SREEKUMAR,
AGED 26 YEARS
D/O SREEKUMAR R. THALAKKATTU HOUSE,
SOUTH ARYAD, P.O. ALAPPUZHA,, PIN - 688006
14 KARTHIKA E.,
AGED 25 YEARS
D/O. JAIPRAKASH E., ELEADATH HOUSE,
ELAD POST , CHERUKARA VIA,
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MUTHUKURUSSI ,MALAPPURAM,, PIN - 679340
15 JESLET K ALBERT
AGED 29 YEARS
D/O ALBERT K, VADAKANAZHIKATHU HOUSE,
CHANNAPPETTA P.O., ANCHAL, KOLLAM,PIN - 691311
16 MALAVIKA SANTHOSH
AGED 25 YEARS
D/O. K.C. SANTHOSH KUMAR, KALAPPURACKAL HOUSE,
BEACH WARD BAZAR P.O., ALAPPUZHA, PIN - 688012
17 RESPANA HUSSAIN,
AGED 25 YEARS
D/O MOHAMMED HUSSAIN MOIDEEN,
DUA HOUSE,MELE CHAMPAD, THALASERRY,
KANNUR, PIN - 670694
18 MEGHA M.S.,
AGED 26 YEARS
D/O MANIYAN K., MAKAM VILLA,
NELLIVILA, NELLIVILA PO, TRIVANDRUM, PIN - 695523
19 MANEESHA MANIYAN,
AGED 29 YEARS
D/O MANIYAN, MANEESHA BHAVAN,
VANDANAM P.O, AMBALAPUZHA,
ALAPPUZHA,, PIN - 688005
0 MICHAEL B KAKKASSERY,
AGED 26 YEARS
S/O. BENO KAKKASSERY, KAKKASSERY HOUSE,
MARKET ROAD, MATTOM, MATTOM POST,
THRISSUR, PIN - 680602
21 SUMAN SATHAR,
AGED 26 YEARS
D/O. ABDUL SATHAR M, ‘RASMA'
NORTH KOVVAL P.O., TRIKARIPUR, ., PIN - 671310
22 SARAH KARMEL ABRAHAM,
AGED 26 YEARS
D/O DR. ABRAHAM KARMEL MATHEW,
HOUSE NO. 35, KARMEL BHAVAN, SURYA NAGAR,
EAST MANISSERY, VANIYAMKULAM 2,, PIN - 679521
23 NIMISHA ANVAR,
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AGED 25 YEARS
D/O. ANVAR A. K., AMBALATHUVEETTIL HOUSE P.O.,
MADAYIKONAM, MAPRANAM,, PIN - 680712
24 RAHANA N,
AGED 25 YEARS
D/O. NOOR MUHAMMED M. ROYAL VILLA,
AKSHAYA NAGAR, PALAKKAD ROAD,
KODUVAYUR, PIN - 678501
25 NOORIYA N. M.,
AGED 26 YEARS
D/O. MUNEER K.V., AJWA, VETTUMMAL P.O.
KOTTAYAMPOIL, KADIRUR, KANNUR,, PIN - 670691
26 RADHIKA HARI
AGED 25 YEARS
D/O HARI P. C.,PADIKKAL HOUSE,
THAZHE CHOVVA P.O, KANNUR,, PIN - 670018
27 NIKHILA. L
AGED 25 YEARS
D/O ANIYAN. T., PUTHUVAL, KOMANA,
AMBALAPUZHA, P.O. ALAPPUZHA,, PIN - 688561
28 NIDHIN S.
AGED 27 YEARS
S/O SANTHOSH KUMAR, KATTUNKAL HOUSE
PUNNAPRAP.O., ALAPPUZHA PIN-688 004.
29 ABSHA AZEEZ P.P.
AGED 25 YEARS
D/O ABDUL AZEEZ, NAFEESA'S,
MUNDAMATTA, PATHIRIYAD P.O.
KANNUR, PIN - 670741
0 KRISHNANJALI KISHORE
AGED 25 YEARS
,D/O.A KISHORE,ANJALI,MAHATMA NAGAR,
NEAR VIJAYAS HOSPITAL,PULAMON.P.O,
KOTTARAKKARA,, PIN - 691531
31 K.P.PRIJITHA PRINCE,
AGED 26 YEARS
D/O. PRINCE KUMAR,KANJIRATHINGAL HOUSE,
VELLIYATHARA,NARAYANA ROAD,
PALLURUTHI,PERUMPADAPPU,
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KOCHI, PIN - 682006
32 SHAHLA ABDULLA
AGED 27 YEARS
D/O.NALUPURAPPATTIL ABDULLA,
SHAHLA MAHAL,KOLAVAYAL.P.O,
KANHANGAD,KASARGOD,, PIN - 671531
BY ADVS.
M.A.VAHEEDA BABU
BABU KARUKAPADATH
ARYA RAGHUNATH
KARUKAPADATH WAZIM BABU
P.LAKSHMI
AYSHA E.M.
ABUASIL A.K.
HANIYA NAFIZA V.S.
RESPONDENTS:
DR. RAJAN N. KHOBRAGADE, IAS,
AGE AND FATHER'S NAME NOT KNOWN,
PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE
DEPARTMENT, ROOM NO. 603, 6TH FLOOR, ANNEX II,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
BY ADV ADVOCATE GENERAL OFFICE KERALA
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.01.2025, ALONG WITH Con.Case(C).2934/2024,
2990/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
CON.CASE(C) NO. 2893 OF 2024
and connected cases
6
2025:KER:8245
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 30TH DAY OF JANUARY 2025 / 10TH MAGHA, 1946
CON.CASE(C) NO. 2934 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 10.09.2024 IN WP(C) NO.29634
OF 2024 OF HIGH COURT OF KERALA
PETITIONERS:
1 JAMEELA VIDANA,
AGED 25 YEARS
D/O. ABDUL SALEEM. M, BADARIYA MAHAL,
MUNDAMKULAM P O, CHEMNAD, KASARAGOD, PIN - 671317
2 FATHIMA FIDA K
AGED 27 YEARS
D/O.SHAFEEK RAHIMAN, K M HOUSE, BEKAL,
BEKAL FORT (PO), KASARAGOD, PIN - 671316
3 HONEY BALA
AGED 27 YEARS
D/O.G.MAHENDRAN, THANICKAL (H),
MAMOODU, CHANDANATHOPE (PO),
KOLLAM, PIN - 691014
4 GAYATHRI VARNA
AGED 27 YEARS
D/O.SASEENDRAN K.P., KOLATH HOUSE,
KELAKAM (PO), KANNUR, PIN - 670674
5 ASHISH CHANDRAN
AGED 24 YEARS
S/O.CHANDRAN O.K., ORAYAMPURAM HOUSE,
AYNAMPADAM, NEMMARA (PO), PALAKKAD, PIN - 678508
6 SAYED MUHAMMED ANOOD ILYAS,
AGED 25 YEARS
S/O. SAYID MOHAMMED ILYAS,
ANOOD VILLA, THANA P O, KANNUR, PIN - 670012
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7 BHARAT RAJ,
AGED 28 YEARS
S/O. D.RAJENDRAN NAIR,
PUTHENPURACKAL, THARAYIL,
MUTHUKULAM, NORTH (PO), PIN - 690506
8 AYSHA ANSAR C. M,
AGED 24 YEARS
D/O.ANSAR C.M., OLIVE HOUSE,
P T ROAD, VADAKARA, KOZHIKODE, PIN - 673101
9 AYSHA FIDHA
AGED 26 YEARS
D/O. MOHAMMED ANZAR K M, NAWAR,
PANOOR P O, PANOOR, PUTHOOR,
KANNUR, PIN - 670692
0 BAHJATH LAMIA
AGED 25 YEARS
D/O.ABOOBACKER C.A., HIBATHULLAH HOUSE,
T N MOOLA, MUTTATHODY (PO),
VIDYANAGAR, KASARAGOD, PIN - 671123
11 AMINA SITHARA M
AGED 26 YEARS
D/O SAIK M., MADAYI HOUSE,
THIRUVALLUR P. O., VATAKARA,
KOZHIKODE, PIN - 673541
12 ANAGHA E,
AGED 26 YEARS
D/O.P.CHANDRAN, JYOTHIS HOUSE,
MUZHAPPILANGAD (PO), KANNUR, PIN - 670662
13 AKSHAY ARAVIND,
AGED 26 YEARS
S/O. ARAVINDAKSHAN P, PERINCHIRA HOUSE,
MANNAMPATTA P O, SREEKRISHNANPURAM,
PALAKKAD, PIN - 678633
14 ALISHA S.N.
AGED 26 YEARS
D/O NILOOSHAR A.F., A.F. NIVAS,
THUMPODE KALLARA P.O.,
THRIRUVANANTHAPURAM, PIN - 695608
CON.CASE(C) NO. 2893 OF 2024
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BY ADVS.
M.A.VAHEEDA BABU
BABU KARUKAPADATH
ARYA RAGHUNATH
KARUKAPADATH WAZIM BABU
P.LAKSHMI
AYSHA E.M.
ABUASIL A.K.
HANIYA NAFIZA V.S.
RESPONDENT:
DR. RAJAN N. KHOBRAGADE, IAS,
AGE AND FATHER'S NAME NOT KNOWN, PRINCIPAL SECRETARY,
DEPARTMENT OF HEALTH AND FAMILY WELFARE, HEALTH AND
FAMILY WELFARE DEPARTMENT, ROOM NO. 603, 6TH FLOOR,
ANNEX II, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
BY ADV ADVOCATE GENERAL OFFICE KERALA
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.01.2025, ALONG WITH CON.CASE(C).2893/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
CON.CASE(C) NO. 2893 OF 2024
and connected cases
9
2025:KER:8245
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 30TH DAY OF JANUARY 2025 / 10TH MAGHA, 1946
CON.CASE(C) NO. 2990 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 10.09.2024 IN WP(C) NO.30909
OF 2024 OF HIGH COURT OF KERALA
PETITIONERS:
1 ANAGHA P,
AGED 25 YEARS
D/O SANKARAN P., 'PADINJARAN', KAITHAPRAM,
MATHAMANGALAM P.O., KANNUR, PIN - 670306
2 FATHIMA ZAHARA M. P.,
AGED 26 YEARS
D/O MANU C.P.,FATHIMAS KEEZHALLUR,
KEEZHALLUR, KANNUR, PIN - 670612
3 DELNA JOSE
AGED 26 YEARS
D/O JOSE JACOB, PATHRAPANKAL HOUSE,
KOORALI P.O, ELAMGULAM, KOTTAYAM,, PIN - 686522
4 DEEPA B.V.
AGED 26 YEARS
D/O BHUVANENDRAN V.,DEEPA BHAVAN,
PAROTTUKONAM, NALANCHIRA P.O.
TRIVANDRUM, PIN - 695015
5 FATHIMA SHANI V.K.,
AGED 26 YEARS
D/O MUHAMMED SALIM V.K.
NADEERA MANZIL AYANCHERI P.O.
VATAKARA , CALICUT, PIN - 673541
BY ADV E.M.ABDUL KHADER
CON.CASE(C) NO. 2893 OF 2024
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RESPONDENTS:
DR. RAJAN N. KHOBRAGADE, IAS,
AGE AND FATHER'S NAME NOT KNOWN,
PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH AND FAMILY
WELFARE, HEALTH AND FAMILY WELFARE DEPARTMENT,
ROOM NO. 603, 6TH FLOOR, ANNEX II, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
BY ADV ADVOCATE GENERAL OFFICE KERALA
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.01.2025, ALONG WITH CON.CASE(C).2893/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
CON.CASE(C) NO. 2893 OF 2024
and connected cases
11
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 30TH DAY OF JANUARY 2025 / 10TH MAGHA, 1946
CON.CASE(C) NO. 2993 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 10.09.2024 IN WP(C) NO.31312
OF 2024 OF HIGH COURT OF KERALA
PETITIONERS:
1 SHIRIN SHAHANA M.
AGED 26 YEARS
D/O MUSTHAFA P.P., OLIVE HOUSE,
PUTHUSHERRY THAZHE P.O.,
KARIYAD SOUTH, KANNUR,, PIN - 673316
2 BISMIYA SHUKOOR,
AGED 32 YEARS
D/O PM ABDUL SHUKOOR, MAPPILETHU THARAYIL
ELIPPAKULAM P.O., KATTANAM,
ALAPPUZHA, PIN - 690503
3 ANSILA SULTHANA K.P.
AGED 29 YEARS
D/O ZAKIR HUSSAIN P., MINA HOUSE,
KAYYATH ROAD, THALASSERY P.O.,
KANNUR, PIN - 670101
4 NAFEESA FAISAL
AGED 25 YEARS
D/O FAISAL VALIYAKATH, CRESCENT ORCHID,
P.T.USHA ROAD, KOZHIKODE, PIN - 673032
5 ANJANA S ARUN,
AGED 25 YEARS
D/O ARUN KUMAR A.P.,ANJANAM,
MUKHAVOOR, KARIPPOOR P.O., NEDUMANGADU,
THIRUVANANTHAPURAM,, PIN - 695541
6 HAYA JAFLIN U.M.
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AGED 24 YEARS
D/O. U.P. ABDUL MAJEED,
YUPEE MANZIL, UDMA P.O.,
KASARAGOD,, PIN - 671319
7 ASHIDA O.T.
AGED 26 YEARS
D/O. AZIZ. O.T,OONATHUKKIL HOUSE,
MOOPAINAD MEPPADI P.O. WAYANAD., PIN - 673577
8 HANA
AGED 25 YEARS
D/O K.MOHAMMED SHAFEEQU,
ACHUS HOUSE,OPP ROAD NEAR,
R.M. HOSPITAL, BEYPORE, PIN - 673015
9 AKSHAYA P.K.
AGED 25 YEARS
D/O RADHAKRISHNAN M.P. RAKENDU,
THERUR KEEZHALLUR, KANNUR,, PIN - 670595
0 AMALROSHAN.A.K.
AGED 30 YEARS
S/O. DR.AJIDHAN V.B., VAIPPIL HOUSE,
MADATHIKKARA ROAD, IRINJALAKUDA,
THRISSUR, PIN - 680121
11 MAYA P.M.,
AGED 26 YEARS
D/O P.MADHAVAN NAIR, SOUPARNIKA HOUSE,
THEKKUMTHARA P.O., KALPETTA,
WAYANAD, PIN - 673122
BY ADVS.
M.A.VAHEEDA BABU
BABU KARUKAPADATH
ARYA RAGHUNATH
KARUKAPADATH WAZIM BABU
P.LAKSHMI
AYSHA E.M.
ABUASIL A.K.
HANIYA NAFIZA V.S.
RESPONDENT:
DR. RAJAN N. KHOBRAGADE, IAS,
CON.CASE(C) NO. 2893 OF 2024
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AGE AND FATHER'S NAME NOT KNOWN,
PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH AND FAMILY
WELFARE, HEALTH AND FAMILY WELFARE DEPARTMENT,
ROOM NO. 603, 6TH FLOOR, ANNEX II, SECRETARIAT,
THIRUVANANTHAPURAM -, PIN - 695001
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.01.2025, ALONG WITH CON.CASE(C).2893/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
CON.CASE(C) NO. 2893 OF 2024
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MOHAMMED NIAS C.P., J.
======================================
CON.CASE(C) Nos. 2934, 2990,
2993, and 2893 of 2024
=======================================
Dated this the 30th day of January, 2025
JUDGMENT
The learned Counsel for the petitioners submits that the directions
in the order dated 09.01.2025 have been complied with. This is recorded.
Nothing further remains to be considered in these contempt of court cases,
and the same is accordingly closed.
Sd/-
MOHAMMED NIAS C.P.,
JUDGE
LU
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APPENDIX OF CON.CASE(C) 2934/2024
PETITIONER ANNEXURES :
ANNEXURE A CERTIFIED COPY OF THE INTERIM ORDER DATED
10/09/2024 IN W.P. (C) NO. 29634/2024 OF THIS
HON'BLE COURT
ANNEXURE B A TRUE COPY OF THE FORWARDING LETTER DATED
18/09/2024 SENT BY THE COUNSEL FOR THE
PETITIONERS ON BEHALF OF THE PETITIONERS
FORWARDING ANNEXURE A ORDER TO THE RESPONDENT
ANNEXURE C A TRUE COPY OF THE ACKNOWLEDGMENT DUE CARD
EVIDENCING THE RECEIPT OF ANNEXURE B LETTER
BY THE RESPONDENT ON 25/09/2024
CON.CASE(C) NO. 2893 OF 2024
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APPENDIX OF CON.CASE(C) 2990/2024
PETITIONER ANNEXURES :
ANNEXURE A CERTIFIED COPY OF THE INTERIM ORDER DATED
10/09/2024 IN W.P. (C) NO. 30909/2024 OF THIS
HON'BLE COURT,
ANNEXURE B A TRUE COPY OF THE FORWARDING LETTER DATED
18/09/2024 SENT BY THE COUNSEL FOR THE
PETITIONERS ON BEHALF OF THE PETITIONERS
FORWARDING ANNEXURE A ORDER TO THE RESPONDENT
CON.CASE(C) NO. 2893 OF 2024
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APPENDIX OF CON.CASE(C) 2993/2024
PETITIONER ANNEXURES :
ANNEXURE A CERTIFIED COPY OF THE INTERIM ORDER DATED
10/09/2024 IN W.P. (C) NO. 31312/2024 OF THIS
HON'BLE COURT,
ANNEXURE B A TRUE COPY OF THE FORWARDING LETTER DATED
18/09/2024 SENT BY THE COUNSEL FOR THE
PETITIONERS ON BEHALF OF THE PETITIONERS
FORWARDING ANNEXURE A ORDER TO THE
RESPONDENT,
ANNEXURE C A TRUE COPY OF THE ACKNOWLEDGMENT DUE CARD
EVIDENCING THE RECEIPT OF ANNEXURE B LETTER
BY THE RESPONDENT ON 25/09/2024
CON.CASE(C) NO. 2893 OF 2024
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APPENDIX OF CON.CASE(C) 2893/2024
PETITIONER ANNEXURES :
ANNEXURE A CERTIFIED COPY OF THE INTERIM ORDER DATED
09/09/2024 IN W.P. (C) NO. 30586/2024 OF THIS
HON'BLE COURT
ANNEXURE B A TRUE COPY OF THE FORWARDING LETTER DATED
18/09/2024 SUBMITTED BY THE PETITIONERS
FORWARDING ANNEXURE A ORDER TO THE RESPONDENT
// True Copy // PA To Judge
