Citation : 2025 Latest Caselaw 2645 Ker
Judgement Date : 21 January, 2025
WP(C) NO. 32004 OF 2017 1
2025:KER:4897
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 21ST DAY OF JANUARY 2025 / 1ST MAGHA, 1946
WP(C) NO. 32004 OF 2017
PETITIONER:
SLEEBA KOSHY
AGED 62 YEARS
S/O.KUNJU KUNJU, AGED 62 YEARS,K.S.BUNGLOW,
ENATHU VILLAGE,ADOOR TALUK, PATHANAMTHITTA
DISTRICT 691 554.
BY ADV SRI.K.K.SETHUKUMAR
RESPONDENTS:
1 THE MAVELIKKARA MUNICIPALITY
REP. BY THE SECRETARY, MAVELIKKARA
P.O.,MAVELIKKARA, ALAPPUZHA DISTRICT 690 508.
2 THE SECRETARY
MAVELIKKARA MUNICIPALITY,MAVELIKKARA P.O.,
ALAPPUZHA DISTRICT 690 508.
BY ADVS.
RENJITH KUMAR V
RAJAN T R,SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 21.01.2025, ALONG WITH WP(C).7542/2016, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 32004 OF 2017 2
2025:KER:4897
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 21ST DAY OF JANUARY 2025 / 1ST MAGHA, 1946
WP(C) NO. 7542 OF 2016
PETITIONER:
SLEEBA KOSHY,
AGED 60 YEARS
S/O KUNJU KOSHY, S.S.BUNGLOW, M.G.JUNCTIO0N,
ENATHU,ADOOR.P.O.
BY ADVS.
K.K.SETHUKUMAR
RAJU SEBASTIAN VADAKKEKKARA
RESPONDENTS:
1 SECRETARY,
MAVELIKKARA MUNICIPALITY,MAVELIKKARA, PIN -
690101
2 CHAIRPERSON
FINANCE STANDING COMMITTEE, MAVELIKKARA
MUNCIPALITY, MAVELIKKARA, PIN - 690101
BY ADVS.
SAJITH KUMAR V.
V.RENJITH KUMAR
RAJAN T R, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 21.01.2025, ALONG WITH WP(C).32004/2017, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 32004 OF 2017 3
2025:KER:4897
MOHAMMED NIAS C.P., J
............................................................
WP(C)Nos.32004 of 2017 & 7542 of 2016
.............................................................
Dated this the 21st day of January, 2025
JUDGMENT
The learned counsel for the petitioner submits that the
the prayers in these writ petitions have become infructuous. This
is recorded.
Therefore, the writ petitions are dismissed as
infructuous.
Sd/-
MOHAMMED NIAS C.P. JUDGE Anu
2025:KER:4897
APPENDIX OF WP(C) 7542/2016
PETITIONER EXHIBITS
Exhibit P1 COPY OF LICENCE NO 120/V/09-10 OF MAVELIKKARA MUNICIPAL COUNCIL FOR MOTOR CAR SALES FOR 2009-2010.
Exhibit P1(A) COPY OF LICENCE NO 111/V/10-11 OF MAVELIKKARA MUNICIPAL COUNCIL FOR MOTOR CAR SALES FOR 2010-2011.
Exhibit P1(B) COPY OF LICENCE NO 149/V/11-12 OF MAVELIKKARA MUNICIPAL COUNCIL FOR MOTOR CAR SALES FOR 2011-2012.
Exhibit P2 COPY OF LICENCE NO 138/V/09-10 OF MAVELIKKARA MUNICIPAL COUNCIL FOR THE WORKSHOP FOR FOR 2009-2010.
Exhibit P2(A) COPY OF LICENCE NO 112/V/10-11 OF MAVELIKKARA MUNICIPAL COUNCIL FOR THE WORKSHOP FOR FOR 2010-2011.
Exhibit P2(B) COPY OF LICENCE NO 150/V/X1-X11 OF MAVELIKKARA MUNICIPAL COUNCIL FOR THE WORKSHOP FOR FOR 201-2012.
Exhibit P3 COPY OF THE NOTICE NO H1-999/12 DATED 15.7.2013 ISSUED BY SECRETARY, MAVELIKKARA MUNICIPALITY.
Exhibit P4 COPY OF THE NOTICE NO H1-999/12 DATED 16.11.2013 ISSUED BY SECRETARY, MAVELIKKARA MUNICIPALITY.
Exhibit P5 COPY OF THE NOTICE NO H1-999/12 DATED 7.5.2014 ISSUED BY SECRETARY, MAVELIKKARA MUNICIPALITY.
Exhibit P6 COPY OF THE NOTICE NO H1-999/12 DATED 7.5.2014 ISSUED BY SECRETARY, MAVELIKKARA MUNICIPALITY.
Exhibit P7 COPY OF THE NOTICE NO H1-999/12 DATED
2025:KER:4897 18.7.2014 ISSUED BY SECRETARY, MAVELIKKARA MUNICIPALITY.
Exhibit P8 COPY OF THE CONSENT DATED 5.08.2014 ISSUE BY KERALA STATE POLLUTION CONTROL BOARD.
Exhibit P9 COPY OF THE NOTICE NO H1-999/12 DATED 16.10.2014 ISSUED BY SECRETARY, MAVELIKKARA MUNICIPALITY.
Exhibit P10 COPY OF THE NOTICE NO H1-999/12 DATED 25.10.2014 ISSUED BY SECRETARY, MAVELIKKARA MUNICIPALITY.
Exhibit P11 COPY OF THE ORDER OF HON'BLE LOCAL SELF GOVERNMENT INSTITUTION TRIBUNAL DATED 11.8.2015
Exhibit P12 COPY OF THE APPEAL FILED BEFORE THE MUNICIPAL COUNCIL OF MAVELIKKARA MUNICIPALITY.
Exhibit P13 COPY OF THE NOTICE NO.BA 18//2009-10 DATED 23.7.2013 ISSUED BY SECRETARY, MAVELIKKARA MUNICIPALITY.
Exhibit P14 COPY OF THE NOTICE NO.BA 206/ 13-14 DATED 17.12.2013 ISSUED BY SECRETARY, MAVELIKKARA MUNICIPALITY.
Exhibit P15 COPY OF THE RECEIPT DATED 13.5.2014 ISSUED FROM MAVELIKKARA MUNICIPALITY FOR THE FEE REMITTED BY THE PETITIONER
Exhibit P16 COPY OF DEMAND NOTICE DATED 30.6.2015 ISSUED BY SE3CRETARY, MAVELIKKARA MUNICIPALITY.
Exhibit P16(A) COPY OF NOTICE NO B.A.NO 18/09-10 ISSUED BY SECRETARY MAVELIKKARA MUNICIPALITY.
Exhibit P17 COPY OF THE APPEAL FILED BEFORE STANDING COMMITTEE FOR FINANCE OF MUNICIPAL COUNCIL, MAVELIKKARA MUNICIPALITY.
2025:KER:4897 Exhibit P18 COPY OF THE DEMAND NOTICE DATED 7.12.2015 ISSUED BY SECRETARY, MAVELIKKARA MUNICIPALITY.
Exhibit P19 COPY OF RECEIPT OF MAVELIKKARA MUNICIPALITY FOR PAYMENT OF TAX FOR BUILDING NO V/217 A ON 11.7.2014
Exhibit P19(A) COPY OF RECEIPT OF MAVELIKKARA MUNICIPALITY FOR PAYMENT FOR TAX FOR BUILDING NO V/217B PAID ON 11.7.2014
Exhibit P20 DECISION NO 1 DATED 30.12.2015 ISSUED BY CHAIRPERSON FINANCE STANDING COMMITTEE MAVELIKKARA MUNICIPALITY.
Exhibit P20(A) NOTICE NO.R1-5649/2015 DATED 8.1.2016 ISSUED BY SECRETARY, MAVELIKKARA MUNICIPALITY.
Exhibit P21 THE BANK ACCOUNT STATEMENT OF THE PETITIONER SHOWING THE PAYMENT OF RS.3,01,361/-IN FAVOUR OF SECRETARY, MAVELIKKARA MUNICIPALITY.
2025:KER:4897
APPENDIX OF WP(C) 32004/2017
PETITIONER EXHIBITS
EXHIBIT P1 TRUE PHOTOCOPY OF THE DEMAND NOTICE BA NO.18/09/-10 DATED 30/6/2015
EXHIBIT P2 TRUE PHOTOCOPY OF THE RECEIPT NO.001995 DATED 14/7/2015
EXHIBIT P3 TRUE PHOTOCOPY OF THE DEMAND NOTICE NO.NIL DATED 7/12/2015
EXHIBIT P4 TRUE COPY OF THE NOTICE NO.E2/18-09-10 DATED 4/3/2016
EXHIBIT P5 TRUE COPY OF THE NOTICE BA NO.18/09-10 DATED 22/3/2016 ISSUED BY THE 2ND RESPONDENT
EXHIBIT P6 TRUE COPY OF THE INTEGRATED CONSENT NO.PCB/ALP/UCO - 1324/09 DATED 06/07/2015 ISSUED BY STATE POLLUTION CONTROL BOARD
EXHIBIT P7 TRUE COPY OF THE DEMAND NOTICE NO.R (BAND) 18/09/10 DATED 23/9/2017
EXHIBIT P8 TRUE PHOTOCOPY OF THE RECEIPT NO.00857 DATED 13/5/2015
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