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Saraswathy vs Sujitha@Chinchu
2025 Latest Caselaw 2451 Ker

Citation : 2025 Latest Caselaw 2451 Ker
Judgement Date : 15 January, 2025

Kerala High Court

Saraswathy vs Sujitha@Chinchu on 15 January, 2025

Author: Devan Ramachandran
Bench: Devan Ramachandran
OP (FC) No.542/2024                           1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                            &
                       THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
               Wednesday, the 15th day of January 2025 / 25th pousha, 1946
                                 OP (FC) NO. 542 OF 2024(R)
                          EP 34/2020 OF FAMILY COURT, MAVELIKKARA

      PETITIONER/PETITIONER/JUDGMENT DEBTOR NO.2:


                SARASWATHY, AGED 61 YEARS,   W/O RAMACHANDRAN,

                VELANTAYYATHU VEETIL, PULLIKANNAKKU MURI,

                KAYAMKULAM VILLAGE, ALAPPUZHA DISTRICT, PIN - 690 537.

      RESPONDENTS/RESPONDENTS/DECREE HOLDER AND JUDGMENT DEBTORS 1,3 AND 4:

          1. SUJITHA@CHINCHU, AGED 28 YEARS, W/O RAJESH, KALARICKAL VEEDU,
             KANNICHANALLOOR MURI, CHEPPADU VILLAGE, ALAPPUZHA, PIN - 690 511.
          2. RAJESH, AGED 41 YEARS, S/O RAMACHANDRAN, VELANTAYYATHU VEETIL,
             PULLIKANNAKKU MURI, KAYAMKULAM VILLAGE, ALAPPUZHA, PIN - 690 537.
          3. RAJEEV, AGED 49 YEARS, S/O RAMACHANDRAN, VELANTAYYATHU VEETIL,
             PULLIKANNAKKU MURI, KAYAMKULAM VILLAGE, ALAPPUZHA, PIN - 690 537.
          4. SEEMA, AGED 44 YEARS, W/O RAJEEV, VELANTAYYATHU VEETIL,
             PULLIKANNAKKU MURI, KAYAMKULAM VILLAGE, ALAPPUZHA, PIN - 690 537.


           OP (Family Court) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP (FC) the High Court be pleased to stay
   all further proceedings in EA No.3/2024 in EP No.34/2020 in OP No.628/2018 on
   the files of the Family Court Mavelikara, till the disposal of the OP(FC).

            This petition again coming on for orders upon perusing the petition and
   the affidavit filed in support of OP (FC), this Court's order dated
   08/01/2025 and upon hearing the arguments of M/S. C.R.SANISH, SANTHOSH V.,
   KARTHIK S. ACHARYA & ANJANA K.P, Advocates for the petitioner and of M/S
   K.SHAJ, BEENA N.KARTHA, ARUN CHAND, BHARAT VIJAY P., GOPIKA GOPAL, MINU
   VITTORRIA PAULSON, ARCHANA P.P., AMIYA P., A.R.JUMANA ZULPHIKER & KEVIN
   JAMES, Advocates for R1, the court passed the following:

                                                             P.T.O.
 OP (FC) No.542/2024                           2/2




                                         ORDER

Both sides present. They are directed to proceed to the Nodal Officer, Mediation Centre, forthwith.

Post for Report of mediation on 29/01/2025.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

15-01-2025 /True Copy/ Assistant Registrar

 
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