Citation : 2025 Latest Caselaw 2443 Ker
Judgement Date : 15 January, 2025
WA No.1136/2024 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
Wednesday, the 15th day of January 2025 / 25th pousha, 1946
WA NO. 1136 OF 2024
AGAINST JUDGMENT DATED 26/03/2024 IN WP(C) 27474/2023 OF THIS COURT
APPELLANT(S)/RESPONDENTS 2,3 AND 4:
1. KERALA KHADI VILLAGE INDUSTRIES BOARD REPRESENTED BY ITS SECRETARY,
VANCHIYOOR, THIRUVANANTHAPURAM, PIN - 695035
2. THE SECRETARY KERALA KHADI AND VILLAGE INDUSTRIES BOARD, VANCHIYOOR,
THIRUVANANTHAPURAM, PIN - 695035
3. PROJECT OFFICER DISTRICT KHADI AND VILLAGE INDUSTRIES OFFICE,
KOZHIKODE, PIN - 673001
BY ADVS.M/S. S.P.ARAVINDAKSHAN PILLAY, N.SANTHA, V.VARGHESE, PETER JOSE
CHRISTO, S.A.ANAND, K.N.REMYA AND L.ANNAPOORNA
RESPONDENT(S)/PETITIONER AND RESPONDENTS 1 AND 5 TO 9:
1. BEENA.K.T AGED 49 YEARS SPINNING INSTRUCTOR, SPINNING UNIT,
ULLIYERI. P.O, KOYILANDY (VIA), KOZHIKODE, PIN-673323 RESIDING AT
THIRUVALAMKANDI, THAZHEKUNI, ULLIYERI.P.O, KOYILANDI (VIA),
KOZHIKODE DISTRICT, PIN - 673323
2. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
INDUSTRIES DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3. SAJI.P.K OFFICE ATTENDANT GRADE I, DISTRICT KHADI AND VILLAGE
INDUSTRIES OFFICE, IDUKKI (UNDER ORDERS OF TRANSFER TO DISTRICT
KHADI AND VILLAGE OFFICE, KOTTAYAM), PIN - 685001
4. SAJIMON.T.K OFFICE ATTENDANT GRADE I (BHAVAN MANAGER KHADI GRAMA
SOUBHAGYA, THODUPUZHA IDUKKI (UNDER ORDERS OF TRANSFER TO DISTRICT
KHADI AND VILLAGE OFFICE, IDUKKI, KHADI GRAMA SOUBHAGYA,
THODUPUZHA), PIN - 685584
5. M.T.SUKUMARAN OFFICE ATTENDANT GRADE I (BHAVAN MANAGER KHADI GRAMA
SOUBHAGYA, VADAKARA KOZHIKODE (UNDER ORDERS OF TRANSFER TO DISTRICT
KHADI AND VILLAGE OFFICE, KOZHIKODE, KHADI GRAMA SOUBHAGYA,
VADAKARA), PIN - 673101
6. BINU.P OFFICE ATTENDANT GRADE I DISTRICT KHADI AND VILLAGE
INDUSTRIES OFFICE ALAPPUZHA (UNDER ORDERS OF TRANSFER TO DISTRICT
KHADI AND VILLAGE OFFICE, KOTTAYAM), PIN - 688001
7. GEORGE KURIAKOSE OFFICE ATTENDANT GRADE I DISTRICT KHADI AND VILLAGE
INDUSTRIES OFFICE ALAPPUZHA (UNDER ORDERS OF TRANSFER TO DISTRICT
KHADI AND VILLAGE OFFICE, ERNAKULAM), PIN - 688001
BY ADV.SRI. K.P.RAJEEVAN FOR R1
SENIOR GOVERNMENT PLEADER FOR R2
ADV.SRI.KALEESWARAM RAJ FOR R3,R4 AND R6
WA No.1136/2024 2/2
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgment dated 26.03.2024 in
WP(C)No.27474/2023 of the learned Single Judge,pending disposal of the
Writ Appeal.
This Writ Appeal again coming on for orders on 15/01/2025 upon
perusing the appeal memorandum and this court's order dated 09/01/2025,
the court on the same day passed the following:
ORDER
Interim order extended by three weeks.
List on 21/01/2025.
Sd/- ANIL K.NARENDRAN JUDGE
Sd/- MURALEE KRISHNA S. JUDGE
15-01-2025 /True Copy/ Assistant Registrar
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!