Kerala High Court
Anuraj vs State Of Kerala on 11 February, 2025
Author: Murali Purushothaman
Bench: Murali Purushothaman
WP(C) No.5396/2025 1/5 Order Date : 11-02-2025
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Tuesday, the 11th day of February 2025 / 22nd Magha, 1946
WP(C) NO. 5396 OF 2025
PETITIONERS:
1. ANURAJ, AGED 44 YEARS S/O.BALAKRISHNAN,16/77, PEZHUMMOTIL
VEEDU,AEUVIKKARA, NEDUMANGAD, THIRUVANANTHAPURAM, PIN - 695564
2. BIJUMON.V., AGED 38 YEARS S/O.VIDHYADHARAN, TC 65/2970, VALSALA
BHAVAN, KALIKKAVILAKAM, PACHALOOR.P.O., THIRUVANANTHAPURAM, PIN -
695564
3. BINUKUMAR B.K., AGED 43 YEARS S/O.BHASKARAN, BINDHU BHAVAN,
KOLAMKUZHY,AVANAVANCHERY.P.O., ATTINGAL, THIRUVANANTHAPURAM, PIN -
695103
4. JAYACHANDRAN G, AGED 54 YEARS S/O.GOPINATHAN NAIR,10/615 GOPIKA,
NATTUVANKAVU, PANACODE.P.O., NEDUMANGAD, THIRUVANANTHAPURAM, PIN -
695542
5. JAYAKUMAR.K., AGED 56 YEARS S/O.KARUNAKARAN NAIR, JAYA BHAVAN,
NEDUNKANI,VATTAPPARA.P.O., THIRUVANANTHAPURAM, PIN - 695028
6. KUMAR.A, AGED 51 YEARS S/O.AYYAPPAN ACHARI,GEETHA BHAVAN,
CHANTHAVILA KUNNIL VEEDU,NEDUMANGAD.P.O., THIRUVANANTHAPURAM, PIN -
695541
7. KUMAR.V., AGED 54 YEARS S/O.VIJAYACHANDRAN,ARAPPURA VILAKOM,
THEKKEVEEDU,KARIKKOM, CHAKAI, THIRUVANANTHAPURAM, PIN - 695021
8. MAHESH C., AGED 40 YEARS S/O.CHANDRAN NAIR, TC 64/384, PALARA PUTHEN
VEEDU,EDAGRAMOM, KARUMOM, KARUMOM.P.O., THIRUVANANTHAPURAM, PIN -
695002
9. MAHESH.K, AGED 52 YEARS S/O.KRISHNANKUTTY, ARYA BHAVAN, VATTAPPULLU,
PANACODE.P.O., THOLICODE, THIRUVANANTHAPURAM, PIN - 695542
10. PUSHPARAJAN.K, AGED 55 YEARS S/O.KOCHAPY,439, MAVARTHALA
VEEDU,CHANTHAVILA, KATTAIKONAM.P.O.,IROOPARA, THIRUVANANTHAPURAM,
PIN - 695584
11. RAMACHANDRAN NAIR.G., AGED 52 YEARS S/O.GOPINATHAN NAIR,16/73,
PEZHUMMOTIL, KUNNUMPURATHU VEEDU,VEMBANOOR, AEUVIKKARA,
NEDUMANGAD,THIRUVANANTHAPURAM, PIN - 695564
12. RINU.K., AGED 50 YEARS S/O.KRISHNANKUTTY, KALLAM VILA VEEDU JAYA
BHAVAN, ENIKKARA, KARAKULAM.P.O., THIRUVANANTHAPURAM, PIN - 695564
13. SELVARAJ .T., AGED 59 YEARS S/O.THANKAYYAN,THANKAYYAN
MINNARAM,CHANVILA, VATTAVILA.P.O.,CHENKAL (PART), VATTAVILA,
THIRUVANANTHAPURAM, PIN - 695132
14. RAJESH S.S, AGED 44 YEARS S/O.SIVANANDHAN PILLAI, S P 21-189,
PADMADEEPAM,HEALTH CENTRE, PANGAPPARA.P.O., THIRUVANANTHAPURAM, PIN
- 695581
15. I. BINDHU, AGED 53 YEARS D/O.INDIRA,PUSHPALAYAM,
KARAKULAM,THIRUVANANTHAPURAM, PIN - 695564
16. MINI.G., AGED 29 YEARS D/O.GEETHA, GEETHA BHAVAN, WEST
POONKULAM,VELLAYANI.P.O., THIRUVANANTHAPURAM, PIN - 695564
WP(C) No.5396/2025 2/5 Order Date : 11-02-2025
17. REVATHY M.S., AGED 26 YEARS D/O.SINDHU, VAIKKATHUVEEDU, KUNNIDA,
KOLIYACODE.P.O., THIRUVANANTHAPURAM, PIN - 695607
18. SARANYA GOPAN, AGED 33 YEARS D/O.USHA,TC 30/408,
THUNDUVILAKAM,KALLUMOODU, ANAYARA, THIRUVANANTHAPURAM, PIN - 695564
19. SHEEJA.S, AGED 40 YEARS D/O.SANTHA,PUSHAPALAYAM, KARAKULAM,
THIRUVANANTHAPURAM, PIN - 695564
20. SURUMY, AGED 34 YEARS D/O.MEHARUNISA,TC 30/408, THUNDUVILAKAM,
KALLUMOODU, ANAYARA, THIRUVANANTHAPURAM, PIN - 695564
RESPONDENTS:
1. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY,HEALTH AND
FAMILY WELFARE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
2. THE DISTRICT LABOUR OFFICER, THOZHIL BHAVAN (LABOUR COMPLEX),PATTOOR
PMG RD, OPP KSRTC STAND, UNIVERSITY OF KERALA SENATE HOUSE CAMPUS,
PALAYAM, THIRUVANANTHAPURAM , PIN - 695033
3. THE PRINCIPAL, GOVERNMENT MEDICAL COLLEGE HOSPITAL,
THIRUVANANTHAPURAM, PIN - 695011
4. THE SUPERINTENDENT, GOVERNMENT MEDICAL COLLEGE HOSPITAL,
THIRUVANANTHAPURAM , PIN - 695011
5. THE KERALA EX-SERVICEMEN WELFARE AND REHABILITATION CORPORATION
(KEXCON), REPRESENTED BY ITS MANAGING DIRECTOR, OPP.AMRITHA HOTEL,
THYCAUD,THIRUVANANTHAPURAM, PIN - 695001
6. THE HOSPITAL DEVELOPMENT SOCIETY, GOVERNMENT MEDICAL COLLEGE,
THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY, MEDICAL
COLLEGE.P.O.,THIRUVANANTHAPURAM , PIN - 695011
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation of Ext P1 to P6 and disengagement of the
petitioners, pending disposal of this writ petition.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S. SUMAN CHAKRAVARTHY, K.R.RIJA, BREJITHA UNNIKRISHNAN, SUDEESH K.E.,
SURYA R. & PRAHLADH S.P., Advocates for the petitioners, the court passed
the following:
WP(C) No.5396/2025 3/5 Order Date : 11-02-2025
MURALI PURUSHOTHAMAN, J.
---------------------------------------------
W.P. (C) No.5396 of 2025
-------------------------------------------------
Dated this the 11th day of February, 2025
ORDER
Admit.
2. The learned Government Pleader takes
notice for respondents 1 to 4. Sri.R.S.Kalkura, the
learned counsel takes notice for the 5 th respondent.
Issue notice by speed post to the 6th respondent.
3. The petitioners shall serve a copy of the writ
petition to Sri.Gopakumar R.Thaliyal, the learned
counsel.
4. It is submitted by the learned counsel for the
petitioners as well as the learned Government
Pleader that conciliation proceedings are pending
before the District Labour Officer,
Thiruvananthapuram with regard to the
regularisation of service of the petitioners and that
WP(C) No.5396/2025 4/5 Order Date : 11-02-2025
the said proceedings have been adjourned to
07.03.2025.
5. There will be a stay of termination of
service of the petitioners pursuant to Ext.P9 for a
period of two weeks.
Post on 20.02.2025.
Sd/-
MURALI PURUSHOTHAMAN
JUDGE
SPR
WP(C) No.5396/2025 5/5 Order Date : 11-02-2025
APPENDIX OF WP(C) 5396/2025
Exhibit-P1 A TRUE COPY OF THE GOVERNMENT ORDER NO. G.O(RT)
2466/2024/H&FWD DATED 16.10.2024
Exhibit -P2 A TRUE COPY OF THE GOVERNMENT ORDER NO.GO(MS)
179/05/GAD DATED 04.06.2005
Exhibit-P3 A TRUE COPY OF THE CIRCULAR NO.134/05/GAD DATED
12.12.2005
Exhibit -P4 A TRUE COPY OF THE CIRCULAR NO.7130/12/GAD DATED
01.10.2012
Exhibit -P5 A TRUE COPY OF THE CIRCULAR NO.SW1/126/2019/SWD DATED
04.11.2019
Exhibit -P6 A TRUE COPY OF ORDER GO(RT) NO.1735/2021/H&FWD DATED
12.08.2021
Exhibit -P7 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 2ND
RESPONDENT
Exhibit -P8 A TRUE COPY OF THE JUDGMENT IN W.P(C) NO.3977/2022
DATED 18.12.2024
Exhibit -P9 A TRUE COPY OF THE COMMUNICATION DATED 24.01.2025
ISSUED BY THE 3RD RESPONDENT
