Kerala High Court
Kannur Infra Structure Development vs Mahatma Drudging & Constuction on 7 February, 2025
Author: P.B.Suresh Kumar
Bench: P.B.Suresh Kumar
2025:KER:10714
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
FRIDAY, THE 7TH DAY OF FEBRUARY 2025 / 18TH MAGHA, 1946
RP NO. 799 OF 2016
AGAINST THE JUDGMENT DATED 16.06.2016 IN WPC NO.12387 OF
2016 OF HIGH COURT OF KERALA
THIRD PARTY REVIEW PETITIONER:
AZHIKKAL HARBOUR DEVELOPMENT WORKERS WERLFARE
CO-OPERATIVE SOCIETY REG.NO.C 1819
REPRESENTED BY THE SECRETARTY K.P.RENJITH,
ASHIKODE, KANNUR 670009
BY ADVS.
SRI.KALEESWARAM RAJ
KUM.A.ARUNA
RESPONDENTS/PETITIONER/RESPONDENTS 1 TO 7:
1 KANNUR JILLA THURAMUKHA THOZHILALI KSHEMA
SAHAKARANA SANGHAM LTD NO.C 1962,
POITHUMKADAVU, AZHIKODE,
REPRESENTED BY ITS CHAIRMAN NOUSAHD M.P.,
S/O.SAIDALAVI, RESIDING AT THADATHIL HOUSE,
POITHUMKADAVU, AZHIKODE P.O., KANNUR 670009
2 STATE OF KERALA REPRESENTED BY THE CHIEF
SECRETARTY TO GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695001
3 THE DIRECTOR OF PORT, VALIYATHURA,
THIRUVANANTHAPURAM-695008.
4 THE PORT OFFICER, BEYPORE, KOZHIKODE - 673015
5 THE SENIOR PORT CONSERVATOR,
PORT & SHIPPING OFFICE, AZHIKKAL,
KANNUR - 670009
R.P. No.799 of 2016 in
W.P.(C) No.12387 of 2016 & con.cases
2025:KER:10714
..2..
6 KANNUR JILLA CONSTRUCTION WORKERS LABOUR CO-
OPERATIVE SOCIETY LIMITED C.NO.1875
VALAPATANAM, VALPATNAM P.O., KANNUR DISTRICT,
PIN 670010, REPRESENTED BY ITS SECRETARY.
7 KANNUR THEERADESA THOZHILALI VIKASANA KSHEMA CO-
OPERATIVE SOCIETY LTD. NO.C.1865, AYIKKARA,
KANNUR DISTRICT, PIN 673001
REPRESENTED BY ITS SECRETARY
8 PAPPINISSERY KETTIDA NIRMANA THOZHILALI KSHEMA
CO-OPERATIVE SOCIETY NO.C.1939,
PAPPINISSERY P.O., PAPPINISSERY WEST,
KANNUR DISTRICT, PIN 670561.
REPRESENTED BY ITS SECRETARY
BY ADV SMT.M.M.DEEPA
THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON
07.02.2025, ALONG WITH RP.805/2016, 806/2016, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P. No.799 of 2016 in
W.P.(C) No.12387 of 2016 & con.cases
2025:KER:10714
..3..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
FRIDAY, THE 7TH DAY OF FEBRUARY 2025 / 18TH MAGHA, 1946
RP NO. 805 OF 2016
AGAINST THE JUDGMENT DATED 16.06.2016 IN WPC NO.15279 OF
2016 OF HIGH COURT OF KERALA
THIRD PARTY REVIEW PETITIONER:
PUTHIYATHERU URBAN CO-OPERATIVE SOCIETY
LTD.NO.C1661 P.O.CHIRAKKAL, KANNUR 670011
REPRESENTED BY ITS SECRETARY.
BY ADVS.
SRI.KALEESWARAM RAJ
KUM.A.ARUNA
RESPONDENTS/PETITIONER/RESPONDENTS 1 TO 7:
1 KANNUR PRIYADARSHINI PUBLIC WELFARE CO-OPERATIVE
SOCIETY LTD.NO.C01956, POITHUMKADAVU, AZHIKODE,
REPRESENTED BY ITS PRESIDENT ROUF T. S/O.HAKKIM,
RESIDING AT 'THAYYIL HOUSE', P.O.AZHIKKAL,
KANNUR - 670009.
2 STATE OF KERALA REPRESENTED BY THE CHIEF
SECRETARTY TO GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695001
3 THE DIRECTOR OF PORT, VALIYATHURA,
THIRUVANANTHAPURAM-695008.
4 THE PORT OFFICER, BEYPORE, KOZHIKODE - 673015
5 THE SENIOR PORT CONSERVATOR,
PORT & SHIPPING OFFICE, AZHIKKAL,
KANNUR - 670009
R.P. No.799 of 2016 in
W.P.(C) No.12387 of 2016 & con.cases
2025:KER:10714
..4..
6 KANNUR JILLA CONSTRUCTION WORKERS LABOUR CO-
OPERATIVE SOCIETY LIMITED C.NO.1875
VALAPATANAM, VALPATNAM P.O., KANNUR DISTRICT,
PIN 670010, REPRESENTED BY ITS SECRETARY.
7 KANNUR THEERADESA THOZHILALI VIKASANA KSHEMA CO-
OPERATIVE SOCIETY LTD. NO.C.1865, AYIKKARA,
KANNUR DISTRICT, PIN 673001
REPRESENTED BY ITS SECRETARY
8 PAPPINISSERY KETTIDA NIRMANA THOZHILALI KSHEMA
CO-OPERATIVE SOCIETY NO.C.1939,
PAPPINISSERY P.O., PAPPINISSERY WEST,
KANNUR DISTRICT, PIN 670561.
REPRESENTED BY ITS SECRETARY
BY ADV SMT.M.M.DEEPA
THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON
07.02.2025, ALONG WITH RP.799/2016 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P. No.799 of 2016 in
W.P.(C) No.12387 of 2016 & con.cases
2025:KER:10714
..5..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
FRIDAY, THE 7TH DAY OF FEBRUARY 2025 / 18TH MAGHA, 1946
RP NO. 806 OF 2016
AGAINST THE JUDGMENT DATED 16.06.2016 IN WPC NO.11588 OF
2016 OF HIGH COURT OF KERALA
THIRD PARTY REVIEW PETITIONER:
KANNUR INFRA STRUCTURE DEVELOPMENT WELFARE CO-
OPERATIVE SOCIETY LTD.C.1853
REPRESENTED BY ITS SECRETARY MOHAMMED HASHIQUE,
THANA, KAKKAD ROAD, KANNUR-12.
BY ADVS.
SRI.KALEESWARAM RAJ
KUM.A.ARUNA
RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 3:
1 MAHATMA DRUDGING & CONSTUCTION WORKERS WELFARE
CO-OPERATIVE SOCIETY LTD.NO.C.1945
MADAKKARA P.O., IRINAVE KANNUR 670301
REPRESENTED BY ITS SECRETARY MOHAMMED RAMSY K.V.
2 STATE OF KERALA, REPRESENTED BY ITS SECRETARY
DEPARTMENT OF PORTS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001
3 THE DIRECTOR OF PORTS, DEPARTMENT OF PORTS,
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695008.
4 THE SENIOR PORT CONSERVATOR,
AZHIKKAL PORT, KANNUR 670009
THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON
07.02.2025, ALONG WITH RP.799/2016 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P. No.799 of 2016 in
W.P.(C) No.12387 of 2016 & con.cases
2025:KER:10714
..6..
P.B.SURESH KUMAR, J.
-----------------------------------------------
R.P. No.799 of 2016 in W.P.(C) No.12387 of 2016,
R.P. No.805 of 2016 in W.P.(C) No.15279 of 2016
&
R.P. No.806 of 2016 in W.P.(C) No.11588 of 2016
-----------------------------------------------
Dated this the 7th day of February, 2025
ORDER
The learned counsel for the review petitioners
submits that the review petitions have become infructuous.
In the light of the submission made by the learned
counsel for the review petitioners, these review petitions are
dismissed as infructuous.
Sd/-
P.B.SURESH KUMAR, JUDGE.
ds
