Citation : 2025 Latest Caselaw 3647 Ker
Judgement Date : 5 February, 2025
2025:KER:9501
Cont.Case(C) Nos. 2924 of 2023 & 65 of 2024 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 5TH DAY OF FEBRUARY 2025 / 16TH MAGHA, 1946
CON.CASE(C) NO. 65 OF 2024
AGAINST THE JUDGMENT DATED 30.10.2023 IN WP(C) NO.23679 OF
2023 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
1 SAJITHA S,
AGED 34 YEARS,
W/O.MURUKAN K, KUTTATHARA (H),VALAMANGALAM SOUTH,
THURAVOOR P.O. CHERTHALA, ALAPPUZHA -688537. CURRENT
ADDRESS: VALIYARA (H),NALUKANDAM LANE, DESABHIMANI
ROAD, KALOOR., PIN - 682017
2 THOMAS K. GEORGE,
AGED 31 YEARS
S/O.GEORGE VARGHESE, KANNOTHRA HOUSE, PAMPADY P.O.
KOTTAYAM, PIN - 686502
3 DIVYA T,
AGED 37 YEARS
D/O.BALACHANDRAN T, THEVENKULANGARA THAZHAM,
NAGATHUMPADAM, OLAVANNA P.O. KOZHIKODE, PIN - 673019
4 SMIJA K,
AGED 39 YEARS
W/O.ANEESH P, THENKULANGARA (H), MATHARA, P.O.
G.A.COLLEGE, CALICUT -, PIN - 673014
BY ADVS.
KALEESWARAM RAJ
THULASI K. RAJ
APARNA NARAYAN MENON
CHINNU MARIA ANTONY
2025:KER:9501
Cont.Case(C) Nos. 2924 of 2023 & 65 of 2024 2
RESPONDENT/RESPONDENT NO.1:
SRI.SAJU GEORGE
AGE AND FATHER'S NAME ARE NOT KNOWN TO THE PETITIONER
SECRETARY, KERALA PUBLIC SERVICE COMMISSION, PATTOM,
THIRUVANANTHAPURAM-695001. THIRUVANANTHAPURAM, PIN -
695033
SRI P C SASIDHARAN, SC FOR KPSC
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.02.2025, ALONG WITH Con.Case(C).2924/2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:9501
Cont.Case(C) Nos. 2924 of 2023 & 65 of 2024 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 5TH DAY OF FEBRUARY 2025 / 16TH MAGHA, 1946
CON.CASE(C) NO. 2924 OF 2023
AGAINST THE JUDGMENT DATED 30.10.2023 IN WP(C) NO.23679 OF
2023 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS IN WP(C):
1 GIREESHKUMAR T.M
AGED 39 YEARS
S/O NARAYANAN, THACHEDATH MUTTOLI CHOLAKKAL HOUSE,
CHELARI, VELIMUKKU, MALAPPURAM, PIN - 676317
2 SRUTHI KORATTOL
AGED 32 YEARS
D/O E.P PRABHAKARAN, SRUTHILAYA ORKKATTERI, KOZHIKODE,
PIN - 673501
3 SOUMYA V.K
AGED 39 YEARS
W/O PRADEESH KUMAR, VELLATTUMMAL PARANNUR, MADAVOOR,
KOZHIKODE, PIN - 673585
4 AKHILA P
AGED 35 YEARS
W/O RAJEEV K, K.K HOUSE, KOTTAMPULAKKAL, RAMANATTUKARA,
KOZHIKODE, PIN - 673633
5 DEEPA M.V
AGED 40 YEARS
D/O VASUDEVAN, MAIMBILLY HOUSE, THIRUVULLAKKAVU,
CHERPU, THRISSUR, PIN - 680561
6 SARITHA A.V
AGED 43 YEARS
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Cont.Case(C) Nos. 2924 of 2023 & 65 of 2024 4
W/O SUBEESH P.K, PARAMBATHKUZHI HOUSE, PANTHEERANKAVU,
KOZHIKODE, PIN - 673109
7 FAHAD K.V
AGED 41 YEARS
S/O K.V SHAMSUDHEEN, KARUPPAMVEETTIL MADAKKATVALAPPIL,
BLANGAD (POST) CHAVAKKAD, THRISSUR, PIN - 680506
BY ADVS.
P.NANDAKUMAR
AMRUTHA SANJEEV
VIVEK VIJAYAKUMAR
RESPONDENT/2ND RESPONDENT IN WP(C):
SRI. SAJU GEORGE
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM P.O.
THIRUVANANTHAPURAM, PIN - 695004
SRI P C SASIDHARAN, SC FOR KPSC
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.02.2025, ALONG WITH Con.Case(C).65/2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:9501
Cont.Case(C) Nos. 2924 of 2023 & 65 of 2024 5
JUDGMENT
[Con.Case(C) Nos.65/2024, 2924/2023]
When these matters are taken up, the learned Standing Counsel
appearing for the KPSC submits that the rank list has been published and
the directions in the judgment have been complied with.
In view of the said submission, these Contempt Cases are closed.
Sd/-
RAJA VIJAYARAGHAVAN V
JUDGE
APM
2025:KER:9501
APPENDIX OF CON.CASE(C) 2924/2023
PETITIONER ANNEXURES
Annexure A1 CERTIFIED COPY OF JUDGMENT DATED 30.10.2023 IN WP(C)NO.23679 OF 2023
Annexure A2 TRUE COPY OF INTERIM ORDER DATED 09.11.2023 IN WA NO. 1941 OF 2023
RESPONDENT ANNEXURES
ANNEXURE R1(a) TRUE COPY OF THE INTERIM ORDER DATED 01/03/2024 IN SLP(C) NO. 4723 OF 2024 2025:KER:9501
APPENDIX OF CON.CASE(C) 65/2024
PETITIONER ANNEXURES
Annexure I CERTIFIED COPY OF THE JUDGMENT DATED 30.10.2023 IN W.P(C)NO.19463/2023 PASSED BY THIS HON'BLE COURT
Annexure II TRUE COPY OF THE INTERIM ORDER DATED 09.11.2023 IN W.A.NO.1941/2023 PASSED BY THIS HON'BLE COURT
Annexure III TRUE COPY OF THE LEGAL NOTICE DATED 11.12.2023
RESPONDENT ANNEXURES
ANNEXURE R1(a) TRUE COPY OF THE INTERIM ORDER DATED 01/03/2024 IN SLA(C) NO. 4724 OF 2024
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